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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1)(i) in The Orissa Panchayat Samiti Act, 1959

(i)funds relating to institutions and schemes transferred by the Government or Heads of Departments of the Government of the Panchayat Samiti;