Section 27(3) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004
(3)The activities of such centre shall focus on:-(a)family based services, such as, foster family care, adoption and sponsorship;(b)specialized services in conflict or disaster affected areas to prevent neglect or providing family counselling, sponsorship, play groups; etc.(c)provision of childline and emergency outreach service through 1098, a free phone facility for children;(d)linking up with Integrated Child Development Services (ICDS) to cater to the needs of children below six years;(e)to establish linkages with organizations and individuals who can provide support services to children; and(f)to encourage volunteers to provide for various services for children and families to become guardian.
