Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tripura - Subsection Section 10(1) in The Tripura Courts Stenographers' Service Rules, 1983 (1)Substantive vacancies in the Senior Grade of the Service shall be filled by the appointment of persons holding a substantive appointment on the basis of merit-cum-seniority.
