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[Cites 2, Cited by 0]

Madhya Pradesh High Court

Saroj Kumar Jaiswal vs The State Of Madhya Pradesh on 16 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1


                           IN THE HIGH COURT OF MADHYA PRADESH
                                      AT JABALPUR
                                                  BEFORE
                                   HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                              CHIEF JUSTICE
                                                     &
                                   HON'BLE SHRI JUSTICE VISHAL MISHRA
                                          ON THE 8th OF MAY, 2024
                                          WRIT PETITION No. 5056 of 2006

                           BETWEEN:-

                           SHYAMA BAI CHANDRAVANSHI AGED ABOUT 60
                           YEARS WD/O LATE SHRI BHAIYA LAL
                           CHANDRAVANSHI R/O VILL. THOSGORA POST-
                           PALATWARA     TEHSIL-     PARASIA   DIST.-
                           CHHINDWARA (M.P.)     LR'S OF BHAIYALAL
                           CHANDRAVANSHI      S/O    LATE    NARSING
                           CHANDRAVANSHI, AGED ABOUT 64 YEARS,
                           OCCUPATION:RETIRED     PRIMARY    SCHOOL
                           TEACHER   R/O   VILL.   THOSGORA,    POST
                           PALATWARA,     TEH-     PARASIA,    DIST.-
                           CHHINDWARA (M. P.)
                                                                           .....PETITIONER
                           (BY SHRI V.K. JAIN - ADVOCATE )

                           AND

                           1.    STATE OF MADHYA PRADESH THROUGH
                                 PRINCIPAL SECRETARY, MINISTRY OF
                                 SCHOOL EDUCATION GOVT. OF M.P.
                                 VALLABH BHAWAN, BHOPAL (MADHYA
                                 PRADESH)

                           2.    DIRECTOR   PUBLIC    INSTRUCTIONS,
                                 BHOPAL (MADHYA PRADESH)

                           3.    THE    COLLECTOR            CHHINDWARA
                                 (MADHYA PRADESH)

                           4.    THE DISTRICT EDUCATION OFFICER
                                 CHHINDWARA (MADHYA PRADESH)

                           5.    DIST. TREASURY OFFICER TREASURY &



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     2


                                PENSION   DIVISION,     CHHINDWARA
                                (MADHYA PRADESH)
                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                        WRIT PETITION No. 13776 of 2007

                           BETWEEN:-

                           CHINRONJILAL BARDE S/O LATE SHRI
                           SEVARAM BARDE, AGED ABOUT 64 YEARS,
                           R/O VILL. AND POST MALAJPUR, BLOCK
                           SHAHPUR    DIST.-  BETUL  (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI JAMES ANTHONY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      ITS    PRINICIPAL
                                SECRETARY,  EDUCATION   DEPTT.
                                GOVT. OF M.P. VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   ACCOUNTANT GENERAL (LEKHA &
                                HAKDARI) II A.G. OFFICE JHANSI
                                LASHKAR,   GWALIOR     (MADHYA
                                PRADESH)

                           3.   THE BLOCK EDUCATION OFFICER
                                SHAHPUR DISTT. BETUL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 6075 of 2006

                           BETWEEN:-

                           RAJ BAHORAN SINGH S/O SHRI RAM SINGH,
                           AGED ABOUT 58 YEARS, OCCUPATION:
                           RETD. TIME KEEP (MISTI) PUBLIC WORKS
                           DEPARTMENT, R/O VILL. PHOOL BAJRANG



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                       3


                           SINGH, P.O. PHOOL, TEHSIL HANUMANA,
                           DISTT. REWA (MADHYA PRADESH)

                                                                           .....PETITIONER
                            (BY SHRI J.L. MISHRA - ADVOCATE )

                                AND

                           1.   STATE   OF    MADHYA  PRADESH
                                THROUGH ITS SECRETARY, PUBLIC
                                WORK     DEPARTMENT, VALLABH
                                BHAWAN,      BHOPAL  (MADHYA
                                PRADESH)

                           2.   SUPERINTENDING ENGINEER, PUBLIC
                                WORK     DEPARTMENT,      REWA
                                (MADHYA PRADESH)

                           3.   EXECUTIVE ENGINEER, PUBLI WORK
                                DEPARTMENT, DIVISION NO.1, REWA
                                (MADHYA PRADESH)

                           4.   SUB DIVISION OFFICER, PUBLIC
                                WORK DEPARTMENT, SUB DIVISION
                                OFFICE, MAUGANJ, REWA DISTT
                                REWA (MADHYA PRADESH)

                           5.   TREASURY OFFICER, REWA DISTRICT
                                REWA (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 6556 of 2007

                           BETWEEN:-

                           PREM NARAYAN TIWARI S/O LATE SHRI
                           VISHWANATH TIWARI, AGED ABOUT 65
                           YEARS, R/O NIWAS DISTT. MANDLA
                           (MADHYA PRADESH)

                                                                           .....PETITIONER
                            (BY SHRI S. GAUTAM - ADVOCATE )

                                AND




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      4


                           1.   STATE   OF  MADHYA    PRADESH,
                                THROUGH SECRETARY, DEPTT. OF
                                EDUCATION,  VALLABH   BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   ACCOUNTANT GENERAL OF MADHYA
                                PRADESH,  GWALIOR    (MADHYA
                                PRADESH)

                           3.   DISTRICT  EDUCATION   OFFICER
                                MANDLA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVRNMENT ADVOCATE)

                                         WRIT PETITION No. 9249 of 2009

                           BETWEEN:-

                           VYOMKESH PANDEY S/O LATE SHRI
                           TRIPURANTAK PRASAD PANDEY, AGED
                           ABOUT 70 YEARS, OCCUPATION: RETIRED
                           ASSISTANT   PROFESSOR   LAW    T.R.S.
                           COLLEGE    REWA    UPRAHATI   REWA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI D.S. CHOUHAN - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY GOVT. OF
                                M.P.     HIGHER      EDUCATION
                                DEPARTMENT M.P. BHOPAL (MADHYA
                                PRADESH)

                           2.   COMMISSIONER HIGHER EDUCATION
                                DEPARTMENT M.P. BHOPAL (MADHYA
                                PRADESH)

                           3.   PRINCIPAL GOVT. T.R.S. COLLEGE
                                REWA, DISTRICT REWA (MADHYA
                                PRADESH)

                           4.   ADDL.     DIRECTOR     HIGHER
                                EDUCATION REWA DIVISION REWA,
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      5


                           5.   JOINT    DIRECTOR    TREASURY
                                ACCOUNT AND PENSION EMPLOYEES
                                WELFARE REWA SAMBHAG REWA
                                (MADHYA PRADESH)

                           6.   DISTRICT TREASURY OFFICER REWA
                                DISTRICT REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 14066 of 2009

                           BETWEEN:-

                           SANTOSH PRASAD TIWARI S/O LATE SHRI
                           G.C. TIWARI, AGED ABOUT 70 YEARS,
                           OCCUPATION: RETD. PRINCIPAL, GOVT. HR.
                           SEC. SCHOOL PRATAP NAGAR, GALI NO.9,
                           NARSINGHPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI J.P. PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH       THE     PRINCIPAL
                                SECRETARY, SCHOOL EDUCATION
                                DEPTT., VALLABH BHAWAN (MADHYA
                                PRADESH)

                           2.   COMMISSIONER             PUBLIC
                                INSTRUCTIONS M.P. CHETAK BRIDGE
                                (MADHYA PRADESH)

                           3.   SHRIMATI      JANKI     SIHOTE
                                OCCUPATION: THE THEN DISTT.
                                EDUCATION OFFICER NARSINGHPUR
                                PRESENTLY   POSTED  AS    JOINT
                                DIRECTOR OF EDUCATION (MADHYA
                                PRADESH)

                           4.   DISTRICT    EDUCATION    OFFICER
                                NARSINGHPUR,        HEREINAFTER
                                CALLED D.E.O. (MADHYA PRADESH)

                                                                     .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      6


                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 14280 of 2009

                           BETWEEN:-

                           SMT. KHIMIYA BAI W/O LATE SHRI RAMESH
                           PRASAD YADAV, AGED ABOUT 48 YEARS, AT
                           PRESENT R/O QUARTER NO.LH/133, BARGI
                           NAGAR, JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SUSHIL TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH SECRETARY NARBADA
                                VALLEY DEVELOPMENT AUTHORITY,
                                TULSI NAGAR, BHOPAL (MADHYA
                                PRADESH)

                           2.   ENGINEER  IN  CHIEF  NARBADA
                                VALLEY DEVELOPMENT AUTHORITY
                                TULSI NAGAR BHOPAL (MADHYA
                                PRADESH)

                           3.   SUB      DIVISIONAL     OFFICER
                                VIDYUT/YANTRAKI, SUB DIVISION
                                NO.2 BARGI HILLS PROJECT, BARGI
                                NAGAR      JABALPUR    (MADHYA
                                PRADESH)

                           4.   EXECUTIVE              ENGINEER
                                VIDYUT/YANTRAKI,SUB DIVISION NO.2
                                BARGI HILLS PROJECT,BARGI NAGAR
                                JABALPUR (MADHYA PRADESH)

                           5.   TREASURY OFFICER CITY TREASURY
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 10757 of 2011

                           BETWEEN:-



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      7


                           NONELAL RAI S/O SHRI G.P. RAI, AGED
                           ABOUT 63 YEARS, R/O 522/38, VIKAS NAGAR,
                           CHERITAL,     JABALPUAR         (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI RAVINDRA GUPTA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      ITS    PRINCIPAL
                                SECRETARY,   NARMADA    VELLY
                                DEVELOPMENT        AUTHORITY,
                                VALLABH    BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   ACCOUNTANT GENERAL OF M.P. 53,
                                ARERA HILLS, BHOPAL (MADHYA
                                PRADESH)

                           3.   CHIEF ENGINEER RANI AWANTI BAI
                                LODHI SAGAR PROJECT, BARGI
                                HILLS,    JABALPUR    (MADHYA
                                PRADESH)

                           4.   BRANCH MANAGER STATE BANK OF
                                INDIA KRISHI UPAJ MANDI, JABALPUR
                                (MADHYA PRADESH)

                           5.   TREASURY    OFFICER,    DISTRICT
                                TREASURY,        DISTT.JABALPUR
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 12285 of 2011

                           BETWEEN:-

                           RAMESHWAR PRASAD MISHRA S/O LATE
                           SHRI S.N.MISHRA, AGED ABOUT 63 YEARS,
                           R/O VILLAGE & POST BAMOHRI MALA
                           DISTT. DAMOH, (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI RAJESH SONI - ADVOCATE)


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     8



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      ITS     PRINCIPAL
                                SECRETARY,   DEPARTMENT     OF
                                REVENUE    VALLABH    BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   ACCOUNTANT GENERAL OF M.P. O/O
                                ACCOUNTANT GENERAL GWALIOR
                                (MADHYA PRADESH)

                           3.   THE SENIOR ACCOUNTS OFFICER
                                FUND/70/2ND , O/O THE ACCOUNTANT
                                GENERAL      GWALIOR,    (MADHYA
                                PRADESH)

                           4.   DISTRICT  EDUCATION    OFFICER
                                DAMOH NEAR COLLECTRATE OFFICE
                                DAMOH (MADHYA PRADESH)

                           5.   PRINCIPAL GOVT. HIGHER SEC.
                                SCHOOL    BAMOHRI   MALA   TEH.
                                JABERA, DAMOH. (MADHYA PRADESH)

                           6.   TREASURY OFFICER DAMOH NEAR
                                COLLECTRATE     OFFICE, DAMOH.
                                DISTT.DAMOH. (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 12462 of 2011

                           BETWEEN:-

                           GOVIND DAS TAMRAKAR S/O LT. SHRI RAM
                           NATH JI TAMRAKAR, AGED ABOUT 63
                           YEARS, OCCUPATION: RETD. FROM A.G.2 OF
                           COMMERCIAL TAX DEPARTMENT, R/O OLD
                           PANNA NAKA SATAI RAOD CHHATARPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI ANOOP SAXENA - ADVOCATE)

                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     9


                           1.   THE STATE OF MADHYA PRADESH TH.
                                SECRETARY    COMMERCIAL    TAX
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER COMMERCIAL TAX
                                DEPTT. INDORE, DISTRICT INDORE
                                (MADHYA PRADESH)

                           3.   JOINT   DIRECTOR    TREASURY   &
                                ACCOUNTANT       PENSION   SAGAR
                                DIVISION SAGAR. (MADHYA PRADESH)

                           4.   COMMERCIAL      TAX       OFFICER
                                NOWGAON    DIVISION,    NOWGAON,
                                DISTT.  CHHATARPUR.      (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 590 of 2012

                           BETWEEN:-

                           SHRINATH MISHRA S/O SHRI JAGDISH
                           PRASAD MISHRA, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETD. TEACHER GOVT. BOYS
                           HR. SEC. SCHOOL TEOTHAR, R/O VILL.
                           LOHSAIN POST CHANDRAPURA DISTT.
                           REWA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI GOPAL SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH   SECRETARY  SCHOOL
                                EDUCATION    DEPTT. VALLABH
                                BHAWAN     BHOPAL   (MADHYA
                                PRADESH)

                           2.   ACCOUNTANT GENERAL (LEKHA &
                                HAKDARI) IIND. M.P. GWALIOR.
                                (MADHYA PRADESH)

                           3.   JOINT DIRECTOR FUND, ACCOUNT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    10


                                AND PENSION     REWA,   (MADHYA
                                PRADESH)

                           4.   DISTRICT EDUCATION OFFICER REWA
                                DISTT. REWA (MADHYA PRADESH)

                           5.   PRINCIPAL GOVT. BOYS HR.SEC.
                                SCHOOL TEONTHAR, REWA, DISTT.
                                REWA, MP. (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 802 of 2012

                           BETWEEN:-

                           INAYAT ULLAH KHAN S/O SHRI AHMAD
                           ULLAH KHAN, AGED ABOUT 69 YEARS,
                           OCCUPATION: RETIRED U.D.T. INDRA
                           COLONY CIVIL WARD NO.2 DAMOH
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI MAHENDRA PATERIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR      SECRETARY      SCHOOL
                                EDUCATION          DEPARTMENT,
                                MANTRALYA, VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   DISTRICT  EDUCATION     OFFICER
                                DAMOH. (MADHYA PRADESH)

                           3.   PRINCIPAL GOVT. SARDAR PATEL
                                HIGH SCHOOL, DAMOH. (MADHYA
                                PRADESH)

                           4.   ACCOUNTS   OFFICER  (FUND, 68)
                                OFFICE  OF   THE   ACCOUNTANT
                                GENERAL (LEKHA AVAM HAQDARI) II
                                GWALIOR. (MADHYA PRADESH)

                           5.   TREASURY OFFICER, DAMOH, DISTT.
                                DAMOH, (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    11


                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 2021 of 2012

                           BETWEEN:-

                           RAM JANAM SINGH S/O LATE SHRI GOVIND
                           SINGH, AGED ABOUT 68 YEARS, FRIENDS
                           COLONY     BANDHAVGARH      (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI PRABHAKAR SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                WATER RESOURCE DEPARTMENT
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   ENGINEER   IN    CHIEF   WATER
                                RESOURCES   DEPARTMENT    TULSI
                                NAGAR, BHOPAL, (MADHYA PRADESH)

                           3.   SUPREINTENDENT ENGINEER SONE &
                                TONES CIRCLE DIVISION REWA DISTT.
                                REWA (MADHYA PRADESH)

                           4.   CHIEF ENGINEER WATER RESOURCES
                                DEPARTMENT    GANGA   KACHHAR,
                                REWA,    DISTT.REWA,   (MADHYA
                                PRADESH)

                           5.   EXECUTIVE      ENGINEER   WATER
                                RESOURCE     DEPARTMENT    KEOTI
                                CANAL, BAN GANGA COLONY, REWA,
                                DISTT. REWA. (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 2896 of 2012




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    12



                           BETWEEN:-

                           BALMIK PRASAD CHATURVEDI S/O LATE
                           SHRI MOTILAL CHATURVEDI, AGED ABOUT
                           65 YEARS, OCCUPATION: RETD. H.M. (UDT
                           HIGH SCHOOL LORHA SANKUL GIRLS
                           HIGHER SEC. SCHOOL CHANDIYA, UMARIA,
                           R/O NEAR WATER TANK, BIRSINGHPUR
                           PALI (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI MAHENDRA PATERIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY SCHOOL
                                EDUCATION        DEPARTMENT,
                                MANTRALAYA, VALLABH BHAWAN
                                (MADHYA PRADESH)

                           2.   DISTRICT   EDUCATION   OFFICER
                                UMARIA, (MADHYA PRADESH)

                           3.   PRINCIPAL GOVT. GIRLS HIGHER
                                SECONDARY      SCHOOL   CHANDIA,
                                DISTT. UMARIA, (MADHYA PRADESH)

                           4.   ACCOUNTS    OFFICER   (FUND 68)
                                OFFICE   OF   THE   ACCOUNTANT
                                GENERAL (LEKHA AVAM HAQDARI) II,
                                GWALIOR. (MADHYA PRADESH)

                           5.   TREASURY OFFICER, UMARIA, DISTT.
                                UMARIA (MADHYA PRADESH)

                           6.   DISTRICT PROJECT COORDINATOR
                                RAJEEV GANDHI SHIKSHA MISSION
                                DISTT. UMARIA, (MADHYA PRADESH)

                           7.   ASSISTANT COMMISSIONER TRIBAL
                                WELFARE     DEPTT.   ANUPPUR,
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 3239 of 2012


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     13



                           BETWEEN:-

                           RAJENDRA SINGH S/O SHRI RAMKUWER
                           SINGH,   AGED   ABOUT    60   YEARS,
                           OCCUPATION: RETIRED ASSISTANT GRADE
                           III LOWER PURVA NAHAR SUB DIVISION
                           RAMPUR BAGHELAN (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI GOPAL SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR SECRETARY WATER RESOURCES
                                DEPARTMENT , VALLABH BHAWAN
                                (MADHYA PRADESH)

                           2.   CHIEF ENGINEER GANGA KACHHAR,
                                WATER RESOURCES DEPTT. REWA,
                                (MADHYA PRADESH)

                           3.   EXECUTIVE ENGINEER PWD. PURVA
                                NAHAR, DIVISION NO. 2, SATNA, M.P.
                                (MADHYA PRADESH)

                           4.   JOINT DIRECTOR FUNDS, ACCOUNTS
                                AND PENSION REWA DIVISION, DISTT.
                                REWA, M.P. (MADHYA PRADESH)

                           5.   DISTRICT PENSION OFFICER OFFICE
                                OF DISTRICT PENSION, SATNA, M.P.
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 3211 of 2012

                           BETWEEN:-

                           HASIBUDDIN KHAN S/O SHRI HABIBUDDIN,
                           AGED ABOUT 70 YEARS, BACK SIDE OF JAIL
                           NEAR ALKASHWANI KOTHI (MADHYA
                           PRADESH)

                                                                          .....PETITIONER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     14


                           (BY SHRI NARENDRA SINGH THAKUR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                FINANCE    VALLBHA  BHAWAN
                                (MADHYA PRADESH)

                           2.   CHIEF EXECUTIVE OFFICER JANPAD
                                PANCHAYAT,    BETUL,   (MADHYA
                                PRADESH)

                           3.   SENIOR ACCOUNT OFFICER (NIDHI-
                                FUNDS) 25, LEKHA AND HAKDARI, O/O
                                AUDITOR GENERAL, LEKHA BHAWAN,
                                JHANSI ROAD, GWALIOR, (MADHYA
                                PRADESH)

                           4.   ASSISTANT COMMISSIONER TRIBAL
                                WELFARE     BETUL,    (MADHYA
                                PRADESH)

                           5.   COMMISSIONER TRIBAL      WELFARE,
                                SATPURA    BHAWAN,        BHOPAL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 3242 of 2012

                           BETWEEN:-

                           UMASHANKA MISHRA S/O SHYAM KISHOR
                           MISHRA,   AGED   ABOUT  63  YEARS,
                           OCCUPATION: RETIRED HEAD MASTER
                           GOVT. H.S.S. PUROUNA REWA (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI GOPAL SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR     SECRETARY      SCHOOL
                                EDUCATION         DEPARTMENT,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    15


                                MANTRALYA, VALLABH        BHAWAN
                                (MADHYA PRADESH)

                           2.   ACCOUNTANT GENERAL OF M.P.
                                (LEKHA & HAKDARI) IIND, NIDHI 32,
                                GWALIOR, M,.P. (MADHYA PRADESH)

                           3.   JOINT   DIRECTOR FUND  AND
                                ACCOUNT REWA, M.P. (MADHYA
                                PRADESH)

                           4.   DISTRICT EDUCATION OFFICER REWA
                                DISTT.   REWA,   M.P.   (MADHYA
                                PRADESH)

                           5.   PRINCIPAL     GOVT.      HIGHER
                                SECONDARY    SCHOOL    PUROUNA,
                                REWA, DISTT. REWA, MP. (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 4295 of 2012

                           BETWEEN:-

                           RAM    SAJIWAN     NIGAM   S/O    SHRI
                           MANMOHAN LAL NIGAM, AGED ABOUT 63
                           YEARS, R/O LANE NO.5 WARD NO.33 BEHIND
                           GOVT. MIDDLE SCHOOL DHAWARI SATNA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SANJAY VERMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR SECRETARY PUBLIC HEALTH
                                AND ENGINEERING DEPARTMENT
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   SUPREINTENDENT ENGINEER PUBLIC
                                HEALTH     ENGINEERING   DEPTT.
                                DIVISION REWA, DISTT. REWA, M.P.
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     16


                           3.   EXECUTIVE    ENGINEER     PUBLIC
                                HEALTH ENGINEERING DEPARTMENT
                                DIVISION SATNA DISTT. SATNA, M.P.
                                (MADHYA PRADESH)

                           4.   DISTRICT      TREASURY   OFFICER
                                DISTRICT TREASURY SATNA DISTT.
                                SATNA, M.P. (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 4733 of 2012

                           BETWEEN:-

                           LAL SAJIWAN SINGH S/O LATE PADAM
                           NATH SINGH, AGED ABOUT 64 YEARS,
                           OCCUPATION: RTD. SUB ENGINEER, PWD NH
                           /RO VILL JARHA POST DELHI (MANGAWAN),
                           REWA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SUNIL PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH : PRINCIPAL SECRETARY
                                PUBLIC WRKS DEPTT VALLABH
                                BAHWAN (MADHYA PRADESH)

                           2.   THE ACCOUNTANT GENERAL (A & E) I,
                                M.P. BHOPAL. (MADHYA PRADESH)

                           3.   EXECUTIVE   ENGINEER     PUBLIC
                                WORKS DEPTT. NH. DIVISION, SIDHI
                                DIVISION  REWA,  DISTT.   REWA.
                                (MADHYA PRADESH)

                           4.   DISTRICT TREASURY OFFICER REWA,
                                DISTRICT REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 5019 of 2012



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     17



                           BETWEEN:-

                           PREM NARAYAN TIWARI S/O LATE SHRI
                           SITARAM TIWARI, AGED ABOUT 63 YEARS,
                           RETD. UDT GOVT. H.S.S. PUROUNA DIST
                           REWA VILL. CHHIRA POST LOOK TAH. JAVA
                           DIST. REWA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI AJEET SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH   SECRETARY   SCHOOL
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   COMMISSIONER   LOK       SHIKSHAN
                                SATPURA    BHAWAN,        BHOPAL.
                                (MADHYA PRADESH)

                           3.   DISTRICT EDUCATION OFFICER REWA
                                DISTT. REWA. (MADHYA PRADESH)

                           4.   JOINT DIRECTOR LOK SHIKSHAN,
                                REWA DIVISION REWA. (MADHYA
                                PRADESH)

                           5.   DISTRICT TREASURY OFFICER REWA
                                (MADHYA PRADESH)

                           6.   PRINCIPAL      GOVT.       HIGHER
                                SECONDARY    SCHOOL      PURAUNA,
                                DISTT.   REWA,   M.P.    (MADHYA
                                PRADESH)

                           7.   ACCOUNTANT GENERAL OF MADHYA
                                PRADESH, JHANSI ROAD, GWALIOR,
                                M.P. (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 7522 of 2012




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      18



                           BETWEEN:-

                           VISHWANATH      MISHRA    S/O  LATE
                           JAGANNATH     PRASAD   MISHRA, AGED
                           ABOUT 63 YEARS, OCCUPATION: RETIRED
                           FORM SUBEDAR (M) HEAD CLERK POLICE
                           RADIO HEAD QUARTER BHADBHADA ROAD
                           BHOPAL M.P. (MADHYA PRADESH)

                                                                           .....PETITIONER
                            (BY SHRI ASEEM DIXIT - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH : ITS SECRETARY HOME
                                DEPARTMENT        MANTRALAYA
                                VALLABH     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   SENIOR POLICE SUPERINTENDANT
                                RADIO,   BHOPAL.  BHOPAL,M.P.
                                (MADHYA PRADESH)

                           3.   SUB    POLICE    SUPERINTENDENT
                                (RADIO) ADMINISTRATION OFFICE
                                DOORSANCHAR        MUKHYALAYA,
                                BHOPAL,M.P. (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE )

                                         WRIT PETITION No. 8599 of 2012

                           BETWEEN:-

                           VIJAY KUMAR SHRIVASTAVA S/O SHRI K.L.
                           SHRIVASTAVA, AGED ABOUT 67 YEARS,
                           RETD. COOPERATIVE EXTENSION OFFICER,
                           PRESENTLY R/O WARD NO.26 PREM NAGAR
                           NEAR   GAYATRI   MANDIR    BALAGHAT
                           (MADHYA PRADESH)

                                                                           .....PETITIONER
                            (BY SHRI PARAG TIWARI - ADVOCATE)

                                AND


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      19


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     SECRETARY    CO-
                                OPERATIVE DEPRTMENT VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   ACCOUNTANT GENERAL OF M.P.
                                ACCOUNTS  &   FUNDS   II  O/O
                                ACCOUNTANT GENERAL OF MADHYA
                                PRADESH   GWALIOR    (MADHYA
                                PRADESH)

                           3.   ACCOUNTS/TREASURY       OFFICER
                                BALAGHAT O/O DISTRICT ACCOUNTS
                                TREASURY & PENSION, BALAGHAT
                                (MADHYA PRADESH)

                           4.   DEPUTY           COMMISSIONER
                                COOPERATIVE        DEPARTMENT
                                KALIPUTLI   CHOWK,   BALAGHAT
                                (MADHYA PRADESH)

                           5.   BRANCH MANAGER STATE BANK OF
                                INDIA    BALAGHAT    (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 11878 of 2012

                           BETWEEN:-

                           S.K.CHATURVEDI S/O LATE SHRI SIDDH
                           GOPAL CHATURVEDI, AGED ABOUT 62
                           YEARS,   898,AMANPUR   MADANMAHAL
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI O.P. DWIVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                TH:THE    SECRETARY     FOREST
                                DEPARTMENT,VALLABH     BHAWAN
                                BHOPAL (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    20


                           2.   THE       PRINCIPAL,   CHIEF
                                CONSERVATOR OF FOREST BHOPAL
                                (MADHYA PRADESH)

                           3.   CHIEF      CONSERVATOR            OF
                                FOREST(VIGILENCE/COMPLAINT)
                                BHOPAL (MADHYA PRADESH)

                           4.   CONSERVATOR     OF   FOREST,EX./O
                                DIVISIONAL FOREST OFFICER DAMOH
                                (MADHYA PRADESH)

                           5.   CHIEF      CONSRVATOR        OF
                                FOREST,JABALPUR CIRCLE JABALPUR
                                (MADHYA PRADESH)

                           6.   DIVISIONAL FOREST OFFICER,EAST
                                MANDLA         (GEN.)    FOREST
                                DIVISION,OFFICE MANDLA (MADHYA
                                PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 15548 of 2012

                           BETWEEN:-

                           S.K.  SHRIVASTAVA   S/O  SHRI   M.P.
                           SHRIVASTAVA, AGED ABOUT 65 YEARS,
                           OCCUPATION:    RETIRED    EXECUTIVE
                           ENGINEER PWD CHHATARPUR R/O 24-C,
                           SHAHENSHAH GARDEN RAISEN ROAD,
                           GOVINDPURA, BHOPAL (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SIDDHARTH DATT - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THRH. SECRETARY PUBLIC WORKS
                                DEPTT VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           2.   CHIEF ENGINEER P.W.D. MADHYA
                                PRADESH    BHOPAL     (MADHYA
                                PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                       21


                           3.   CHIEF ENGINEER P.W.D. SAGAR
                                CIRCLE SAGAR (MADHYA PRADESH)

                           4.   CHIEF    ENGINEER   LOKAYUKTA
                                OFFICE    LOKAYUKTA    BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           5.   SECRETARY M.P. PUBLIC SERVICE
                                COMMISSION   RESIDENCE   AREA
                                DAILY COLLEGE ROAD INDORE
                                (MADHYA PRADESH)

                           6.   CHIEF ENGINEER PUBLIC WORKS
                                NORTH CIRCLE GWALIOR (MADHYA
                                PRADESH)

                           7.   EXECUTIVE   ENGINEER           P.W.D.
                                MORENA (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 16832 of 2012

                           BETWEEN:-

                           PREETAM DAS SHARMA S/O SHRI NANOO
                           DAS, AGED ABOUT 60 YEARS, R/O PARWATI
                           NAGAR, HOUSE NO.105 KOLAR ROAD
                           BHOPAL (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI S.S. TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                TH:PRINCIPAL SECRETARY, HOME
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   SUPERINTENDANT   OF    POLICE
                                HOSHANGABAD (MADHYA PRADESH)

                           3.   DISTRICT   PENSION    OFFICER
                                HOSHANGABAD (MADHYA PRADESH)

                                                                        .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    22


                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 1732 of 2013

                           BETWEEN:-

                           SURENDRA DATT CHATURVEDI S/O SHRI
                           P.D. CHATURVEDI, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETD. PRINCIPAL H.S.S
                           HARPALPUR    R/O    VILLAGE  ALIPURA
                           CHHATARPUR       DIST     CHHATARPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI PRAVEEN VERMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                SCHOOL EDUCATION DEPT. BHOPAL
                                (MADHYA PRADESH)

                           2.   DISTRICT   EDUCATION      OFFICER
                                DISTT.   CHHATARPUR      (MADHYA
                                PRADESH)

                           3.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS (PENSION) DISTT. SAGAR
                                (MADHYA PRADESH)

                           4.   PENSION     OFFICER,    DISTT.
                                CHHATARPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 22124 of 2012

                           BETWEEN:-

                           HORI LAL SURYAVANSHI S/O NOKHELAL
                           SURYAWANSHI, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED HEAD MASTER R/O
                           GOVT. MIDDLE SCHOOL JUNGAWANI,
                           TAHSIL    AMARWARA     CHHINDWARA
                           (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      23


                                                                          .....PETITIONER
                            (BY SHRI VIKASH SHARMA - ADVOCATE)

                                 AND

                           1.     THE STATE OF MADHYA PRADESH
                                  TH.     SECRETARY     SCHOOL
                                  EDUCATION DEPARTMENT VALLABH
                                  BHAWAN     BHOPAL    (MADHYA
                                  PRADESH)

                           2.     COMMISSIONER              SCHOOL
                                  EDUCATION   BHOPAL       (MADHYA
                                  PRADESH)

                           3.     CHIEF EXECUTIVE OFFICER ZILA
                                  PANCHAYAT        CHHINDWARA
                                  (MADHYA PRADESH)

                           4.     JOINT DIRECTOR TREASURY OPP.
                                  RTO OFFICE JABALPUR (MADHYA
                                  PRADESH)

                           5.     ASSISTANT COMMISSIONER TRIBLE
                                  WERFARE,     CIVIL      LINES
                                  CHHINDWARA (MADHYA PRADESH)

                           6.     DISTRICT EDUCATION   OFFICER
                                  CHHINDWARA (MADHYA PRADESH)

                           7.     DISTRICT TREASURY    OFFICER
                                  CHHINDWARA (MADHYA PRADESH)

                           8.     BLOCK    EDUCATION  OFFICER
                                  AMARWADA, DIST. CHHINDWARA
                                  (MADHYA PRADESH)

                           9.     SANKUL PRINCIPAL GOVT. GIRLS
                                  H.S.S.   AMARWARA,      DIST.
                                  CHHINDWARA (MADHYA PRADESH)

                           10.    SHRI N.S. BHARTI, ASSTT. GRADE-III
                                  TREASURY AND PENSION OFFICE,
                                  NEAR RTO OFFICE, JABALPOUR
                                  (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    24


                                        WRIT PETITION No. 3628 of 2013

                           BETWEEN:-

                           U.S. RAI S/O LATE BHAGCHAND RAI, AGED
                           ABOUT 64 YEARS, OCCUPATION: RETD. SUB
                           ENGINEER NARMADAA VIKASH SAMBHAG
                           NO. 7 BARGI HILLS R/O 1638 GANGA NAGAR
                           COLONY GARHA SATYA SADAN JABALPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI DEEPENDRA SHRIVASTAVA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH TH.
                                ITS DEPUTY SECRETARY NARMADA
                                GHATI VIKASH VIBHAG BHOPAL
                                (MADHYA PRADESH)

                           2.   MEMBER ENGINEERING, NARMADA
                                GHATI   VIKASH   PRADHIKARAN,
                                NARMADA BHAWAN, DISTT. BHOPAL
                                (MADHYA PRADESH)

                           3.   CHIEF ENGINEER, NARMADA ZONE,
                                BARGI HILLS JABALPUR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 8432 of 2013

                           BETWEEN:-

                           SHAMBHU PRASAD VERMA S/O RAM
                           DULARE VERMA, AGED ABOUT 66 YEARS,
                           VILLAGE DUGOULI, HANUMANA (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI RAJENDRA GUPTA - ADVOCATE)

                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    25


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                SCHOOL EDUCATION DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN
                                (MADHYA PRADESH)

                           2.   COMMISSIONER DIRECTORATE OF
                                PUBLIC INSTRUCTION (DPI) SATPURA
                                BHAWAN      BHOPAL       (MADHYA
                                PRADESH)

                           3.   DISTRICT   PENSION    OFFICER
                                DIRECTORATE OF PENSION DISTT.
                                REWA (MADHYA PRADESH)

                           4.   DISTRICT    EDUCATION   OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTT. REWA (MADHYA PRADESH)

                           5.   PRINCIPAL    GOVT.     HIGHER
                                SECONDARY SCHOOL PIPRAHI BLOCK
                                HANUMANA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 9256 of 2013

                           BETWEEN:-

                           SITARAM THAKUR S/O LATE SHRI S.P.
                           THAKUR,   AGED   ABOUT   63   YEARS,
                           OCCUPATION:   RETIRED   UDT    GOVT.
                           EXCELLENCE     HIGHER    SECONDARY
                           SCHOOL PATAN PATAN, DISTT. JABALPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI DINESH UPADHYAY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                TH:ITS SECRETARY, DEPARTMENT OF
                                EDUCATION     BHOPAL    (MADHYA
                                PRADESH)

                           2.   COMMISSIONER               PUBLIC



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    26


                                INSTRUCTIONS   DISTT.      BHOPAL
                                (MADHYA PRADESH)

                           3.   DISTRICT    EDUCATION     OFFICER
                                DISTT.     JABALPUR      (MADHYA
                                PRADESH)

                           4.   JOINT  DIRECTOR   TREASURY &
                                ACCOUNTS COLLECTORATE CAMPUS,
                                JABALPUR (MADHYA PRADESH)

                           5.   DISTRICT    PENSION     OFFICER,
                                DISTT.JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 9142 of 2013

                           BETWEEN:-

                           SMT. GOMTI BAI PARASTE W/O LATE SHRI
                           SHIV PRASAD SINGH PARASTE, AGED
                           ABOUT 45 YEARS, OCCUPATION: PEON
                           GOVT.   KANYA     SIKSHA    PARISHAR
                           PUSHPRAJGARH, ANUPPUR DIST. ANUPPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SUBHASH PATEL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY TRIBAL
                                DEVELOPMENT    DEPT.  BHOPAL
                                (MADHYA PRADESH)

                           2.   ACCOUNTANT GENERAL (LEKHA &
                                HAKDARI)  II  DISTT. GWALIOR
                                (MADHYA PRADESH)

                           3.   JOINT     DIRECTOR     ACCOUNT,
                                TREASURY        &       PENSION
                                DISTT.SHAHDOL (MADHYA PRADESH)

                           4.   DISTRICT TREASURY OFFICER DISTT.
                                ANUPPUR (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    27


                           5.   SANKUL      PRACHARYA,   GOVT.
                                H.S.SCHOOL,    KARUNDI, BLOCK
                                PUSHPRAJGARH, DISTT. ANUPPUR
                                (MADHYA PRADESH)

                           6.   SANKUL PRACHARYA, GOVT. KANYA
                                SIKSHA PARISHAR PUSHPRAJGARH,
                                DISTT. ANUPPUR (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 11055 of 2013

                           BETWEEN:-

                           CHANDRABHAN PRASAD TIWARI S/O SHRI
                           MUNNALAL TIWARI, AGED ABOUT 60
                           YEARS,   OCCUPATION:  RETD.   ASSTT.
                           MANAGER R/O NEAR POONAM BHAWAN
                           DHAWARI,    DIST.  SATNA    (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI NAND KISHORE TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                SECRETARY DEPTT. OF COMMERCE &
                                INDUSTRIES  VALLABH    BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   THE DIRECTOR / COMMISSIONER OF
                                INDUSTRIES  MADHYA      PRADESH
                                DIRECTORATE       VINDHYACHAL
                                BHAWAN     BHOPAL      (MADHYA
                                PRADESH)

