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Union of India - Section

Section 1 in The Removal of Licensing Requirements, Stock Limits and Movement Restrictions on Specified Foodstuffs Order, 2016

1. Short title and commencement.

(1)This Order may be called the Removal of Licensing Requirements, Stock Limits and Movement Restrictions on Specified Foodstuffs Order, 2016.
(2)It shall come into force with effect from the 1st day of October, 2016.