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[Cites 0, Cited by 0] [Section 41(7)] [Section 41] [Entire Act]

Madras Presidency - Subsection

Section 41(7)(c) in The Madras City Police Act, 1888

(c)if such person does not reside in the city of Madras and his address elsewhere is known to the Commissioner, by sending the same to him by post registered; or