Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 881 in Police Regulations, Bengal , 1943

881. Discipline of suspended police officers. [§ 12, Act V, 1861].

- Unless specially permitted in writing to reside else where, Police Officers under suspension shall reside in the lines or in such place as the Superintendent of Police may direct in the interest of discipline.Residence in the lines implies presence in the lines from Retreat to Reveille and attendance at all parades and roll calls within the 24 hours. At other places, the Superintendent of Police may order the officer to attend roll calls and parades held in the nearest police post.Note. - Those absent from parades and roll calls without permission render themselves liable to prosecution under section 29 of the Police Act, 1861.