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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in Indian Medicine Central Council (Election) Rules, 1975

(2)The ballot shall be issued only to the eligible members on producing the copy of certificate of registration in the concerned State Board/ [Council of Indian System of Medicine] [Substituted 'Council of Homoeopathy' by Notification No. G.S.R. 1020(E), dated 9.10.2018 (w.e.f. 14.8.1975).] and any photo identity card issued by the Central/ State / Union Territory Government.