Section 13(2)(a) in The Ancient Monuments Preservation Act, 1904

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Union of India - Subsection

Section 13(2)(a) in The Ancient Monuments Preservation Act, 1904

(a)by prohibiting the entry therein, except in accordance with condition prescribed with the concurrence of the persons in religious charge of the said monument or part thereof, of any person not entitled so to enter by the religious usages of the community by which the monument or part thereof is used; or

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Union of India - Subsection

Section 13(2)(a) in The Ancient Monuments Preservation Act, 1904