Delhi High Court - Orders
M/S Singal Transport Corporation vs Modipon Limited And Anr on 4 August, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~F-3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 954/2009, I.A. 6924/2009, I.A. 6925/2009
M/S SINGAL TRANSPORT CORPORATION .....Plaintiff
Through: Ms.Kirti Mewar, Advocate.
versus
MODIPON LIMITED AND ANR. .....Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 04.08.2025
1. Let the plaintiff to take steps in terms of the order dated 15.04.2025.
2. List this matter on 17.11.2025 in 'Finals'.
PURUSHAINDRA KUMAR KAURAV, J AUGUST 4, 2025/P/SP This is a digitally signed order.
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