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State of Assam - Section

Section 64 in Assam Opium Rules

64. Production of licence, accounts, etc.

- Every licensee or permit-holder shall at once produce his licence or permit and correct accounts on the demand of any officer empowered under Section, 14 of the Act, and shall not prevent any such officer from entering and inspecting the premises in which he is authorized to store medicinal drugs or poppy-heads at any hour of the day or night.