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[Cites 0, Cited by 0] [Section 66D] [Entire Act]

Union of India - Subsection

Section 66D(o) in Finance Act, 2012

(o)service of transportation of passengers, with or without accompanied belongings, by -
(i)a stage carriage;
(A)first class; or
(B)an air conditioned coach;
(iii)metro, monorail or tramway;
(iv)inland waterways;
(v)public transport, other than predominantly for tourism purpose, in a vessel between places located in India; and
(vi)metered cabs, radio taxis or auto rickshaws;
(ii)railways in a class other than -