Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 15 in The Punjab Brewery Rules, 1956

15.

The licensee shall if required by the Financial Commissioner provided residential quarters for the Government excise establishment posted to the brewery.