Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 11 in Himachal Pradesh Infrastructure Develoment Act, 2001 11. Powers of Chairperson, Chief Executive Officer and Committees. - The Chairperson, Chief Executive Officer and Committees of the Board shall exercise such powers as may be provided by regulations.