                           3.   THE GENERAL MANAGER DISTRICT
                                TRADE & INDUSTRIAL CENTRE PANNA
                                (MADHYA PRADESH)

                           4.   THE JOINT DIRECTOR TREASURY &
                                ACCOUNTS     REWA     (MADHYA
                                PRADESH)

                           5.   THE DISTRICT TREASURY OFFICER,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     28


                                PANNA   DIST.    PANNA    (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 14672 of 2013

                           BETWEEN:-

                           1.   RAMAKANT    SHARMA      S/O   SHRI
                                SUDAMA PRASAD SHARMA, AGED
                                ABOUT 43 YEARS, R/O LIG 108 H.NO.59
                                AND     60    PURVA        COLONY
                                DHANWANTRARI NAGAR (MADHYA
                                PRADESH)

                           2.   VISHNU   PRASAD     SHARMA     S/O
                                SUDAMA PRASAD SHARMA, AGED
                                ABOUT 40 YEARS, R/O LIG 108, HOUSE
                                NO.59, &   60,  PURVA     COLONY,
                                DHANWANTARI NAGAR, JABALPUR
                                (MADHYA PRADESH)

                                                                       .....PETITIONERS
                            (BY MS. MALTI DADARIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR      SECRETARY      SCHOOL
                                EDUCATION          DEPARTMENT,
                                MANTRALYA, VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR PUBLIC INSTRUCTIONS
                                GAUTAM NAGAR, BHOPAL (MADHYA
                                PRADESH)

                           3.   JOINT      DIRECTOR     PUBLIC
                                INSTRUCTIONS JABALPUR DIVISION,
                                DISTT.    JABALPUR    (MADHYA
                                PRADESH)

                           4.   JOINT   DIRECTOR   TREASURY    &
                                ACCOUNTS,    JABALPUR   DIVISION,
                                DISTT.JABALPUR (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     29


                           5.   DISTRICT    EDUCATION      OFFICER
                                DISTT.     JABALPUR       (MADHYA
                                PRADESH)

                           6.   DISTRICT PENSION OFFICER, DISTT.
                                JABALPUR (MADHYA PRADESH)

                           7.   DISTRICT TREASURY OFFICER DISTT.
                                JABALPUR (MADHYA PRADESH)

                           8.   PRINCIPAL GOVT. HIGH SCHOOL,
                                BELBAG, DISTT.JABALPUR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 15752 of 2013

                           BETWEEN:-

                           BHAGWANDAS AHIRWAR S/O MANGAL
                           AHIRWAR, AGED ABOUT 60 YEARS, RETD.
                           PANCHAYAT SAMANVAYAK ADHIKARI R/O
                           RAJMAHAL MARG RORAIYA MOHALLA
                           TIKAMGARH (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SAURABH TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE PRINCIPAL SECRETARY,
                                PANCHAYAT AND SOCIAL JUSTICE
                                WELFARE DEPARTMENT, VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   DIRECTOR M.P. PANCHAYAT TATHA
                                SAMAJ SEVA NYAS VIBHAG MADHAYA
                                PRADES BHOPAL (MADHYA PRADESH)

                           3.   MAHALEKHAKAR   LEKHA   EVAM
                                KHAKDARI   SECOND    MADHYA
                                PRADESH  GWALIOR    (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      30


                           4.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS PENSION SAGAR (MADHYA
                                PRADESH)

                           5.   CHIEF EXECUTIVE OFFICER JANPAD
                                PANCHAYAT      JATARA     DIST.
                                TIKAMGARH (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 17858 of 2013

                           BETWEEN:-

                           BHAGWAN         DAS       RAIKWAR
                           (TERMINATED/REMOVED VEHICLE DRIVER)
                           S/O SHRI MUNNA LAL RAIKWAR, AGED
                           ABOUT 64 YEARS, R/O EDGAH MOHALLA
                           WARD NO.32 HOSHANGABAD (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI V.C. RAI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS SECRETARY PUBLIC HEALTH
                                AND FAMILY WELFARE DEPARTMENT
                                ,  VALLABH     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   HEALTH COMMISSIONER, HEALTH
                                DEPTT. DIRECTORATE OF HEALTH
                                SERVICES    SATPUDA   BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           3.   CHIEF   MEDICAL  AND  HEALTH
                                OFFICER   HEALTH  DEPARTMENT
                                HOSHANGABAD (MADHYA PRADESH)

                           4.   CIVIL   SURGEON     CUM     CHIEF
                                HOSPITAL         SUPERINTENDENT
                                DISTRICT HOSPITAL DISTT. HOSPITAL
                                HOSHANGABAD (MADHYA PRADESH)

                                                                     .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     31


                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 17757 of 2013

                           BETWEEN:-

                           SALIGRAM GONDRE S/O SHRI SHICHARAN
                           GONDRE,   AGED   ABOUT   61  YEARS,
                           OCCUPATION: RETIRED HEAD CONSTABLE
                           NO.114 R/O WARD NO.13 POLICE LINE
                           BALAGHAT (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI A.D. MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                TH:SECRETARY POLICE AND HOME
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE PHQ
                                BHOPAL (MADHYA PRADESH)

                           3.   INSPECTOR GENERAL OF POLICE
                                APPELLATE AUTHORITY BALAGHAT
                                RANGE    BALAGHAT    (MADHYA
                                PRADESH)

                           4.   DEPUTY    INSPECTOR       GENERAL
                                BALAGHAT     RANGE       BALAGHAT
                                (MADHYA PRADESH)

                           5.   SUPERINTENDANT     OF    POLICE
                                BALAGHAT     DIST.    BALAGHAT
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 19309 of 2013

                           BETWEEN:-

                           BHOLESHWAR PATERIYA S/O LATE SHRI
                           S.L. PATERIYA, AGED ABOUT 66 YEARS, R/O



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     32


                           VIVEKANAND  COLONY    DAMOH          DIST
                           DAMOH (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI MAHENDRA PATERIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR THE PRINCIPAL SECRETARY
                                FOREST   DEPARTMENT, VALLABH
                                BHAWAN      BHOPAL   (MADHYA
                                PRADESH)

                           2.   CHIEF CONSERVATOR OF FOREST
                                AND EX OFFICIO CONSERVATOR OF
                                FOREST CIRCLE SAGAR (MADHYA
                                PRADESH)

                           3.   CONSERVATOR OF FOREST AND EX
                                OFFICIO   DIVISIONAL   FOREST
                                OFFICER FOREST DVISION DAMOH
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 18026 of 2013

                           BETWEEN:-

                           MOTILAL GUPTA S/O SHRI RAMSWAROOP
                           GUPTA,    AGED    ABOUT   70   YEARS,
                           OCCUPATION:      RETIRED   HANDPUMP
                           MACHENIC (PUBILC HEALTH ENGINEERING
                           DEPT.) R/O VILL BARAUNDA TAH BEOHARI
                           DISTT. SHAHDOL (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI ANIL DWIVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR SECRETARY PUBLIC HEALTH
                                ENGINEERING      DEPARTMENT,
                                VALLABH     BHAWAN    BHOPAL




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     33


                                (MADHYA PRADESH)

                           2.   ENGINEER IN CHIEF PUBLIC HEALTH
                                ENGINEERING    DEPTT.    BHOPAL
                                (MADHYA PRADESH)

                           3.   SUPREINTENDENT ENGINEER PUBLIC
                                HEALTH ENGINEERING DEPTT. ZONE
                                SHAHDOL (MADHYA PRADESH)

                           4.   EXECUTIVE      ENGINEER/PUBLIC
                                HEALTH    ENGINEERING   DEPTT.
                                DIVISION   UMARIA     (MADHYA
                                PRADESH)

                           5.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS [PENSION CELL] REWA
                                DIVISION REWA (MADHYA PRADESH)

                           6.   DISTRICT TREASURY OFFICER DISTT.
                                TREASURY     OFFICE,    UMARIA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 18046 of 2013

                           BETWEEN:-

                           RAMESH PRASAD SHUKLA S/O SHRI SHYAM
                           SUNDER SHUKLA, AGED ABOUT 61 YEARS,
                           RETD. MULTI PURPOSE HEALTH WORKER
                           R/O VILL. MADHI POST DHAWAIYA P. S. &
                           TEH. MANGAWAN DISTT. REWA (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI ANIL DWIVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH   SECRETARY  HEALTH
                                SERVICES,  BHOPAL   (MADHYA
                                PRADESH)

                           2.   THE    JOINT   DIRECTOR    HEALTH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    34


                                SERVICE, REWA DIVISION     REWA
                                (MADHYA PRADESH)

                           3.   THE    ACCOUNTANT       GENERAL
                                GENERAL    OFFICE,      GWALIOR
                                (MADHYA PRADESH)

                           4.   THE CHIEF MEDICAL AND HEALTH
                                OFFICER REWA (MADHYA PRADESH)

                           5.   THE JOINT DIRECTOR TREASURY,
                                ACCOUNTS    &    PENSION  REWA
                                DIVISION REWA (MADHYA PRADESH)

                           6.   THE DISTRICT TREASURY OFFICER,
                                REWA DISTRICT TREASURY OFFICE
                                REWA (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 18762 of 2013

                           BETWEEN:-

                           SURESH KUMAR AGRAWAL S/O SHRI S.P.
                           AGRAWAL, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED EMPLOYEE FROM
                           EDUCATION DEPARTMENT R/O H.NO.38
                           NANDAN VIHAR RAJEEV GANDHI WARD
                           JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI PRATAP NARAYAN MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                TH:SECRETARY DEPARTMENT OF
                                EDUCATION   VALLABH   BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   THE   ACCOUNTANT      GENERAL
                                GWALIOR (MADHYA PRADESH)

                           3.   THE DISTRICT EDUCATION OFFICER
                                JABALPUR (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    35


                           4.   THE PRINCIPAL GOVT. KAMLA NEHRU
                                GIRLS HIGHER SECONDARY SCHOOL
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 19459 of 2013

                           BETWEEN:-

                           SMT. SUNEETA BAI PATEL W/O LATE SHRI
                           PURSHOTTAM LAL PATEL, AGED ABOUT 45
                           YEARS, VILL BASADI TAH BADWARA DIST.
                           KATNI (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI MANOJ MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR      SECRETARY      SCHOOL
                                EDUCATION          DEPARTMENT,
                                MANTRALYA, VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   THE COLLECTOR, KATNI (MADHYA
                                PRADESH)

                           3.   THE DISTRICT EDUCATION OFFICER,
                                KATNI (MADHYA PRADESH)

                           4.   THE PRINCIPAL GOVT. H.S. SCHOOL
                                BASADI, TAHSIL BADWARA DIST
                                KATNI (MADHYA PRADESH)

                           5.   THE JOINT DIRECTOR TREASURY,
                                ACCOUNTS & PENSION JABALPUR
                                (MADHYA PRADESH)

                           6.   THE TREASURY OFFICER / DISTRICT
                                PENSION OFFICER KATNI (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     36


                                        WRIT PETITION No. 19224 of 2013

                           BETWEEN:-

                           BHOLESHWAR PATERIYA S/O LATE SHRI
                           S.L. PATERIYA, AGED ABOUT 66 YEARS, R/O
                           VIVEKANAND      COLONY  DAMOH     DIST
                           DAMOH (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI MAHENDRA PATERIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR THE PRINCIPAL SECRETARY
                                FOREST   DEPARTMENT, VALLABH
                                BHAWAN      BHOPAL   (MADHYA
                                PRADESH)

                           2.   CHIEF CONSERVATOR OF FOREST &
                                EX OFFICIO   CONSERVATOR OF
                                FOREST CIRCLE, SAGAR (MADHYA
                                PRADESH)

                           3.   CONSERVATOR OF FOREST AND EX
                                OFFICIO   DIVISIONAL    FOREST
                                OFFICER FOREST DIVISION DAMOH
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 21188 of 2013

                           BETWEEN:-

                           SHESH NATH SHUKLA S/O LATE SARAJU
                           PRASAD SHUKLA, AGED ABOUT 62 YEARS,
                           OCC. SKILLED HELPER E/M DIV. NO.II
                           BARGI NAGAR JABALPUR R/O OLD H/TYPE
                           108 BARGI HILLS JABALPUR (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SANJOY ROY - ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     37



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THRO PRINCIPAL SECRETARY WATER
                                RESOURCES     DEPT.    VALLABH
                                BHAWAN      BHOPAL     (MADHYA
                                PRADESH)

                           2.   EXECUTIVE ENGINEER, E/M DIVISION
                                NO. 2 BARGI NAGAR, JABALPUR
                                (MADHYA PRADESH)

                           3.   SUB DIVISIONAL OFFICER E/M SUB
                                DIVISION NO. 1, BARGI HILLS, BHOPAL
                                (MADHYA PRADESH)

                           4.   ACCOUNTANT GENERAL, GWALIOR
                                (MADHYA PRADESH)

                           5.   JOINT DIRECTOR ACCOUNTS AND
                                TREASURY,  JABALPUR (MADHYA
                                PRADESH)

                           6.   DISTRICT    PENSION    OFFICER,
                                JABALPUR (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 22467 of 2013

                           BETWEEN:-

                           DR. S.B.SINGH S/O SHRI MANBHARAN SINGH,
                           AGED ABOUT 63 YEARS, OCCUPATION:
                           RETRD. PRINCIPAL HIGHER SECONDARY
                           SCHOOL, R/O HIG-137, DEEN DAYAL DHAM
                           COLONY, PADRA DISTT. REWA, M.P.
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI RAJESH KUMAR PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    38


                                SCHOOL EDUCATION DEPARTMENT
                                VALLABH BHAWAN BHOPAL, M.P.
                                (MADHYA PRADESH)

                           2.   SECRETARY, FINANCE DEPARTMENT
                                VALLABH     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           3.   COMMISSIONER   /   DIRECTOR
                                DIRECTORATE    OF     PUBLIC
                                DEPARTMENT, BHOPAL (MADHYA
                                PRADESH)

                           4.   JOINT     DIRECTOR,        PUBLIC
                                INSTRUCTION   REWA       (MADHYA
                                PRADESH)

                           5.   DISTRICT PENSION OFFICER, REWA
                                (MADHYA PRADESH)

                           6.   DISTRICT TREASURY OFFICER, REWA
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 832 of 2014

                           BETWEEN:-

                           BHOLARAM JHARIYA S/O SHRI SHRISHANT
                           PRASAD JHARIYA, AGED ABOUT 68 YEARS,
                           R/O VILL AND POST PIPARIYA DISTT.
                           MANDLA (MADHYA PRADESH)

                                                                           .....PETITIONER
                           (BY SHRI SHIV SHANKAR LAL TIWARI - ADVOCATE )

                                AND

                           1.   STATE OF MP THROUGH THE
                                PRINCIPAL SECRETARY ADHIWASI
                                VIKAS DEPT. VALLABH BHAVAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER ADHIWASI VIKAS
                                DEPARTMENT SATPURA BHAWAN,
                                BHOPAL (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    39


                           3.   COLLECTOR / DISTRICT MAGISTRATE
                                ADHIWASI VIKAS, DISTT. MANDLA
                                (MADHYA PRADESH)

                           4.   BLOCK EDUCATION OFFICER BLOCK
                                NIWAS, DISTT. MANDLA (MADHYA
                                PRADESH)

                           5.   JOINT    DIRECTOR TREASURY
                                ACCOUNT & PENSION (MADHYA
                                PRADESH)

                           6.   TREASURY       OFFICER      DISTT.
                                TREASURY,     MANDLA     (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRIS.S. CHAUHAN - GOVERNMENT ADVOCATE )

                                        WRIT PETITION No. 1398 of 2014

                           BETWEEN:-

                           MATHURA PRASAD S/O HARIHAR PRASAD
                           MISHRA,    AGED    ABOUT  65  YEARS,
                           OCCUPATION: RETD. SUB ENGINEER FROM
                           W.R.D. R/O VILL. BADWAR POST BADWAR
                           DISTT. REWA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI PRABHAKAR SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  ITS  SECRETARY    WATER
                                RESOURCES DEPARTMENT VALLABH
                                BHAWAN (MADHYA PRADESH)

                           2.   ENGINEER   IN    CHIEF   WATER
                                RESOURCES   DEPARTMENT    TULSI
                                NAGAR, BHOPAL (MADHYA PRADESH)

                           3.   CHIEF ENGINEER GANGA KACHHAR,
                                REWA (MADHYA PRADESH)

                           4.   TREASURY    OFFICER    TREASURY
                                OFFICE, REWA (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     40


                                                                       .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 2157 of 2014

                           BETWEEN:-

                           SMT. SAROJINI TIWARI W/O LATE SHRI
                           MUNNILAL TIWARI, AGED ABOUT 61 YEARS,
                           R/O VILL. AND POST BAKIYA P.S. RAMPUR
                           BAGHELAN, STANA (MADHYA PRADESH)

                                                                           .....PETITIONER
                            (BY SHRI SATYENDRA JOSHI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.      SECRETARY     HOME
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL S.A.F. POLICE
                                HEDQUARTER BHOPAL (MADHYA
                                PRADESH)

                           3.   THE COMMANDANT 8TH BATTALION
                                S.A.F. CHHINDWADA    (MADHYA
                                PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE )

                                         WRIT PETITION No. 4419 of 2014

                           BETWEEN:-

                           DESHARAJ SINGH BHADOURIYA S/O LATE
                           SHRI SHRIPAL SINGH BHADORIYA, AGED
                           ABOUT 63 YEARS, OCCUPATION: RETI.
                           UPPER DIVISION TEACHER, GOVT. EX. H.S.S.,
                           BAJAG, R/O TEH. AND POST BAJAG DISTT.
                           DINDORI (MADHYA PRADESH)

                                                                           .....PETITIONER
                           (BY SHRI RAM NARESH VISHWAKARMA - ADVOCATE )



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                       41



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  ITS. SECRETARY   TRIBAL
                                WELFARE DEPARTMENT VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   THE     COMMISSIONER            TRIBAL
                                WELFARE DEPARTMENT,            BHOPAL
                                SATPURA    BHAWAN,             BHOPAL
                                (MADHYA PRADESH)

                           3.   THE JOIN DIRECTOR TREASURY AND
                                ACCOUNT     OFFICER,  JABALPUR
                                DIVISION   JABALPUR    (MADHYA
                                PRADESH)

                           4.   DISTRICT PENSION OFFICER DINDORI
                                DINDORI (MADHYA PRADESH)

                                                                         .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 4711 of 2014

                           BETWEEN:-

                           KAILASH CHANDRA PAWAR S/O LATE SHRI
                           K.L. PAWAR, AGED ABOUT 70 YEARS, R/O
                           H.NO.   330/E-8 EXTENSION  TRILANGA
                           COLONY BHOPAL (MADHYA PRADESH)

                                                                           .....PETITIONER
                            (BY SHRI A.K. SINGH - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY PUBLIC
                                HEALTH AND FAMILY WELFARE
                                DEPTT.   MANTRALAYA    VALLABH
                                BHAWAN (MADHYA PRADESH)

                           2.   REGISTRAR M.P. MEDICAL COUNCIL
                                F-7, SANCHI COMPLEX, OPPOSITE
                                BOARD OFFICE DISTT. BHOPAL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    42


                                (MADHYA PRADESH)

                           3.   DEPUTY DIRECTOR LOCAL FUND
                                ACCOUNTS   AUDIT  3RD FLOOR
                                MANDEE BOARD BUILDING ARERA
                                HILLS DISTT. BHOPAL (MADHYA
                                PRADESH)

                           4.   TEHSILDAR EXECUTED MAGISTRATE
                                NAZUL   T.T. NAGAR     JAWAHAR
                                CHOWK, SHADE NO. 7 DISTT. BHOPAL
                                (MADHYA PRADESH)

                           5.   DILIP KUMAR SHIVHARE S/O LATE
                                SHRI RAM SWAROOP SHIVHARE,
                                AGED ABOUT 61 YEARS, R/O H.NO.
                                108/C.J.R.M. HOUSING      BOARD
                                COLONY, SUKHALIYA DISTT. INDORE
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS. 1, 3 AND 4 AND SHRI RAJENDRA PRAKASH
                           SHARMA - ADVOCATE FOR RESPONDENT NO.2)

                                        WRIT PETITION No. 4870 of 2014

                           BETWEEN:-

                           GYARSI PRASAD SARATHE S/O LATE SHRI
                           SEETARAM SARATHE, AGED ABOUT 63
                           YEARS, OCCUPATION: RETD. DY. RANGER
                           1483 BEHIND RELIANCE PETROL PUMP
                           NAGPUR ROAD SHARDA CHOWK JABALPUR
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI AMIT KUMAR BAJPAI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                FOREST DEPTT. VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   THE     PRINCIPAL    SECRETARY
                                MINISTRY OF FINANCE DEPARTMENT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    43


                                VALLABH BHAWAN MANTRALAYA
                                BHOPAL (MADHYA PRADESH)

                           3.   ACCOUNTANT GENERAL (A AND E) II
                                LEKHA BHAWAN LEKHA BHAWAN
                                JHANSI ROAD GWALIOR (MADHYA
                                PRADESH)

                           4.   DIVISIONAL FOREST OFFICER WEST
                                (SAMANYA) FOREST DIVISION WEST
                                SAMANYA FOREST DIVISION MANDLA
                                (MADHYA PRADESH)

                           5.   JOINT DIRECTOR TREASURIES AND
                                ACCOUNTS    (PENSION) DIVISION
                                OFFICE CIVIL LINES JABALPUR
                                (MADHYA PRADESH)

                           6.   DISTRICT   TREASURIES   OFFICER
                                TREASURIES     AND    ACCOUNTS
                                PENSION     TREASURIES      AND
                                ACCOUNTS     PENSION    MANDLA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 5958 of 2014

                           BETWEEN:-

                           RAM KHELAWAN (DEAD) THR. LRS. SMT.
                           PRABHA PATEL W/O LATE SHRI RAM
                           KHELAWAN PATEL, AGED ABOUT 62 YEARS,
                           R/O VILL. AND POST BIDA TEH. SEMARIYA
                           DISTT. REWA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI RAKESH SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH TH.
                                ITS SECRETARY SCHOOL EDUCATION
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   ASSISTANT    DIRECTOR    (FINANCE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    44


                                PUBLIC   INSTRUCTIONS     GAUTAM
                                NAGAR DISTT. BHOPAL      (MADHYA
                                PRADESH)

                           3.   DISTRICT EDUCATION OFFICER REWA
                                DISTT. REWA (MADHYA PRADESH)

                           4.   ACCOUNTANT GENERAL OF M.P.
                                (ACCOUNT AND ESTABLISHMENT) II,
                                GWALIOR DISTT. GWALIOR (MADHYA
                                PRADESH)

                           5.   JOINT DIRECTOR ACCOUNTS AND
                                TREASURY (PENSION) DEPARTMENT
                                DISTT. REWA (MADHYA PRADESH)

                           6.   DISTRICT TREASURY OFFICER REWA
                                DISTT. REWA (MADHYA PRADESH)

                           7.   PRINCIPAL    GOVT.     HIGHER
                                SECONDARY SCHOOL, BARAO, DISTT.
                                REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 6809 of 2014

                           BETWEEN:-

                           RAMAN BIHARI DUBEY S/O SHRI GOPINATH
                           DUBEY,   AGED    ABOUT    60  YEARS,
                           OCCUPATION: RETRD. RANGE OFFICER R/O
                           COMPANY BAG, GOPAL GANJ, SAGAR, M.P.
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH TH.
                                THE      SECRETARY      FOREST
                                DEPARTMENT,      MANTRALALYA,
                                VALLABH      BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   PRINCIPAL CHIEF CONSERVATOR OF



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    45


                                FOREST BHOPAL DISTT.      BHOPAL
                                (MADHYA PRADESH)

                           3.   CONSERVATOR OF FOREST OFFICER
                                SHIVPURI SHIVPURI CIRCLE SHIVPURI
                                (MADHYA PRADESH)

                           4.   CONSERVATOR OF FOREST CIRCLE
                                SAGAR CIRCLE SAGAR DISTT. SAGAR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 7022 of 2014

                           BETWEEN:-

                           YADUNANDAN PRASAD SONI S/O BHAGWAN
                           DAS SONI, AGED ABOUT 63 YEARS,
                           OCCUPATION:     RETD.  ASSTT.   GR-II
                           KHUSARWAR TEH. JAISINHAGAR (MADHYA
                           PRADESH) THROUGH LRS
                           a.     MOHANI BAI WD/O LATE SHRI
                           YADUNANDAN PRASAD SONI, AGED ABOUT
                           58 YEARS
                           b.     KULDEEP SONI S/O LATE SHRI
                           YADUNANDAN PRASAD SONI, AGED ABOUT
                           36 YEARS
                           c. KESHRI KISHOR SONI S/O LATE SHRI
                           YADUNANDAN PRASAD S0NI, AGED ABOUT
                           31 YEARS.
                           d. KRUPA NIDHAN SONI S/O LATE SHRI
                           YADUNANDAN PRASAD SONI, AGED ABOUT
                           26 YEARS
                           e.    KARTIKEY SONI S/O LATE SHRI
                           YADUNANDAN PRASAD SONI, AGED ABOUT
                           23 YEARS
                           f. NAVEEN KUMAR SONI S/O LATE SHRI
                           YADUNANDAN PRASAD SONI, AGED ABOUT
                           20 YEARS.
                           ALL ABOVE a to f ARE R/O GRAM
                           KHUSHBKHAH TEHSIL ROAD JAISINGH
                           NAGAR, POST TEH/THANA JAISINGH NAGAR
                           DIST. SHAHDOL (M.P.)

                                                                      .....PETITIONERS


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    46


                           (BY SHRI MS. MALTI DADARIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.   PRINCIPAL     SECRETARY
                                PANCHAYAT. AND RURAL DEV. DEPTT.
                                VALLABHA     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   CHIEF EXECUTIVE OFFICER DISTRICT
                                PANCHAYAT, SHAHDOL DISTRICT
                                PANCHAYAT, SHAHDOL (MADHYA
                                PRADESH)

                           3.   CHIEF EXECUTIVE OFFICER JANPAD
                                PANCHAYAT, JAISINGHNAGAR, DISTT.
                                SHAHDOL (MADHYA PRADESH)

                           4.   DISTRICT   TREASURY     OFFICER
                                SHAHDOL DISTT. SHAHDOL (MADHYA
                                PRADESH)

                           5.   DISTRICT    PENSION     OFFICER
                                SHAHDOL DISTT. SHAHDOL (MADHYA
                                PRADESH)

                           6.   ACCOUNTANT GENERAL ACCOUNTS
                                AND AUDIT, M.P. DISTT. GWALIOR
                                (MADHYA PRADESH)

                           7.   SUB    TREASURY   OFFICER   SUB
                                TREASURY,     BEHOARI     DISTT.
                                SHAHDOL SUB TREASURY, BEHOARI
                                DISTT. SHAHDOL (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 7784 of 2014

                           BETWEEN:-

                           JIVENDRA SINGH PARIHAR S/O SHRI
                           JAGATPATI SINGH, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETRD. UPPER DIVISION
                           TEACHER,   GOVT.   HIGH   SECONDARY
                           SCHOOL BALBHARA, DISTT. SHAHDOL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    47


                           SHAHDOL (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI RAM BABU DUBEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                PRINCIPAL          SECRETARY
                                DEPARTMENT    OF   EDUCATION,
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   DISTRICT PENSION OFFICER DISTT.
                                SHAHDOL (MADHYA PRADESH)

                           3.   PRINCIPAL    GOVT.     HIGHER
                                SECONDARY SCHOOL BALHARA DIST
                                SHAHDOL (MADHYA PRADESH)

                           4.   COLLECTOR,   TRIBAL  WELFARE
                                SHAHDOL DIST SHAHDOL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 9438 of 2014

                           BETWEEN:-

                           CHANDRABHAN SINGH PARIHAR S/O LATE
                           SHRI KASHIRAM SINGH RAJPUT, AGED
                           ABOUT 63 YEARS, OCCUPATION: RETIRED
                           WORKSHOP INSTRUCTOR FROM THE
                           OFFICE OF GOVT. POLYTECHNIC COLLEGE
                           DAMOH R/O QR. NO. G-2, POLYTECHNIC
                           COLONY DAMOH, (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI MANOJ KUMAR CHANSAURIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.   SECRETARY    TECHNICAL
                                EDUCATION DEPARTMENT, MINISTRY
                                VALLABH     BHAWAN     BHOPAL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      48


                                (MADHYA PRADESH)

                           2.   GOVT. POLYTECHNIC COLLEGE THR.
                                ITS PRINCIPAL DAMOH, DAMOH
                                (MADHYA PRADESH)

                           3.   DISTRICT TREASURY            OFFICER,
                                DAMOH DIST. DAMOH           (MADHYA
                                PRADESH)

                           4.   DISTRICT PENSION OFFICER, DAMOH
                                DIST. DAMOH (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 12860 of 2014

                           BETWEEN:-

                           DR. GOVIND SINGH TIWARI S/O LATE SHRI
                           S.S. TIWARI, AGED ABOUT 68 YEARS,
                           OCCUPATION: RETIRED FROM THE POST OF
                           VETERINARY ASSISTANT SURGEON R/O A-18
                           NALANDA VIHAR FACE-2 KACHNAR CITY
                           VIJAY   NAGAR    JABALPUR    (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI G.P.S. PARIHAR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL    SECRETARY
                                DEPARTMENT ANIMAL HUSBANDRY
                                DEPARTMENT    BHOPAL   (MADHYA
                                PRADESH)

                           2.   DIRECTOR     OF THE VETERINARY
                                SERVICES      BHOPAL   (MADHYA
                                PRADESH)

                           3.   JOINT DIRECTOR VETERNIARY DEPTT
                                JABALPUR    DIVISION   JABALPUR
                                (MADHYA PRADESH)

                           4.   DEPUTY     DIRECTOR       VETERINARY



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    49


                                SERVICES (RENDER PEST) MATA
                                MAHAMARI UNMULAN CHHOTI OMTI
                                JABALPUR (MADHYA PRADESH)

                           5.   JOINT    DIRECTOR        TREASURY
                                TREASURY    OFFICE      JABALLPUR
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 9801 of 2014

                           BETWEEN:-

                           BABULAL GUPTA S/O SHRI BAISAHAN
                           GUPTA, AGED ABOUT 73 YEARS, RETD.
                           TEACHER, R/O VILLAGE NEAR JAIN
                           MANDIR   BEOHARI  DIST.  SHAHDOL
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SUDHANSU KUMAR SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY      SCHOOL
                                EDUCATION          DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER               PUBLIC
                                INSTRUCTION, M.P. BHOPAL (MADHYA
                                PRADESH)

                           3.   DISTRICT   EDUCATION    OFFICER
                                SHAHDOL DISTT. SHAHDOL (MADHYA
                                PRADESH)

                           4.   JOINT     DIRECTOR    TREASURY,
                                ACCOUNT     AND  PENSION  REWA
                                DIVISION REWA (MADHYA PRADESH)

                           5.   BLOCK EDUCATION OFFICER BLOCK
                                BEHOHARI,    DISTT.   SHAHDOL
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    50


                           6.   STATE BANK OF INDIA THR. ITS
                                BRANCH      MANAGER,     BRANCH
                                BEOHARI, DISTT. SHAHDOL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 15274 of 2014

                           BETWEEN:-

                           RAM CHARAN KORI S/O LATE PITUA KORI,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           RETD. FOREST RANGER, MP FOREST DEPTT.
                           R/O 33/34 HARSIT NAGAR INFRONT OF
                           GROUND YADAV COLONY JABALPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SHYAM SUNDER PATEL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS SECRETARY DEPARTMENT
                                OF FOREST VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   DISTRICT FOREST OFFICER WEST
                                VAN   GENERAL   MANDAL  DISTT
                                MANDLA (MADHYA PRADESH)

                           3.   CHIEF FOREST GUARD/VIGILANCE
                                OFFICER FOREST DEPARTMENT M.P.
                                SATPURA BHAWAN BHOPAL (MADHYA
                                PRADESH)

                           4.   RANGE       OFFICER      FOREST
                                DEPARTMENT, WEST TERRITORIAL
                                BIJADANDI DISTT MANDLA (MADHYA
                                PRADESH)

                           5.   FOREST DIVISION OFFICER EAST
                                (GENERAL) FOREST DEPARTMENT
                                DISTT MANDLA (MADHYA PRADESH)

                                                                     .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    51


                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 17608 of 2014

                           BETWEEN:-

                           M.M. GUPTA S/O LATE P.D.GUPTA, AGED
                           ABOUT 61 YEARS, RETD. SUB ENGINEER
                           NARMADA VIKAS SAMBHAG NO.7 BARGI
                           HILLS JABALPUR R/O 20, BRINDAWAN
                           NAGAR AYODHYA BYE PASS ROAD BHOPAL
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI DEEPENDRA KUMAR SHRIVASTAVA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                ADDL.    SECRETARY  VALLABH
                                BHAWAN      BHOPAL  (MADHYA
                                PRADESH)

                           2.   MEMBER ENGINEERING NARMADA
                                GHATI    VIKASH   PRADHIKARAN
                                NARMADA      BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           3.   CHIEF ENGINEER NARMADA VIKAS
                                BARGI HILLS JABALPUR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 18692 of 2014

                           BETWEEN:-

                           HETRAM DIWEDI S/O LATE SHRI KUNDAN
                           LAL DIWEDI, AGED ABOUT 76 YEARS,
                           OCCUPATION: RETIRED ABEO/PENSIONER
                           R/O VILLAGE KUDIYA MUHAGWA,TEHSIL
                           BARHI DIST KATNI (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI ANIRUDDHA PRASAD PANDEY)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     52



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.   ITS DIRECTOR  PENSION
                                FINANCE DEPARTMENT VALLALBH
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)

                           2.   JOINT DIRECTOR ACCOUNT AND
                                TREASURY (PENSION) DIVISIONAL
                                OFFICE   JABALPUR    (MADHYA
                                PRADESH)

                           3.   DISTT. TREASURY OFFICER KATNI
                                KATNI (MADHYA PRADESH)

                           4.   MANAGER STATE BANK OF INDIA
                                BRANCH PIPAREIYA KALA ,TEH.
                                BARHI  DISTT. KATNI (MADHYA
                                PRADESH)

                           5.   MANAGER STATE BANK OF INDIA
                                CPPC,    GOVINDPURA BHOPAL
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 20009 of 2014

                           BETWEEN:-

                           J.S. JAGGI S/O LATE SHRI K.S. JAGGI, AGED
                           ABOUT 62 YEARS, R/O RATAN NAGAR
                           MADAN MAHAL JABALPUR (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI BEERENDRA KUMAR UPADHYAY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HOME
                                DEPTT. POLICE VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    53


                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE           HEADQUARTERS
                                JAHANGIRABAD     BHOPAL   M.P
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 2370 of 2015

                           BETWEEN:-

                           RASHEED KHAN S/O LATE SHRI SUBHAN
                           KHAN,    AGED    ABOUT   62  YEARS,
                           OCCUPATION: RETIRED MECHENIC GR.III,
                           R/O SANJAY WARD HOUSE OF THE AAGA
                           KHAN, SEONI (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI MS. ANURADHA PRASAD PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  ITS  SECRETARY    WATER
                                RESOURCES DEPARTMENT, VALLABH
                                BHAWAN     BHOPAL     (MADHYA
                                PRADESH)

                           2.   EXECUTIVE   ENGINEER    WATER
                                RESOURCE   DEPARTMENT   PANCH
                                DIVISION CHOURI (SIGNA) DISTT.
                                CHHINDWARA (MADHYA PRADESH)

                           3.   JOINT    DIRECTOR        ACCOUNT
                                TREASURY   (PENSION)    DIVISONAL
                                OFFICE    JABALPUR       (MADHYA
                                PRADESH)

                           4.   DISTRICT PENSION OFFICER, SEONI
                                DISTT. SEONI (MADHYA PRADESH)

                           5.   DISTRICT   PENSION    OFFICER
                                CHHINDWARA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVRNMENT ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    54


                                        WRIT PETITION No. 3161 of 2015

                           BETWEEN:-

                           RAJAN BABU TRIPATHI S/O RAM BAHORI
                           TRIPATHI, AGED ABOUT 62 YEARS, RETD.
                           RANGER R/O AT POST AND TAH MAJHGAVA
                           BEHIND JANPAD OFFICE DISTT. SATNA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI GYANENDRA PATEL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL  SECRETARY
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   PRINCIPAL CHIEF CONSERVATOR OF
                                FOREST    THROUGH      ADDITIONAL
                                PRINCIPAL CHIEF CONSERVATOR OF
                                FORESTS    (ADMN.   II)   SATPURA
                                BHAVAN,      BHOPAL      (MADHYA
                                PRADESH)

                           3.   CHIEF CONSERVATOR OF FOREST
                                RESEARCH AND EXTENSION CIRCLE
                                POLY PATHAR, NARMADA ROAD,
                                JABALPUR (MADHYA PRADESH)

                           4.   THE DY. DIRECTOR BUFFR ZONE
                                FOREST DIVISION KANHA TIGER
                                RESERVE    MANDLA   (MADHYA
                                PRADESH)

                           5.   DISTRICT PENSION OFFICER MANDLA
                                (MADHYA PRADESH)

                           6.   DISTRICT PENSION OFFICER SATNA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 3773 of 2015



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    55



                           BETWEEN:-

                           GOKUL PRASAD GAUR S/O LATE SHRI
                           BHAGIRATH PRASAD GAUR, AGED ABOUT 63
                           YEARS,  OCCUPATION:    RET.  DEPUTY
                           RANGER, R/O GAUR COLONY SARASWATI
                           NAGAR RASULIYA TEH. AND DISTT.
                           HOSHANGABAD (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI RAVENDRA SHUKLA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY FOREST
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   CHIEF CONSERVATOR OF FOREST
                                CIRCLE  HOSHANGABAD     DISTT.
                                HOSHANGABAD (MADHYA PRADESH)

