Indian Kanoon - Search engine for Indian Law

Bombay High Court

Jayantilal Pukhraj Shah vs Pukhraj Manrupji Shah (Deceased) on 22 February, 2019

                                           Before : Mrs. C. J. Bhatt
                                                    Company Registrar/
                                                    Testamentary Registrar

                                           Date     :22nd February, 2019


CALLED FOR DIRECTION :

 46)   TP/2563/2018                    ) Advocate for the Petitioner is absent.
                                       )
                                       )   P.C. :       None present. Perused Petition. The
                                       )
                                           only requisition raised is to correct share of
                                       )
                                       )   Petitioner in paragraph No. 5 and to give
                                       )
                                           documentary proof of surety.
                                       )
                                       )              Adjourned to 4th March, 2019.




22/02/2019

Company Registrar / Testamentary Registrar ::: Uploaded on - 04/03/2019 ::: Downloaded on - 21/03/2019 02:50:50 :::