Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 18] [Section 55(4)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(4)(a) in The Transfer Of Property Act, 1882

(a)to the rents and profits of the property till the ownership thereof passes to the buyer;