                           3.   DIVISIONAL    FOREST      OFFICER
                                (TERRITORIAL)              FOREST
                                DEPARTMENT      DISTT.     HARDA,
                                (MADHYA PRADESH)

                           4.   ACCOUNTANAT GENERAL GWALIOR
                                DISTT. GWALIOR (MADHYA PRADESH)

                           5.   JOINT DIRECTOR TREASURY AND
                                ACCOUNT DISTT. HARDA (MADHYA
                                PRADESH)

                           6.   DISTRICT PENSION OFFICER DISTT.
                                HARDA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 5339 of 2015

                           BETWEEN:-

                           SMT. SHASHI BHARDWAJ W/O LATE SHRI
                           SATISH BHARDWAJ, AGED ABOUT 63 YEARS,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      56


                           RETD. SUPERVISOR INTIGRATED CHILD
                           DEVELOPMENT     PROJECT      MAJHAULI
                           DISTRCIT JABALPUR R/O H.N. 12, KRISHNA
                           COLONY, GHAMAPUR, JABALPUR (MADHYA
                           PRADESH)

                                                                           .....PETITIONER
                            (BY SHRI S.D. GUPTA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY ADIM JATI KALYAN
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   JOINT DIRECTOR INTEGRATED CHILD
                                DEVELOPMENT       SEVA    DISTT.
                                JABALPUR (MADHYA PRADESH)

                           3.   DISTRICT    PENSION            OFFICER
                                JABALPUR     DISTT.           JABALPUR
                                (MADHYA PRADESH)

                           4.   PROJECT OFFICER INTIGRATED AND
                                CHILD   DEVELOPMENT      PROJECT
                                MAJHAUI DISTT. JABALPUR (MADHYA
                                PRADESH)

                           5.   DISTRICT  PROGRAMME     OFFICER
                                INTEGRATED CHILD DEVELOPMENT
                                DEPARTMENT SEVA DISTT. JABALPUR
                                (MADHYA PRADESH)

                                                                         .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 5464 of 2015

                           BETWEEN:-

                           SUNDERLAL   THAKUR    S/O    KODULAL
                           THAKUR,   AGED   ABOUT    64   YEARS,
                           OCCUPATION: RETIRED HEAD MASTER R/O
                           BEHIND P.G. COLLEGE, PIPARIYA, DIST.
                           HOSHANGABAD (MADHYA PRADESH)

                                                                           .....PETITIONER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     57


                            (BY SHRI S.K. RAGHUWANSHI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY SCHOOL
                                EDUCATION DEPARTMENT, VALLABH
                                BHAWAN     MANTRALAYA    BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER DIRECTORATE OF
                                PUBLIC   INSTRUCTIONS  SATPURA
                                BHAWAN,      BHOPAL   (MADHYA
                                PRADESH)

                           3.   DISTRICT EDUCATION    OFFICER
                                HOSHANGABAD             DISTT.
                                HOSHANGABAD (MADHYA PRADESH)

                           4.   SANKUL PRINCIPAL GOVT HIGHER
                                SECONDARY SCHOOL SHOBHAPUR
                                DISTT HOSHANAGABAD (MADHYA
                                PRADESH)

                           5.   ACCOUNTANT GENERAL OF M.P.
                                (ACCOUNTS AND ENTITLEMENT II)
                                GWAILOR DISTT GWALIOR (MADHYA
                                PRADESH)

                           6.   DISTRICT   PENSION    OFFICER
                                HOSHANGABAD             DISTT
                                HOSHANGABAD (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 5531 of 2015

                           BETWEEN:-

                           B.K. PATHAK S/O LATE SHRI NAVAL
                           KISHORE PATHAK, AGED ABOUT 66 YEARS,
                           R/O HIG 16 GOLCHA APARTMENT SOUTH
                           CIVIL   LINES   JABALPUR   (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI BEERENDRA KUMAR UPADHYAY - ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    58



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY PUBLIC WORKS
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   SUPERINTENDING ENGINEER PUBLIC
                                WORKS DEPARTMENT DIV. NO.1,
                                DISTT SHAHDOL (MADHYA PRADESH)

                           3.   EXECUTIVE    ENGINEER    PUBLIC
                                WORKS DEPARTMENT DIV. NO.1 DISTT
                                SIDHI (MADHYA PRADESH)

                           4.   ACCOUNTANT GENERAL OF MP 1ST
                                FLOOR      LEKHA       BHAVAN
                                HOSHANGABAD ROAD DISTT BHOPAL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 5723 of 2015

                           BETWEEN:-

                           BHAGWAT SHARAN PANDEY S/O SHRI
                           CHANDRABHANRAM PANDEY, AGED ABOUT
                           74 YEARS, OCCUPATION: RETIRED LAB
                           ATTENDANT, R/O VILL. BHITOHA P.S.
                           ATRAILA TEH. TEONTHAR DISTT. REWA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI MANOJ KUMAR PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY      SCHOOL
                                EDUCATION           DEPARMENT
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   ACCOUNTANT    GENERAL OF M.P.
                                ACCOUNTANT     GENERAL  MOTI



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     59


                                MAHAL       GWAILOR       (MADHYA
                                PRADESH)

                           3.   JOINT DIRECTOR FUNDS ACCOUNTS
                                AND PENSION OFFICE SITUATED
                                INCOMMISSIONER BUILDING DISTT
                                REWA (MADHYA PRADESH)

                           4.   DISTRICT EDUCATION OFFICER REWA
                                DISTT REWA (MADHYA PRADESH)

                           5.   DISTRICT ACCOUNT OFFICER REWA
                                DISTT REWA (MADHYA PRADESH)

                           6.   PRINCIPAL GOVT HR SECONDARY
                                SCHOOL PANWAR DISTT REWA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 7603 of 2015

                           BETWEEN:-

                           SUNIL KUMAR DHANGAR S/O LATE SHRI
                           PRABHU DAS DHANGAR, AGED ABOUT 48
                           YEARS,    OCCUPATION:     CONTRACT
                           TEACHER GRADE III, GOVT. PRIMARY
                           SCHOL KHAMARIYA, R/O VILL. POST
                           SINGRAMPUR TAH. JABERA DISTT.DAMOH
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI V.D.S. CHAUHAN - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY      SCHOOL
                                EDUCATION DEPT. BHOPAL (MADHYA
                                PRADESH)

                           2.   COLLECTOR DAMOH DISTT DAMOH
                                (MADHYA PRADESH)

                           3.   DISTRICT EDUCATION         OFFICER
                                DAMOH DISTT DAMOH         (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    60


                                PRADESH)

                           4.   DISTRICT PENSION OFFICER DISTT
                                DAMOH (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 7726 of 2015

                           BETWEEN:-

                           KHUMAN SINGH BUNDELA S/O SHRI KARAN
                           SINGH BUNDELA, AGED ABOUT 78 YEARS,
                           R/O  GRAM    POST    KHULRI   TEHSIL
                           GADARWARA      DIST.    NARSINGHPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI VINAY KUMAR SHARMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    SECRETARY   EDUCATION
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   COLLECTOR NARSINGHPUR DIST.
                                NARSINGHPUR (MADHYA PRADESH)

                           3.   DISTRICT EDUCATION OFFICER DIST.
                                NARSINGHPUR (MADHYA PRADESH)

                           4.   ASSISTANT      DIRECTOR,      O/O
                                DIVISIONAL    JOINT   DIRECTOR,
                                TREASURY ACCOUNT AND PENSION
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS    JABALPUR     DIVISION
                                JABALPUR (MADHYA PRADESH)

                           5.   TREASURY OFFICER NARSINGHPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 8749 of 2015


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     61



                           BETWEEN:-

                           CHARAN SINGH PARASTE S/O LATE
                           MANIRAM PARASTE, AGED ABOUT 63
                           YEARS,   R/O GRAM PIPARIYA P S
                           KHAMARIYA HOUSE NO 80 BEHIND
                           CENTRAL BANK JABALPUR (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI RAHUL RAWAT - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY MINISTRY OF HOME
                                AFFAIR VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           2.   UNDER SECRETARY STATE OF MP
                                MINISTRY  OF   HOME  AFFAIRS
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           3.   DIRECTOR GENERAL OF POLICE
                                BHOPAL (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 9451 of 2015

                           BETWEEN:-

                           BUDDHASEN PANDEY S/O LATE SHRI
                           KOSHAL PRASAD PANDEY, AGED ABOUT 60
                           YEARS, R/O KRISHNA TIRAHA, KRISHNA
                           NAGAR SATNA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI ABDUL WAQIK SYED - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE SECRETARY COMMERCIAL
                                TAX     DEPARTMENT    VALLABH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    62


                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           2.   COMMERCIAL TAX COMMISSIONER
                                GOVT OF MP, INDORE (MADHYA
                                PRADESH)

                           3.   ADDL. COMMISSIONER COMMERCIAL
                                TAX GOVT. OF MP, INDORE DISTT
                                INDORE (MADHYA PRADESH)

                           4.   DIVISIONAL            ASSISTANT
                                COMMISSIONER COMMERCIAL TAX
                                DEPARTMENT DISTT SATNA (MADHYA
                                PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 11095 of 2015

                           BETWEEN:-

                           RAMCHARAN KUSHWAHA S/O LATE SHRI
                           BADRIPRASAD KUSHWAHA, AGED ABOUT 61
                           YEARS, R/O H.NO.958 RADHA KRISHNA
                           MANDIR GWAL MOHALLA ROSHANPURA
                           T.T. NAGAR BHOPAL (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI NAVEEN KUMAR SALUNKE - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY, WATER
                                RESOURCES DEPARTMENT VALLABH
                                BHAWAN, ARERA HILLS BHOPAL
                                (MADHYA PRADESH)

                           2.   WATER RESOURCE DEPARTMENT
                                AMARKANTAK 5TH FLOOR, VIDHUT/
                                YANTRIK/   LIGHT/    MACHINARY
                                NALKUP AND GAS SAMBHAG, ARRERA
                                HILLS BHOPAL (MADHYA PRADESH)

                           3.   BRANCH MANAGER CANARA BANK
                                NEW MARKET BRANCH, 14 M.L.A



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   63


                                COLONY     BHADBHADA    ROAD,
                                JAWAHAR     CHOWK    (MADHYA
                                PRADESH)

                           4.   SMT. CHANDA BAI W/O LATE SHRI
                                JEVAN LAL OCCUPATION: HELPAR,
                                DESHI SHARAB KI DUKAN MAIN
                                BAZAR ROAD, WARD NO.6, BUDHNI
                                DIST SEHORE (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENTS NO.1 TO 3 )

                                       WRIT PETITION No. 13802 of 2015

                           BETWEEN:-

                           1.   SANTOSH KUMAR CHOUBHEY S/O
                                LATE SHRI SUNDARLAL CHOUBHEY,
                                AGED ABOUT 64 YEARS, OCCUPATION:
                                RETIRED    AS   ASSISTANT    SUB
                                INSPECTOR   FROM     M.P. STATE
                                AGRICULTURAL MARKETING BOARD
                                R/O NEAR SHARDA TEMPLE NAZOOL
                                COLONEY    GUNA    DISTT.  BUNA
                                (MADHYA PRADESH)

                           2.   POORANLAL LODHA S/O LATE SHRI
                                NANDRAM LODHA, AGED ABOUT 65
                                YEARS, OCCUPATION: RETD. ASSIT.
                                SUB INSPECTOR FROM M.P STATE
                                AGRICULTURAL MARKETING BOARD
                                R/O KHEDAPATI COLONEY GUNA,
                                DISTT. GUNA (MADHYA PRADESH)

                           3.   RAJENDRA SHARMA S/O LATE SHRI
                                PRATAP CHANDRA SHARMA, AGED
                                ABOUT 65 YEARS, OCCUPATION:
                                ASSIT. SUB INSPECTOR FROM M.P
                                STATE AGRICULTURAL MARKETING
                                BOARD R/O NEAR RAM TEMPLE,
                                CNTT, GUNA (MADHYA PRADESH)

                           4.   GANJENDRA SINGH SISODIYA S/O
                                LATE SHRI KARNA SINGH SISODYA,
                                AGED ABOUT 65 YEARS, OCCUPATION:
                                ASSIT. SUB INSPECTOR FROM M.P
                                STATE AGRICULTURAL MARKETING


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     64


                                BOARD R/O NEW CITY COLONY GUNA
                                (MADHYA PRADESH)

                           5.   VIJAY KUMAR SAXENA S/O LATE SHRI
                                MAHESH NARAYAN SAXENA, AGED
                                ABOUT 63 YEARS, OCCUPATION:
                                ASSIT. SUB INSPECTOR FROM M.P
                                STATE AGRICULTURAL MARKETING
                                BOARD    R/O  VEENAGANJ    GUNA
                                (MADHYA PRADESH)

                           6.   KASTOORIDEVI NAMDEO W/O LATE
                                SHRI RAM NARAYN NAMDEO, AGED
                                ABOUT 65 YEARS, OCCUPATION:
                                RETD. ASSIT. SUB INSPECTOR FROM
                                M.P     STATE      AGRICULTURAL
                                MARKETING BOARD R/O SUBHASH
                                COLONY GUNA (MADHYA PRADESH)

                           7.   PRADEEP KUMAR SHARMA S/O LATE
                                SHRI KESHAV PRASAD SHARMA, AGED
                                ABOUT 60 YEARS, OCCUPATION:
                                RETD. ASSIT. SUB INSPECTOR FROM
                                M.P     STATE      AGRICULTURAL
                                MARKETING BOARD R/O RADHA
                                COLONY GUNA (MADHYA PRADESH)

                                                                      .....PETITIONERS
                            (BY SHRI AMIT KHATRI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                KRISHI   DEPARTMENT  VALLABH
                                BHAWAN,     BHOPAL   (MADHYA
                                PRADESH)

                           2.   DIRECTOR MP STATE AGRICULTURAL
                                MARKETING     BOARD     BHOPAL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 17965 of 2015

                           BETWEEN:-



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    65


                           KRISHNA KUMAR SHARMA S/O LATE SHRI
                           JAIRAM PRASAD SHARMA, AGED ABOUT 61
                           YEARS, OCCUPATION: RETIRED HEAD
                           CLERK       GOVT.       VIVEKANAND
                           MAHAVIDYALAYA MAIHAR DISTT. SATNA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI DILIP KUMAR PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HIGHER
                                EDUCATION DEPARTMENT, VALLABH
                                BHAWAN       BHOPAL    (MADHYA
                                PRADESH)

                           2.   COMMISSIONER HIGHER EDUCATION
                                SATPURA    BHAWAN,     BHOPAL
                                (MADHYA PRADESH)

                           3.   ADDITIONAL    DIRECTOR   HIGHER
                                EDUCATION      REWA    (MADHYA
                                PRADESH)

                           4.   PRINCIPAL          GOVERNMENT
                                VIVEKANAND      MAHAVIDYALAYA,
                                MAIHAR DIST.,   SATNA (MADHYA
                                PRADESH)

                           5.   JOINT    DIRECTOR       ACCOUNTS
                                TREASURY      AND         PENSION
                                DEPARTMENT    REWA       (MADHYA
                                PRADESH)

                           6.   DISTRICT TREASURY OFFICER DIST.
                                SATNA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 17087 of 2015

                           BETWEEN:-

                           OM PRAKASH AGRAWAL S/O LATE SHRI C.L.
                           AGRAWAL, AGED ABOUT 59 YEARS, R/O



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    66


                           VILL.   AND   POST   KOUDIYA  BAZAR
                           MOHALLA     NEAR   GRAM   PANCHAYAT
                           BHAWAN KOUDIYA TEH. GADARWARA
                           DISTT. NARSINGHPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI RAJ KUMAR SAMAIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY HEALTH SERVICES
                                VALLABH     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   JOINT       DIRECTOR        AND
                                SUPERINTENDENT          MEDICAL
                                COLLEGE    JABALPUR     (MADHYA
                                PRADESH)

                           3.   ACCOUNT, PENSION AND TREASURY
                                DEPTT.    GWALIOR     (MADHYA
                                PRADESH)

                           4.   TREASURY OFFICER CITY TREASURY
                                JABALPUR (MADHYA PRADESH)

                           5.   DISTRICT    PENSION    OFFICER
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 616 of 2016

                           BETWEEN:-

                           1.   M.R. PAWAR S/O LATE SHRI BALAJI
                                PAWAR, AGED ABOUT 60 YEARS,
                                OCCUPATION: RETD. ACCOUNTANT
                                (TREND) WARD NO 41 SHAKTI NAGAR
                                CHHINDWARA (MADHYA PRADESH)

                           2.   MOHAN SINGH GARHWAL S/O SHRI
                                RAM CHARAN GARHWAL, AGED
                                ABOUT 60 YEARS, OCCUPATION:
                                RETIRED ACCOUNTANT (TREND) R/O
                                NEAR HARRAIMAATA SUBHAS WARD



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    67


                                KARELI    DIST.     NARSINGHPUR
                                (MADHYA PRADESH)

                           3.   PRAKASH KUMAR YADAV S/O LATE
                                SHRI NANDLAL YADAV, AGED ABOUT
                                60 YEARS, RETD. ACCOUNTANT
                                (TREND), R/O MATA MANDIR COLONY
                                CHANDAN      GAON   CHHINDWADA
                                (MADHYA PRADESH)

                           4.   P.L. DESHMUKH S/O LATE SHRI J.R
                                DESHMUKH, AGED ABOUT 60 YEARS,
                                OCCUPATION:             RETIRED
                                ACCOUNTANT (TREND) R/O WARD NO.
                                41 SHAKTI NAGAR CHHINDWADA
                                (MADHYA PRADESH)

                                                                     .....PETITIONERS
                           (BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY TRIBAL
                                WELFARE           DEVELOPMENT
                                DEPARTMENT, VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   UPPER    SECRETARY     FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   DEPUTY     COMMISSIONER    TWD
                                DIVISIONAL   OFFICE   JABALPUR
                                (MADHYA PRADESH)

                           4.   ASSISTANT  COMMISSIONER TWD
                                CHHINDWADA DIST CHHINDWADA
                                (MADHYA PRADESH)

                           5.   JOINT DIRECTOR ACCOUNT AND
                                TREASURY (PENSION) DIVISIONAL
                                OFFICER   JABALPUR   (MADHYA
                                PRADESH)

                           6.   DISTRICT   PENSION    OFFICER
                                CHHINDWARA (MADHYA PRADESH)

                                                                    .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    68


                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 1573 of 2016

                           BETWEEN:-

                           PROF. N.B.GOSWAMI S/O LATE SHRI
                           N.N.GOSWAMI, AGED ABOUT 80 YEARS, R/O
                           MIG   46  ANAND   NAGAR    ADHARTAL
                           JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI ARVIND PANDEY- ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL  SECRETARY
                                EDUCATION      AND  TRAINING,
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR TECHNICAL EDUCATION
                                DEPARTMENT 4TH FLOOR SATPURA
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           3.   CHIEF MANAGER STATE BANK OF
                                INDIA    CENTRALISED   PENSION
                                PROCESSING     CENTRE     CPPC
                                GOVINDPURA    BHOPAL  (MADHYA
                                PRADESH)

                           4.   BRANCH MANAGER STATE BANK OF
                                INDIA INDUSTRIAL ESTATE BRANCH
                                ADHARTAL    JABALPUR   (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENTS NO.1 & 2 AND SHRI RAKESH KUMAR JAIN -
                           ADVOCATE FOR RESPONDENT NO.4)

                                        WRIT PETITION No. 2388 of 2016

                           BETWEEN:-




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    69


                           SMT. BASANTI PATEL W/O LATE SHRI
                           CHANDAN LAL PATEL, AGED ABOUT 60
                           YEARS, OCCUPATION: PENSIONER R/O VILL.
                           AND P.O. ANJANIYA TEH. BICHHIYA DISTT.
                           MANDLA (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  ITS  SECRETARY   TRIBAL
                                WELFARE          DEVELOPMENT
                                DEPARTMENT        MANTRALAYA
                                VALLABH    BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   DEPUTY COMMISSIONER, TRIBAL
                                WELFARE           DEVELOPMENT
                                DEPARTMENT DIVISIONAL OFFICE,
                                JABALPUR (MADHYA PRADESH)

                           3.   ASSISTANT COMMISSIONER T.W.D.
                                MANDLA, DIST. MANDLA (MADHYA
                                PRADESH)

                           4.   BLOCK EDUCATION DEPARTMENT
                                T.W.D. BICHHIYA, DIST. MANDLA
                                (MADHYA PRADESH)

                           5.   DIST. PENSION   OFFICER,  DIST.
                                MANDLA, DIST. MANDLA, (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 2484 of 2016

                           BETWEEN:-

                           SMT. SUSHMA TIWARI W/O LATE SHRI
                           MAHESH PRASAD TIWARI, AGED ABOUT 52
                           YEARS, H.NO. 40/2421 POLICE QUARTGER
                           OMTI JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    70


                           (BY SHRI ASHISH KUMAR PATHAK - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                SECRETARY     HOME      POLICE
                                DEVELOPMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   SUPERINTENDENT     OF   POLICE
                                JABALPUR    DISTT.    JABALPUR
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 3499 of 2016

                           BETWEEN:-

                           VIMLA PATKAR W/O LATE NARMADA
                           PRASAD PATKAR, AGED ABOUT 60 YEARS,
                           R/O NIWARI POST NAINPUR DIST. MANDLA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI GOPAL SINGH BAGHEL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH   SECRETARY  SCHOOL
                                EDUCATION    DEPT.  VALLABH
                                BHAWAN     BHOPAL   (MADHYA
                                PRADESH)

                           2.   ACCOUNTANT GENERAL OF M.P.
                                LEKHAN AND HAKDARI ) IIND LEKHA
                                BHAWAN JHANSI ROAD NIDHI 30
                                GWALIOR (MADHYA PRADESH)

                           3.   DISTRICT   EDUCATION  OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTT.   REWA,  M.P. (MADHYA
                                PRADESH)

                           4.   DISTRICT  TREASURY    OFFICER
                                MANDLA DISTT. MANDLA (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    71


                                PRADESH)

                           5.   SANKUL PRINCIPAL GOVT. ADARSH
                                HIGHER     SECONDRY    SCHOOL
                                NAINPUR DISTT. MANDLA (MADHYA
                                PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 3088 of 2016

                           BETWEEN:-

                           ABHAY SARAN MISHRA S/O LATE RAM
                           SWAROOP MISHRA, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETD. ASST. TEACHER R/O
                           VILLAGE SAGODI P.O. RAIPURA TEH- RITHI
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI ANIRUDDHA PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     ITS   COMMISSIONER
                                PUBLIC   INSTRUCTION  VALLABH
                                BHAWAN      BHOPAL    (MADHYA
                                PRADESH)

                           2.   DISTRICT   EDUCATION   OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                KATNI (MADHYA PRADESH)

                           3.   PRINCIPAL GOVT. H.S.SCHOOL         ,
                                PIPROD KATNI (MADHYA PRADESH)

                           4.   HEAD CLARK GOVT. H.S.SCHOOL
                                PIPROD KATNI (MADHYA PRADESH)

                           5.   JOINT DIRECTOR ACCOUNT AND
                                TREASURY (PENSION) DIVISIONAL
                                OFFICER, CIVIL LINES JABALPUR
                                (MADHYA PRADESH)

                           6.   DISTRICT PENSION OFFICER KATNI
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      72


                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 3162 of 2016

                           BETWEEN:-

                           SAJANDAS BORKAR S/O SADYAJI BORKAR,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           RETD. AST. GRADE II WATER RESOURCES
                           DETP, R/O COMPOUND TOLA WARD NO 5
                           BAIHAR TEH- BAIHAR DIST. BALAGHAT
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SHISHI K. SONI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                WATER      RESOURCES    DEPT.
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   ENGINEER IN CHIEF MINISTRY OF
                                WATER     RESOURCES     WATER
                                RESOURCES BHAWAN, TULSI NAGAR
                                BHOPAL (MADHYA PRADESH)

                           3.   EXECUTIVE ENGINEER, BANJAR NADI
                                PARIYOJANA   SAMBHAG,   BAIHAR,
                                TEH. BAIHAR, DIST. BALAGHAT
                                (MADHYA PRADESH)

                           4.   JOINT DIRECTOR, TREASURY AND
                                ACCOUNTS   JABALPUR   DIVISION,
                                (MADHYA PRADESH)

                           5.   DIST. TREASURY OFFICER, DIST.
                                BALAGHAT, BALAGHAT, (MADHYA
                                PRADESH)

                           6.   DIST. PENSION OFFICER,  DIST.
                                BALAGHAT, BALAGHAT, (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     73


                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 3213 of 2016

                           BETWEEN:-

                           DR. SUBHASH CHANDRA JAIN S/O LATE
                           SHRI HUKUM CHAND JAIN, AGED ABOUT 59
                           YEARS, OCCUPATION: RETD. RADIOLOGIST
                           FROM    GOVT.   DISTRICT    HOSPITAL
                           CHHATARPUR,   R/O   DARE    COMPLEX
                           MAKRONIA SAGAR (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI V.D.S. CHAUHAN - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY PUBLIC
                                HEALTH AND FAMILY WELFARE
                                VALLABH    BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER, PUBLIC HEALTH
                                AND FAMILY WELFARE DEPARTMENT
                                SATPURA BHAWAN BHOPAL (MADHYA
                                PRADESH)

                           3.   CIVIL      SURGEON       CUM
                                SUPERINTENDENT,  DIST.  GOVT.
                                HOSPITAL,  DIST.  CHHATARPUR,
                                (MADHYA PRADESH)

                           4.   JOINT DIRECTOR, TREASURY AND
                                PENSION SAGAR DIVISION SAGAR
                                (MADHYA PRADESH)

                           5.   TREASURY AND PENSION OFFICER,
                                DIST.    CHHATARPUR,      DIST.
                                CHHATARPUR, (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 4325 of 2016




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     74



                           BETWEEN:-

                           MAKHAN LAL DEHARIYA S/O LATE SHRI
                           RAMAVOTAR DEHARIYA, AGED ABOUT 64
                           YEARS, R/O H.NO. 507, KHA WARD NO. 19
                           KUNDAM DISTRICT JABALPUR (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SANJIV KUMAR CHATURVEDI)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                SCHOOL EDUCATION DEPARTMENT
                                THROUGH ITS PRINCIPAL SECRETARY
                                MANTRALAYA, VALLABH BHAWAN
                                (MADHYA PRADESH)

                           2.   JOINT      DIRECTOR,   TREASURY,
                                ACCOUNT AND PENSION JABALPUR
                                DIVISION, (MADHYA PRADESH)

                           3.   DIST. PENSION OFFICER, JABALPUR,
                                DIST. JABALPUR (MADHYA PRADESH)

                           4.   DIST.    EDUCATION        OFFICER,
                                JABALPUR, DIST. JABALPUR (MADHYA
                                PRADESH)

                           5.   PRINCIPAL     GOVT.     HIGHER
                                SECONDARY SCHOOL, KUNDAM, DIST.
                                JABALPUR (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 3214 of 2016

                           BETWEEN:-

                           R.U.PATIL S/O SHRI U.R.PATIL, AGED ABOUT
                           64 YEARS, R/O 114 LAXMI NAGAR
                           BURHANPUR DIST. BURHANPUR (MADHYA
                           PRADESH)

                                                                          .....PETITIONER


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    75


                           (BY SHRI NARESH KUMAR SHARMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL   SECRETARY
                                VALLABH     BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   ENGINEER  IN   CHIEF   WATER
                                RESOURCE DEPARTMENT VALLABH
                                BHAWAN,    BHOPAL    (MADHYA
                                PRADESH)

                           3.   CHIEF ENGINEER NARMDA TAPTI
                                KACHHAR    WATER    RESOURCE
                                DEPARTMENT   INDORE  (MADHYA
                                PRADESH)

                           4.   EXECUTIVE   ENGINEER   WATER
                                RESOURCE  DEPARTMENT     DISTT.
                                KHANDWA (MADHYA PRADESH)

                           5.   ACCOUNTANT GENERAL OF M.P.
                                ACCOUNTANT GENERAL GWALIOR
                                (MADHYA PRADESH)

                           6.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS DIVIN.
                                INDORE (MADHYA PRADESH)

                           7.   DISTRICT   TREASURY    OFFICER
                                BURHANPUR   DISTT.  BURHANPUR
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 4571 of 2016

                           BETWEEN:-

                           SHANKAR PRASAD DAHIYA S/O LATE
                           SUMESHWAR PRASAD DAHIYA, AGED
                           ABOUT 61 YEARS, OCCUPATION: RETIRED
                           PROJECT OFFICER INTEGRATED TRIBAL
                           DEVELOPMENT PROJECT PIPRAHI REWA
                           VILLAGE NODHIYA PASCHIM BYEPASS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    76


                           DEOSAR     P.O. JIYAWAN,      DISTRICT
                           SINGROULI (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY MS. SUDHA GOUTAM - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE      PRINCIPAL
                                SECRETARY S.C.S.T. AND TRIBAL
                                WELFARE DEPARTMENT VALLABH
                                BHAWAN,    BHOPAL     (MADHYA
                                PRADESH)

                           2.   COMMISSIONER          TRIBAL
                                DEVELOPMENT      DEPARTMENT
                                SATPURA    BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                           3.   DIVISIONAL DEPUTY COMMISSIONER
                                S.C. AND S.T. DEVELOPMENT REWA
                                DIVISION REWA (MADHYA PRADESH)

                           4.   COLLECTOR REWA      DISTT.     REWA
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 4853 of 2016

                           BETWEEN:-

                           BHAIYARAM YADAV S/O LATE HIRA LAL
                           YADAV, AGED ABOUT 57 YEARS, R/O GRAM
                           PAHODIKHURD    POST    HIRA    NAGAR
                           (BAVARI) DIST. TIKAMGARH (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI PARAG S. CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.   PRINCIPAL    SECRETARY
                                VALLABH BHAVAN BHOPAL (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      77


                                PRADESH)

                           2.   DIVISIONAL FOREST OFFICER FOREST
                                DEPARTMENT     FOREST   DIVISION
                                TIKAMGARH (MADHYA PRADESH)

                           3.   THE JOINT DIRECTOR DIRECTORATE
                                OF TREASURY AND PENSION DISTT.
                                SAGAR,M.P. (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 5251 of 2016

                           BETWEEN:-

                           SATYADEO SHARMA S/O LATE SHRI S.L.
                           SHARMA,   AGED   ABOUT    60   YEARS,
                           OCCUPATION: RETIRED ASSISTANT GRADE
                           II, R/O  IN   OFFICE  OF     RESIDENT
                           COMMISSIONER GOVT. OF M.P., M.P.
                           BHAWAN NEW DELHI (DELHI)

                                                                          .....PETITIONER
                            (BY SHRI D.K. TRIPATHI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY    REVENUE
                                DEPARTMETN VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   RESIDENT COMMISSIONER MADHYA
                                PRADESH BHAWAN II KAUTILYA
                                LAND CHANKAYAPURI NEW DELHI
                                (DELHI)

                           3.   COMMISSIONER DIRECTORATE OF
                                TREASURY     AND    ACCOUNTS
                                PARYAVAS    BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 5458 of 2016


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    78



                           BETWEEN:-

                           SMT. PARVATI BAI PATEL WD/O SHRI
                           BIHARI LAL PATEL, AGED ABOUT 59 YEARS,
                           R/O BANDAKPUR, BEHIND SAMADHI, TEHSIL
                           AND DISTRICT DAMOH AT PRESENT R/O 51,
                           VILLAGE    MANGOLPUR    POST    KUDAI,
                           TEHSIL PATERA DIST. DAMOH (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI MAHENDRA PATERIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR      DIRECTORATE    OF
                                TREASURY AND ACCOUNTS GOVT. OF
                                M.P. BHOPAL (MADHYA PRADESH)

                           3.   EXECUTIVE   ENGINEER   WATER
                                RESOURCE DEPARTMENT DIVISION
                                DAMOH (MADHYA PRADESH)

                           4.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS DISTT.
                                DAMOH (MADHYA PRADESH)

                           5.   DISTRICT     PENSION    OFFICER
                                DIRECTORATE OF PENSION DISTT.
                                DAMOH, MP. (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 5662 of 2016

                           BETWEEN:-

                           ROHNI PRASAD MISHRA S/O SHRI CHANDRA
                           SHEKHAR PRASAD MISHRA, AGED ABOUT 61
                           YEARS, OCCUPATION: RETD. CHIEF CLERK
                           FROM THE OFFICE OF S.P. REWA, R/O BODA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    79


                           BAGH CHOWAN TOLA ROAD WARD NO 8
                           DIST. REWA (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI NAVEEN KUMAR AGRAWAL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                MINISTRY  OF   HOME  AFFAIRS
                                MANTRALAYA VALLABH BHAWAN
                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)

                           3.   SUPERINTENDENT OF POLICE POLICE
                                HEADQUARTERS     DISTT.   REWA
                                (MADHYA PRADESH)

                           4.   DIVISIONAL PENSION OFFICER REWA
                                DIVISION DISTT. REWA (MADHYA
                                PRADESH)

                           5.   DISTRICT PENSION OFFICER REWA
                                DISTT. REWA (MADHYA PRADESH)

                           6.   DISTRICE  TREASURY    OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS DISTT. REWA (MADHYA
                                PRADESH)

                           7.   SENIONR   TREASURY    OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS DISTT. REWA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 6696 of 2016

                           BETWEEN:-

                           MULAYAM CHAND S/O LATE SHRI DULI
                           CHAND, AGED   ABOUT   63  YEARS,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    80


                           OCCUPATION: RETD. APOHAK FROM THE
                           OFFICE  OF   JOINT  DIRECTOR   CUM
                           SUPERINTENDENT   MEDICAL   COLLAGE
                           JABALPUR TEH JABALPUR JABALPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI VED PRAKASH NEMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                MEDICAL EDUCATION AND HEALTH
                                DEPT VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           2.   JOINT DIRECTOR HEALTH SERVICES
                                CUM SUPERINTENDENT MEDICAL
                                COLLAGE DISTT. JABALPUR (MADHYA
                                PRADESH)

                           3.   DISTT.    PENSION      OFFICER
                                DIRECTORATE OF PENSION TAH.AND
                                DISTT.   JABALPUR     (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 6816 of 2016

                           BETWEEN:-

                           CHANDAN SINGH PURVIYA S/O LATE SHRI
                           ALAM SINGH PURVIYA, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED SURVEYOR,
                           AGRICULTURE        DEPARTMENT,    R/O
                           BANERJEE COLONY, BHAGAT SINGH WARD,
                           PIPARIYA, DISTT. HOSHANGABAD (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI MANOJ KUMAR RAJAK - ADVOCATE)

                                AND




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      81


                           1.   THE STATE OF MADHYA PRADESH
                                THR.   PRINCIPAL   SECRETARY
                                AGRICULTURE       DEPARTMENT
                                VALLABH BHAWAN, DISTT. BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR FARMER WELFARE AND
                                AGRICULTURE        DEPARTMENT
                                BHOPAL (MADHYA PRADESH)

                           3.   JOINT DIRECTOR FARMER WELFARE
                                AND AGRICULTURE DEVELOPMENT
                                DIVISON BHOPAL (MADHYA PRADESH)

                           4.   DEPUTY    DIRECTOR     FARMER
                                WELFARE    AND    AGRICULTURE
                                DEVELOPMENT    DISTT.  SEHORE
                                (MADHYA PRADESH)

                           5.   DISTRICT PENSION OFFICER SEHORE
                                SEHORE DISTT. SEHORE (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 7113 of 2016

                           BETWEEN:-

                           RAMESHWAR PRASAD DWIVEDI S/O SHRI
                           UMASHANKAR DWIVEDI, AGED ABOUT 63
                           YEARS, OCCUPATION: RETIRED HEAD
                           CONSTABLE NO. 1742, R/O C/8196 NEHRU
                           NAGAR P.S. CHANDBARH BHOPAL (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI S.M. SHUKLA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY HOME
                                DEPARTMENT        MANTRALAYA
                                VALLABH     BHAWAN    BHOPLA
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    82


                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)

                           3.   INSPECTOR GENERAL OF POLICE
                                POLICE   HEADQUARTERS   RANGE
                                BHOPAL (MADHYA PRADESH)

                           4.   SUPDT.   OF   POLICE       POLICE
                                HEADQUARTERS   RANGE      BHOPAL
                                (MADHYA PRADESH)

                           5.   DIVISIONAL  PENSION     OFFICER
                                DIVISIONAL  PENSION     OFFICER
                                BHOPAL (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 7879 of 2016

                           BETWEEN:-

                           CHHOTELAL SHRIVASTAVA S/O LATE SHRI
                           GAYA PRASAD SHRIVASTAVA, AGED ABOUT
                           66 YEARS, OCCUPATION: RETIRED H.M.
                           PRIMARY SCHOOL GOVT. GIRLS PRIMARY
                           SCHOOL SANCHI SANKUL GOVT. H.S.S.
                           SANCHI DISTT. RAISEN (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY SCHOOL
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN       BHOPAL    (MADHYA
                                PRADESH)

                           2.   PRINCIPAL  SECRETARY   FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   COMMISSIONER             PUBLIC
                                INSTRUCTION (DPI) GAUTAM NAGAR,
                                BHOPAL (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    83


                           4.   DISTRICT   EDUCATION    OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                RAISEN (MADHYA PRADESH)

                           5.   DISTRICT  TREASURY   OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS    RAISEN  (MADHYA
                                PRADESH)

                           6.   DISTRICT    PENSION   OFFICER
                                DIRECTORATE OF PENSION RAISEN
                                (MADHYA PRADESH)

                           7.   PRINCIPAL GOVT BOYS H.S.S SANCHI,
                                RAISEN (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 7872 of 2016

