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Union of India - Section

Section 3 in The Indian Easements Act, 1882

3. [ Construction of certain references to Act 15 of 1877 and Act 9 of 1871 [Substituted by Act 10 of 1914, Section 2 and Sch.I, for the original section.]

.All references in any Act or Regulation to sections 26 and 27 of the [Indian Limitation Act, 1877], or to sections 27 and 28 of [Act No. 9 of 1871] [Repealed by Act 15 of 1877. Now see Limitation Act, 1963.]shall, in the territories to which this Act extends, be read as made to sections 15 and 16 of this Act.]