Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 33 in The Official Trustees Act, 1913 33. Repeals .[Repealed by the Repealing Act, 1927 (12 of 1927), section 2 and Schedule.]...The ScheduleEnactments Repealed .[Repealed by the Repealing Act, 1927 (12 of 1927), section 2 and Schedule.]...