                           BETWEEN:-

                           HUKAM SINGH THAKUR S/O LATE SHRI C.L.
                           THAKUR,   AGED  ABOUT    66   YEARS,
                           OCCUPATION:      RETIRED         DY.
                           SUPERINTENDENT   OF    POLICE    O/O
                           SUPERINTENDENT OF POLICE JABALPUR
                           R/O RAJEEV COLONY ROAD TASLA
                           FACTORY DEVDARAR MANDLA DISTT.
                           MANDLA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                PRINCIPAL  SECRETARY  HOME
                                DEPARTMENT VALLABH BHAWAN
                                MANTRALAYA BHOPAL (MADHYA
                                PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                BHOPAL DISTT. BHOPAL (MADHYA
                                PRADESH)

                           3.   JOINT   DIRECTOR   TREASURY      AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    84


                                ACCOUNTS    JABALPUR   DIVISION
                                JABALPUR (MADHYA PRADESH)

                           4.   DISTRICT   TREASURY     OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS DISTT. MANDLA (MADHYA
                                PRADESH)

                           5.   DISTRICT PENSION OFFICER PENSION
                                DISTT. MANDLA (MADHYA PRADESH)

                           6.   SUPERINTENDENT     OF    POLICE
                                JABALPUR DISTT. MANDLA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 8110 of 2016

                           BETWEEN:-

                           BHAGWANDAS SILAWAT S/O SHRI G.R.
                           SILAWAT,   AGED   ABOUT     63  YEARS,
                           OCCUPATION: RETIRED HEAD MASTER
                           GOVT. GIRLS HIGHER SECONDARY SCHOOL
                           UDAIPURA DISTRICT RAISEN, R/O WARD NO.
                           3, RAM NAGAR, UDAIPURA DIST. RAISEN
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SHAKTI KUMAR SONI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY SCHOOL
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   DISTRICT PENSION OFFICER RAISEN
                                DISTT. RAISEN (MADHYA PRADESH)

                           3.   DISTRICT TREASURY ACCONTS AND
                                PENSION OFFICER DIRECTORATE OF
                                TREASURY AND ACCOUNTS DISTT.
                                RAISEN (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    85


                           4.   DISTRICT    EDUCATION    OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTT. RAISEN (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 8167 of 2016

                           BETWEEN:-

                           SMT. BULABAI CHOUDHARY W/O LATE SHRI
                           GHEESHAL      PRASAD     CHOUDHARY
                           (CHARMKAR), AGED ABOUT 60 YEARS,
                           OCCUPATION: HOUSE WIFE, R/O MAANPUR
                           POST MAANPUR WARD NO. 14 DISTRICT
                           UMARIYA (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI D.K. DIXIT - SENIOR ADVOCATE WITH SHRI
                           ANSHUL DIXIT - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE   SECRETARY
                                DEPARMENT      OF    FOREST
                                MANTRALAYA, BHOPAL (MADHYA
                                PRADESH)

                           2.   CONSERVATOR OF FOREST CUM
                                DIVISIONAL   FOREST    OFFICER
                                UMARIAY FOREST DIVISION UMARIA
                                (MADHYA PRADESH)

                           3.   DY.  FOREST   OFFICER FOREST
                                DEPARTMENT DIVISION SHAHDOL
                                (MADHYA PRADESH)

                           4.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS DISTT. REWA (MADHYA
                                PRADESH)

                           5.   DISTRICT    PENSION     OFFICER
                                DIRECTORATE OF PENSION DISTT.
                                UMARIA (MADHYA PRADESH)

                                                                     .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    86


                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 8513 of 2016

                           BETWEEN:-

                           RAJARAM SWAMI S/O LATE OMKAR
                           PRASAD SWAMI, AGED ABOUT 77 YEARS,
                           R/O VILL. PITHERA POST AAMGAON CHOTA
                           TEH. GADARWARA DISTT. NARSINGHPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI RAVINDRA PARASHAR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY     SCHOOL
                                EDUCATION          DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN
                                BHOPA (MADHYA PRADESH)

                           2.   COMMISSIONER       DIRECTORATE
                                PUBLIC   INSTRUCTIONS   GAUTAM
                                NAGAR, BHOPAL (MADHYA PRADESH)

                           3.   JOINT DIRECTOR OFFICE OF THE
                                JOINT     DIRECTOR   TREASURIES
                                (ACCOUNT AND PENSION) JABALPUR
                                DIV. JABALPUR (MADHYA PRADESH)

                           4.   DISTRICT TREASURY OFFICER DISTT.
                                NARSINGHPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 8893 of 2016

                           BETWEEN:-

                           GEETA BAI W/O SHRI RAMANUJ DHIMAR,
                           AGED ABOUT 63 YEARS, R/O VILL KUMHI,
                           TEH. SIHORA DIST. JABALPUR (MADHYA
                           PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    87


                                                                          .....PETITIONER
                           (BY SHRI DEVESH KUMAR KHATRI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPT. BHOPAL BHOPAL (MADHYA
                                PRADESH)

                           2.   DISTRICT  EDUCATION  OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTT.   JABALPUR   (MADHYA
                                PRADESH)

                           3.   ACCOUNTANT GENERAL OF M.P.
                                GWALIOR DISTT. GWALIOR (MADHYA
                                PRADESH)

                           4.   JOINT     DIRECTOR     ACCOUNTS
                                DIVISION JABALPUR DIV. JABALPUR
                                (MADHYA PRADESH)

                           5.   DISTRICT   TREASURY  OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS     DISTT. JABALPUR
                                (MADHYA PRADESH)

                           6.   PRINCIPAL GOVT. HIGHER SEC.
                                SCHOOL KUMHI (SATDHARA) TEHSIL
                                SIHORA DIST. JABALPUR (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 8972 of 2016

                           BETWEEN:-

                           ABDUL HAFIZ QURESHI S/O SHRI ABDUL
                           WAHAB,   AGED    ABOUT   67  YEARS,
                           OCCUPATION: RETIRED UDT GOVT. GIRLS
                           HR. SEC. SCHOOL AMLA DISTT. BETUL
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SHAHID ULLAH BAIG - ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     88



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY SCHOOL
                                EDUCATION DEPARTMENT MINISTRY
                                VALLABH      BHAWAN,     BHOPAL
                                (MADHYA PRADESH)

                           2.   ACCOUNTANT GENERAL (A AND E)II
                                LEKHA BHAWAN JHANSI ROAD
                                GWALIOR (MADHYA PRADESH)

                           3.   DISTTRICT    EDUCATION   OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTT. BETUL (MADHYA PRADESH)

                           4.   PRINCIPAL SANKUL GOVT. GIRLS
                                HIGHER SEC. SCHOOL AMLA DISTT.
                                BETUL (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 9137 of 2016

                           BETWEEN:-

                           BALVEER SINGH THAKUR S/O SHRI GOKUL
                           SINGH THAKUR, AGED ABOUT 72 YEARS,
                           R/O SARASDOLI TEH. SAHPURA DISTT.
                           DINDORI (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI JAI SHUKLA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                PRINCIPAL  SECRETARY    SC, ST
                                WELFARE DEPTT. VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER                TRIBAL
                                DEVELOPEMTN BHOPAL        (MADHYA
                                PRADESH)

                           3.   COLLECTOR DINDORI DISTT. DINDORI



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    89


                                (MADHYA PRADESH)

                           4.   DISTRICT   TREASURY      OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS DISTT. DINDORI (MADHYA
                                PRADESH)

                           5.   TEHSILDAR    DINDORI    TAHSIL
                                SAHPURA DITT. DINDORI (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 9138 of 2016

                           BETWEEN:-

                           SARDAR SINGH THAKUR S/O PUSHUA SINGH
                           THAKUR,    AGED   ABOUT   63  YEARS,
                           OCCUPATION: RETIRED HEAD MASTER O/O
                           HIGHER SECONDARY SCHOOL BELKHEDA
                           DISTRICT JABALPUR, R/O MANKEEDI
                           VILLAGE MANKEDI SHAHPURA BHETONI
                           DIST. JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH    SECRETARY  SCHOOL
                                EDUCATION DEPARTMENT MINISTRY
                                VALLABH     BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER             PUBLIC
                                INSTRUCTION (DPI) GOUTAM NAGAR,
                                BHOPAL (MADHYA PRADESH)

                           3.   JOINT DIRECTOR ACCOUNT AND
                                TREASURY (PENSION) DIVISIONAL
                                OFFICER, CIVIL LINES, JABALPUR
                                (MADHYA PRADESH)

                           4.   DISTRICT  TREASURY   OFFICER
                                DIRECTORATE OF TREASURY AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    90


                                ACCOUNTS     JABALPUR    (MADHYA
                                PRADESH)

                           5.   DISTRICT   EDUCATION   OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                JABALPUR (MADHYA PRADESH)

                           6.   PRINCIPAL SANKUL KENDRA GOVT.
                                HIGHER    SECONDARY   SCHOOL,
                                BELKHEDA    KATANGI  JABALPRU
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 9055 of 2016

                           BETWEEN:-

                           MITHAI LAL CHOUDHARY S/O LATE SHRI
                           GANPATI CHOUDHARY, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED AS AN
                           ACCOUNTANT GOVT. PRAVEEN KUMARI
                           GIRLS HIGHER SECONDARY SCHOOL REWA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN,    BHOPAL     (MADHYA
                                PRADESH)

                           2.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS DIVISION REWA (MADHYA
                                PRADESH)

                           3.   DISTRICT     PENSION   OFFICER
                                DIRECTORATE OF PENSION SHILPI
                                PLAZA, REWA (MADHYA PRADESH)

                           4.   SANKUL PRINCIPAL GOVT. PRAVEEN
                                KUMARI, GIRLS HIGHER SECONDARY
                                SCHOOL,   REWA    DISTT.  REWA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    91


                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 9236 of 2016

                           BETWEEN:-

                           SESHMANI SHARMA S/O LATE RAMAVTAR
                           SHARMA,   AGED   ABOUT  62  YEARS,
                           OCCUPATION: RETIRED EMLPLOYEE R/O
                           SARDA   NAGAR    (KARMETA)  THANA
                           MADHOTAL JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI BRINDAWAN TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY HOME
                                DEPT. VALLABH BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE HQ.
                                PHQ   BHOPAL   DISTT.  BHOPAL
                                (MADHYA PRADESH)

                           3.   TREASURY OFFICER TREASURY AND
                                ACCOUNTS    DISTT.   JABALPUR
                                (MADHYA PRADESH)

                           4.   SUPERINTENDENT     OF   POLICE
                                JABALPUR    DISTT.    JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 9377 of 2016

                           BETWEEN:-

                           ASIF ALI S/O YAKUB ALI, AGED ABOUT 61
                           YEARS, OCCUPATION: RETIRED DEPUTY
                           RENGER, R/O WARD NO.3, BODA ROAD NEAR



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    92


                           AT DR. SHISHIR KHARE DIST. BALAGHAT
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE SECRETARY FOREST DEPT,
                                MANTRALAYA, VALLABH BHAWAN
                                (MADHYA PRADESH)

                           2.   PRINCIPAL CHIEF CONSERVATOR OF
                                FOREST    FOREST    DEPARTMENT
                                BHOPAL (MADHYA PRADESH)

                           3.   CHIEF      CONSRVAT      FOREST
                                DEPARTMENT BALAGHAT CIRCLE
                                DIST. BALAGHAT (MADHYA PRADESH)

                           4.   DIVISIONAL FOREST OFFICER SOUTH
                                FOREST DIVISION BALAGHAT CIRCLE
                                (MADHYA PRADESH)

                           5.   DISTRIEC   TREASURY  OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS    BALAGHAT  CIRCLE
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 9643 of 2016

                           BETWEEN:-

                           CHARANDAS DUNDE S/O SHRI BARKUJI
                           DUNDE,   AGED    ABOUT   62  YEARS,
                           OCCUPATION: RETIRED HEAD MASTER
                           GOVT. PRIMARY SCHOOL BHANPUR, R/O
                           VILL. AND POST NAVEGAON-3 TEH.
                           KHAIRLANJI DISTT. BALAGHAT (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI ANIL KUMAR TIWARI - ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    93



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY    SCHOOL
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN,     BHOPAL   (MADHYA
                                PRADESH)

                           2.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS   JABALPUR   DIVISION
                                DISTT.   JABALPUR    (MADHYA
                                PRADESH)

                           3.   DISTRICT  EDUCATION  OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTT.   BALAGHAT   (MADHYA
                                PRADESH)

                           4.   DISTRICT   TREASURY   OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS    DISTT.  BALAGHAT
                                (MADHYA PRADESH)

                           5.   DISTT. PENSION OFFICER BALAGHAT
                                DISTT.    BALAGHAT      (MADHYA
                                PRADESH)

                           6.   SANKUL PRINCIPAL GOVT. HIGHER
                                SECONDARY   SCHOOL   ARAMBHA
                                DISTT.   BALAGHAT     (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 9787 of 2016

                           BETWEEN:-

                           J.P. SHARMA S/O SHRI DEENDAYAL
                           SHARMA,   AGED   ABOUT    60  YEARS,
                           OCCUPATION:      RETIRED      RURAL
                           AGRICULTURE    EXTENSION     OFFICER
                           NARSINGHPUR R/O WARD NO.3 RAM NAGAR
                           COLONY    UDAIPURA   DISTT.   RAISEN
                           (MADHYA PRADESH)

                                                                          .....PETITIONER


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      94


                           (BY SHRI MOHAN LAL SHARMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY FARMER WELFARE
                                AND AGRICULTURE DEVELOPMENT
                                DEPARTMENT        MANTRALAYA,
                                VALLABH     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   THE DEPUTY DIRECTOR FARMER
                                WELFARE    AND   AGRICULTURE
                                DEVELOPMENT      MANTRALAYA,
                                VALLABH    BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           3.   DISTRICT    PENSION    OFFICER
                                DIRECTORATE      OF    PENSION
                                NARSINGHPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 9739 of 2016

                           BETWEEN:-

                           SITARAM SHARMA S/O SHRI SUDARSHAN
                           PRASAD SHARMA, AGED ABOUT 64 YEARS,
                           OCCUPATION: RETIRED TEACHER, R/O
                           VILL. AND POST URHA (NOURJABAD) DISTT.
                           UMARIA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI R.P. MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY     SCHOOL
                                EDUCATION          DEPARTMENT
                                MANTRALAYA, VALLABH BHAWAN
                                (MADHYA PRADESH)

                           2.   ACCOUNTANT GENERAL (A & E)-II. MP
                                GWALIOR , JHANSI ROAD, GWALIOR
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    95


                           3.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS    UMARIA   (MADHYA
                                PRADESH)

                           4.   DISTRICT  EDUCATION     OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                UMARIA (MADHYA PRADESH)

                           5.   PRINCIPAL      GOVT.     HIGHER
                                SECONDARY SCHOOL GHULGGULI
                                DIST. UMARIA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 10052 of 2016

                           BETWEEN:-

                           VIPIN KUMAR DUBEY S/O LATE SHRI
                           KAILASH CHAND DUBEY, AGED ABOUT 60
                           YEARS, R/O L.I.G. G/A-9, HOUSING BOARD
                           COLONY NEAR BADE HANUMAN TEMPLE
                           HOSHANGABAD (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                COMMERCIAL TAX DEPARTMENT
                                VALLABH      BHAWAN      BHOPAL
                                (MADHYA PRADESH)

                           2.   PRINCIPAL  SECRETARY   FINANCE
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           3.   DEPUTY COMMISSIONER SALE TAX
                                DEPARTMENT VITTHAL MARKET,
                                DIVISION-I, BHOPAL   (MADHYA
                                PRADESH)

                           4.   COMMERCIAL TAX OFFICER GANDHI
                                NAGAR, NEAR GURU NANAK DALL
                                MILL, ITARSI CIRCLE, ITARSI DISTT.



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    96


                                HOSHANGABAD (MADHYA PRADESH)

                           5.   DISTRICT TREASURY OFFICER DISTT.
                                HOSHANGABAD (MADHYA PRADESH)

                           6.   DISTRICT   PENSION    OFFICER
                                HOSHANGABAD             DISTT.
                                HOSHANGABAD (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 10382 of 2016

                           BETWEEN:-

                           HANUMAN PRASAD PANDEY S/O SHRI
                           RAMSAJIWAN PANDEY, AGED ABOUT 61
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           GR. II RIGHT CANNEL DIVISION NO.1 KATNI
                           R/O VILL. AND POST KUWAN TEH.
                           RAGHURAJNAGAR DISTT. SATNA (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI TEJ KUMAR MODH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS SECRETARY IRRIGATION
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS JABALPUR ` (MADHYA
                                PRADESH)

                           3.   DISTRICT    TREASURY     OFFICER
                                (PENSION) KATNI (MADHYA PRADESH)

                           4.   EXECUTIVE ENGINEER RIGHT BANK
                                CANNEL   DIVISION NO.1  KATNI
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    97


                                       WRIT PETITION No. 10255 of 2016

                           BETWEEN:-

                           SURAJ PRASAD TAMRAKAR S/O LATE
                           RAMKHILAWAN TAMRAKAR, AGED ABOUT
                           65 YEARS, R/O VILLAGE UCHEHERA DIST.
                           SATNA (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI PUSHPANJALI KUMAR MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE      PRINCIPAL
                                SECRETARY  DEPT.  OF   SCHOOL
                                EDUCATION MANTRALAYA (MADHYA
                                PRADESH)

                           2.   COMMISSIONER    LOK  SHIKSHAN
                                SANCHALNALAYA GOVT. OF MP,
                                BHOPAL (MADHYA PRADESH)

                           3.   JOINT DIRECTOR LOK SHIKSHAN
                                REWA DIVISION REWA (MADHYA
                                PRADESH)

                           4.   DISTRICT   EDUCATION   OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                SATNA (MADHYA PRADESH)

                           5.   DISTRICT    PENSION   OFIFCER
                                DIRECTORATE OF PENSION SATNA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 10550 of 2016

                           BETWEEN:-

                           INDRAMANI SEN S/O LATE FADALI SEN,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           RETD. PEON FROM SALES TAX DEPT.
                           CHANDRAMOHAN NAGAR, WARD NO. 70



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    98


                           LALA   LAJPAT  RAI  WARD,      RANJHI,
                           JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI OM PRAKASH DWIVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                SALES TAX DEPT. BHOPAL VALLABH
                                BHAWAN,     BHOPAL     (MADHYA
                                PRADESH)

                           2.   COMMISSIONER SALES TAX, INDORE
                                (MADHYA PRADESH)

                           3.   DIVISIONAL DEPUTY COMMISSIONER
                                SALES TAX DIVISION NO 1, JABALPUR
                                (MADHYA PRADESH)

                           4.   SALES TAX OFFICER JABALPUR
                                CIRCLE NO. 4 (MADHYA PRADESH)

                           5.   DIVISIONAL    PENSION   OFFICER
                                (PENSION DIRECTORATE OF PENSION
                                DISTT.     JABALPUR    (MADHYA
                                PRADESH)

                           6.   DISTRICT  TREASURY   OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS   JABALPUR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 10469 of 2016

                           BETWEEN:-

                           KADIR KHAN S/O NABI BAKSH KILLOD,
                           AGED ABOUT 64 YEARS, OCCUPATION:
                           RETD. PEON GOVT. HIGHER SEC. SCHOOL
                           BALAD EAST NIMAR KHANDWA R/O
                           KALAWA PUNARVAS STHAL KALAPATA
                           TEH- KHALWA EAST NIMAR (MADHYA
                           PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    99


                                                                          .....PETITIONER
                           (BY SHRI ASHOK KUMAR GUPTA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINICPAL SECRETARY
                                SCHOOL      EDUCATION      DETP.
                                MANTRALAYA VALLABH BHAWAN
                                (MADHYA PRADESH)

                           2.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS DISTT.
                                INDORE (MADHYA PRADESH)

                           3.   DISTRICT    EDUCATION     OFFICER
                                KHANDWA      KHANDWA     (MADHYA
                                PRADESH)

                           4.   PRINCIPAL GOVT. HIGHER SEC.
                                SCHOOL BALADI EAST NIMAR DISTT.
                                KHANDWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 10701 of 2016

                           BETWEEN:-

                           UMASHANKAR    NAMDEV    S/O  LATE
                           TULSIRAM NAMDEV, AGED ABOUT 60
                           YEARS, OCCUPATION: RETIRED HEAD
                           CONSTABLE SPECIAL ARMS FORCE 8TH
                           BATALIAN CHHINDWARA R/O KAVERI
                           NAGAR   WARD     NO.46 CHHINDWARA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI DEVESH BHOJNE - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY     HOME
                                DEPARTMENT       MANTRALAYA
                                VALLABH    BHAWAN    BHOPAL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    100


                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE         HEADQUARTERS
                                JHANGIRABAD BHOPAL (MADHYA
                                PRADESH)

                           3.   INSPECTOR GENERAL OF POLICE
                                SPECIAL   ARMS  FORCE   RANJHI
                                JABALPUR (MADHYA PRADESH)

                           4.   COMMANDANT    SPECIAL  ARMES
                                FORCE  8TH   BATALIAN   DISTT.
                                CHHINDWARA (MADHYA PRADESH)

                           5.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY     AND       ACCOUNTS
                                JABALPUR DIVIN. DISTT. JABALPUR
                                (MADHYA PRADESH)

                           6.   DISTRICT               PENSION
                                OFFICER/AUTHORISED     OFFICER
                                OFFICE OF DISTRICT TREASURY
                                OFFICER    DISTT.  CHHINDWARA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 10667 of 2016

                           BETWEEN:-

                           SMT. SHAKUNTALA MISHRA W/O SHRI
                           SURENDRA KUMAR MISHRA, AGED ABOUT
                           60 YEARS, OCCUPATION: RETD. FROM
                           SERVICES     AS    SUB    INSPECTOR
                           (MINISTERIAL ) R/O NEAR OFFICE OF
                           DEPUTY    COMMISSIONER  SALES   TAX
                           BAJRANG NAGAR CIVIL LINES BHANDARA
                           ROAD KHANDWA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY MS. MALA SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     101


                                THROUGH      THE     PRINCIPAL
                                SECRETARY DEPT. OF HOME POLICE
                                VALLABH     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   SUPERINTENDENT OF POLICE (RAIL)
                                KHANDWA    KHANDWA    (MADHYA
                                PRADESH)

                           3.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY, PENSION AND ACCOUNTS
                                MAHARAJA     COMPLEX    INDORE
                                (MADHYA PRADESH)

                           4.   TREASURY    OFFICER  ACCOUNT
                                TREASURY AND PENSION DISTRIC
                                TREASURY    OFFICE, KHANDWA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 10652 of 2016

                           BETWEEN:-

                           R.K. MISHRA S/O SHRI S.P. MISHRA, AGED
                           ABOUT 64 YEARS, OCCUPATION: RETIRED
                           SUB   ENGINEER    WATER      RESOURCES
                           DEPARTMENT R/O QR. NO. G-87, VAN SAGAR
                           COLONY REWA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI AJAY K. TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF WATER RESOURCE
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   SUPERINTENDING ENGINEER VAN
                                SAGAR   CANAL   MANDAL REWA
                                (MADHYA PRADESH)

                           3.   COLLECTOR REWA REWA (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    102


                                PRADESH)

                           4.   CHIEF EXECUTIVE OFFICER REWA
                                JILA PANCHAYAT REWA (MADHYA
                                PRADESH)

                           5.   EXECUTIVE   ENGINEER   WATER
                                RESOURCE          DEPARTMENT
                                SARVEKSHAN    SAMBHAG   REWA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 10702 of 2016

                           BETWEEN:-

                           MOHD. SHAMI S/O SHEIKH JAMAL, AGED
                           ABOUT 60 YEARS, OCCUPATION: RETIRED
                           ASSISTANT SUB INSPECTOR SPECIAL ARMS
                           FORCE 8TH BATALIAN CHHINDWARA, R/O
                           A-LINE, SAF 8TH BATALIAN CHHINDWARA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI DEVESH BHOJNE - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY HOME
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE         HEADQUARTERS
                                JHANGIRABAD BHOPAL (MADHYA
                                PRADESH)

                           3.   INSPECTOR GENERAL OF POLICE
                                SPECIAL   ARMS  FORCE   RANJHI
                                JABALPUR (MADHYA PRADESH)

                           4.   COMMANDANT,     SPECIAL  ARMS
                                FORCE A-LINE, SAF 8TH BATALIAN
                                CHHINDWARA (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   103


                           5.   JOINT DIRECTOR TREASURY AND
                                ACCOUNT, JABALPUR DIVISION DISTT.
                                JABALPUR (MADHYA PRADESH)

                           6.   DISTRICT   PENSION  OFFICER    /
                                AUTHORIES OFFICER OFFICE OF
                                DISTRICT TREASURY OFFICER DISTT.
                                CHHINDWARA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 10856 of 2016

                           BETWEEN:-

                           DR. SHARAD KUMAR GUPTA S/O LATE SHRI
                           M.G. GUPTA, AGED ABOUT 66 YEARS,
                           OCCUPATION: RETIRED MEDICAL OFFICER
                           R/O H.NO. 5, MANGALMAY PARISHAR,
                           MALAKHEDI HOSHANGABAD (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF PUBLIC HEALTH
                                AND FAMILY WELFARE VALLABH
                                BHAVAN,     BHOPAL      (MADHYA
                                PRADESH)

                           2.   PRINCIPAL  SECRETARY   FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   DIRECTOR DIRECTORATE HEATLH
                                SERVICES 5TH FLOOR SATPURA
                                BHAWAN     BHOPAL   (MADHYA
                                PRADESH)

                           4.   JOINT DIRECTOR HEALTH SERVICES
                                DIVIN. BHOPAL BHOPAL (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   104


                           5.   CIVIL   SURGEON    CUM   CHIEF
                                HOSPITAL        SUPERINTENDENT
                                HOSHANGBAD DISTT. HOSANGABAD
                                (MADHYA PRADESH)

                           6.   CHIEF     MEDICAL     OFFICER
                                HOSHANGBAD DISTT. HOSANGABAD
                                (MADHYA PRADESH)

                           7.   DISTRICT   TREASURY    OFFICER
                                HOSHANGABAD DISTT. HOSANGABAD
                                (MADHYA PRADESH)

                           8.   DISTRICT PENSION OFFICER DISTT.
                                HOSANGABAD (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 10872 of 2016

                           BETWEEN:-

                           RAM KISHORE MISHRA S/O LATE SHRI VED
                           NARAYAN MISHRA, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETD. UDT. GOVT. H.S.S.
                           TIKURIYA TOLA SATNA DIST. SATNA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI AMIT K. CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                SCHOOL EDCUATION DEPT. VALLABH
                                BHAVAN,     BHOPAL      (MADHYA
                                PRADESH)

                           2.   PRINCIPAL  SECRETARY   FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   COMMISSIONER             PUBLIC
                                INSTRUCTION (DPI) GAUTAM NAGAR
                                BHOPAL (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    105


                           4.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS REWA
                                DIVISION REWA (MADHYA PRADESH)

                           5.   DISTRICT EDUCATION        OFFICER
                                SATNA DISTT. SATNA       (MADHYA
                                PRADESH)

                           6.   DISTRICT TREASURY OFFICER DISTT.
                                SATNA (MADHYA PRADESH)

                           7.   DISTRICT PENSION OFFICER DISTT.
                                SATNA (MADHYA PRADESH)

                           8.   PRINCIPAL GOVT. H.S.S. TIKURIYA
                                TOLA   DISTT. SATNA    (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 10963 of 2016

                           BETWEEN:-

                           SMT. SHASHI TIWARI W/O SHRI VIRENDRA
                           KUMAR TIWARI, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED AS ASSISTANT
                           TEACHER R/O CIVIL WARD NO. 4 K.N. GIRLS
                           COLLEGE DAMOH (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI MAHENDDRA PATERIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY SCHOOL
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   COMMISSIONER               PUBLIC
                                INSTRUCTIONS BHOPAL      (MADHYA
                                PRADESH)

                           3.   DISTRICT EDUCATION   OFFICER
                                SCHOOL EDUCATION DEPARTMENT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     106


                                DAMOH (MADHYA PRADESH)

                           4.   JOINT DIRECTOR SAGAR (MADHYA
                                PRADESH)

                           5.   DISTRICT   PENSION     OFFICER
                                DIRECTORATE OF PENSION DISTT.
                                DAMOH (MADHYA PRADESH)

                           6.   PRINCIPAL(SANKUL) GOVT. M.L.B,
                                GIRLS HIGHER SECONDARY SCHOOL
                                DAMOH (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 11505 of 2016

                           BETWEEN:-

                           SHRI KRISHNA KUMAR DIWAN S/O LATE
                           SHRI RAM DAYAL, AGED ABOUT 60 YEARS,
                           OCCUPATION: ADD. VILLAGE RAJANKATA
                           P.O.  ATARBHARA    (PANDUKA)   DIST.
                           GARIYABAND (CHHATTISGARH)

                                                                          .....PETITIONER
                            (BY MRS. GULAB KALI PATEL)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH    SECRETARY    HEALTH
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   CHIEF  MEDICAL   AND  HEALTH
                                OFFICER MANDLA DISTT. MANDLA
                                (MADHYA PRADESH)

                           3.   DISTRICT PENSION OFFICER MANDLA
                                DISTT. MANDLA (MADHYA PRADESH)

                           4.   JOINT DIRECTOR TREASURY AND
                                PENSION DISTT. JABALPUR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   107


                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 12015 of 2016

                           BETWEEN:-

                           BHAGWAN DAS SILAWAT S/O SHRI G.R.
                           SILAWAT,   AGED   ABOUT  63  YEARS,
                           OCCUPATION: RETIRED HEAD MASTER
                           BRCC GOVT. MIDDLE SCHOOL KATHOTIYA
                           BLOCK UDAIPURA DISTT. RAISEN MP R/O
                           WARD NO.3 RAM NAGAR UDAIPURA DIST.
                           RAISEN (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SHAKTI KUMAR SONI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS DEPUTY SECRETARY GOVT.
                                OF    M.P.  SCHOOL    EDUCATION
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   DISTRICT    EDUCATION    OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTT. RAISEN (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 12166 of 2016

                           BETWEEN:-

                           BUDDHULAL YADAV S/O SHRI BENI PRASAD
                           YADAV, AGED ABOUT 62 YEARS, R/O GRAM
                           DEV.     GAON,    BIJAGAON,      TEH.
                           NARAYANGANJ, DIST.MANDLA (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI RANVEER SINGH PARIHAR - ADVOCATE)

                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   108


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                BHOPAL   3RD   FLOOR VALLABH
                                BHAWAN      BHOPAL   (MADHYA
                                PRADESH)

                           2.   FOREST BLOCK OFFICER FOREST
                                DEPARTMENT    DISTT. MANDLA
                                (MADHYA PRADESH)

                           3.   DISTRCT PENSION OFFICER DISTT.
                                MANDLA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 12021 of 2016

                           BETWEEN:-

                           BHAGWANDAS RAJAK S/O LATE SHRI
                           CHETRAM RAJAK, AGED ABOUT 69 YEARS,
                           OCCUPATION: RETIRED U.D.T. FROM GOVT.
                           HIGHER SECONDARY SCHOOL AJAYGARH
                           DIST. PANNA R/O CHOUBIYAN TOLA, WARD
                           NO. 3 AJAYGARH DIST. PANNA (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY MRS. SUDHA GAUTAM - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                FINANCE DEPARTMENT VALLABH
                                BHAWAN     BHOPAL   (MADHYA
                                PRADESH)

                           2.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY     AND      ACCOUNTS
                                GOPALGANJ, DIVISION SAGAR DIST
                                SAGAR (MADHYA PRADESH)

                           3.   DISTRICT   EDUCATION    OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTT-PANNA (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     109


                           4.   DISTRICT TREASURY OFFICER DISTT-
                                PANNA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 12234 of 2016

                           BETWEEN:-

                           HARILAL NATH S/O BEESANATHBEY, AGED
                           ABOUT 66 YEARS, OCCUPATION: RETD.
                           HEADMASTER GOVT. PRIMARY SCHOOL
                           TIGODA SANKUL KENDRA GOVT HIER
                           SECONDARY SCHOOL DERI TIKAMGARH
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI D.K. UPADHYAY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                DEPT.  OF   SCHOOL    EDUCATION
                                THROUGH ITS PRINCIPAL SECRETARY
                                BHOPAL VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER                PUBLIC
                                INSTRUCTIONS BHOPAL       (MADHYA
                                PRADESH)

                           3.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS PENSION DIVIN. SAGAR
                                (MADHYA PRADESH)

                           4.   DISTRICT   EDUCATION  OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTT.   TIKAMGARH   (MADHYA
                                PRADESH)

                           5.   PRINCIPAL SANKUL KENDRA GOVT.
                                HIGHER SECONDARY SCHOOL DERI
                                DISTT.   TIKAMGARH    (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   110


                                       WRIT PETITION No. 12248 of 2016

                           BETWEEN:-

                           R.L. BEOHAR S/O LATE BAL CHAND
                           BEOHAR,   AGED   ABOUT   72    YEARS,
                           OCCUPATION: RTD. LECTURER R/O WARD
                           NO.9 NARMADA GANG DINDORI ( MISHRA JI
                           KA WADA) DIST. DINDORI (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI ANIRUDDHAR PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS COMISSIONER TRIBAL
                                WELFARE DEPTT. VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   COLLECTOR    TRIBAL     WELFARE
                                DEPARTMENT     DIST.     DINDORI
                                (MADHYA PRADESH)

                           3.   ASSISTANT COMMISSIONER TRIBAL
                                WELFARE     DEPARTMENT   DIST.
                                DINDORI (MADHYA PRADESH)

                           4.   PRINCIPAL GOVT. HIGHER SEC.
                                SCHOOL SAKKA DIST. DINDORI
                                (MADHYA PRADESH)

                           5.   ACCOUNTANT GENERAL OF M.P.
                                GWALIOR A AND E II GWALIOR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 12395 of 2016

                           BETWEEN:-

                           GAJADHAR PRASAD MISHRA S/O SHRI
                           JAGDISH PRASAD MISHRA, AGED ABOUT 60
                           YEARS,    OCCUPATION:     HANDPUMP



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    111


                           TECHNICIAN RETIRED R/O VILL. PURAYNA
                           POST DADHIYA DISTT. SATNA (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI RAKESH SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY PUBLIC HEALTH
                                AND ENGINEERINJG DEPARTMENT
                                VALLABH    BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   ENGINEER IN CHIEF PUBLIC HEALTH
                                &   ENGINEERING     DEPARTMENT
                                SATPURA BHAWAN BHOPAL (MADHYA
                                PRADESH)

                           3.   EXECUTIVE   ENGINEER   PUBLIC
                                HEALTH    &       ENGINEERING
                                DEPARTMENT     BLOCK    SATNA
                                (MADHYA PRADESH)

                           4.   SECRETARY            GENERAL
                                ADMINISTRATION    DEPARTMENT
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           5.   PRINCIPAL  SECRETARY   FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 12725 of 2016

                           BETWEEN:-

                           ASHOK KUMAR PANDEY S/O LATE SHRI
                           SHIV PRASAD PANDEY, AGED ABOUT 66
                           YEARS, R/O HOUSE NO. 265 STATION ROAD,
                           BARGI    TEHSIL  JABALPUR     (MADHYA
                           PRADESH)

                                                                          .....PETITIONER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     112


                           (BY SHRI RAJESH KUMAR PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPARTMENT    OF   EDUCATION
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   DISTRICT  EDUCATION  OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTT.   JABALPUR   (MADHYA
                                PRADESH)

                           3.   PRINCIPAL  GOVERNMENT    BOYS
                                HIGHER SECONDARY SCHOOL BARGI
                                NAGAR,    JABALPR    (MADHYA
                                PRADESH)

                           4.   ACCOUNTANT GENERAL OF M.P.
                                ACCOUNTANT GENERAL A AND E II,
                                GWALIOR (MADHYA PRADESH)

                           5.   DISTRICT    PENSION    OFFICER
                                DIRECTORATE OF PENSION DISTT.
                                JABALPUR (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 12818 of 2016

                           BETWEEN:-

                           KU. PREMWATI BAI CHAKRAWARTI W/O
                           LATE SHRI S. CHAKRAWARTI, AGED ABOUT
                           62 YEARS, OCCUPATION: RETIRED HEAD
                           MASTER GOVT. MIDDLE SCHOOL PREMPUR
                           BLOCK MANDLA DISTT. MANDLA (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE     PRINCIPAL         SECRETARY



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   113


                                DEPARTMENT      OF     FINANCE
                                DEPARTMENT         MANTRALAYA
                                VALLABH     BHAWAN      BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER TRIBAL WELFARE
                                DEPARTMENT SATPURA BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   ASSISTANT COMMISSIONER TRIBAL
                                WELFARE DEPARTMENT MANDLA
                                (MADHYA PRADESH)

                           4.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS PENSION
                                JABALPUR    DIVISION  (MADHYA
                                PRADESH)

                           5.   DISTRICT    PENSION    OFFICER
                                DIRECTORATE OF PENSION MANDLA
                                (MADHYA PRADESH)

                           6.   DISTRICT   TREASURY   OFFICER
                                (PENSION)   DIRECTORATE    OF
                                TREASURY AND ACCOUNTS MANDLA
                                (MADHYA PRADESH)

                           7.   BLOCK EDUCATION OFFICER SCHOOL
                                EDUCATION DEPARTMENT MANDLA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 12835 of 2016

                           BETWEEN:-

                           DASHRATH PRASAD KUSHWAHA S/O LATE
                           SHRI LAMMU, AGED ABOUT 65 YEARS,
                           OCCUPATION: RTD. COOK FROM THE
                           SUBHASH   CHANDRA   BOSE   MEDICAL
                           COLLEGE JBP    R/O  NEAR   MEDICAL
                           COLLEGE JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY MRS. SUDHA GAUTAM - ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   114



