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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2)(h) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(h)supply such returns, statistics, accounts and other information with respect to the Trust as the State Government may, from time to time, require;