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[Cites 0, Cited by 0] [Section 187] [Entire Act]

State of Karnataka - Subsection

Section 187(5) in Karnataka Panchayat Raj Act, 1993

(5)The Agriculture and Industry Committee shall perform functions relating to,-
(a)agricultural production, animal husbandry, co-operation, contour bunding and reclamation;
(b)village and cottage industries;
(c)promotion of industrial development of the district.