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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Vinod Verma vs . Smt. Anita Vashishat on 2 September, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Vinod Verma Vs. Smt. Anita Vashishat RSA No. 99 of 2022 .

02.09.2022 Present: Mr. D. N. Sharma, Advocate, for the appellant.

Ms. Aruna Chauhan, Advocate, for the respondent.

At the request of learned counsel for the respondent, list on 12.10.2022.

the next date.

r to Records of learned Courts below be requisitioned for ( Satyen Vaidya ) Judge 2nd September,2022 (sushma) ::: Downloaded on - 02/09/2022 20:05:23 :::CIS