Calcutta High Court
M/S. Manoco Sales Pvt. Ltd vs W.B. State Co-Op Agri. & Rural Develop on 20 January, 2015
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP NO.175 OF 2004
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF :
M/S. MANOCO SALES PVT. LTD.
Versus
W.B. STATE CO-OP AGRI. & RURAL DEVELOP.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 20th January, 2015.
MR.ARINDAM MONDAL, ADVOCATE FOR THE STATE The Court : None appears for the petitioner even in the second call. No accommodation is sought for. The State is represented. W.P.No.175 of 2004 is dismissed for default. All interim orders are vacated.
(DEBANGSU BASAK, J.) TR/