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPTT.   OF  HEALTH VALLABH
                                BHAWAN      BHOPAL  (MADHYA
                                PRADESH)

                           2.   DISTRICT    PENSION     OFFCER
                                DIRECTORATE OF PENSION DISTT-
                                JABALPUR (MADHYA PRADESH)

                           3.   JOINT DIRECTOR HEALTH SERVICES
                                SUPERINTENDENT     AYURVIGYAN
                                MAHAVIDYALAYA     CHIKITSALAYA
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 12682 of 2016

                           BETWEEN:-

                           M.L. GAUTAM S/O SHAMBHU DAYAL
                           GAUTAM, AGED ABOUT 61 YEARS, R/O C 67
                           RAJUL TOWNSHIP TILHARI, MANDLA ROAD
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SANJAY K. AGRAWAL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPTT.     OF     AGRICULTURE
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   JOINT DIRECTOR FARMER WELFARE
                                AND AGRICULTURE DEVELOPMENT
                                SAGAR (MADHYA PRADESH)

                           3.   DIVISIONAL  PENSION   OFFICER
                                DIRECTORATE OF PENSION SAGAR
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    115


                           4.   TREASURY OFFICER DIRECTORATE
                                OF TREASURY AND ACCOUNTS SAGAR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 13202 of 2016

                           BETWEEN:-

                           RAM MANI PRASAD MISHRA S/O SHRI
                           RAMLAL PRASAD GAUTAM, AGED ABOUT 60
                           YEARS, RETIRED FROM THE POST OF
                           RURAL    AGRICULTURE     EXTENSION
                           OFFICER AT OFFICE OF SUB DIVISIONAL
                           AGRICULTURE OFFICER TYONTHAR DISTT.
                           REWA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI PARESH PAREEK - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  SECRETARY  AGRICULTURE
                                DEPT. VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR AGRICULTURE      BHOPAL
                                (MADHYA PRADESH)

                           3.   SUB   DIVISIONAL     AGRICULTURE
                                OFFICER TYOTHAR      DISTT. REWA
                                (MADHYA PRADESH)

                           4.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS DISTT. REWA (MADHYA
                                PRADESH)

                           5.   DIVISIONAL PENSION OFFICER REWA
                                DIVIN. REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 14329 of 2016



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    116



                           BETWEEN:-

                           RAMADHAR SINGH MATHNARE S/O KARAN
                           SINGH MATHNARE, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETD.HEAD MASTER, GOVT.
                           MIDDLE    SCHOOL    ARJUN     NAGAR
                           MAYAWADI, MULTAI, BETUL (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI JITENDRA ARYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH    SECRETARY    SCHOOL
                                EDUCATION DEPT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS AND PENSION NARMADA
                                PURAM     AND  DIVISION  BHOPAL
                                TREASURY AND ACCOUNTS AND
                                PENSION NARMADA PURAM AND
                                DIVISION (MADHYA PRADESH)

                           3.   DISTT. EDUCATION OFFICER BETUL
                                DISTRICT DISTT. EDUCATION BETUL
                                DISTT. (MADHYA PRADESH)

                           4.   DISTT. PENSION OFFICER BETUL
                                DISST. DISTT. PENSION OFFICER,
                                BETUL (MADHYA PRADESH)

                           5.   SANKUL PRINCIPAL GOVT. GIRLS
                                HIGHER SECONDARY SCHOOL GIRLS
                                HIGHER    SECONDARY   SCHOOL
                                BETULGANJ DIST BETUL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 14622 of 2016

                           BETWEEN:-




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    117


                           R.K. RATHORE S/O LATE SHRI GOVIND
                           RATHORE, AGED ABOUT 62 YEARS, ADD.
                           PLOT NO.175 NEAR GANESH MANDIR
                           SHASTRI NAGAR JABALPUR (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY MRS. GULAB KALI PATEL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY WATER
                                RESOURCES DEPARTMENT VALLABH
                                BHAWAN      BHOPAL     (MADHYA
                                PRADESH)

                           2.   ENGINEER   IN    CHIEF  WATER
                                RESOURCES DEPARTMENT, NARMADA
                                BHAWAN, TULSI NAGAR, BHOPAL
                                (MADHYA PRADESH)

                           3.   EXECUTIVE    ENGINEER     HIRAN
                                DIVISION    JABALPUR      DISTT.
                                JABALPUR (MADHYA PRADESH)

                           4.   DISTT.    TREASURY       OFFICER
                                NARSINGHPUR, DISTT. NARSINGHPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 14764 of 2016

                           BETWEEN:-

                           S.P. TRIPATHI S/O LATE SHRI JAGDISH
                           PRASAD TRIPATHI, AGED ABOUT 61 YEARS,
                           OCCUPATION:       RETD.     ASSISTANT
                           CONSERVATOR OF FOREST/S.D.O. FOREST
                           R/O WARD NO. 12 NEAR PETROL PUMP BAN
                           GANGA POST AND DISTRICT SHAHDOL
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI D.S. CHOUHAN - ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   118



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY FOREST
                                DEPT. BHOPAL (MADHYA PRADESH)

                           2.   CHIEF CONSERVATOR OF FOREST
                                BHOPAL (MADHYA PRADESH)

                           3.   DIVISIONAL FOREST OFFICER NORTH
                                SHAHDOL      FOREST     DIVISION
                                SHAHDOL (MADHYA PRADESH)

                           4.   DISTRICT   TREASURY   OFFICER
                                SHAHDOL (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 14698 of 2016

                           BETWEEN:-

                           HARGOVIND SINGH KOURAV S/O LATE SHRI
                           RAMNATH SINGH KOURAV, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           GRADE III FROM THE OFFICE OF
                           DIVISIONAL OFFICE, EXECUTIVE ENGINEER
                           P.W.D. DIVISION NARSINGHPUR (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI UMA SHANKAR JAYASWAL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY P.W.D.
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   ACCOUNTANT            GENERAL
                                (ACCOUNTANT    AND    PENSION)
                                BHOPAL (MADHYA PRADESH)

                           3.   CHIEF ENGINEER PUBLIC WORKS
                                DEPARTMENT    EAST    REGION



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    119


                                JABALPUR (MADHYA PRADESH)

                           4.   EXECUTIVE    ENGINEER    PUBLIC
                                WORKS    DEPARTMENT    (BHA/SA.)
                                NARSINGHPUR (MADHYA PRADESH)

                           5.   SUB DIVISIONAL OFFICER PUBLIC
                                WORKS DEPARTMENT BHA/SA SUB
                                DIVIN.    GADARWARA      DISTT.
                                NARSINGHPUR (MADHYA PRADESH)

                           6.   DISTRICT PENSION OFFICER DISTT.
                                NARSINGHPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 14995 of 2016

                           BETWEEN:-

                           CHHOTELAL MISHRA S/O SHRI RAM
                           PRAKASH MISHRA, AGED ABOUT 61 YEARS,
                           OCCUPATION:                  RETIRED
                           (STENOGRAPHER/TYPIST)     DIVISIONAL
                           OFFICE O/O JOINT DIRECTOR, URBAN
                           ADMINISTRATION   AND   DEVELOPMENT
                           DEPARTMENT REWA, DIVISION REWA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI DILEEP PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                URBAN    ADMINISTRATION     AND
                                DEVELOPMENT         DEPARTMENT
                                VALLABH      BHAWAN      BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER           URBAN
                                ADMINISTRATION           AND
                                DEVELOPMENT       DEPARTMENT
                                SHIVAJI NAGAR BHOPAL (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     120


                           3.   JOINT     DIRECTOR    URBAN
                                ADMINISTRATION          AND
                                DEVELOPMENT DEPARTMENT REWA
                                (MADHYA PRADESH)

                           4.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS & PENSION DIVIN. REWA
                                (MADHYA PRADESH)

                           5.   DISTRICT PENSION OFFICER REWA
                                DISTT. REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 15288 of 2016

                           BETWEEN:-

                           KASHI PRASAD DHIMAR S/O SHRI SHIV
                           PRASAD DHIMAR, AGED ABOUT 64 YEARS,
                           R/O VILLAGE AJMAIN TEHSIL MAIHAR DIST
                           SATNA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI S.D. SHUKLA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE     SECRETARY
                                MANTRALAYA, VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DISTRICT  TREASURY     OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS DISTT. SATNA (MADHYA
                                PRADESH)

                           3.   PRINCIPAL GOVT. HIGHER SCHOOL
                                AJMAIN DISTT. SATNA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 15366 of 2016



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     121



                           BETWEEN:-

                           SMT. LAXMI RAUT W/O SHARVAN RAUT,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           RETIRED MESS SERVANT GRADE IV CIVIL
                           HOSPITAL WARASEONI TEH. WARASEONI
                           DISTT. BALAGHAT (MADHYA PRADESH)

                                                                            .....PETITIONER
                            (BY SHRI SHISHIR K. SONI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY DEPARTMENT OF
                                PUBLIC   HEALTH   AND   FAMILY
                                WELFARE MANTRALAYA, VALLABH
                                BHAWAN,     BHOPAL    (MADHYA
                                PRADESH)

                           2.   COMMISSIONER PUBLIC HEALTH AND
                                FAMILY   WELFARE   DEPARTMENT
                                VALLABH     BHAWAN      BHOPAL
                                (MADHYA PRADESH)

                           3.   CHIEF   MEDICAL  AND  HEALTH
                                OFFICER   PUBLIC HEALTH  AND
                                FAMILY   WELFARE  DEPARTMENT
                                DISTT-BALAGHAT       (MADHYA
                                PRADESH)

                           4.   BLOCK MEDICAL OFFICER CIVIL
                                HOSPITAL    WARADEONI,    TAH-
                                WARASEONI (MADHYA PRADESH)

                           5.   JOINT DIRECTOR TREASURY            AND
                                ACCOUNTS DISTT-JABALPUR            DIV.
                                JABALPUR (MADHYA PRADESH)

                           6.   DISTRICT   TREASURY     OFFICER
                                BALAGHAT        DISTT-BALAGHAT
                                (MADHYA PRADESH)

                           7.   DISTRICT    PENSION     OFFICER
                                BALAGHAT        DISTT-BALAGHAT
                                (MADHYA PRADESH)

                                                                          .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     122


                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 15515 of 2016

                           BETWEEN:-

                           PANCHAMLAL      CHARMKAR   S/O SHRI
                           BHAGWAT PRASAD CHARMKAR, AGED
                           ABOUT 67 YEARS, R/O VILL. LATAGAON
                           DIST. SATNA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI S.D. SHUKLA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY   SCHOOL
                                EDUCATION DEPTT. MANTRALAYA,
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   DISTRICT TREASURY OFFICER SATNA
                                DISTT-SATNA (MADHYA PRADESH)

                           3.   PRINCIPAL  GOVT.    H.S.SCHOOL
                                LATAGAON DIST. SATNA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 15518 of 2016

                           BETWEEN:-

                           KHUSHI RAM PATEL S/O LT. SHRI KHARG
                           RAM PATEL, AGED ABOUT 60 YEARS,
                           OCCUPATION: RETD. HEAD CONSTABLE O/O
                           SUPERINTENDENT OF POLICE MANDLA R/O
                           GRAM JATIPUR BINOKI DISTT. MANDLA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   123



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                HOME DEPT. MINISTRY VALLABH
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)

                           2.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS REWA
                                DIVISION (MADHYA PRADESH)

                           3.   DISTRICT TREASURY OFFICER DISTT.
                                MANDLA (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER DISTT.
                                MANDLA (MADHYA PRADESH)

                           5.   SUPERINTENDENT   OF    POLICE
                                MANDLA DISTT. MANDLA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 15741 of 2016

                           BETWEEN:-

                           PRATAP SINGH BAIS S/O LATE NARAYAN
                           SINGH BAIS, AGED ABOUT 49 YEARS,
                           OCCUPATION: RTD. CONTABLE R/O WARD
                           NO. 9, KAHARI MOHALLA, SEONI ROAD,
                           TEH-KATANGI (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS SECRETARY MINISTRY OF
                                HOME BHOPAL (MADHYA PRADESH)

                           2.   INSPECTOR   GENERAL  SPECIAL
                                ARMED FORECES 8TH BATTALION
                                RANJHI    JABALPUR  (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   124


                                PRADESH)

                           3.   SENANI 8TH BATTALION SPECIAL
                                ARMED    FORECES CHHINDWARA
                                (MADHYA PRADESH)

                           4.   COMMISSIONER   TREASURY   AND
                                ACCOUNTS   PARYAWAS    BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           5.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS    DIVIN.  JABALPUR
                                (MADHYA PRADESH)

                           6.   DISTRICT   TREASURY       OFFICER
                                BALAGHAT    DISTT.      BALAGHAT
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 15836 of 2016

                           BETWEEN:-

                           PANCHAM AHIRWAR S/O SHRI PARMU LAL
                           AHIRWAR, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETD HEAD MASTER GOVT.
                           MIDDLE SCHOOL NUNA, SANKUL KENDRA
                           DISTT. TIKAMGARH (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI DINESH KUMAR UPADHYAY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY SCHOOL
                                EDUCATION   DEPT.   VALLABHA
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   JOINT     DIRECTOR       PUBLIC
                                INSTRUCTION (DPI) SAGAR DIVISION
                                SAGAR (MADHYA PRADESH)

                           3.   DISTRICT  EDUCATION   OFFICER
                                TIKAMGARH   DISTT. TIKAMGARH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    125


                                (MADHYA PRADESH)

                           4.   BLOCK EDUCATION OFFICER DIST.
                                TIKAMGARH     BLOCK   PARELA
                                (MADHYA PRADESH)

                           5.   SENIOR    AUDITOR    DISTRICT.
                                EDUCATION   TIKAMGARH   DISTT.
                                TIKAMAGARH (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 16110 of 2016

                           BETWEEN:-

                           SMT. SHASHI KHARE W/O LATE SHRI
                           PRAMOD KUMAR KHARE, AGED ABOUT 46
                           YEARS, OCCUPATION: HOUSE WIFE R/O
                           H.NO.558/2 RAITNAKA   KANCHANPUR
                           GWARIGHAT WARD JABALPUR (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI RAM GOPAL RAI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY PUBLIC
                                HEALTH ENGINEERING DEPARTMENT
                                VALLABH      BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   ENGINEER IN CHIEF PUBLIC HEALTH
                                ENGINEERING   DEPARTMENT    JAL
                                BAHWAN,    VAN    GANGA    ROAD
                                (MADHYA PRADESH)

                           3.   CHIEF ENGINEER PUBLIC HEALTH
                                ENGINEERING       DEPARTMENT
                                DAMOHNAKA, JABALPUR (MADHYA
                                PRADESH)

                           4.   EXECUTIVE   ENGINEER    PUBLIC
                                HEALTH ENGINEERING DEPARTMENT
                                DAMOHNAKA, JABALPUR (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    126


                                PRADESH)

                           5.   DISTT. PENSION OFFICER JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 16306 of 2016

                           BETWEEN:-

                           CHANDA JAIN W/O SUBHASH CHANDRA
                           JAIN, AGED ABOUT 63 YEARS, OCCUPATION:
                           ASSISTANT TEACHER R/O 423 GARHA WARD
                           JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI M R VERMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY    SCHOOL
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN      BHOPAL   (MADHYA
                                PRADESH)

                           2.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS AND PENSION DISTT.
                                JABALPUR (MADHYA PRADESH)

                           3.   DISTRICT   TREASURY    OFFICER
                                TREASURY AND ACCOUNTS DISTT.
                                JABALPUR (MADHYA PRADESH)

                           4.   DISTRICT  EDUCATION  OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTT.   JABALPUR   (MADHYA
                                PRADESH)

                           5.   SANKUL PRINCIPAL GOVT. H.S.S.
                                TEVAR DISTT. JABALPUR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    127


                                        WRIT PETITION No. 16334 of 2016

                           BETWEEN:-

                           RAJKUMAR MANWANI S/O LATE SHRI
                           PAWANDAS MANWANI, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           GRADE I, R/O B-5/40, SARAFA BAZAR
                           BAIRAGARH BHOPAL (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVCOATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                FINANCE DEPARTMENT MINISTRY
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   ACCOUNTANT   GENERAL  (LEKHA
                                AVAM     HAKDARI)    GWALIOR
                                MOTIMAHAL GWALIOR (MADHYA
                                PRADESH)

                           3.   DIRECTOR   PENSION DIRECTORATE
                                PENSION     BHOPAL     (MADHYA
                                PRADESH)

                           4.   DISTRICT   TREASURY     OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS DISTT. BHOPAL (MADHYA
                                PRADESH)

                           5.   DISTRICT PENSION OFFICER BHOPAL
                                DISTT. BHOPAL (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 16455 of 2016

                           BETWEEN:-

                           HEERA SINGH SHYAM S/O KHEM SINGH
                           SHYAM, AGED ABOUT 65 YEARS, GRAM



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    128


                           SAMNAPUR    DISTT.   DINDORI   (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI OM SHANKAR PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  SECRETASRY   ADIM JATI
                                KALYAN DEPT. VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER ADIM JATI KALYAN
                                DEPT. SATPURA BHAWAN (MADHYA
                                PRADESH)

                           3.   COLLECTOR DINDORI DISTT-DINDORI
                                (MADHYA PRADESH)

                           4.   BLOCK EDUCATION OFFICER BAJAG
                                DISTT-DINDORI (MADHYA PRADESH)

                           5.   HEAD MASTER MIDDLE SCHOOL
                                GHATA VIKAS KHAND SAMNAPUR
                                (MADHYA PRADESH)

                           6.   ACCOUNT OFFICER DINDORI DISTT-
                                DINDORI (MADHYA PRADESH)

                           7.   DISTRICT PENSION OFFICER DINDORE
                                DISTT-DINDORI (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 16723 of 2016

                           BETWEEN:-

                           SHRI RAMPATI SINGH PATEL S/O LATE SHRI
                           DEVLAL SINGH, AGED ABOUT 61 YEARS,
                           OCCUPATION: RETIRED GOVT. EMPLOYEE
                           R/O ADARSH NAGAR NAI BASTI BEHIND
                           GALLA MANDI SATNA.

                                                                          .....PETITIONER
                            (BY SHRI ABHISEK SINGH - ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   129



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                MINISTRY OF WATER RESOURCES
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   ENGINERR   IN    CHIEF  WATER
                                RESOURCE    DEPARTMENT     JAL
                                SANSADHAN BHAWAN, TULSI NAGAR,
                                (MADHYA PRADESH)

                           3.   CHIEF ENGINEER WATER RESOURCE
                                DEPARTMENT     REWA,    GANGA
                                KACHHAR (MADHYA PRADESH)

                           4.   THE ACCOUNTANT GENERAL (A AND
                                E) I-53, AREA HILLS, HOSHANGABAD
                                ROAD (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 17103 of 2016

                           BETWEEN:-

                           SMT. ASHA GUPTA W/O SHRI UDAY RAM
                           GUPTA,   AGED    ABOUT  63  YEARS,
                           OCCUPATION: RETD. H.M. R/O VILL
                           MAJHAGWA,    TEH.   DANORA,  SEONI
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI ANIRUDDHA PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH    ITS  COMMISSIONER
                                TRIBLE   WELFARE    VALLABH
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)

                           2.   ASSISTANT COMMISSIONER TRIBAL
                                WELFARE    DEPARTMENT   SEONI



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    130


                                (MADHYA PRADESH)

                           3.   BLOCK   DEVELOPMENT   OFFICER
                                TRIBAL WELFARE DEVELOPMENT
                                DHANORA (MADHYA PRADESH)

                           4.   JOINT DIRECTOR ACCOUNTANT AND
                                TRRESURY    PENSION DIVISIONAL
                                OFFICE CIVIL LINES JABALPUR
                                (MADHYA PRADESH)

                           5.   DISTRICT PENSION OFFICER SEONI
                                DISTT-SEONI (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 17137 of 2016

                           BETWEEN:-

                           BHANU PRATAP SINGH RAI S/O LATE SHRI
                           S.P. SINGH RAI, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETD. TIME KEEPER W/C
                           PWD DEPT. JABALPUR R/O 56, PATRAKAR
                           COLONY, FIRST LANE, RANITAL, JABALPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI RAM GOPAL RAI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                PUBLIC   WORK  DEP. VALLABH
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)

                           2.   ENGINEER IN CHIEF PUBLIC WORKS
                                DEPARTMENT NIRAMAN BHAWAN,
                                ARERA HILLS BHOPAL (MADHYA
                                PRADESH)

                           3.   EXECUTIVE    ENGINEER    PUBLIC
                                WORKS DEPARTMENT DIVISION NO.2
                                BEHIND CIRCUIT HOUSE NO.1, CIVIL
                                LINES JABALPUR (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    131


                           4.   DISTRICT PENSION OFFICER PENSION
                                OFFICE   CIVIL   LINE  JABALPUR
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 17217 of 2016

                           BETWEEN:-

                           DR. SATISH DUTT GARG S/O SHRI B.S. GARG,
                           AGED ABOUT 62 YEARS, R/O LIG. 15, NAGAR
                           SUDHAR NAYAS COLONY, JHINJHRI, PS.
                           MADAVNAGAR, KATNI (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SOURABH KUMAR SHARMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY AYUSH DEPT. VALLABH
                                BHAWAN, MANTRALAYA BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER DIRECTORATE OF
                                AYUSH SATPURA BHAWAN BHOPAL
                                (MADHYA PRADESH) COLLECTOR
                                JABALPUR MP

                           3.   DISTRICT AYUSH OFFICER JABLAPUR
                                DIST. JABALPUR (MADHYA PRADESH)

                           4.   SAMBHAGIYA   ADHIKARI   AYUSH
                                VIBHAG,   JABALPUR    (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 17228 of 2016

                           BETWEEN:-

                           MUNI PRASAD SHUKLA S/O SHRI HARVANSH


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     132


                           PRASAD SHUKLA, AGED ABOUT 63 YEARS,
                           R/P RAURA HOUSE, BODHA BAG, REWA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI K.C. GHILDIYAL - SENIOR ADVOCAET WITH
                           SHRI MANOJ KUMAR RAJAK - ADVOCATE)

                                AND

                           1.   M.P. STATE AGRICULTURE MARKET
                                BOARD THROUGH ITS MANAGINGH
                                DIRECTOR 26, KISAN BHAWAN, ARERA
                                HILLS    JAIL    ROAD   (MADHYA
                                PRADESH)

                           2.   MANAGING DIRECTOR MP STATE
                                AGRICULTURAL MARKETING BOARD
                                26, KISAN BHAWAN, ARERA HILLS,
                                JAIL ROAD, (MADHYA PRADESH)

                           3.   JOINT   DIRECTOR     (PERSONNEL)
                                BHOPAL 26, KISAN BHAWAN, ARERA
                                HILLS,   JAIL  ROAD,    (MADHYA
                                PRADESH)

                           4.   JOINT     DIRECTOR      STATE
                                AGRICULTURAL   &    MARKETING
                                BOARD    (MARKETING    BOARD)
                                REGIOANL OFFICE REWA (MADHYA
                                PRADESH)

                                                                       .....RESPONDENTS
                           (SHRI SAMDARSHI TIWARI - RESPONDENT NO.4)

                                        WRIT PETITION No. 17593 of 2016

                           BETWEEN:-

                           GANESH BHARDWAJ S/O SHRI RADHE LAL
                           BHARDWAJ, AGED ABOUT 61 YEARS,
                           OCCUPATION: RETIRED DRIVER CMHO
                           OFFICE BALAGHAT, R/O WARD NO. 2
                           BHATERA CHOKI BALAGHAT (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI V.D.S. CHOUHAN - ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   133



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE    PRINCIPAL
                                SECRETARY PUBLIC HEALTH AND
                                FAMILY   WELFARE  DEPARTMENT
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   COLLECTOR    BALAGHAT   DISTT.
                                BALAGHAT (MADHYA PRADESH)

                           3.   CHIEF   MEDICAL   AND    HEALTH
                                OFFICER BALGAHT DISTT. BALAGHAT
                                (MADHYA PRADESH)

                           4.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS    DIVIN.  JABALPUR
                                (MADHYA PRADESH)

                           5.   DISTRICT   TREASURY   OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS    DISTT.  BALAGHAT
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 17695 of 2016

                           BETWEEN:-

                           MANIKRAO CHOWKIKAR S/O LATE V.L.
                           CHOWKIKAR, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED POLICE INSPECTOR
                           ASTHA BHAWAN GARG COLONY JAKIR
                           HUSSAIN WARD BETUL GANJ BETUL
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                HOME DEPARTMENT CHATURTH TAL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   134


                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   PRINCIPAL           SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN     BHOPAL     (MADHYA
                                PRADESH)

                           3.   THE DIRECTOR GENERAL OF POLICE
                                POLICE           HEADQUARTERS
                                JAHAGIRABAD BHOPAL (MADHYA
                                PRADESH)

                           4.   THE INSPECTOR GENERAL OF POLICE
                                POLICE   TRAINING  CENTER/ZONE
                                BHOPAL (MADHYA PRADESH)

                           5.   THE JOINT DIRECTOR DIRECTORATE
                                OF   TREASURY   AND   ACCOUNTS
                                PENSION BHOPAL DIST. BHOPAL
                                (MADHYA PRADESH)

                           6.   THE SUPERINTENDENT OF POLICE,
                                POLICE     TRAINING     CENTER
                                PACHMARHI    DIST   HOSHAGABAD
                                (MADHYA PRADESH)

                           7.   THE DISTRICT TREASURY OFFICER
                                DIST.  HOSHANGABAD   (MADHYA
                                PRADESH)

                           8.   THE DISTRICT PENSION OFFICER
                                DIST.  HOSHANGABAD   (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 17787 of 2016

                           BETWEEN:-

                           1.   VISHNUDATTA MISHRA S/O LATE SHRI
                                URMILA PRASAD MISHRA, AGED
                                ABOUT 60 YEARS, R/O SANTNAGAR
                                WARD NO 4 SATNA (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    135


                           2.   RAM LOTAN MISHRA S/O LATE
                                SHYAMLAL MISHRA, AGED ABOUT 60
                                YEARS, R/O WARAD NO 43 CHIRAURA
                                COLONY, REWA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI VIKAS MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPARTMENT OF HOME VALLABH
                                BHAWAN, DIST BHOPAL (MADHYA
                                PRADESH)

                           2.   COMMANDANT      9TH  BATTALION
                                SPECIAL SERVICE FORCE REWA
                                DIVISION REWA (MADHYA PRADESH)

                           3.   DISTRICT PENSION OFFICER DIST.
                                REWA (MADHYA PRADESH)

                           4.   DIVISIONAL PENSION OFFICER DIST.
                                REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 18607 of 2016

                           BETWEEN:-

                           MALKHAN VISHWAKARMA S/O LATE SHRI
                           DALPAT VISHWAKARMA, AGED ABOUT 64
                           YEARS,  OCCUPATION:   RETIRED  LAB
                           TECHNICIAN OF HEALTH DEPARTMENT R/O
                           WARD NO. 38, BEHIND HANUMAN TORIYA
                           BALAJI PURAM CHHATARPUR DISTRICT
                           CHHATARPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI ANOOP KUMAR SAXENA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   136


                                THROUGH PRINCIPAL SECRETARY
                                DEPARTMENT OF HEALTH VALLABH
                                BHAWAN,    BHOPAL    (MADHYA
                                PRADESH)

                           2.   ACCOUNT OFFICER / NIDHI 7, OFFICE
                                OF THE ACCOUNT GENERAL (A AND E)
                                II LEKHA BHAWAN, JHANSHI ROAD,
                                GWALIOR (MADHYA PRADESH)

                           3.   CHIEF   MEDICAL  AND  HEALTH
                                OFFICER    CHHATARPUR    DIST.
                                CHHATARPUR (MADHYA PRADESH)

                           4.   BLOCK MEDICAL OFFICER RAJNAGAR
                                DIST.  CHHATARPUR      (MADHYA
                                PRADESH)

                           5.   DISTRICT PENSIOAN AND TREASURY
                                OFFICER     CHHATARPUR    DIST.
                                CHHATARPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 18772 of 2016

                           BETWEEN:-

                           PACHKODILAL HARGODEY S/O LATE SHRI
                           MOJILAL HARGODEY, AGED ABOUT 61
                           YEARS, R/O DAVID BORKAR, IN FRONT OF
                           GEETA TILES, BAGHOLI ROAD, BALAGHAT
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI PAWAN KAWRE - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                HOME DEPT. VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   137


                           3.   SUPERINTENDANT OF POLICE POLICE
                                HEADQUARTERS       CHHINDWARA
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION   OFFICER
                                DIRECTORATE      OF   PENSION
                                CHHINDWARA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 19617 of 2016

                           BETWEEN:-

                           DEENANATH YADAV S/O LATE SHRI
                           RAMNATH YADAV, AGED ABOUT 60 YEARS,
                           OCCUPATION: RETIRED HEAD CONSTABLE
                           (RADIO) R/O QUARTER NO. R-5, POLICE
                           RADIO   COLONY   BHADBHADA    ROAD
                           BHOPAL (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI RAMSUPHAL CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY HOME
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)

                           3.   SENIOR SUPERINTENDENT OF POLICE
                                (RADIO)  POLICE  HEADQUARTERS
                                BHOPAL (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFIER BHOPAL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 19719 of 2016



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   138



                           BETWEEN:-

                           TRIVENI PRASAD VISHWAKARMA S/O LATE
                           SHRI RAM SUNDAR VISHWAKARMA, AGED
                           ABOUT 62 YEARS, OCCUPATION: RETIRED
                           INSTRUCTOR (TCPC) R/O VILLAGE KATHA
                           P.O. AUKOURI TAHSIL MANGAWAN DIST
                           REWA (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI RAJESH KUMAR TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN,     BHOPAL      (MADHYA
                                PRADESH)

                           2.   PRINCIPAL  SECRETARY   TRIBAL
                                WELFARE           DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN
                                (MADHYA PRADESH)

                           3.   DIVISIONAL   JOINT  DIRECTOR
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS   JABALPUR  (MADHYA
                                PRADESH)

                           4.   ASSISTANT COMMISSIONER TRIBAL
                                WELFARE DEPARTMENT DINDORI
                                (MADHYA PRADESH)

                           5.   DISTRICT    PENSION    OFFICER
                                DIRECTORATE OF PENSION DINDORI
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                       WRIT PETITION No. 19737 of 2016

                           BETWEEN:-

                           ASHOK KUMAR CHAURE S/O LATE SHRI
                           MOOL CHANDRA CHAURE, AGED ABOUT 61



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   139


                           YEARS,   OCCUPATION:   RET.   HEAD
                           CONSTABLE (DRIVER) R/O VILLAGE AND
                           POST PAWARKHEDA TEHSIL AND DISTRICT
                           HOSHANGABAD (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI RAVENDRA SHUKLA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                HOME     DEPARTMENT     VALLABH
                                BHAWAN,     BHOPAL      (MADHYA
                                PRADESH)

                           2.   SECRETARY         AGRICULTURE
                                DEPARTEMNT VALLABH BHAWAN,
                                BHPAL (MADHYA PRADESH)

                           3.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)

                           4.   INSPECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS SHAHDOL
                                RANGE (MADHYA PRADESH)

                           5.   SUPERINTENDANT OF POLICE POLICE
                                HEADQUARTERS    DISTT.  DINDORI
                                (MADHYA PRADESH)

                           6.   JOINT  DIRECTOR     AGRICULTURE
                                DEPARTMENT DISTT.- HOSHANGABAD
                                (MADHYA PRADESH)

                           7.   ACCOUNTANT GENERAL OF M.P. II,
                                LEKHA II LEKHA BHAWAN JHANSI
                                ROAD GWALIOR (MADHYA PRADESH)

                           8.   DISTRICT   TREASURY    ACCIUNT
                                OFFICER     DIRECTORATE     OF
                                TREASURY AND ACCOUNTS DISTT.
                                HOSHAGBAD (MADHYA PRADESH)

                           9.   PRESCRIBED OFFICER (PENSION) AND
                                PENSION OFFIE DINDORI DISTT.
                                DINDORI (MADHYA PRADESH)

                                                                   .....RESPONDENTS


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   140


                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                       WRIT PETITION No. 20607 of 2016

                           BETWEEN:-

                           SMT. ASHA CHANPURIYA W/O LATE SHRI
                           UMESH CHANPURIYA, AGED ABOUT 62
                           YEARS, OCCUPATION: RETD. ASSISTANT
                           TEACHER R/O RANI AWANTI BAI WARD
                           BESIDE NEAR DR AHIRWAR MANDLA
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE     PRINCIPAL   SECRETARY
                                DEPARTMENT       OF    FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   THE     COMMISSIONER    TRIBAL
                                WELFARE DEPARTMENT SATPURA
                                BHOPAL (MADHYA PRADESH)

                           3.   THE    ASSISTANT  COMMISSIONER
                                TRIBAL    WELFARE  DEPARTMENT
                                MANDLA (MADHYA PRADESH)

                           4.   THE JOINT DIRECTOR DIRECTORATE
                                OF   TREASURY    AND   ACCOUNTS
                                JABALPUR DIV. JABALPUR

                           5.   THE DISTRICT PENSION OFFICER
                                MANDLA (MADHYA PRADESH)

                           6.   THE DISTRICT TREASURY OFFICER
                                MANDLA (MADHYA PRADESH)

                           7.   THE BLOCK EDUCATION OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                MANDLA (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   141


                           GENERAL)

                                       WRIT PETITION No. 20802 of 2016

                           BETWEEN:-

                           GYAN CHANDRA SARIVAN S/O INDRAPAL
                           SARIVAN,   AGED  ABOUT   63  YEARS,
                           OCCUPATION: RTD. HEAD MASTER R/O IN
                           FRONT OF RAILWAY STATION WARD NO. 7,
                           JAITAHARI ANOOPPUR (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI AJAY KUMAR DWIVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY SCHOOL
                                EDUCATION      DEPTT   VALLABH
                                BHAWAN,      BHOPAL    (MADHYA
                                PRADESH)

                           2.   DISTRICT   EDUCATION    OFFICER
                                SHAHDOL DISTT- SHAHDOL (MADHYA
                                PRADESH)

                           3.   DISTRICT   TREASURY     OFFICER
                                ANUPPUR DISTT- ANUPPUR (MADHYA
                                PRADESH)

                           4.   DISTRICT    PENSION     OFFICER
                                SHAHDOL DISTT- SHAHDOL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                       WRIT PETITION No. 20903 of 2016

                           BETWEEN:-

                           RAMGOPAL TAMRAKAR S/O KUNJILAL
                           TAMRAKAR, AGED ABOUT 60 YEARS, R.O
                           NEAR NEW TEH-OFFICE BANDHA TIRAHA
                           TEH-MAJHAULI   UMARIA     (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   142


                           PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI ANSHUMAN SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY FOREST
                                DEPTT VALLABH BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                           2.   FILED DORECTOR BANDHAVGARH,
                                DIS. UMARIA UMARIA (MADHYA
                                PRADESH)

                           3.   DISTRICT PENSION OFFICER UMARIA
                                DIST. UMARIA (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 21283 of 2016

                           BETWEEN:-

                           RAMESH PRASAD SHUKLA S/O SHIV PRASAD
                           SHUKLA,  AGED    ABOUT    68   YEARS,
                           OCCUPATION:    RETIRED     ASSISTANT
                           TEACHER R/O VILLAGE DEORA JAISINGH
                           NAGAR SHAHDOL (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI RAVINDRA PARASHAR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH   DISTRICT EDUCATION
                                OFFICER   SHAHDOL    (MADHYA
                                PRADESH)

                           2.   TREASURY OFFICER SHAHDOL DIST.
                                SHAHDOL (MADHYA PRADESH)

                           3.   GENERAL MANAGER STATE BANK OF
                                INDIA PENSION BRANCH BEHIND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    143


                                WORIKING       WOME        HOSTEL
                                GOVINDPURA     BHOPAL    (MADHYA
                                PRADESH)

                           4.   BRANCH MANAGER STATE BANK OF
                                INDIA JAISINGH NAGAR SHAHDOL
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL FOR RESPONDENTS NO.1 & 2 AND
                           SHRI RAKESH KUMAR JAIN - RESPONDENT NO.4)

                                        WRIT PETITION No. 21402 of 2016

                           BETWEEN:-

                           MRS. MUNNI NEMA W/O LATE SHRI VIJAY
                           NEMA,   AGED    ABOUT     60   YEARS,
                           OCCUPATION: RETD. ASSIT. GRADE II BEO
                           OFFICE    NARSHINGPUR,       KANDELI,
                           NARSHINGPUR (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI VIKAS SHARMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                EDUCATION    VALLABH    BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   ACCOUNTANT   GENERAL   (AUDIT)
                                GWALIOR (MADHYA PRADESH)

                           3.   DISTRICT    PENSION   OFFICER
                                DISTRICT TREASURY NARSHINGPUR
                                (MADHYA PRADESH)

                           4.   SENIOR        ACCOUNT(PENSION)
                                AUTHORIZED OFFICER TREASURY
                                AND ACCOUNTS BHOPAL DIV. BHOPAL
                                (MADHYA PRADESH)

                           5.   DISTRICT  EDUCATION  OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                NARSHINGPUR,           NEAR



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    144


                                COLLECTORATE         NARSINGHPUR
                                (MADHYA PRADESH)

                           6.   BLOCK    EDUCATION   OFFICER
                                NARSHINGPUR OPPOSITE JANPAD,
                                PANCHAYAT   OFFICE  (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 859 of 2017

