(6)The Deputy Superintendent Factory shall use all means in his power to make the labour of the prisoners profitable to Government. He shall prevent waste and peculation in the manufactory, be responsible for the (i) checking of the applications for raw material, and see that the quantity of material charged for have been received, (ii) that the rates paid for all supplies are fair, and (iii) that the prices at which manufactured goods are sold are properly remunerative and promptly paid for. He shall also be responsible for moneys sent to the local treasury.Note. - The Deputy Superintendent Factory is required to keep a constant watch on the receipts and expenditure of the manufactory department and all property of whatever kind relating thereto. He is liable for defalcations on the part of every officer serving under his orders which have been in any way facilitated or rendered possible by any neglect of duty or omission on his part to exercise effective supervision.