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[Cites 0, Cited by 0] [Section 68(4)] [Section 68] [Entire Act]

State of Maharashtra - Subsection

Section 68(4)(d) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(d)The selection committee shall interview, adjudge the merits of each candidate in accordance with the qualification advertised, and report to the Executive Council the names, arranged in order of merit of the person or persons if any whom it recommends for appointment to the general posts and the reserved posts if any as advertised :