Delhi High Court - Orders
Pooja Kumari vs Food Corporation Of India (Fci) on 31 May, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~139
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7960/2023
POOJA KUMARI ..... Petitioner
Through: Ms. Deeksha Yadav and Mr.
Sudhanshu Kathuria, Advocates
versus
FOOD CORPORATION OF INDIA (FCI) ..... Respondent
Through: Mr. Om Prakash and Mr.
Gaurav Kumar, Advocates for Respondent.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 31.05.2023 CM No.30632/2023 & 30633/2023 (exemptions) Allowed, subject to all just exceptions. Applications stand disposed of. W.P.(C) 7960/2023 Issue notice.
Mr. Om Prakash, learned counsel accepts notice on behalf of Respondent.
Counter affidavit be filed within four working weeks from today.
List on 28.07.2023 when similar writ petitions are stated to be listed before the Court.
JYOTI SINGH, J MAY 31, 2023/kks This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 06:26:53