Section 18(1) in Uttarakhand Co-Operative Societies Act, 2003

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State of Uttarakhand - Subsection

Section 18(1) in Uttarakhand Co-Operative Societies Act, 2003

(1)A co-operative society may, in addition to ordinary members, have the following kinds of members-

(a)Nominal members;

(b)Associate members;