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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Assam - Subsection

Section 64(i) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

(i)If he considers that the mark resembles too closely any Government mark or marks used by the District Council or any property mark previously registered in favour of another person ;