Allahabad High Court
Ramesh Chandra vs Ist.Additional District Judge Unnao ... on 29 January, 2010
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
Court No. - 9 Case :- MISC. SINGLE No. - 3905 of 2006 Petitioner :- Ramesh Chandra Respondent :- Ist.AdditionaI District Judge Unnao And Another Petitioner Counsel :- Anoop Srivastava Ii Respondent Counsel :- C.S.C. Hon'ble Devendra Kumar Arora J.
List has been revised.
None appears to press this writ petition. Writ Petition is dismissed for non-prosecution.
Order Date :- 29.1.2010 ashok