Calcutta High Court
Tarson Products Limited vs The Owners And Parties Interested In The ... on 19 January, 2026
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OC-13
ORDER SHEET
IA No.GA-COM/2/2025
IN
AS-COM/1/2025
IN THE HIGH COURT AT CALCUTTA
ADMIRALTY JURISDICTION
(COMMERCIAL DIVISION)
ORIGINAL SIDE
TARSON PRODUCTS LIMITED
VS.
THE OWNERS AND PARTIES INTERESTED IN THE VESSEL MV SOL
PROGRESS (IMO NO.9322865) & ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 19th January, 2026.
Mr. Rohit Mukherji, Mr. Ratul Deb Banerjee, Advocates for defendant no.2.
The Court : After hearing the defendant no.2, the matter is adjourned and shall appear on 16th February, 2026 for further consideration.
(ARINDAM MUKHERJEE, J.) pa