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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976

(1)No person shall undertake any construction or mining operation within a State-protected area except under and in accordance with a permission granted in this behalf by the State Government.