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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(3)(c) in The Uttar Pradesh State Sports University Act, 2021

(c)One member (not being a person connected with the University, an institute, a constituent college, an associated or affiliated college or a hall or hostel) to be elected by the Board from Uttar Pradesh Olympic Association: