Gujarat High Court
The Commissioner Of Income Tax vs Gujarat Ports Infrastructure And ... on 13 September, 2011
Author: Akil Kureshi
Bench: Akil Kureshi
TAXAP/1389/2010 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL No. 1389 of 2010
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THE COMMISSIONER OF INCOME TAX - Appellant(s)
Versus
GUJARAT PORTS INFRASTRUCTURE AND DEVELOPMENT CO.LTD -
Opponent(s)
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Appearance :
MR M BHATT FOR MRS MAUNA M BHATT for Appellant(s) : 1,
None for Opponent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MS JUSTICE SONIA GOKANI
Date : 13/09/2011
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE AKIL KURESHI) NOTICE returnable on 11.10.2011.
[AKIL KURESHI, J.] [SONIA GOKANI, J.] JYOTI HC-NIC Page 1 of 1 Created On Thu Jan 14 02:08:03 IST 2016