                           BETWEEN:-

                           BHAGWANDAS SILAWAT S/O SHRI G.R.
                           SILAWAT, AGED ABOUT 63 YEARS, RETD.
                           HEAD   MASTER    GOVT.  GIRLS  H.S.S.
                           UDAIPURA, R/O WARD NO. 3 RAM NAGAR
                           UDAIPURA   DISTT.  RAISEN   (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SHAKTI KUMAR SONI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  SECRETARY   MANTRALAYA
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   DISTRICT PENSION OFFICER RAISEN
                                RAISEN (MADHYA PRADESH)

                           3.   DISTRICT  EDUCATION       OFFICER
                                RAISEN DIST. RAISEN      (MADHYA
                                PRADESH)

                           4.   PRINCIPAL GOVT. (GIRLS) HIGHER
                                SECONDARY    SCHOOL   UDAIPURA
                                UDAIPURA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 1108 of 2017


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   145



                           BETWEEN:-

                           RAM    NARAYAN   RAJPUT   S/O  SHRI
                           GAJADHAR SINGH RAJPUT, AGED ABOUT 61
                           YEARS, OCCUPATION: BLOCK PANCHAYAT
                           OFFICER RETIRED JANPAD PANCHAYAT
                           BATIYAGARH    DISTT.   DAMOH    R/O
                           AMBEDKAR PARK PAWAI DISTT. PANNA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI PERMANAND DUBEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                PRINCIPAL SECRETARY PANCHAYAT
                                AND     RURAL     DEVELOPMENT
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER PANCHAYAT RAJ
                                DIRECTORATE ARERA HILLS TILHAN
                                SANGH PARISHAR BHOPAL (MADHYA
                                PRADESH)

                           3.   ACCOUNTANT GENERAL TREASURY
                                AND ACCOUNTS GWALIOR (MADHYA
                                PRADESH)

                           4.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS DIVISION AND DISTT.
                                SAGAR (MADHYA PRADESH)

                           5.   DISTRICT   PENSION     OFFICER
                                TREASURY AND ACCOUNTS DISTT.
                                DAMOH (MADHYA PRADESH)

                           6.   JANPAD PANCHAYAT BATIYAGARH
                                THR. ITS CEO DISTT. DAMOH
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 1039 of 2017



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   146



                           BETWEEN:-

                           BRIJ NARAYAN SHARMA S/O DEEN DAYAL
                           SHARMA,   AGED   ABOUT   61  YEARS,
                           OCCUPATION: RETIRED GOVT. EMPLOYEE
                           M-23 ADARSH COLONY NEAR ALL INDIA
                           RADIO POST GANDHI NAGAR BHOPAL
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI ARVIND K. SHRIVASTAVA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                DEPARTMENT OF KISAN KALYAN AND
                                KRISHI VIKAS VALLAGH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   ASSISTANT LAND CONSERVATION
                                OFFICER SUB DIVISION, BHOPAL
                                BHOPAL (MADHYA PRADESH)

                           3.   DIVISIONAL  DISTRICT      PENSION
                                OFFICER BHOPAL DIST.      BHOPAL
                                (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 1272 of 2017

                           BETWEEN:-

                           ABDUL RASHID S/O ABDUL WAHEED, AGED
                           ABOUT 61 YEARS, OCCUPATION: DRIVER
                           (DRIVER)  RETD.    STATE  PLANNING
                           COMMISSION BHOPAL, R/O 5-2 TANVEER
                           TOWER CHATAIPURA BUDHWARA BHOPAL
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI ATUL CHOUDHARY - ADVOCATE)

                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    147


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE     PRINCIPAL
                                SECRETARY OF FINANCE VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   ADDITIONAL CHIEF SECRETTARY
                                STATE   PLANNING   COMMISSION
                                BHOPAL (MADHYA PRADESH)

                           3.   DEPUTY     SECRETARY   STATE
                                PLANNING           COMMISSION
                                VINDHYACHAL BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           4.   DIVISINAL PENSION OFFICE BHOPAL
                                SATPURA BHAWAN BHOPAL (MADHYA
                                PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 1226 of 2017

                           BETWEEN:-

                           G.S. KHAIRWAR S/O SHRI S.L. KHAIRWAR,
                           AGED ABOUT 60 YEARS, R/O HOUSE NO. 70
                           SNEH    NAGAR   HOSHANGABAD      ROAD
                           BHOPAL (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI A RAJESHWAR RAO - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                GENERAL         ADMINISTRATION
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   SECRETARY PERSONNEL GENERAL
                                ADMINISTRATION    DEPARTMENT
                                VALLABH     BHAWAN,   BHOPAL
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   148


                           3.   UNDER    SECRETARY  PERSONNEL
                                GENERAL         ADMINISTRATION
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 1520 of 2017

                           BETWEEN:-

                           RATANLAL AHIRWAR S/O BHAGONI PRASAD
                           AHIRWAR, AGED ABOUT 62 YEARS, R/O
                           VILL-SIMARIYA DIST. DAMOH (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI MAHENDRA PATERIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY PUBLIC
                                HEALTH     ENGINEERING    DEPTT
                                VALLABH      BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   SUPERINTENDANT ENGINEER PUBLIC
                                HEALTH ENGINEERING DEPARTMENT
                                CIRCLE SAGAR (MADHYA PRADESH)

                           3.   EXECUTIVE     ENGINEER   PUBLIC
                                HEALTH ENGINEERING DEPARTMENT
                                DIVISION PANNA (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER PANNA
                                DISTT. PANNA (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 1552 of 2017




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   149



                           BETWEEN:-

                           RAMBHUWAN      MISHRA     S/O   LATE
                           LAKSHMAN PRASAD MISHRA, AGED ABOUT
                           61 YEARS, OCCUPATION: RETIRED SUB
                           INSPECTOR R/O HOUSE NO.12 SAI COLONY
                           NEAR VIJASAN MATA MANDIR SUHAGI
                           JABALPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI PRANAY CHOUBEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HOME
                                DEPARMENT    VALLABH   BHAWAN
                                (MADHYA PRADESH)

                           2.   JOINT    DIRECTOR   TREASURY,
                                ACCOUNTS AND PENSION JABALPUR
                                (MADHYA PRADESH)

                           3.   THE SUPERINTENDENT OF POLICE
                                POLICE HEADQUARTERS JABALPUR
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION    OFFICER
                                DIRECTORATE      OF    PENSION
                                JABALPUR (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 2044 of 2017

                           BETWEEN:-

                           SHEIKH SAJJAD RAHI S/O SHRI SHEIKH
                           RASUL,  AGED   ABOUT     62   YEARS,
                           OCCUPATION: RETIRED HEAD CLERK
                           FROM   THE   OFFICE   OF    DISTRICT
                           EDUCATION OFFICER BALAGHAT R/O
                           WARD NO.5 PEEPAL CHOWK KOSMI,
                           BALAGHAT (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     150


                                                                      .....PETITIONER
                           (BY SHRI BHOJ RAM VIJAYWAR - ADVOCATE)

                                 AND

                           1.     THE STATE OF MADHYA PRADESH
                                  THR.    SECRETARY     SCHOOL
                                  EDUCATION         DEPARTMENT
                                  MANTRALAYA VALLABH BHAWAN
                                  (MADHYA PRADESH)

                           2.     SECRETARY FINANCE DEPARTMENT
                                  VALLABH    BHAWAN,    BHOPAL
                                  (MADHYA PRADESH)

                           3.     COMMISSIONER       TREASURY
                                  ACCOUNT   PARYAVAS  BHAWAN
                                  ARERA HILLS BHOPAL (MADHYA
                                  PRADESH)

                           4.     COMMISSIONER    PENSION  AND
                                  PROVIDENT FUND AND INSURANCE
                                  KISAN BHAWAN MANDI BOARD
                                  CAMPUS ARERA HILLS BHOPAL
                                  (MADHYA PRADESH)

                           5.     COMMISSIONER DIRECTORATE OF
                                  PUBLIC INSTRUCTION (DPI) GAUTAM
                                  NAGAR (MADHYA PRADESH)

                           6.     JOINT    DIRECTOR    TREASURY
                                  ACCOUNTS AND PENSION DIVISION
                                  JABALPUR (MADHYA PRADESH)

                           7.     JOINT DIRECTOR DIRECTORATE OF
                                  PUBLIC INSTRUCTION (DPI) DIVISION
                                  JABALPUR (MADHYA PRADESH)

                           8.     DISTRICT EDUCATION        OFFICER
                                  BALAGHAT BALAGHAT        (MADHYA
                                  PRADESH)

                           9.     DISTRICT   TREASURY   OFFICER
                                  BALAGHAT (MADHYA PRADESH)

                           10.    DISTRICT   PENSION        OFFICER
                                  BALAGHAT    DIST.       BALAGHAT
                                  (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   151


                                                                    .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 2258 of 2017

                           BETWEEN:-

                           RAM SEWAK PATEL S/O DARYAV, AGED
                           ABOUT 63 YEARS, OCCUPATION: RTD. H.M
                           R/O VILL AND PO DOBHI TEH-TENDUKHEDA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    COMMISSIONER    PUBLIC
                                INSTRUCTION VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DISTRICT  EDUCATION    OFFICER
                                NARSINGHPUR       NARSINGHPUR
                                (MADHYA PRADESH)

                           3.   PRINCIPAL GOVT H SEC SCHOOL
                                DOBHI    NARSINGHPUR (MADHYA
                                PRADESH)

                           4.   JOINT    DIRECTOR     ACCOUNTS
                                TREASURY AND PENSION DIVISIONAL
                                OFFCIE  CIVIL   LINS  JABALPUR
                                (MADHYA PRADESH)

                           5.   DISTRICT    PENSION    OFFICER
                                DIRECTORATE      OF    PENSION
                                NARSINGHPUR (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 2389 of 2017




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    152



                           BETWEEN:-

                           PUHUP SINGH PATEL S/O OMKAR SINGH
                           PATEL,   AGED   ABOUT    62   YEARS,
                           OCCUPATION: RTD. HEAD MASTER R/O
                           MAUSAPALA    NARSINGHPUR    (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI K.K. KUSHWAHA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY   SCHOOL
                                EDUCATION     DEPTT VALLABH
                                BHAWAN,     BHOPAL  (MADHYA
                                PRADESH)

                           2.   THE       DIRECTOR          PUBLIC
                                INSTRUCTIONS BHOPAL       (MADHYA
                                PRADESH)

                           3.   THE DISTRICT EDUCATION OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                NARSINGHPUR (MADHYA PRADESH)

                           4.   THE DISTRICT PENSION OFFICER
                                DIRECTORATE     OF     PENSION
                                NARSINGHPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                         WRIT PETITION No. 2545 of 2017

                           BETWEEN:-

                           DR. SHRIKANT MISHRA S/O RAMSHOBHIT
                           MISHRA,   AGED   ABOUT   62  YEARS,
                           OCCUPATION: RETIRED LECTURER FROM
                           GOVT. UTKRISHT HIGHER SEC. SCHOOL
                           VILLAGE   RASMOHNI    TEH.  JAITPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    153


                           (BY SHRI DURGESH KUMAR SINGRORE - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY TRIBAL
                                DEV. DEPTT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   THE COLLECTOR AADIVASI VIKAS
                                (MADHYA PRADESH)

                           3.   ASSTT   COMMISSIONER   AADIVASI
                                VIKAS SHAHDOL (MADHYA PRADESH)

                           4.   DISTT PENSION OFFICER PENSION
                                SHAHDOL (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                         WRIT PETITION No. 2908 of 2017

                           BETWEEN:-

                           V.K. PANDEY S/O SHRI S.P. PANDEY, AGED
                           ABOUT 63 YEARS, OCCUPATION: RETIRED
                           ASSISTANT CONSERVATOR OF FOREST/SDO
                           FOREST R/O HOUSE NO.10 KACHNAR CITY
                           VIJAY   NAGAR    JABALPUR     (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI D.S. CHOUHAN - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY     FOREST
                                DEPARTMENT GOVT. OF MP BHOPAL
                                (MADHYA PRADESH)

                           2.   PRINCIPAL CHIEF CONSERVATOR OF
                                FOREST BHOPAL (MADHYA PRADESH)

                           3.   CHIEF CONSERVATOR OF FOREST
                                FOREST CIRCLE SHAHDOL (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   154


                                PRADESH)

                           4.   DIVISIONAL FOREST OFFICER NORTH
                                SHAHDOL      FOREST     DIVISION
                                (MADHYA PRADESH)

                           5.   DISTRICT  TREASURY   OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS   SHAHDOL  (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                        WRIT PETITION No. 3264 of 2017

                           BETWEEN:-

                           MANOJ KUMAR SALOT S/O LATE SHRI G.S.
                           SALOT,   AGED    ABOUT    65  YEARS,
                           OCCUPATION: HEAD CLERK R/O WARD
                           NO.10 HOUSE NO.249 ABHINANDAN NAGAR
                           RAJAKHEDI, POST MAKRONIA, SAGAR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SANJEEV KUMAR SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     PRINCIPAL      FOREST
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   CHIEF CONSERVATOR OF FOREST
                                WORKING PLAN SAGAR DISTT. SAGAR
                                (MADHYA PRADESH)

                           3.   DIVISIONAL    JOINT    DIRECTOR
                                TREASURY FUND & ACCOUNT SAGAR
                                DIVISION SAGAR (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER SAGAR
                                DIST. SAGAR (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   155


                           GENERAL)

                                        WRIT PETITION No. 3222 of 2017

                           BETWEEN:-

                           SITARAM SRIVAS S/O SHRI RAM RATAN
                           SHRIVAS, AGED ABOUT 66 YEARS, R/O
                           COMPOUNDER TOLA WARD NO.5 BAIHAR
                           BALAGHAT (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY      FOREST
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   DIVISIONAL   FOREST   OFFICER
                                GENERAL SOUTH FOREST DIVISION
                                BALAGHAT    DISTT.  BALAGHAT
                                (MADHYA PRADESH)

                           3.   DISTRICT TREASURY OFFICER DISTT.
                                BALAGHAT (MADHYA PRADESH)

                           4.   CENTRAL BANK OF INDIA THR. ITS
                                BRANCH MANAGER BRANCH BAIHAR
                                DISTT.   BALAGHAT     (MADHYA
                                PRADESH)

                           5.   DISTRICT    PENSION       OFFICER
                                BALAGHAR     DISTT.     BALAGHAT
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 3884 of 2017

                           BETWEEN:-

                           RAKESH KUMAR VYAS S/O LATE P.L. VYAS,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     156


                           AGED ABOUT 61 YEARS, R/O L/48, SHANKAR
                           NAGAR (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SHEKHAR SHARMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY DEPTT OF FARMER
                                WELFARE     AND    AGRICULTURE
                                DEVELOPMENT        MANTRALAYA,
                                VALLABH      BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR DIRECTOATE OF FARMER
                                WELFARE     AND   AGRICULTURE
                                DEVELOPEMENT BHOPAL (MADHYA
                                PRADESH)

                           3.   JOINT    DIRECTOR     (FINANCE)
                                DIRECTOARTE OF FARMER WELFARE
                                AND AGRICULTURE DEVELOPMENT
                                BHOPAL (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICE        DISTT.
                                BHOPAL (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                         WRIT PETITION No. 4097 of 2017

                           BETWEEN:-

                           BALRAM GARADE S/O LATE SHRI FAGULAL
                           GARADE,   AGED   ABOUT   61   YEARS,
                           OCCUPATION: RETD. LAB TECHNICIAN R/O
                           WARD NO.1 BHATERA CHOWKI SAMNAPUR
                           MARG BALAGHAT (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI A.S. BAGHEL - ADVOCATE)

                                AND




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    157


                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY VETERINARY AND
                                ANIMAL HUSBANDRAY DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   THE     DIRECTOR    VETERINARY
                                SERVICES VAISHALI NAGAR, KOTRA,
                                BHOPAL (MADHYA PRADESH)

                           3.   DEPUTY   DIRECTOR   VETERINARY
                                SERVICES   BALAGHAT    (MADHYA
                                PRADESH)

                           4.   JOINT    DIRECTOR    TREASURY
                                ACCOUNTS AND PENSION JABALPUR
                                DIVISION   JABALPUR   (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 4588 of 2017

                           BETWEEN:-

                           K.P. SINGH S/O LATE SHRI MANDHIR SINGH,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           RETIRED       COMPOUNDER      DISTRICT
                           HOSPITAL SIDHI AT PRESENT R/O VILLAGE
                           DODIA POST GADHI SOHARAWAR P.S.
                           JANEH TEH. TEONTHAR DISTT. REWA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI PUSHPENDRA K. VERMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HEALTH
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   CHIEF   MEDICAL  AND   HEALTH
                                OFFICER CUM CIVIL SURGEON AND
                                SUPERINTENDENT        DISTRICT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   158


                                HOSPITAL SIDHI (MADHYA PRADESH)

                           3.   DISTRICT PENSION OFFICER SIDHI
                                DIST. SIDHI (MADHYA PRADESH)

                           4.   TOWN INSPECTOR CUM OFFICER IN
                                CHARGE OF POLICE STATION P.S.
                                KOTWALI SIDHI (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 4633 of 2017

                           BETWEEN:-

                           SHALIGRAM AGRAWAL S/O LATE B.L.
                           AGRAWAL, AGED ABOUT 61 YEARS, R/O C-5,
                           4TH FLOOR ATUL VIHAR, WRIGHT TOWN,
                           JABALPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI PUSHPANJALI KUMAR MISHRA - ADVOCATE)

                                AND

                           1.   PRINCIPAL  SECRETARY    WATER
                                RESOURCE   DEP.   MANTRALAYA,
                                BHOPAL (MADHYA PRADESH)

                           2.   VICE CHAIRMAN NARMADA VALLEY
                                DEVELOPMENT AUTHORITY (NVDA)
                                NARMADA BHAWAN, 59, ARERA HILLS,
                                BHOPAL (MADHYA PRADESH)

                           3.   CHIEF ENGINEER UPPEER NARMADA
                                ZONE      NARMADA       VALLEY
                                DEVELOPMENT AUTHORITY, BARGI
                                HILLS,    JABALPUR    (MADHYA
                                PRADESH)

                           4.   CHIEF ENGINEER UPPER NARMADA
                                ZONE      NARMADA      VALLEY
                                DEVELOPMENT AUTHORITY, DINDORI
                                (MADHYA PRADESH)

                           5.   DIRECTOR   PENSION,     PROVIDENT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    159


                                FUND AND INSURANCE 28, KISAN
                                BHAWAN, JAIL ROAD, ARERA HILLS,
                                BHOPAL (MADHYA PRADESH)

                           6.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS   OPP.  COMMISSIONER
                                OFFICE, CIVIL LINES JABALPUR
                                (MADHYA PRADESH)

                           7.   DISTRICT PENSION OFFICER OPP
                                COMMISSIONER'S  OFFICE   CIVIL
                                LINES,   JABALPUR     (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 4767 of 2017

                           BETWEEN:-

                           MUSHTAQ ALI KHAN S/O MOHAROO KHAN,
                           AGED ABOUT 63 YEARS, OCCUPATION:
                           RETD. HEAD MASTER O/O GOVT. H.S. ARI
                           DIST. SEONI, R/O GALI NO 3, HADI GODOWN
                           BHAGAT SINGH WARD SEONI (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THR.    PRINICIPAL
                                SECRETARY SCHOOL EDU. DEPT.
                                MINISTRY   VALLABH    BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   JOINT    DIRECTOR    TREASURY,
                                ACCOUNTS, AND PENSION JABALPUR
                                DIVISION   JABALPUR    (MADHYA
                                PRADESH)

                           3.   TREASURY   OFFICER    DISTRICT
                                TREASURY OFFICE SEONI (MADHYA
                                PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    160


                           4.   DISTRICT PENSION OFFICER SEONI
                                DIST. SEONI (MADHYA PRADESH)

                           5.   PRINCIPAL      SANKUL    KENDRA,
                                GOVERNMENT        GIRLS   HIGHER
                                SECONDARY SCHOOL AARI AARI,
                                DIST. SEONI (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                         WRIT PETITION No. 4769 of 2017

                           BETWEEN:-

                           RAM DAS SOUNWANI S/O LT. SHRI SUKH
                           DAS SOUHNWANI, AGED ABOUT 61 YEARS,
                           OCCUPATION: RETD. SUB INSPECTOR, O/O
                           SUPERINTENDENT OF POLICE MANDLA
                           GRAM DEVDARA MAHRISHI COLONY,
                           MANDLA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPT. HOME VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS PENSION
                                JABALPUR    DIVISON  JABALPUR
                                (MADHYA PRADESH)

                           3.   DISTRICT   TREASURY       OFFICER
                                JABALPUR    DISTT.       JABALPUR
                                (MADHYA PRADESH)

                           4.   DISRICT PENSION OFFICER JABALPUR
                                DISTT.     JABALPUR      (MADHYA
                                PRADESH)

                           5.   SUPERINTENDANT OF POLICE DISTT.
                                MANDLA (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     161


                                                                     .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                         WRIT PETITION No. 4893 of 2017

                           BETWEEN:-

                           HAR PRASAD YADAV S/O SHRI SHYAMLAL
                           YADAV, AGED ABOUT 70 YEARS, R/O
                           KELWARA   KHURD    KATNI   (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI C.S. PARMAR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS SECRETARY DEPTT OF
                                HOME AFFAIRS VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                HEADQUARTERS BHOPAL (MADHYA
                                PRADESH)

                           3.   INSPECTOR GENERAL OF POLICE
                                REWA     DIV. REWA  (MADHYA
                                PRADESH)

                           4.   SUPERINTENDANT   OF    POLICE
                                UMARIYA DIST. UMARIA (MADHYA
                                PRADESH)

                           5.   ASSISTANT DIRECTOR TREASORY
                                OFFICE UMARIYA DIST. UMARIYA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                         WRIT PETITION No. 4849 of 2017

                           BETWEEN:-



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   162


                           HARE KRISHNA SINGH S/O SHRI BAHADUR
                           SINGH, AGED ABOUT 62 YEARS, R/O VILL
                           BHITOLIYA PO SUTIHAR KAKRADH, DIST
                           CHAPRASARAN, BIHAR (BIHAR)

                                                                          .....PETITIONER
                           (BY SHRI JITENDRA KUMAR TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      ITS    SECRETARY
                                TECHNICAL EDU. & SKILL BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR DIRECTORATE OF SKILL
                                DEVELOPMENT JABALPUR DISTT.
                                JABALPUR (MADHYA PRADESH)

                           3.   JOINT DIRECTOR TREASURY AND
                                PENSION   SAGAR  DIST. SAGAR
                                (MADHYA PRADESH)

                           4.   SUPERINTENDENT        INDUSTRIAL
                                TRAINING INSTITUTE MOHANDRA,
                                DISTT. PANNA (MADHYA PRADESH)

                           5.   DISTRICT TREASURY OFFICER PANNA
                                DISTT. PANNA (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 4981 of 2017

                           BETWEEN:-

                           R.C. SABLE S/O SHRI DAMODAR SABLE,
                           AGED ABOUT 64 YEARS, OCCUPATION:
                           RETIRED ASSISTANT ENGINEER, R/O 116-2A
                           SAKET    NAGAR    BHOPAL    (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SANJEEV KUMAR TIWARI - ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   163



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY URBAN
                                ADMINISTRATION           AND
                                DEVELOPMENT       DEPARTMENT
                                VALLABH     BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                           2.   ADDITIONAL   SECRETARY  URBAN
                                ADMINISTRATION AND ENVIORMENT
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           3.   COMMISSIONER           URBAN
                                ADMINISTRATION           AND
                                DEVELOPMENT       DEPARTMENT
                                VALLABH     BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                           4.   COMMISSIONER      MUNICIPAL
                                CORPORATION BHOPAL (MADHYA
                                PRADESH)

                           5.   DIRECTOR,  PENSION  PROVIDENT
                                FUND AND INSURANCE DEPT. OF
                                FINANCE    VALLABH    BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           6.   JOINT      DIRECTOR      URBAN
                                ADMINISTRATION             AND
                                DEVELOPMENT         DEPARTMENT
                                PALIKA BHAWAN NEAR 6 NO BUS
                                STOP   SHIVAJI  NAGAR   BHOPAL
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 5108 of 2017

                           BETWEEN:-

                           VEERBHADRA     SINGH     S/O   SHRI
                           CHANDRABHAN SINGH, AGED ABOUT 60
                           YEARS,  OCCUPATION:   RETD.  SENIOR
                           AGRICULTURE DEV. OFFICER VRANDAVAN



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   164


                           NAGAR, NEAR NEW BUS STAND , REWA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI SANJEEV KUMAR TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                FARMER      WELFARE     AND
                                AGRICULTUREAL  DEV. VALLABH
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)

                           2.   DIVISIONAL   JOINT  DIRECTOR
                                FARMER      WELFARE      AND
                                AGRICULTURE DEPARTMENT REWA
                                (MADHYA PRADESH)

                           3.   DEPUTY    DIRECTOR      FARMER
                                WELFARE    AND     AGRICULTURE
                                DEPARTMENT DISTT. REWA (MADHYA
                                PRADESH)

                           4.   SUB     DIVISIONAL     OFFICER
                                AGRICULTURE    MAUGANJ   DISTT.
                                REWA (MADHYA PRADESH)

                           5.   DISTRICT     TREASURY   OFFICER
                                TREEASURY AND ACCOUNTS REWA
                                DISTT. REWA (MADHYA PRADESH)

                           6.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTANT PENSION REWA DISTT.
                                REWA (MADHYA PRADESH)

                           7.   DIVISIONAL PENSION OFFICER REWA
                                DIVISON REWA (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 5509 of 2017

                           BETWEEN:-




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    165


                           P.L. SAHU S/O LATE SUKH LAL SAHU, AGED
                           ABOUT 60 YEARS, OCCUPATION: RETD.
                           ASSISTANT     GRADE    I/HEAD   CLERK,
                           DEPARTMENT       OF   AGRICULTURE     /
                           FARMERS WELFAR AND AGRICULTURE
                           DEVELOPMENT ADHARTAL JABALPUR R/O
                           RAMBNAGAR GARHA PHATAK JABALPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI ANSHUL DIXIT - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                TRHOUGH PRINCIPAL SECRETARY
                                DEPT. OF FARMERS WELFARE AND
                                AGRICULTURE      DEVELOPMENT
                                MANTRALAYA, VALLABH BHAWAN
                                (MADHYA PRADESH)

                           2.   COMMISSIONER FARMER WELFARE
                                AND AGRICULTURE DEPARTMENT
                                VINDHYACHAL BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           3.   JOINT DIRECTOR FARMERS WELFARE
                                AND AGRICULTURE DEVELOPMENT
                                JABALPUR (MADHYA PRADESH)

                           4.   AGRICULTURE       ENGINEERING
                                DIVISION  ADHARTAL   JABALPUR
                                (MADHYA PRADESH)

                           5.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS JABALPUR DIV. JABALPUR
                                (MADHYA PRADESH)

                           6.   DISTRICT    PENSION    OFFICER
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                         WRIT PETITION No. 5574 of 2017

                           BETWEEN:-


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   166


                           SMT. SAVITRI DEVI GEETE W/O SHRI N.R.
                           GEETE,   AGED    ABOUT    64   YEARS,
                           OCCUPATION:    RETD.    ASSTT.   LAB
                           ASSISTANT MEDICAL COLLEGE JABALPUR
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI PRAVEEN KUMAR VERMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                PUBLIC   HEALTH   AND   FAMILY
                                WELFARE DEPARTMENT VALLABH
                                BHAWAN      BHOPAL    (MADHYA
                                PRADESH)

                           2.   DEAN N.S.C.B MEDICAL    COLLEGE
                                DISTT.    JABALPUR      (MADHYA
                                PRADESH)

                           3.   DISTRICT    PENSION      OFFICER
                                JABALPUR     DISTT.     JABALPUR
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 5722 of 2017

                           BETWEEN:-

                           SALIKRAM KASHYAP S/O LAMBHUMLAL,
                           AGED ABOUT 62 YEARS, OCCUPATION: RTD.
                           HEAD MASTER R/O NEAR RAILWAY
                           STATION SASTARA NUOROJABAD DIST.
                           UMARIYA (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY MRS. SUDHA GAUTAM - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  ITS SECRETARY  SCHOOL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    167


                                 EDUCATION     DEPTT      VALLABH
                                 BHAWAN      BHOPAL       (MADHYA
                                 PRADESH)

                           2.    DISTRICT    PENSION    OFFICER
                                 UMARIYA DISTT. UMARIA (MADHYA
                                 PRADESH)

                           3.    PRINCIPAL  GOVT.   KU.     M.N.S.S
                                 NUOROJABAD    DISTT.      UMARIA
                                 (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                         WRIT PETITION No. 5767 of 2017

                           BETWEEN:-

                           1A.    BHAWANI   PRASAD   SURYADHAR
                                  (DEAD)     THROUGH       LRS.
                                  SMT.VANDANA SURYADHAR W/O
                                  LATE SHRI BHAWANI PRASAD
                                  SURYADHAR, AGED ABOUT      53
                                  YEARS, WARD NO. 20 GARRA TAH.
                                  LALBARRA, BALAGHAT (MADHYA
                                  PRADESH)

                           1B.    HEMANT SURYADHAR S/O LATE
                                  SHRI      BHAWANI      PRASAD
                                  SURYADHAR, AGED ABOUT       32
                                  YEARS, R/O WARD NO. 20 GARRA
                                  TAH.     LALBARRA    (MADHYA
                                  PRADESH)

                           1C.    RAKESH SURYADHAR S/O LATE SHRI
                                  BHAWANI PRASAD SURYADHAR,
                                  AGED ABOUT 28 YEARS, WARD NO. 20
                                  GARRA TAH. LALBARRA (MADHYA
                                  PRADESH)

                           1D.    ASHISH SURYADHAR S/O LATE SHRI
                                  BHAWANI PRASAD SURYADHAR,
                                  AGED ABOUT 24 YEARS, WARD NO. 20
                                  GARRA TAH. LALBARRA (MADHYA
                                  PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   168


                           2.    RATIRAM GHORMARE S/O SHRI
                                 GANGARAM     GHORMARE,  AGED
                                 ABOUT 61 YEARS, OCCUPATION:
                                 RETIRED   TRACTOR   OPERATOR
                                 DEPARTMENT      OF     WATER
                                 RESOURCES, LASTLY POSTED IN
                                 THE OFFICE OF SUB DIVISIONAL
                                 OFFICE E/M REGIONAL WORKSHOP
                                 RWS SUB DIVISON BALAGHAT
                                 (MADHYA PRADESH)

                                                                      .....PETITIONERS
                           (BY SHRI YOGESH MOHAN TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY DEPTT
                                OF       WATER       RESOURCES
                                MANTRALAYA VALLABH BHAWAN
                                (MADHYA PRADESH)

                           2.   ENGINEER IN CHIEF DEPT. OF WATER
                                RESOURCE    DEPARTMENT      TULSI
                                NAGAR NARMADA BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           3.   CHIEF ENGINEER WATER RESOURCE
                                DEPARTMENT        AMARKANTAK
                                BHAWAN NAGAR BHOPAL (MADHYA
                                PRADESH)

                           4.   SUPREINTENDENT       ENGINEER
                                E/MWATER RESOURCE DEPARTMENT
                                CIRCLE    JABALPUR    (MADHYA
                                PRADESH)

                           5.   EXECUTIVE ENGINEER E/M HE.M
                                WATER RESOURCE DEPARTMENT
                                DIVISION  BALAGHAT  (MADHYA
                                PRADESH)

                           6.   SUB    DIVISIONAL    OFFICER  E/M
                                REGIONAL WORKSHOP RWS SUB
                                DIVISION      DISTT.     BALAGHAT
                                (MADHYA PRADESH)

                           7.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND PENSION DIVISION



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   169


                                JABALPUR (MADHYA PRADESH)

                           8.   DISTRICT    PENSION       OFFICER
                                BALAGHAT     DISTT.     BALAGHAT
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
                           GENERAL)

                                        WRIT PETITION No. 6038 of 2017

                           BETWEEN:-

                           TRIVENI SINGH S/O LATE RAMESHWAR
                           SINGH,  AGED    ABOUT    63   YEARS,
                           OCCUPATION: ` R/O VILL-CHIRHAI POST-
                           RAGHURAJGARH PS-MANGAWAN, REWA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI SANDEEP SINGH BAGHEL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR PRINCIPAL SECRETARY DEPTT
                                OF HOME AFFAIRS MANTRALAYA,
                                VALLABH     BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF       POLICE,
                                POLICE HEADQUARTERS       BHOPAL
                                (MADHYA PRADESH)

                           3.   INSPECTOR GENERAL OF POLICE.
                                DIVISION REWA, REWA (MADHYA
                                PRADESH)

                           4.   SUPERINTENDANT OF POLICE SIDHI
                                (MADHYA PRADESH)

                           5.   DISTRICT       PENSION   OFFICER
                                DISTRICT PENSION OFFICE SIDHI
                                DISTT. SIDHI (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   170


                           GENERAL)

                                        WRIT PETITION No. 6164 of 2017

                           BETWEEN:-

                           RAJ BAHADUR SINGH BAGHEL S/O SRI LATE
                           SHRI AMBIKA SINGH BAGHEL, AGED ABOUT
                           60 YEARS, VILLAGE DADHIYA POST
                           DADHIYA TEHSIL CHURHAT (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI KAMAL SINGH BAGHEL - ADVOCATE)

                                AND

                           1.   THE SECRETARY HOME DEPARTMENT
                                VALLABH     BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                (D.G.P) BHOPAL, (MADHYA PRADESH)

                           3.   DEPUTY    SECRETARY    FINANCE
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           4.   ACCOUNTANT GENERAL      GWALIOR
                                (MADHYA PRADESH)

                           5.   INSPECTOR   GENERAL       BHOPAL
                                (MADHYA PRADESH)

                           6.   SUPERINTENDANT    OF    POLICE
                                BHOPAL BHOPAL (MADHYA PRADESH)

                           7.   DISTRICT PENSION OFFICER VIDISHA
                                DISTT. VIDISHA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 6478 of 2017

                           BETWEEN:-




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      171


                           OM PRAKASH SHRIVASTAVA S/O SHRI
                           NETLAL SHRIVASTAVA, AGED ABOUT 64
                           YEARS, OCCUPATION: RETIRED AS LOWER
                           DIVISION TEACHER/ R/O SILSILA BHAWAN
                           GHANSOUR, SEONI (MADHYA PRADESH)

                                                                           .....PETITIONER
                            (BY SHRI A.K. SINGH - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                SCHOOL EDUCATION DEPARTMENT
                                VALLABH     BHAWAN,      BHOPAL
                                (MADHYA PRADESH)

                           2.   DISTRICT PENSION OFFICER SEONI
                                DISTT. SEONI (MADHYA PRADESH)

                           3.   ASSISTANT COMMISSIONER TRIBAL
                                WELFARE DEPARTMENT DISTT. SEONI
                                (MADHYA PRADESH)

                           4.   PRINCIPAL     GOVT.  EX.  HIGHER
                                SECONDARY SCHOOL GHANSOUR
                                DISTT. SEONI (MADHYA PRADESH)

                           5.   BLOCK    DEVELOPMENT   OFFICER
                                GHANSOUR DISTT. SEONI (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                          WRIT PETITION No. 6768 of 2017

                           BETWEEN:-

                           MOUJILAL PANDEY S/O LATE SHRI RAM
                           KISHOR PANDEY, AGED ABOUT 61 YEARS,
                           R/O VILLAGE AND POST BUDWA TEH.
                           BEOHARI DISTT. SHAHDOL (MADHYA
                           PRADESH)

                                                                           .....PETITIONER
                            (BY SHRI A.K. SINGH - ADVOCATE )




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    172



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY PANCHAYAT AND
                                SOCIAL   WELFARE  DEPARTMENT
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   ADDITIONAL            ASSISTANT
                                DEVELOPMENT      COMMISSIONER
                                JANPAD   PANCHAYAT,    NALCHHA
                                DHAR (MADHYA PRADESH)

                           3.   CHIEF EXECUTIVE OFFICER JILA
                                PANCHAYAT DHAR, DHAR (MADHYA
                                PRADESH)

                           4.   DISTRICT TREASURY OFFICER DHAR,
                                DHAR (MADHYA PRADESH)

                           5.   CHIEF EXECUTIVE OFFICER ZILA
                                PANCHAYAT,   SHAHDOL,    DISTT.
                                SHAHDOL (MADHYA PRADESH)

                           6.   DISTRICT   TREASURY     OFFICER
                                SHAHDOL DISTT. SHAHDOL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 6925 of 2017

                           BETWEEN:-

                           SUKHRAM    VISHWAKARMA     S/O  SHRI
                           OMKAR PRASAD VISHWAKARMA, AGED
                           ABOUT 63 YEARS, OCCUPATION: RETIRED
                           COMPOUNDER DISTRICT POLICE HOSPITAL
                           BETUL R/O POLICE LINE BETUL (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    173


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                HOME    DEPARTMENT  MINISTRY
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)

                           3.   JOINT    DIRECTOR   ACCOUNT,
                                TREASURY AND PENSION DIVISION
                                OFFICE HOSHANGABAD (MADHYA
                                PRADESH)

                           4.   DISTRICT PENSION OFFICER BETUL
                                DIST. BETUL (MADHYA PRADESH)

                           5.   DISTRICT TREASURY OFFICER BETUL
                                DIST. BETUL (MADHYA PRADESH)

                           6.   SUPERINTENDENT OF POLICE BETUL
                                DIST. BETUL (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 7062 of 2017

                           BETWEEN:-

                           RAM SUMER PRASAD SAKET S/O GUJAIU
                           PRASAD SAKET, AGED ABOUT 63 YEARS,
                           OCCUPATION:      LAB    TECHNICIAN
                           COMMUNITY HEALTH CENTRE MAJHOULI
                           DIST. SIDHI R/O VILL-KARKATI POST-
                           KASIHAR GAON TAH-NAIGARHI DIST. REWA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI VIDYA PRASAD - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY HEALTH DEPTT
                                VALLABHA    BHAWAN   BHOPAL
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     174


