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Calcutta High Court

Tarson Products Limited vs The Owners And Parties Interested In The ... on 19 January, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OC-13
                                 ORDER SHEET


                            IA No.GA-COM/2/2025
                                         IN
                            AS-COM/1/2025
                    IN THE HIGH COURT AT CALCUTTA
                        ADMIRALTY JURISDICTION
                         (COMMERCIAL DIVISION)
                             ORIGINAL SIDE


                   TARSON PRODUCTS LIMITED
                               VS.
     THE OWNERS AND PARTIES INTERESTED IN THE VESSEL MV SOL
                PROGRESS (IMO NO.9322865) & ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 19th January, 2026.

Mr. Rohit Mukherji, Mr. Ratul Deb Banerjee, Advocates for defendant no.2.

The Court : After hearing the defendant no.2, the matter is adjourned and shall appear on 16th February, 2026 for further consideration.

(ARINDAM MUKHERJEE, J.) pa