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Delhi High Court - Orders

M/S Singal Transport Corporation vs Modipon Limited And Anr on 4 August, 2025

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~F-3
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(OS) 954/2009, I.A. 6924/2009, I.A. 6925/2009

                                    M/S SINGAL TRANSPORT CORPORATION                                                       .....Plaintiff
                                                                  Through:            Ms.Kirti Mewar, Advocate.
                                                                  versus

                                    MODIPON LIMITED AND ANR.                                                        .....Defendants

                                                                  Through:            None.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                            ORDER

% 04.08.2025

1. Let the plaintiff to take steps in terms of the order dated 15.04.2025.

2. List this matter on 17.11.2025 in 'Finals'.

PURUSHAINDRA KUMAR KAURAV, J AUGUST 4, 2025/P/SP This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/08/2025 at 22:05:33