                           2.   COMMISSIONER HEALTH SERVICES
                                DEPARTMENT  BHOPAL  (MADHYA
                                PRADESH)

                           3.   JOINT DIRECTOR HEALTH SERVICES
                                DEPARTMENT REWA , DIVISION REWA
                                (MADHYA PRADESH)

                           4.   CHIEF MEDICAL OFFICER HEALTH
                                DEPARTMENT DIST. SIDHI (MADHYA
                                PRADESH)

                           5.   BLOCK MEDICAL OFFICER BLOCK
                                MAJHOULI DIST. SIDHI (MADHYA
                                PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 7092 of 2017

                           BETWEEN:-

                           V.B. DATTA S/O LATE H.L. DATTA, AGED
                           ABOUT 69 YEARS, OCCUPATION: RTD. PRS
                           O/O CHIEF (CS AND A) R/O H.NO. 1451, NEAR
                           CHANDAN COLONY GANGA NAGAR, GARHA
                           JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI TARUN SENGAR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY DEPTT
                                OF ENERGY, VALLABHA BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   MANAGING DIRECTOR MP POORVA
                                KSHETRA VIDYUT VITRAN CO. LTD.
                                SHAKTI BHAWAN, RAMPUR JABALPUR
                                (MADHYA PRADESH)

                           3.   CHIEF (CS AND A) MP POORVA
                                KSHETRA VIDYUT VITRAN CO. LTD.
                                SHAKTI BHAWAN, RAMPUR JABALPUR
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   175


                           4.   DEPUTY REGISTRAR (PF) O/O ED
                                (FINANCE) MPPTC. LTD JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 7264 of 2017

                           BETWEEN:-

                           RAM PRASAD DONGRE S/O LATE SHRI
                           BHGWAT DONGRE, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETD. ASSTT. GR-III, R/O
                           VILL AND POST SAMNAPUR [RAILWAY] TEH.
                           AND DISTT. BALAGHT (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY    WATER
                                RESOURCED DEPT. MANTRALAYA
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   EXECUTIVE    ENGINEER    WATER
                                RESOURCE DEPARTMENT BANJAR
                                NADI PARIYOJNA DIVISION BAIHAR
                                DIST. BALAGHAT (MADHYA PRADESH)

                           3.   DIRECTOR    O/O   DIRECTORATE
                                PENSION PROVIDENT FUND AND
                                INSURANCE  DEPT.  OF   FINANCE
                                BHOPAL (MADHYA PRADESH)

                           4.   DISTRICT TREASURY OFFICER DISTT.
                                BALAGHAT (MADHYA PRADESH)

                           5.   DISTRICT PENSION OFFICER DISTT.
                                BALAGHAT (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 7932 of 2017


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   176



                           BETWEEN:-

                           NUTAN PRASAD TIWARI S/O LATE SHRI
                           JAMNA PRASAD TIWARI, AGED ABOUT 60
                           YEARS, OCCUPATION: RETIRED S.I. R/O
                           1280/A NEAR MISHPA MISSION SCHOOL, JAI
                           PRAKASH NAGAR ADHARTAL JABALPUR
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI MAHENDRA PATERIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL  SECRETARY
                                DEPARTMENT OF HOME VALLABH
                                BHAWAN      BHOPAL   (MADHYA
                                PRADESH)

                           2.   THE DIRECTOR GENERAL OF POLICE
                                POLICE           HEADQUARTERS
                                JAHAGIRABAD BHOPAL (MADHYA
                                PRADESH)

                           3.   THE INSPECTOR GENERAL OF POLICE
                                JABALPUR ZONE (MADHYA PRADESH)

                           4.   THE SUPERINTENDENT OF POLICE
                                JABALPUR (MADHYA PRADESH)

                           5.   THE ACCOUNTANT GENERAL OF MP
                                MOTIMAHAL (MADHYA PRADESH)

                           6.   THE JOINT DIRECTOR TREASURY
                                ACCOUNT AND PENSION JABALPUR
                                DIVISION  JABALPUR   (MADHYA
                                PRADESH)

                           7.   THE DISTRICT TREASURY OFFICER
                                JABALPUR DIST. JABALPUR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 8386 of 2017



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    177



                           BETWEEN:-

                           KUMARI KUMUD RAWAT D/O LATE SHRI
                           M.P. RAWAT, AGED ABOUT 60 YEARS,
                           OCCUPATION: SUPERVISOR ICDS PROJECT
                           DHEEMARKHEDA DISTT. KATNI RETD. R/O
                           1177 MADANMAHAL BEHIND PREM NAGAR
                           POST   OFFICE   JABALPUR   (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI ANSHUL DIXIT - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY DEPT OF WOMEN
                                AND CHILD DEVELOPMENT GOVT. OF
                                M.P.   MANTRALAYA     VALALBH
                                BHAWAN      BHOPAL    (MADHYA
                                PRADESH)

                           2.   COMMISSIONER     DEPT     OF
                                INTEGRATED CHILD DEVELOPMENT
                                GOVT OF MP BHOPAL (MADHYA
                                PRADESH)

                           3.   COLLECTOR KATNI          DIST   KATNI
                                (MADHYA PRADESH)

                           4.   DISTRICT  PROGRAMME    OFFICER
                                ICDS DHEEMARKHEDA KATNI DIST.
                                KATNI (MADHYA PRADESH)

                           5.   PROJECT OFFICER ICDS PROJECT
                                DHEEMARKHEDA KATNI (MADHYA
                                PRADESH)

                           6.   DISTRICT PENSION OFFICER KATNI
                                (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 8585 of 2017

                           BETWEEN:-



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   178


                           RAJARAM KHANGAR S/O SHRI BHUJBAL
                           SINGH KHANGAR, AGED ABOUT 65 YEARS,
                           OCCUPATION: RETIRED ASSISTANT GR III
                           TAHSIL OFFICE JABALPUR R/O BAPU
                           NAGAR RANJHI JABALPUR (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI DINESH PRASAD MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE      PRINCIPAL
                                SECRETARY     REVENUE     DEPT.
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   THE COLLECTOR JABALPUR DIST.
                                JABALPUR (MADHYA PRADESH)

                           3.   THE TAHSILDAR JABALPUR DIST.
                                JABALPUR (MADHYA PRADESH)

                           4.   THE DISTRICT TREASURY OFFICER
                                JABALPUR DIST. JABALPUR (MADHYA
                                PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 9053 of 2017

                           BETWEEN:-

                           SMT. SHASHI TIWARI W/O SHRI VIRENDRA
                           KUMAR TIWARI, AGED ABOUT 64 YEARS,
                           OCCUPATION: RTD. ASSTT TEACHER R/O
                           CIVIL WARD NO. 4 K.N. GIRLS COLLEGE
                           DAMOH (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI MAHENDRA PATERIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   179


                                THR.     SECRETARY        SCHOOL
                                EDUCATION     DEPT       VALLABH
                                BHAWAN,     BHOPAL       (MADHYA
                                PRADESH)

                           2.   COMMISSIONER COMMISSION PUBLIC
                                INSTRUCTIONS BHOPAL (MADHYA
                                PRADESH)

                           3.   CHIEF EXECUTIVE OFFICER JILA
                                PANCHAYAT   DAMOH    (MADHYA
                                PRADESH)

                           4.   DISTRICT PROJECT COORDINATOR
                                DISTRICT   EDUCATION   CENTER
                                DAMOH (MADHYA PRADESH)

                           5.   BLOCK RESOURCES COORDINATOR
                                JANPAD EDUCATION CENTER DAMOH
                                (MADHYA PRADESH)

                           6.   PRINCIPAL (SANKUL) MLB GIRLS
                                MIGHER    SECONDARY    SCHOOL
                                DAMOH (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 9114 of 2017

                           BETWEEN:-

                           CHOTELAL      VERMA     S/O    LATE
                           CHHIDAMILAL VERMA, AGED ABOUT 61
                           YEARS, OCCUPATION: RTD ASSTT GRADE-
                           III GOVT HIGH SCHOOL SEEREGAWN R/O
                           VILL    AND   POST-SIHORA   (BOHANI)
                           GADARWARA       DIST.   NARSINGHPUR
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI JITENDRA SHRIVASTAVA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY DEPT  OF HR.
                                SECONDARY   SCHOOL  VALLABH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      180


                                BHAWAN (MADHYA PRADESH)

                           2.   THE OFFICE OF DY. DIRECTOR
                                SCHOOL EDUCATION NARSIGHPUR
                                (MADHYA PRADESH)

                           3.   THE DISTRICT PENSION OFFICER
                                NARSIGHPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 9020 of 2017

                           BETWEEN:-

                           DEVI PRASAD NAMDEO S/O SHRI K.C.
                           NAMDEO,  AGED    ABOUT  63  YEARS,
                           OCCUPATION: RETIRED RANGER FOREST
                           R/O WARD NO.5 COMPUNDA TOLA TEH.
                           BAIHAR DISTT. BALAGHAT (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI R.K. BISEN - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY      FOREST
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   PRINCIPAL CHIEF CONSERVATOR OF
                                FOREST SATPURA BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           3.   CHIEF CONSERVATOR OF FOREST
                                BALGHAT    CIRCLE  BALAGHAT
                                (MADHYA PRADESH)

                           4.   DISTRICT FOREST OFFICER D.F.O.
                                BALAGHAT (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 9172 of 2017


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   181



                           BETWEEN:-

                           OM PRAKASH BATHAM S/O SHRI GIRIDHARI
                           LAL BATHAM, AGED ABOUT 61 YEARS,
                           OCCUPATION: RETIREMENT HELPER R/O
                           SAI  COLONY    DHANWANTRI     NAGAR
                           JABALPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI ASHOK KUMAR GUPTA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY WATER DEPARTMENT
                                MANTRALAYA, VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   THE CHIEF ENGINEER ELECTRICIRTY
                                AND MECHANICAL WATER RESROUCE
                                DEPT   TULSI   NAGAR    BHOPAL
                                (MADHYA PRADESH)

                           3.   THE EXECUTIVE ENGINEER WATER
                                RESOURCE          DEPARTMENT
                                NARSINGHPUR (MADHYA PRADESH)

                           4.   THE DISTRICT PENSION OFFICER DIST
                                NARSINGHPUR (MADHYA PRADESH)

                           5.   SHRI   RAJENDRA    KUMAR    RAI
                                AUDITOR (ASST. GRADE III) O/O
                                EXECUTIVE     ENGINEER    (E/M)
                                NARSINGHPUR     DIVISION  DIST.
                                NARSINGHPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 9168 of 2017

                           BETWEEN:-

                           KAILASH CHANDRA CHAKRE S/O SHRI
                           MANGI LAL CHAKRE, AGED ABOUT 61
                           YEARS,    OCCUPATION:   RETIRED



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   182


                           VACCINATOR SUPERVISOR, R/O RADHA
                           KRISHAN SHRIDHAR WARD NO.2 MOONDI
                           DIST. KHANDWA (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI ASHOK KUMAR GUPTA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY PUBLIC HEALTH AND
                                FAMILY   WELFARE   DEPARTMENT
                                MANTRALAYA, VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DIVISIONAL    JOINT DIRECTOR
                                HEALTH SERVICES INDORE DIV.
                                INDORE     DIVISION  (MADHYA
                                PRADESH)

                           3.   JOINT DIRECTOR TREASURY AND
                                ACCOUNT     INDORE   (MADHYA
                                PRADESH)

                           4.   THE CHIEF MEDICAL AND HEALTH
                                OFFICER   EAST   NIMAR   DIST.
                                KHANDWA (MADHYA PRADESH)

                           5.   BLOCK     MEDICAL    OFFICER
                                COMMUNITY    HEALTH   CENTRE
                                MOONDI,   DISTRICT  KHANDWA
                                (MADHYA PRADESH)

                           6.   THE DISTRICT PENSION OFFICER
                                KHANDWA (MADHYA PRADESH)

                           7.   DISTRICT  TREASURY     OFFICER
                                KHANDWA DIST. KHANDWA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 9288 of 2017

                           BETWEEN:-




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   183


                           SMT. DHARMAWATI PAIGWAR W/O SHRI
                           SHYAM SUNDER PAIGWAR, AGED ABOUT 60
                           YEARS, OCCUPATION: RETIRED HEAD
                           CLARK AT BEO JABALPUR DIST. JABALPUR
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.   ITS  CHIEF   SECRETARY
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   SECRETARY DEPT. OF GENERAL
                                ADMINISTRATIVE          DEPT.
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   SECRETARY GOVT. OF MP FINANCE
                                DEPARTMENT        MANTRALAYA
                                VALLABH     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           4.   JOINT      DIRECTOR/INSTRUCTION
                                INSTITUTION DIVISIONAL OFFICER
                                JABLAPUR (MADHYA PRADESH)

                           5.   JOINT    DIRECTOR      ACCOUNT
                                TREASURY AND PENSION DIVISIONAL
                                OFFICE  CIVIL  LINE   JABLAPUR
                                (MADHYA PRADESH)

                           6.   DISTT. PENSION OFFICER JABLAPUR
                                DIST. JABLAPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 9307 of 2017

                           BETWEEN:-

                           ANITA EKKA W/O LATE SHRI PASACAL
                           EKKA,   AGED   ABOUT     48    YEARS,
                           OCCUPATION: HOUSE WIFE, R/O 244/1 CMS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    184


                           CHURCH COMPOUND BELBAGH JABALPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SUNIL KUMAR JAIN - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      ITS   SECRETARY
                                DEPARTMENT OF HOME AFFAIRS
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   THE SECRETARY/CHIEF SECRETARY
                                FINANCE DEPARTMENT OF FINANCE
                                GOVT. OF M.P., VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   THE     ASSISTANCE    INSPECTOR
                                GENERAL     OF   POLICE   CRIME
                                INVESTIGATION       DEPARTMENT
                                POLICE   HEADQUARTER     BHOPAL
                                (MADHYA PRADESH)

                           4.   THE SUPERINTENDENT OF POLICE
                                CRIME INVESTIGATION DEPARTMENT
                                POLICE   HEADQUARTER    BHOPAL
                                (MADHYA PRADESH)

                           5.   THE DISTRICT PENSION OFFICER
                                DISTRICT PENSION OFFICE SATPURA
                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           6.   THE DIVISIONAL PENSION OFFICER
                                DISTRICT PENSION OFFICE SATPURA
                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           7.   THE DISTRICT TREASURY OFFICER
                                TREASURY         COLLECTORATE
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 9411 of 2017



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   185



                           BETWEEN:-

                           VIJAY SHANKAR DUBEY S/O LATE SHRI
                           HARI SHANKAR DUBEY, AGED ABOUT 63
                           YEARS,  OCCUPATION:    RETIRED   AS
                           MANAGER    DISTRICT   SUPPLY    AND
                           MARKETING AGENCY (D.S.M.A.) R/O B-71
                           MACHNA COLONY SHIVAJI NAGAR BHOPAL
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI VARUN KUMAR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                PANCHAYAT      AND      RURAL
                                DEVELOPMENT        DEPARTMENT
                                VALLABH    BHAWAN,     BHOPAL
                                (MADHYA PRADESH)

                           2.   ADDITIONAL  CHIEF  SECRETARY
                                PANCHAYAT      AND     RURAL
                                DEVELOPMENT DEPARTMENT GOVT
                                OF MP VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           3.   COLLECTOR BHOPAL DIST. BHOPAL
                                (MADHYA PRADESH)

                           4.   CHIEF EXECUTIVE OFFICER JILA
                                PANCHAYAT   BHOPAL   (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 9499 of 2017

                           BETWEEN:-

                           RAMESH PRASAD DHURVE S/O SHRI
                           PREMLAL DHURVE, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED PRIMARY HEAD
                           MASTER R/O VILLAGE AND POST SAJAJPUR
                           P.S. BHEDAGHAT     DISTT.  JABALPUR



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    186


                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI ASHISH RAWAT - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                SECRETARY    DEPARTMENT   OF
                                SCHOOL    EDUCATION  VALLABH
                                BHAWAN (MADHYA PRADESH)

                           2.   DISTRICT   EDUCATION    OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTT-JABALPUR (MADHYA PRADESH)

                           3.   DISTRICT PENSION OFFICER NEAR
                                HEAD POST OFFICE CIVIL LINES
                                JABALPUR (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 9672 of 2017

                           BETWEEN:-

                           RAJKUMAR TRIPATHI S/O LATE SHRI
                           MADANLAL TRIPATHI, AGED ABOUT 61
                           YEARS, OCCUPATION: RETIRED ASST
                           GRADE 3, R/O VILLAGE BASREHI TEH.
                           JAWA, DIST. REWA (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI DINESH PRASAD MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY WATER RESOURCES
                                DEPTT.   MANTRALAYA,   VALLABH
                                BHAWAN,     BHOPAL     (MADHYA
                                PRADESH)

                           2.   THE ENGINEER IN CHIEF WATER
                                RESOURCE DEPARTMENT GOVT OF
                                MP BHOPAL (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    187


                           3.   THE  CHIEF   ENGINEER WATER
                                RESOURCE DEPARTMENT GANGA
                                KACHHAR REWA DIVISION REWA
                                (MADHYA PRADESH)

                           4.   THE EXECUTIVE ENGINEER MAHAN
                                NAHAR SAMBHAG SIDHI DIST. SIDHI
                                (MADHYA PRADESH)

                           5.   THE DISTRICT TREASURY OFFICER
                                SIDHI DIST. SIDHI (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 10114 of 2017

                           BETWEEN:-

                           KRISHNA KUMAR KATRE S/O LATE SHRI
                           ARJUN LAL KATRE, AGED ABOUT 63 YEARS,
                           OCCUPATION:    RETIRED     ASSISTANT
                           TEACHER GOVERNMENT MIDDLE SCHOOL
                           KANKI    BLOCK    LALBARRA      DISTT.
                           BALAGHAT (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI AMIT K. CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN     BHOPAL     (MADHYA
                                PRADESH)

                           2.   THE    COMMISSIONER      PUBLIC
                                INSTRUCTION (DPI) GAUTAM NAGAR
                                CHETAK BRIDGE (MADHYA PRADESH)

                           3.   THE DISTRICT EDUCATION OFFICER
                                BALAGHAT     DIST.   BALAGHAT
                                (MADHYA PRADESH)

                           4.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS AND PENSION JABALPUR
                                DIVISION    JABALPUR   (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   188


                                PRADESH)

                           5.   THE DISTRICT TREASURY OFFICER
                                BALAGHAT     DIST.  BALAGHAT
                                (MADHYA PRADESH)

                           6.   THE DSITRICT PENSION OFFICER
                                BALAGHAT (MADHYA PRADESH)

                           7.   THE PRINCIPAL GOVT HR SEC.
                                SCHOOL KANKI BALAGHAT (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 10022 of 2017

                           BETWEEN:-

                           KAMLESHWAR PRASAD TIWARI S/O LATE
                           SHRI RAM DUTTA TIWARI, AGED ABOUT 60
                           YEARS, OCCUPATION: RETIRED CHIEF
                           BARDEN R/O NEAR RAILWAY GATE
                           VIPATPURA     NARSINGHPUR      DIST.
                           NARSINGHPUR (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH DIRECTOR GENERAL JAIL
                                HEAD QUARTER BHOPAL BHOPAL
                                (MADHYA PRADESH)

                           2.   SECRETARY FINANCE DEPARTMENT
                                MANTRALAYA (MADHYA PRADESH)

                           3.   SUPERINTENDENT CENTRAL JAIL
                                NARSINGHPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 10445 of 2017



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     189



                           BETWEEN:-

                           SON SOY NAGESHWAR S/O SHRI GOGO
                           NAGESHWAR, AGED ABOUT 62 YEARS,
                           OCCUPATION:    RETIRED     ASSISTANT
                           TEACHER R/O VILL. RASOI, P.O KUKKRA
                           MATH BLOCK SAMNAPUR DIST. DINDORI
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI A. P. PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROGUH    ITS   COMMISSIONER
                                TRIBLE WELFARE DEVELOPMENT
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   COLLECTOR    TRIBLE        WELFARE
                                DEVELOPMENT    DEPT.        DINDORI
                                (MADHYA PRADESH)

                           3.   ASSISTANT COMMISSIONER TRIBAL
                                WELFARE          DEVELOPMENT
                                DEPARTMENT DINDORI (MADHYA
                                PRADESH)

                           4.   BLOCK EDUCATION OFFICER TRIBLE
                                WELFARE          DEVELOPMENT
                                DEPARTMENT DINDORI (MADHYA
                                PRADESH)

                           5.   JOINT DIRECTOR ACCOUNTANT AND
                                TREASURY    PENSION DIVISIONAL
                                OFFICE CIVIL LINES JABLAPUR
                                (MADHYA PRADESH)

                           6.   DISTRICT PENSION OFFICER DINDORI
                                DIST. DINDORI (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 10521 of 2017




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   190



                           BETWEEN:-

                           GHANSHYAM PRASAD KORI (DEAD) THR.
                           MANOJ     KUMAR    KORI    S/O   LATE
                           GHANSHYAM PRASAD KORI, AGED ABOUT
                           39 YEARS, OCCUPATION: R/O 1128 GEONGE
                           DSILVA WARD GORAKHPUR JABALPUR
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI ATUL CHOUDHARY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROGUH PRINCIPAL SECRETARY
                                DEPARTMENT OF PANCHAYAT AND
                                RURAL DEVELOPMENT MANTRALAY,
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR TOWN AND COUNTRY
                                PLANNING DISTT-BHOPAL (MADHYA
                                PRADESH)

                           3.   JOINT  DIRECTOR    TOWN   AND
                                COUNTRY    PLANNING   DISTRICT
                                OFFICE    JABALPUR    (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 10539 of 2017

                           BETWEEN:-

                           RAMSAJEEVAN SONDHIYA S/O LATE SHRI
                           SUKHDEO PRASAD, AGED ABOUT 64 YEARS,
                           OCCUPATION: RETIRED R/O BADA GAR
                           HANUMAN MANDIR HOUSE NO. 135, SAI
                           TOLA AMARPATAN, SATNA (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI SANJAY RAM TAMRAKAR - ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   191



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPARTMENT OF PANCHAYAT AND
                                RURAL DEVELOPMENT MANTRALAY,
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   COLLECTOR SATNA         DIST   SATNA
                                (MADHYA PRADESH)

                           3.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS DIVISION REWA (MADHYA
                                PRADESH)

                           4.   TREASURY OFFICER SATNA          DIST
                                SATNA (MADHYA PRADESH)

                           5.   CHIEF EXECUTIVE OFFICER ZILA
                                PANCHAYAT    SATNA   (MADHYA
                                PRADESH)

                           6.   CHIEF EXECUTIVE OFFICER JANPAD
                                PANCHAYAT AMARPATAN SATNA
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 11019 of 2017

                           BETWEEN:-

                           SMT. PUSHPALATA SALVE W/O PRASAN
                           KUMAR SALVE, AGED ABOUT 65 YEARS,
                           OCCUPATION: EX PRINCIPAL OF GOVT.
                           GIRLS HIGHER SECONDARY SCHOOL SUKRI
                           MANGELA JABALPUR, R/O STATION ROAD,
                           BARGI, TEH. AND DISTT. JABALPUR
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI YOGESH KUMAR PANDEY - ADVOCATE)

                                AND




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   192


                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SCHOOL    EDUCATION
                                DEPARTMENT       MANTRALAYA,
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   THE     COMMISSIONER     PUBLIC
                                INSTRUCTION          EDUCATION
                                M.P.NAGAR   BHOPAL     (MADHYA
                                PRADESH)

                           3.   THE COLLECTOR JABALPUR DISTT-
                                JABALPUR (MADHYA PRADESH)

                           4.   DISTRICT   EDUCATION    OFFICER
                                DISTT-JABALPUR (MADHYA PRADESH)

                           5.   THE AUTHORIZED OFFICER PENSION
                                DISTRICT  TREASURY,  JABALPUR
                                (MADHYA PRADESH)

                           6.   PRINCIPAL SCHOOL    EDUCATION
                                DEPARTMENT GOVT. GIRLS HIGHER
                                SECONDARY    SCHOOL     SUKRI,
                                MANGELA   JABALPUR    (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 11701 of 2017

                           BETWEEN:-

                           JAGDISH PRASAD SAKET S/O LATE SHRI
                           MAKKHURAM SAKET, AGED ABOUT 61
                           YEARS,   OCCUPATION:   RETIRED   DY.
                           SUPERINTENDENT OF POLICE FROM THE
                           OFFICE OF SUPERNTENDENT OF POLICE
                           SAGAR R/O STATE BANK COLONY, SINGLE
                           STOREY, BALDEOBAG, JABALPUR (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI MANOJ KUMAR CHANSAURIYA - ADVOCATE)

                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   193


                           1.   THE STATE OF MADHYA PRADESH
                                THR ITS PRINCIPAL SECRETARY
                                HOME    DEPARTMENT MINISTRY,
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE   HEADQUARTERS   DISTT-
                                BHOPAL (MADHYA PRADESH)

                           3.   INSPECTOR GENERAL OF POLICE
                                POLICE   HEADQUARTERS    SAGAR
                                ZONE SAGAR (MADHYA PRADESH)

                           4.   SUPERINTENDENT OF POLICE SAGAR
                                DISTT-SAGAR (MADHYA PRADESH)

                           5.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS SAGAR
                                DIVISION SAGAR (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 11782 of 2017

                           BETWEEN:-

                           JAGNNATH PRASAD SAKET S/O LATE
                           SURYADEEN SAKET, AGED ABOUT 61
                           YEARS, SHAKSHI DABA, PANI KI TNAKI KE
                           PAAS,   BADKHEERI   KHURD,    BHOPAL
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI DINESH PRASAD PATEL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                PRINCIPAL   SECRETARY     HOME
                                DEPARTMENT             (POLICE)
                                MANTRALAYA,           VALLABH
                                BHAWANBHOPAL          (MADHYA
                                PRADESH)

                           2.   THE DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    194


                                (MADHYA PRADESH)

                           3.   THE     ADDITIONAL     DIRECTOR
                                GENERAL OF POLICE SPECIAL ARMED
                                FORCES NEW BUILDING POLICE
                                HEADQUARTER       JAHANGIRABAD
                                BHOPAL (MADHYA PRADESH)

                           4.   THE COMMANDANT 25TH BATALIYAN
                                SPECIAL ARMED FORCE BHADBHADA
                                ROAD BHOPAL (MADHYA PRADESH)

                           5.   THE DISTRICT TREASURY OFFICER
                                OLD SECRETARIAT CAMPUS BHOPAL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 12073 of 2017

                           BETWEEN:-

                           YUNIS KHAN S/O LATE SHRI IBRAHIM
                           KHAN,    AGED     ABOUT    62  YEARS,
                           OCCUPATION: ASSISTANT SUB INSPECTOR
                           RADIO (RETIRED) R/O BAJARIYA WARD NO.8
                           NOORI NAGAR NEAR RAJA TENT HOUSE
                           DAMOH (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI MANOJ KUMAR RAJAK - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY   VALLABH    BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   THE DIRECTOR GENERAL OF POLICE
                                MP POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)

                           3.   SENIOR SUPERINTENDENT OF POLICE
                                (RADIO)                  POLICE
                                TELECOMMUNICATION
                                ORGANIZATION BHOPAL (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    195


                                PRADESH)

                           4.   THE SUPERINTENDENT OF POLICE
                                (RADIO) JABALPUR ZONE JABALPUR
                                (MADHYA PRADESH)

                           5.   THE JOINT DIRECTOR TREASURIES
                                AND ACCOUNTS JABALPUR DIVISION
                                JABALPUR (MADHYA PRADESH)

                           6.   DISTRICT    PENSION    OFFICER
                                JABALPUR (MADHYA PRADESH)

                           7.   TREASURY    OFFICER        DAMOH
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 12111 of 2017

                           BETWEEN:-

                           PUSPENDRA SINGH S/O LATE BUDDHENDRA
                           SINGH PARIHAR, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED INSPECTOR, 9TH
                           BATTALION SPECIAL PROTECTION FORCE
                           (SPF) R/O VILLAGE KACHLOHA POST
                           PATWARA (NAGODE) SATNA (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI VINIT SINGH PARIHAR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HOME
                                DEPARTMENT VALLABH BHAWAN
                                (MADHYA PRADESH)

                           2.   COMMANDANT    9TH  BATTALIONS
                                SPECIAL PROTECTION FORCES SPF
                                REWA    DIST. REWA   (MADHYA
                                PRADESH)

                           3.   DISTRICT PENSION OFFICER REWA
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   196


                           4.   DISTRICT TREASURY OFFICER REWA
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 12086 of 2017

                           BETWEEN:-

                           CHANDRA PRAKASH SHARMA S/O LATE
                           SHRI N.L. SHARMA, AGED ABOUT 63 YEARS,
                           OCCUPATION:      RETIRED    ASSISTANT
                           CONSERVATOR      OF    FOREST    NEAR
                           LUNAWAT HOTEL OBC BANK, STATION
                           GANJ, NARSINGHPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI DEVENDRA K. TRIPATHI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     SECRETARY      FOREST
                                DEPARTMENT         MANTRALAYA
                                VALLABH    BHAWAN     (MADHYA
                                PRADESH)

                           2.   PRINCIPAL CHIEF CONSERVATOR OF
                                FOREST SATPURA BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           3.   DISTRICT PENSION OFFICER SAGAR
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 12346 of 2017

                           BETWEEN:-

                           OM PRAKASH CHOUKSEY S/O LT. SHRI
                           BHAGHWAN DAS CHOUKSEY, AGED ABOUT
                           61 YEARS, OCCUPATION: RETD. ASSISTANT
                           SUB INSPECTOR O/O. SUPERINTENDENT OF
                           POLICE    MANDLA   R/O.  MAIN    ROAD


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    197


                           SHASHTRADARA     DEVARA        MANDLA
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS PENSION
                                JABALPUR    DIVISION JABALPUR
                                (MADHYA PRADESH)

                           3.   DISTRICT  TREASURY    OFFICER
                                MANDLA DISTT. MANDLA (MADHYA
                                PRADESH)

                           4.   DISTRICT PENSION OFFICER MANDLA
                                DISTT. MANDLA (MADHYA PRADESH)

                           5.   SUPERINTENDANT   OF    POLICE
                                MANDLA DISTT. MANDLA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 12345 of 2017

                           BETWEEN:-

                           KRISHAN KUMAR PATEL S/O LT. SHRI
                           FUNDI LAL, AGED ABOUT 61 YEARS,
                           OCCUPATION: RETIRED ASSISTANT SUB
                           INSPECTOR O/O SUPERINTENDENT OF
                           POLICE MANDLA R/O GRAM AND POST
                           SHEMAR KHAPA THANA MANDLA (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    198



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HOME
                                DEPARTMENT MINISTRY VALLABH
                                BHAWAN      BHOPAL    (MADHYA
                                PRADESH)

                           2.   JOINT    DIRECTOR    TREASURY
                                ACCOUNTS AND PENSION JABALPUR
                                DIVISION   JABALPUR   (MADHYA
                                PRADESH)

                           3.   DISTRICT  TREASURY   OFFICER
                                MANDLA DIST. MANDLA (MADHYA
                                PRADESH)

                           4.   DSITRICT PENSION OFFICER MANDLA
                                DIST. MANDLA (MADHYA PRADESH)

                           5.   SUPERINTENDANT  OF    POLICE
                                MANDLA DIST. MANDLA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 12783 of 2017

                           BETWEEN:-

                           DHANESHWAR DAS S/O LT. SHRI S. DAS,
                           AGED ABOUT 61 YEARS, OCCUPATION:
                           RETIRED ASSISTANT SUB-INSPECTOR O/O
                           SUPERINTENDENT OF POLICE MANDLA R/O
                           WARD NO. 11 JAWAHAR WARD MANDLA
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HOME
                                DEPARTMENT MINISTRY, VALLABH
                                BHAWAN      BHOPAL    (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   199


                                PRADESH)

                           2.   JOINT    DIRECTOR   TREASURY
                                ACCOUNTS & PENSION JABALPUR
                                DIVISION   JABALPUR  (MADHYA
                                PRADESH)

                           3.   DISTRICT  TREASURY        OFFICER
                                MADLA DIST. MANDLA       (MADHYA
                                PRADESH)

                           4.   DISTT PENSION OFFICER MANDLA
                                DIST. MANDLA (MADHYA PRADESH)

                           5.   SUPERINTENDENT  OF    POLICE
                                MANDLA DIST. MANDLA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 12903 of 2017

                           BETWEEN:-

                           MAHESH KUMAR RAIKWAR S/O SHRI
                           SHOBHA LAL, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETD. DRIVER R/O. DOCTORS
                           COLONY DINDORI (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI PARVEZ AHMED QUAZI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE      PRINCIPAL
                                SECRETARY DEPT. OF HEALTH AND
                                FAMILY    WELFARE,    VALLABH
                                BHAWAN,    BHOPAL     (MADHYA
                                PRADESH)

                           2.   THE CHIEF MEDICAL AND HEALTH
                                OFFICER DINDORI DIST. DINDORI
                                (MADHYA PRADESH)

                           3.   THE DISTRICT PENSION OFFICER
                                DINDORI DIST. DINDORI (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    200


                                PRADESH)

                           4.   THE DISTRICT TREASURY OFFICER
                                DINDORI DIST. DINDORI (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 12930 of 2017

                           BETWEEN:-

                           DILIP KUMAR PAWALE S/O SHRI RAM
                           SINGH PAWALE, AGED ABOUT 61 YEARS,
                           OCCUPATION:      RETD.   ASSTT. SUB
                           INSPECTOR O/O. SUPERINTENDENT OF
                           POLICE MANDLA R/O. GRAM SUDMA
                           SHANKAR TOLA KINDARI TEH. GHANA,
                           DIST. SEONI (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                MINISTRY,           VALLABH
                                BHAWANBHOPAL        (MADHYA
                                PRADESH)

                           2.   JOINT    DIRECTOR    TREASURY
                                ACCOUNTS AND PENSION JABALPUR
                                DIVISON    JABALPUR   (MADHYA
                                PRADESH)

                           3.   DISTRICT  TREASURY    OFFICER
                                MANDLA (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER MANDLA
                                (MADHYA PRADESH)

                           5.   SUPERINTENDANT    OF    POLICE
                                MANDLA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   201


                                       WRIT PETITION No. 13019 of 2017

                           BETWEEN:-

                           ANJANI NANDAN MISHRA S/O LATE SHRI
                           REWATI RAMAN MISHRA, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED PRINCIPAL
                           GOVT. HIGHER SECONDARY SCHOOL
                           MADHAVGARH SATNA AT PRESENT R/O
                           WARD NO. 12 BADKAR SATNA (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SHAKTI PRAKASH PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY SCHOOL
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   THE    COMMISSIONER        PUBLIC
                                INSTRUCTION    (DPI)      BHOPAL
                                (MADHYA PRADESH)

                           3.   JOINT DIRECTOR TREASUARY AND
                                ACCOUNT REWA DIV. REWA (MADHYA
                                PRADESH)

                           4.   THE DISTRICT EDUCATION OFFICER
                                SATNA (MADHYA PRADESH)

                           5.   THE DISTRICT PENSION OFFICER
                                .SATNA (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 13531 of 2017

                           BETWEEN:-

                           BADRI PRASAD DUBEY S/O SHRI SHEETAL
                           PRASAD DUBEY, AGED ABOUT 60 YEARS,
                           OCCUPATION: RETIRED HEAD CONSTABLE



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   202


                           VILLAGE TIHARI P.S AND POST SLIMNABAD
                           TEH. BAHORIBAND (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY MRS. SHOBHANA SHARMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                PRINCIPAL SECRETARY DEPTT. OF
                                ACCOUNT AND FUND VALLABH
                                BHAWAN (MADHYA PRADESH)

                           2.   THE SUPERINTENDENT OF POLICE
                                KATNI KATNI (MADHYA PRADESH)

                           3.   DISTRICT PENSION OFFICER KATNI
                                KATNI (MADHYA PRADESH)

                           4.   ASSISTANT PENSION OFFICER KATNI
                                KATNI (MADHYA PRADESH)

                           5.   DISTT. TREASURY OFFICER KATNI
                                KATNI (MADHYA PRADESH)

                           6.   COLLECTOR KATNI KATNI (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 13886 of 2017

                           BETWEEN:-

                           JALAM PRASAD AHRIWAR S/O SHRI ACHRU
                           AHIRWAR, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED HEAD MASTER
                           GOVT.   MIDDLE    SCHOOL      ATRAR,
                           CHHATARPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI ASHOK KUMAR CHOURASIA - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH,
                                THR. PRINCIPAL SECRETARY SCHOOL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    203


                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   JOINT DIRECTOR, TREASURY AND
                                ACCOUNT SAGAR DIVISION, SAGAR
                                (MADHYA PRADESH)

                           3.   DISTRICT EDUCATION    OFFICER
                                CHHATARPUR,           DISTRICT
                                CHHATARPUR (MADHYA PRADESH)

                           4.   DISTRICT    PENSION  OFFICER
                                CHHATARPUR NEAR COLLECTOR
                                OFFICE,  CHHATARPUR (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 14025 of 2017

                           BETWEEN:-

                           AMOL DAS RAO S/O LATE SHRI M.L. RAO
                           AGED ABOUT 71 YEARS, OCCUPATION:
                           RETD. HEAD MASTER R/O. WARD NO. 10
                           NARMADA GANJ TEH. AND DISTT. DINDORI
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH       ITS  COMMISSIONER
                                TRIBAL WELFARE DEVELOPMENT
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (M.P) (MADHYA PRADESH)

                           2.   COLLECTOR    TRIBAL   WELFARE
                                DEVELOPMENT        DEPARTMENT
                                DINDORI (MADHYA PRADESH)

                           3.   ASSISTANT COMMISSIONER TRIBAL
                                WELFARE          DEVELOPMENT
                                DEPARTMENT DINDORI (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    204


                                PRADESH)

                           4.   BLOCK EDUCATION OFFICER TRIBAL
                                WELFARE          DEVELOPMENT
                                DEPARTMENT DINDORI (MADHYA
                                PRADESH)

                           5.   ACCOUNTANT    GENERAL      LEKHA
                                AVAM HAQDARI-II NIDHI 29 GWALIOR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 14231 of 2017

                           BETWEEN:-

                           RAMESH CHANDRA CHOUBEY S/O LATE
                           SHRI R.R.CHOUBEY, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED EMPLOYEE HOUSE
                           NO. 238/1 SINGLE STORY SBI COLONY UKHRI
                           ROAD, JABALPUR (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI VED PRAKASH NEMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY TRIBAL
                                WELFARE DEPARTMENT BHOPAL.
                                (MADHYA PRADESH)

                           2.   THE      COLLECTOR      TRIBAL
                                DEVELOPMENT, JABALPUR, DISTT-
                                JABALPUR (MADHYA PRADESH)

                           3.   THE DISTRICT PENSION OFFICER
                                JABALPUR,   DISTT.  JABALPUR
                                (MADHYA PRADESH)

                           4.   THE   ASSISTANT    COMMISSIONER
                                TRIBAL DEVELOPMENT, JABALPUR
                                OFFICE, DISTT. JABLAPUR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      205


                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 14124 of 2017

                           BETWEEN:-

                           DR. K.C. SINGHAI S/O LATE SHRI D.C
                           SINGHAI   AGED    ABOUT    66   YEARS,
                           OCCUPATION: NILL, R/O 426 NEW ADARSH
                           COLONY, LABOUR CHOWK KAMLA NEHRU
                           NAGAR    WARD,   JABALPUR     (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI K.N. PETHIA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                PUBLIC   HEALTH   AND   FAMILY
                                WELFARE DEPARTMENT VALLABH
                                BHAWAN,     BHOPAL    (MADHYA
                                PRADESH)

                           2.   DIRECTOR DIRECTORATE OF HEALTH
                                SERVICES SATPURA BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           3.   DISTRICT    TREASURY    OFFICER,
                                TREASURY, ACCOUNTS AND PENSION
                                DISTT-JABALPUR (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER, OFFICE
                                OF        THE        COLLECTOR,
                                COLLECTORATE,          JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 14978 of 2017

                           BETWEEN:-

                           KANAKMAL JAIN S/O MANAKCHANDJI,
                           AGED ABOUT 60 YEARS, OCCUPATION:



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     206


                           REIRED CHIEF ENGINEER PUBLIC WORKS
                           DEPAT. R/O 218 KASTURBA NAGAR STREET
                           NO. 5, RATLAM (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI RIYAZ MOHAMMAD - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY PUBLIC
                                WORKS    DEPARTMENT    MINSTRY
                                VALLABH      BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   PROJECT DIRECTOR, PUBLIC WORKS
                                DEPARTMENT              PROJECT
                                IMPLEMENTATION    UNIT,   ARERA
                                HILLS NIRMAN BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                           3.   DIVISIONAL   JOINT   DIRECTOR
                                TREASURY AND ACCOUNTS SATPURA
                                BHAWAN,    BHOPAL     (MADHYA
                                PRADESH)

                           4.   DISTRICT   TREASURY   OFFICER
                                DISTRICT TREASURY REWA, DISTT-
                                REWA (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 15098 of 2017

                           BETWEEN:-

                           O.N. TANDON S/O K.N. TANDON, AGED
                           ABOUT 61 YEARS, OCCUPATION: RETIRED
                           D.S.P. (POLICE) HOUSN NO. 1131/A WARD NO.
                           57 G.C.F. COLONY ADHARTAL, JABALPUR
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI PRASHANT AVASTHI - ADVOCATE)

                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    207


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH    PRINCIPAL SECRETAY
                                HOME     DEPARTMENT   VALLABH
                                BHAWAN      BHOPAL    (MADHYA
                                PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                P.H.Q. BHOPAL, BHOPAL. (MADHYA
                                PRADESH)

                           3.   THE     ADDITIONAL     DIRECTOR
                                GENERAL    OF   POLICE    (ADGP),
                                ADMINISTRATION P.H.Q. BHOPAL,
                                BHOPAL (MADHYA PRADESH)

                           4.   SUPERINTENDENT    OF      POLICE.,
                                RAISEN, DIST. RAISEN     (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 15281 of 2017

                           BETWEEN:-

                           SMT. PUSHPALATA TRIPATHI W/O SHRI
                           ARVIND TRIPATHI, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED AS SUPERVISOR, IN
                           THE O/O CHILD DEVELOPMENT PROJECT
                           OFFICER,      INTEGRATED        CHILD
                           DEVELOPMENT       PROJECT,    BLOCK-
                           SIRMOUR,   DISTT.   REWA    (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                DEPARTMENT      OF     FINANCE
                                MANTRALAYA VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS REWA DIVISION, DISTT.



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     208


                                REWA (MADHYA PRADESH)

                           3.   THE DIVISIONAL DISTT. PENSION
                                OFFICER SHILPI APAZA A BLOCK,
                                REWA,  DISTT.  REWA   (MADHYA
                                PRADESH)

                           4.   CHILD   DEVELOPMENT   PROJECT
                                OFFICER    INTEGRATED   CHILD
                                DEVELOPMENT PROJECT, BLOCK
                                SIRMOUR, DISTT. REWA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 15319 of 2017

                           BETWEEN:-

                           HARI PRASAD THAKUR (HARIPRASAD
                           GOND) S/O LATE DOLAT SINGH, AGED
                           ABOUT 60 YEARS, OCCUPATION: RETD. SUB
                           INSPECTOR R/O DHANWANTRI NAGAR, PS
                           SANJEEVNI NAGAR, JABALPUR (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SANDESH DIXIT - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HOME
                                (POLICE) DEPTT., VALLABH BHAWAN,
                                BHOPAL (M.P.) (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE M.P.,
                                POLICE          HEADQUARTERS
                                JEHANGIRABAD, BHOPAL (MADHYA
                                PRADESH)

                           3.   SUPERINTENDANT      OF    POLICE
                                NARSINGHPUR, DISTT. NARSINGHPUR
                                (MADHYA PRADESH)

                           4.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS,  JABALPUR  (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    209


                                PRADESH)

                           5.   DISTRICT   TREASURY       OFFICER
                                JABALPUR,    DISTT.      JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 15280 of 2017

                           BETWEEN:-

                           BRAJWASI PATEL S/O LATE KASHINATH
                           PATEL,  AGED    ABOUT      61   YEARS,
                           OCCUPATION: REITRED DRIVER IN O/O
                           EXECUTIVE ENGINER PUBLIC WORKS
                           DEPARTMENT (E AND M) DIVI. REWA, DISTT.
                           REWA (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN,    BHOPAL     (MADHYA
                                PRADESH)

                           2.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS DIVISION REWA, DISTT.
                                REWA (MADHYA PRADESH)

                           3.   EXECUTIVE     ENGINEER   PUBLIC
                                WORKS DEPARTMENT(E AND M)
                                DIVISION REWA SIRMOUR CHOWK,
                                DISTT. REWA (MADHYA PRADESH)

                           4.   DIVISIONAL    DISTRICT  PENSION
                                OFFICER SHILPI APAZA A BLOCK,
                                DISTT. REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 15279 of 2017


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    210



                           BETWEEN:-

                           RAMBAHOR YADAV S/O LATE SHRI MALIK
                           PRASAD YADAV, AGED ABOUT 61 YEARS,
                           OCCUPATION: RETIRED DRIVER IN THE O/O
                           EXECUTIVE ENGINER PUBLIC WORKS
                           DEPARTMENT (E AND M) DIVI. REWA, DISTT.
                           REWA (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN,    BHOPAL     (MADHYA
                                PRADESH)

                           2.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS DIVISION REWA, DISTT.
                                REWA (MADHYA PRADESH)

                           3.   EXECUTIVE     ENGINEER   PUBLIC
                                WORKS DEPARTMENT (E AND M)
                                DIVISION REWA SIRMOUR CHOWK,
                                DISTT. REWA (MADHYA PRADESH)

                           4.   DIVISIONAL    DISTRICT   PENSION
                                OFFICER, SHILPI PLAZA A BLOCKM,
                                DIST. REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 16287 of 2017

                           BETWEEN:-

                           CHANDRA DATT PANDEY S/O SHRI CHATUR
                           PRASAD PANDEY, AGED ABOUT 64 YEARS,
                           OCCUPATION: RETIRED GOVT. EMPLOYEE,
                           R/O. KHITOLA BAZAR SIHORA, TEH.
                           SIHORA, DISTT. JABALPUR (MADHYA
                           PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   211


                                                                       .....PETITIONER
                           (BY SHRI SATYENDRA KUMAR GAUTAM - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE PRINCIPAL SECRETARY
                                SCHOOL EDUCATION DEPT. VALLABH
                                BHAWAN,    BHOPAL      (MADHYA
                                PRADESH)

                           2.   THE DIRECTOR LOK SHIKSHAN
                                SANCHANALAYA,    DISTT-BHOPAL
                                (MADHYA PRADESH)

                           3.   THE JOINT DIRECTOR SCHOOL
                                EDUCATION DEPARTMENT JABALPUR
                                DIVISION,  JABALPUR   (MADHYA
                                PRADESH)

                           4.   THE DISTRICT EDUCATION OFFICER,
                                JABALPUR,        DISTT-JABALPUR
                                (MADHYA PRADESH)

                           5.   THE ACCOUNTANT GENERAL OF
                                MADHYA PRADESH, MOTIMAHAL,
                                DISTT-GWALIOR (MADHYA PRADESH)

                           6.   THE JOINT DIRECTOR TREASURY
                                ACCOUNTS AND PENSION JABALPUR
                                DIVISION, JABALPUR    (MADHYA
                                PRADESH)

                           7.   THE DISTRICT TREASURY OFFICER
                                JABALPUR,        DISTT-JABALPUR
                                (MADHYA PRADESH)

                           8.   THE DISTRICT PENSION OFFICER
                                JABALPUR,        DISTT-JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 18030 of 2017

                           BETWEEN:-



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     212


                           HEMANT KUMAR DWIVEDI S/O SHRI LAXMI
                           SHANKAR DWIVEDI, AGED ABOUT 60
                           YEARS, OCCUPATION: HEAD CONSTABLE
                           (RETD) R/O. GRAM POST AND POLICE
                           STATION SHRINAGAR DISTT. MAHOBA
                           (UTTAR PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI VIPIN YADAV - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY DEPT. OF HOME
                                VALLABH     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   SUPERINTENDENT     OF   POLICE
                                CHHATARPUR, DISTT. CHHATARPPUR
                                (MADHYA PRADESH)

                           3.   DISTRICT   PENSIOON     OFFICER
                                CHHATARPPUR, DISTT. CHHATARPUR
                                (MADHYA PRADESH)

                           4.   JOINT DIRECTOR TREASURE AND
                                ACCOUNT SAGAR, DISTT. SAGAR
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 18239 of 2017

                           BETWEEN:-

                           BRIJLAL    VISHWAKARMA    S/O   LATE
                           RAMGARIB VISHWAKARMA, AGED ABOUT
                           63 YEARS, OCCUPATION: RETD. PEON (JAL
                           WAHAK) GOVT. EXCELLENCE TRIBAL
                           HOSTEL KOTMA, DISTT. ANUPPUR (M.P.),
                           R/O. MUKAM GUDGAON POST GUDGAON,
                           DISTT. REWA (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI KRISHN KUMAR DWIVEDI - ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    213



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY SCHOOL
                                EDUCATION      DEPT.   VALLABH
                                BHAWAN       BHOPAL    (MADHYA
                                PRADESH)

                           2.   DISTRICT  EDUCATION    OFFICER
                                SHAHDOL DISTT-SHAHDOL (MADHYA
                                PRADESH)

                           3.   COLLECTOR TRIBAL DEVELOPMENT
                                DISTT-ANUPPUR (MADHYA PRADESH)

                           4.   DISTRICT    PENSION    OFFICER
                                ANUPPUR DISTT-ANUPPUR (MADHYA
                                PRADESH)

                           5.   PRINCIPAL      GOV.T    HIGHER
                                SECONDARY SCHOOL (BOYS) KOTMA,
                                DISTT-ANUPPUR (MADHYA PRADESH)

                           6.   DISTRICT   TREASURY    OFFICER
                                TREASURY AND ACCOUNTS DISTT-
                                ANUPPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 19476 of 2017

                           BETWEEN:-

                           YASHWANT SINGH BAIS S/O SHRI B.S. BAIS,
                           AGED ABOUT 61 YEARS, OCCUPATION:
                           RETIRED SUBEDAR, R/O 92, SHIVA ROYAL
                           PARK, E-8,EXTENSION, VILL SALAIYA,
                           BHOPAL (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI DEEPAK KUMAR RAGHUWANSHI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.   PRINCIPAL  SECRETARY,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   214


                                MINISTRY   OF HOMES,     VALLABH
                                BHAWAN,      BHOPAL      (MADHYA
                                PRADESH)

                           2.   SUPERINTENDENT     OF    POLICE
                                BURHANPUR   DISTT.   BURHANPUR
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 18546 of 2017

                           BETWEEN:-

                           GOPAL PRASAD MISHRA S/O PERMANAND
                           MISHRA,  AGED   ABOUT   60   YEARS,
                           OCCUPATION: RETD. S.I., R/O. EDAN
                           GARDEN COLONY HALIPUS WARD NO. 15,
                           MANDLA,  DISTT.  MANDLA    (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI DHARMESH CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HOME
                                DEPT. MINISTRY VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS MADHYA
                                PRADESH,   BHOPAL   (MADHYA
                                PRADESH)

                           3.   JOINT     DIRECTOR   TREASURY
                                ACCOUNTS AND PENSION JABALPUR
                                DIVISION,   JABALPUR  (MADHYA
                                PRADESH)

                           4.   DISTRICT    TREASURY    OFFICE
                                (PENSION) MANDLA DISTT-MANDLA
                                (MADHYA PRADESH)

                           5.   SUPERINTENDENT   OF        POLICE
                                MANDLA DISTT-MANDLA      (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   215


                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 19507 of 2017

                           BETWEEN:-

                           SHIV KUMAR TULI S/O LATE OM PRAKASH
                           TULI,  AGED    ABOUT     61   YEARS,
                           OCCUPATION: RETIRED S.I. MP POLICE
                           ACADEMY BHOPAL, R/O 36-B, SAINIK
                           COLONY BAIRAGARH, BHOPAL (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI DHANANJAY KUMAR MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                GOVERNMENT OF MP DEPARTMENT
                                OF HOME MANTRALAYA VALLABH
                                BHAWAN     BHOPAL   (MADHYA
                                PRADESH)

                           2.   THE DIRECTOR GENERAL OF POLICE
                                POLICE           HEADQUARTERS
                                JAHANGIRABAD, BHOPAL (MADHYA
                                PRADESH)

                           3.   THE SUPERINTENDENT OF POLICE
                                POLICE HEADQUARTERS C BLOCK
                                OLD    SECRETARIAT,   BHOPAL
                                (MADHYA PRADESH)

                           4.   THE ADD SUPERINTENDENT OF
                                POLICE     POLICE    ACADEMY
                                ADMINISTRATION BHOURI, BHOPAL
                                (MADHYA PRADESH)

                           5.   THE   ACCOUNTS  OFFICER  PHQ
                                JAHANGIRABAD, BHOPAL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     216


                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 19530 of 2017

                           BETWEEN:-

                           R.P. RAIDAS S/O SHRI MAHADEV PD. RAIDAS,
                           AGED ABOUT 87 YEARS, OCCUPATION:
                           RETD. GOVT. EMPLOYEE R/O. INFRONT OF
                           PREM NAGAR COLONY GATE SAGAR ROAD
                           DISTT. DAMOH (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY MRS. GULAB KALI PATEL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS SECRETARY DEPT. OF
                                AGRICULTURE VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   JOINT DIRCTOR DEPATMENT OF
                                AGRICULTURE    DISTT. DAMOH
                                (MADHYA PRADESH)

                           3.   DIRECTOR    PENSION  BHAVISHYA
                                NIDHI AND BIMA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           4.   DISTRICT PENSIO OFFICER DISTRICT
                                PENSION OFFICE DISTT. DAMOH
                                (MADHYA PRADESH)

                           5.   TREASURY   OFFICER  TREASURY
                                OFFICE DISTT. DAMOH (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 20135 of 2017

                           BETWEEN:-

                           DAULAT RAM GEDAM S/O LATE BHOLARAM
                           GEDAM,   AGED  ABOUT     62  YEARS,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    217


                           OCCUPATION: GOVT. SERVENT (RETD) R/O
                           HOUSE NO. 4B, 302, DWARIKADHAM
                           HEIGHTS, KAROND AIRPORT BI- PASS,
                           BHOPAL, TEHSIL AND DIST. BHOPAL
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI ASHOK KUMAR TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY, CO
                                OPERATION DEPARTMENT VALLABH
                                BHAWAN       BHOPAL     (MADHYA
                                PRADESH)

                           2.   THE COMMISSIONER COOPERATION
                                AND    REGISTRAR    COOPERATIVE
                                SOCIETIES   M.P.,  VINDHYACHAL
                                BHAWAN,      BHOPAL    (MADHYA
                                PRADESH)

                           3.   THE DIVISIONAL PENSION OFFICER /
                                SATPURA     BHAWAN,     BHOPAL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 21284 of 2017

                           BETWEEN:-

                           ABDUL AZIZ KHAN S/O SHRI KALLU KHAN,
                           AGED ABOUT 61 YEARS, OCCUPATION:
                           RETIRED GOVERNMENT SERVANT R/O
                           QUARTER NO. 06, LABOUR COLONY DIST.
                           SEHORE (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SHAFIQULLAH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE PRINCIPAL SECRETARY
                                DEPARTMENT OF HEALTH VALLABH


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   218


                                BHAWAN      BHOPAL       (MADHYA
                                PRADESH)

                           2.   THE CHIEF MEDICAL AND HEALTH
                                OFFICER SEHORE, DISTT. SEHORE
                                (MADHYA PRADESH)

                           3.   THE DISTRICT PENSION OFFICER
                                SEHORE, DISTT. SEHORE (MADHYA
                                PRADESH)

                           4.   THE TREASURY OFFICER      SEHORE
                                CITY TREASURY, DISTT.     SEHORE
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 22044 of 2017

                           BETWEEN:-

                           RAMYASH KOL S/O SHRI UDAI KOL, AGED
                           ABOUT 60 YEARS, OCCUPATION: RETIRED
                           ASSISTANT   GRADE   II   OFFICE   OF
                           EXECUTIVE ENGINEER WATER RESOURCE
                           DEVELOPMENT     DEPARTMENT      LAND
                           ACQUISITION AND REHABILITATION REWA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI SATYA PRAKASH MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                WATER RESOURCE DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER LAND ACQUISITION
                                WRD BAN SAGAR PROJECT DISTT.
                                REWA (MADHYA PRADESH)

                           3.   CHIEF ENGINEER WRD BAN SAGAR
                                PROJECT REWA (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   219


                           4.   EXECUTIVE    ENGINEER   LAND
                                ACQUISITION & REHABILITATION
                                BAN   SAGAR   PROJECT  REWA
                                (MADHYA PRADESH)

                           5.   ACCOUNTANT GENERAL OF M.P.
                                ACCOUNTS AND PENSION GWALIOR
                                (MADHYA PRADESH)

                           6.   DISTRICY TREASURY OFFICER REWA
                                DISTT. REWA (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 21717 of 2017

                           BETWEEN:-

                           KISHANCHANDR SONTANI S/O LATE SHRI
                           MEGHOMAL SONTANI, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED CHIEF
                           ACCOUNTANT    R/O   PLOT    NO. 183,
                           PANCHVATI COLONY, NEAR PARK NO. 3,
                           AIRPORT  ROAD,    LALGHATI,  BHOPAL
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI DHANANJAY CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY MINISTRY OF
                                AYUSH    DEPARTMENT VALLABH
                                BHAWAN      BHOPAL  (MADHYA
                                PRADESH)

                           2.   THE     COMMISSIONER    AYUSH
                                DEPARTMENT DIRECTORATE B WING
                                SATPURA    BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           3.   DY. DIRECTOR INDIAN MEDICAL
                                SYSTEM AND HOMEOPATHY DISTT-
                                BHOPAL (MADHYA PRADESH)

                           4.   ACCOUNTANT GENERAL (LEKHA AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   220


                                HAKDARI IIND) NIDHI 09 DISTT-
                                GWALIOR (MADHYA PRADESH)

                           5.   SENIOR ACCOUNT OFFICER (LEKHA
                                AND HAKDARI IIND) DISTT-GWALIOR
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 21713 of 2017

                           BETWEEN:-

                           KISHANCHANDR SONTANI S/O LATE SHRI
                           MEGHOMAL SONTANI, AGED ABOUT 62
                           YEARS,  OCCUPATION:    RETD.    CHIEF
                           ACCOUNTANT    R/O   PLOT    NO.   183,
                           PANCHVATI COLONY, NEAR PARK NO. 3,
                           AIRPORT  ROAD,    LALGHATI,  BHOPAL
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI DHANANJAY CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY MINISTRY OF
                                AYUSH    DEPARTMENT VALLABH
                                BHAWAN      BHOPAL  (MADHYA
                                PRADESH)

                           2.   THE    COMMISSIONER     AYUSH
                                DEPARTMENT DIRECTORATE B WING
                                SATPURAD    BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                           3.   ACCOUNTANT GENERAL LEKHA AND
                                HAKDARI IIND NIDHI 9 GWALIOR
                                (MADHYA PRADESH)

                           4.   JOINT     DIRECTOR      AYUSH
                                DEPARTMENT DIRECTORATE B WING
                                SATPURA    BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           5.   DIVISIONAL    PENSION    OFFICER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   221


                                BHOPAL (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 291 of 2018

                           BETWEEN:-

                           BHAGIRATH PRASAD VERMA S/O LATE SHRI
                           BALDEO PRASAD VERMA, AGED ABOUT 63
                           YEARS, OCCUPATION: EX RETIRED HEAD
                           CLEARK VIKATGANJ WARD NO.12, UMARIA
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI BEERENDRA KUMAR UPADHYAY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY COMMERCIAL TAX
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   ACCOUNTANT     GENERAL    LEKHA
                                AVAM HAKDARI II MP GWALIOR,
                                DISTT. GWALIOR (MADHYA PRADESH)

                           3.   COMMERCIAL       TAX     OFFICER
                                ANUPPUR, DISTT. ANUPPUR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 22226 of 2017

                           BETWEEN:-

                           RAM KUMAR SHRIVASTAVA S/O SHIV
                           SHANKAR SHRIVASTAVA, AGED ABOUT 60
                           YEARS, OCCUPATION: RETD. NON MEDICAL
                           SUPERVISOR, R/O RANI DURGAWATI WARD,
                           INFRONT   OF    PUTRISHALA,  MANDLA
                           (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   222


                                                                        .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPARTMENT OF PUBLIC HEALTH
                                AND FAMILY WELFARE VALLABH
                                BHAWAN     BHOPAL   (MADHYA
                                PRADESH)

                           2.   THE PRINCIPAL SECRETARY FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   THE    DIRECTOR    DIRECTORATE
                                HEALTH    SERVICES  5TH  FLOOR
                                SATPURA      BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           4.   THE JOINT DIRECTOR HEALTH
                                SERVIES    JABALPUR    DIVISION
                                JABALPUR (MADHYA PRADESH)

                           5.   THE JOINT DIRECTOR TREASURY
                                ACCOUNTS AND PENSION JABALPUR
                                DIVISION  JABALPUR    (MADHYA
                                PRADESH)

                           6.   THE CHIEF MEDICAL AND HEALTH
                                OFFICER MANDLA, DISTT. MANDLA
                                (MADHYA PRADESH)

                           7.   THE DISTRICT TREASURY OFFICER
                                MANDLA, DISTT. MANDLA (MADHYA
                                PRADESH)

                           8.   THE DISTRICT PENSION OFFICER
                                MANDLA, DISTT. MANDLA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 23188 of 2017

                           BETWEEN:-


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    223


                           SALAUDDIN QURESHI S/O LATE SHRI
                           RAHIMUDDIN, AGED ABOUT 61 YEARS,
                           OCCUPATION: RETIRED DEPUTY AUDIT O/O
                           JOINT  DIRECTOR     STHANIYA   NIDHI
                           SAMPARIKSHA       JABALPUR,      R/O
                           LAXMINARAYAN WARD , KOL MOHALLA
                           RAILWAY PULLIYA AVAM LINE PAR
                           NARSINGHPUR,   DISTT.   NARSINGHPUR
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                FINANCE DEPT. MINISTRY VALLABH
                                BHAWAN,     BHOPAL     (MADHYA
                                PRADESH)

                           2.   JOINT     DIRECTOR    TREASURY
                                ACCOUNTS AND PENSION DIVISION
                                JABALPUR,    JABALPUR  (MADHYA
                                PRADESH)

                           3.   TREASURY OFFICER NARSINGHPUR,
                                DISTT.  NARSINGHPUR  (MADHYA
                                PRADESH)

                           4.   DISTRICT    PENSION      OFFICER
                                NARSINGHPUR, DISTT. NARSINGHPUR
                                (MADHYA PRADESH)

                           5.   JOINT DIRECTOR STHANIYA NIDHI
                                SAMPARIKSHA JABALPUR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 22206 of 2017

                           BETWEEN:-

                           DR. RAJ NIWAS SHARMA S/O LATE
                           HANUMAN PRASAD SHARMA, AGED ABOUT
                           67  YEARS, OCCUPATION:   ASSISTANT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   224


                           PROFESSOR POLITICAL SCIENCE (RETIRED)
                           JANTA MAHAVIDYALAYA, REWA (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                HIGHER EDUCAITON DEPARTMENT
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER HIGHER EDUCATION
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   ADDITIONAL DIRECTOR FINANCE O/O
                                COMMISSIONER HIGHER EDUCATION
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           4.   ADMINISTRATOR    /  ADDITIONAL
                                DIRECTOR   HIGHER    EDUCATION
                                DEPARTMENT DIVISION REWA, REWA
                                (MADHYA PRADESH)

                           5.   PRINCIPAL JANTA MAHAVIDYALAYA
                                ANANTPUR REWA, DISTT. REWA
                                (MADHYA PRADESH)

                           6.   DR RAM MANOJ DWIVEDI IN CHARGE
                                PRINCIPAL JANTA MAHAVIDYALAYA
                                ANANTPUR      REWA     (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 2205 of 2018

                           BETWEEN:-

                           ARUN KUMAR SONI S/O SHRI S.L. SONI,
                           AGED ABOUT 60 YEARS, OCCUPATION:
                           RETIRED  SUB   ENGINEER     WATER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     225


                           RESOURCES DEPARTMENT NAPIER TOWN
                           JABALPUR (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY MS. MALTI DADARIYA - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY WATER
                                RESOURCES DEPARTMENT VALLABH
                                BHAWAN,      BHOPAL    (MADHYA
                                PRADESH)

                           2.   ENGINEER   IN    CHIEF WATER
                                RESOURCE DEPARTMENT NARMADA
                                BHAWAN TULSI NAGAR, BHOPAL
                                (MADHYA PRADESH)

                           3.   CHIEF ENGINEER UPPER NARMADA
                                ZONE   BARGI  HILLS  JABALPUR
                                (MADHYA PRADESH)

                           4.   EXECUTIVE    ENGINEER    WATER
                                RESOURCE DIVISION DINDORI DISTT.
                                DINDORI (MADHYA PRADESH)

                           5.   JOINT DIRECTOR TREASURY AND
                                PENSION    DIVISION  JABALPUR,
                                JABALPUR (MADHYA PRADESH)

                           6.   TREASURY    OFFICER  JABALPUR,
                                JABALPUR (MADHYA PRADESH)

                           7.   AUTHORIZED OFFICER AND PENSION
                                OFFICER DINDORI DISTT. DINDORI
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 22576 of 2017

                           BETWEEN:-

                           KAMTA PRASAD KORI S/O LATE SHRI GOTI
                           RAM KORI, AGED ABOUT 62 YEARS,
                           OCCUPATION:   RETIRED      ASSISTANT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   226


                           ENGINEER NIKHIL BANGLOW PHASE 3 C-11
                           HOSHANGABAD       ROAD    JATKHEDI
                           BAWADIYAKALA     BHOPAL    (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                FINANCE DEPARTMENT VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   ENGINEER   IN    CHIEF WATER
                                RESOURCE DEPARTMENT NARMADA
                                BHAWAN TULSI NAGAR BHOPAL
                                (MADHYA PRADESH)

                           3.   CHIEF ENGINEER WATER RESOURCE
                                DEPARTMENT      CIVIL    LINE,
                                HOSHANGBAD (MADHYA PRADESH)

                           4.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS    PENSION   DIVISION
                                BHOPAL,    BHOPAL    (MADHYA
                                PRADESH)

                           5.   SUPERINTENDENT ENGINEER WATER
                                RESOURCE   DEPARTMENT     TAVA
                                PROJECT ZONE HOSHANGBAD, DISTT.
                                HOSHANGABAD (MADHYA PRADESH)

                           6.   EXECUTIVE   ENGINEER     WATER
                                RESOURCE DEPARTMENT PIPARIYA
                                BRANCH CANAL DIVSION SOHAGPUR,
                                DISTT. HOSHANGABAD     (MADHYA
                                PRADESH)

                           7.   DISTRICT PENSION OFFICER MANDLA
                                DISTT. MANDLA (MADHYA PRADESH)

                           8.   DISTRICT   TREASURY    OFFICER
                                HOSHANGBAD DISTT. HOSHANGABAD
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    227


                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 22440 of 2017

                           BETWEEN:-

                           SANDESH GUPTA S/O LATE LAXMI PRASAD
                           GUPTA,   AGED    ABOUT   62   YEARS,
                           OCCUPATION: RETIRED LECTURER GOVT.
                           HIGHER      SECONDARY       SCHOOL
                           SURLAKHAPA BLOCK HARRAI, DISTT.
                           CHHINDWARA (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI DEVESH BHOJNE - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                TRIBAL       WELFARE        AND
                                DEVELOPMENT         DEPARTMENT
                                VALLABH      BHAWAN      BHOPAL
                                (MADHYA PRADESH)

                           2.   THE     COMMISSIONER    TRIBAL
                                WELFARE    AND    DEVELOPMENT
                                DEPARTMENT SATPURA BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS     JABALPUR  DIVISION,
                                JABALPUR (MADHYA PRADESH)

                           4.   THE   DISTRICT   TREASURY  AND
                                ACCOUNT    OFFICER   / DISTRICT
                                PENSION OFFICER CHHINDWARA,
                                DISTT-CHHINDWARA       (MADHYA
                                PRADESH)

                           5.   THE    ASSISTANT  COMMISSIONER
                                TRIBAL        WELFARE      AND
                                DEVELOPMENT DEPARTMENT, DISTT-
                                CHHINDWARA (MADHYA PRADESH)

                           6.   THE BLOCK EDUCATION OFFICER
                                HARRAI,      DISTT-CHHINDWARA
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   228


                           7.   THE PRINCIPAL GOVT. HIGHER
                                SECONDARY SCHOOL SURLAKHAPA,
                                DISTT-CHHINDWARA    (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 23045 of 2017

                           BETWEEN:-

                           1.   SMT. MAHIMA SAXENA W/O SHRI R.S.
                                SAXENA, AGED ABOUT 65 YEARS,
                                OCCUPATION: RETIRED INDERPURI
                                COLONY DISTT. PANNA (MADHYA
                                PRADESH)

                           2.   SMT JAISHREE VERMA W/O LATE
                                ANANT KHARE, AGED ABOUT 50
                                YEARS, OCCUPATION: SERVICE DHAM
                                MOHALLA, DISTT. PANNA (MADHYA
                                PRADESH)

                           3.   SMT SNEHLATA MISHRA W/O LATE
                                MATA PRASAD MISHRA, AGED ABOUT
                                56 YEARS, OCCUPATION: HOUSEWIFE
                                BAINI SAGAR MOHALLA, DISTT.
                                PANNA (MADHYA PRADESH)

                           4.   SMT. BHOOMI KUMAR SINGH W/O
                                VIJAY SINGH, AGED ABOUT 68 YEARS,
                                OCCUPATION:     RETIRED     BAINI
                                MOHALLA, DISTT. PANNA (MADHYA
                                PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI PARAG S. CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE SECRETARY SCHOOL
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   THE JOINT DIRECTOR TREASURY AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    229


                                ACCOUNTS PENSION DIVISION SAGAR,
                                DISTT. SAGAR (MADHYA PRADESH)

                           3.   JOINT DIRECTOR LOK SIKCHHAN
                                SAGAR DIVISION, SAGAR (MADHYA
                                PRADESH)

                           4.   DISTRICT   TREASURY       OFFICER
                                PANNA, DISTT. PANNA      (MADHYA
                                PRADESH)

                           5.   DISTRICT  EDUCATION       OFFICER
                                PANNA, DISTT. PANNA      (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 23103 of 2017

                           BETWEEN:-

                           RAMESH KUMAR SHUKLA S/O SHRI
                           RAMESHWAR PRASAD SHUKLA, AGED
                           ABOUT 62 YEARS, OCCUPATION: RETIRED
                           SUB INSPECTOR FROM THE OFFICE OF
                           LOKAYUKT, REWA, R/O J.P., ROAD, BAGAHA,
                           RELIANCE TOWER LANE, SATNA, DISTT.
                           SIDHI (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI NAVEEN KUMAR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL   SECRETARY
                                MINISTRY   OF   HOME   AFFAIRS
                                (POLICE) MANTRALAYA VALLABH
                                BHAWAN      BHOPAL    (MADHYA
                                PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)

                           3.   SUPERINTENDANT      OF    POLICE
                                SPECIAL POLICE    ESTABLISHMENT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   230


                                LOKAYUKT OFFICE REWA DIVISION,
                                REWA (MADHYA PRADESH)

                           4.   SUPERINTENDANT OF POLICE, REWA,
                                DISTT. REWA (MADHYA PRADESH)

                           5.   DISTRICT PENSION OFFICER REWA
                                DIVISION, REWA (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 199 of 2018

                           BETWEEN:-

                           RAM KUMAR SHRIVASTAVA S/O LATE SHRI
                           RADHELAL SHRIVASTAVA, AGED ABOUT 65
                           YEARS, OCCUPATION: EX HEAD MASTER
                           NOW ADVOCATE R/O BARELI DIST. RAISEN
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI HEMANT KUMAR NAMDEO - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. CHIEF SECRETARY VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   EDUCATION SECRETARY      VALLABH
                                BHAWAN DISTT-BHOPAL      (MADHYA
                                PRADESH)

                           3.   FINANCE  SECRETARY       VALLABH
                                BHAWAN DISTT-BHOPAL      (MADHYA
                                PRADESH)

                           4.   ACCOUNTANT GENERAL OF MADHYA
                                PRADESH DISTT-GWALIOR (MADHYA
                                PRADESH)

                           5.   JOINT     DIRECTOR  TREASURY
                                ACCOUNTS AND PENSION BHOPAL
                                DIVISION,    BHOPAL  (MADHYA
                                PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   231


                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 23539 of 2017

                           BETWEEN:-

                           MOTI LAL NAMDEV S/O LATE SHRI BABU
                           LAL NAMDEV, AGED ABOUT 61 YEARS,
                           OCCUPATION: RETIRED AUDITOR OFFICE -
                           BLOCK EDUCATION OFFICER- PATAN DIST-
                           JABALPUR, R/O DULARI BHAWAN I.T.I.
                           MADHOTAL NEAR SHARDA MANDIR DEEN
                           DAYAL    WARD,  JABALPUR   (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPT.  OF    FINANCE    VALLABH
                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           2.   THE     COMMISSIONER    PUBLIC
                                INSTRUCTIONS.  GAUTAM   NAGAR
                                BHOPAL (MADHYA PRADESH)

                           3.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS     JABALPUR  DIVISION,
                                JABALPUR (MADHYA PRADESH)

                           4.   DISTRICT  EDUCATION     OFFICER
                                JABALPUR         DISTT-JABALPUR
                                (MADHYA PRADESH)

                           5.   DISTRICT   TREASURY     OFFICER
                                JABALPUR         DISTT-JABALPUR
                                (MADHYA PRADESH)

                           6.   DISTRICT    PENSION     OFFICER
                                JABALPUR         DISTT-JABALPUR
                                (MADHYA PRADESH)

                           7.   BLOCK EDUCATION OFFICER PATAN



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     232


                                DISTT-JABALPUR (MADHYA PRADESH)

                           8.   THE   JOINT   DIRECTOR   PUBLIC
                                INSTRUCTIONS. JABALPUR DIVISION,
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 1679 of 2018

                           BETWEEN:-

                           YASHWANT SINGH SENGAR S/O RAMKRIPAL
                           SINGH SENGAR, AGED ABOUT 61 YEARS,
                           OCCUPATION: RETIRED POLICE INSPECTOR
                           VILLAGE AMARPUR P.S. INDWARA DISTT.
                           UMARIA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SUNIL TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.      SECRETARY     HOME
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)

                           3.   ADDITIONAL DIRECTOR GENERAL OF
                                POLICE     TRAINING     POLICE
                                HEADQUARTERS BHOPAL (MADHYA
                                PRADESH)

                           4.   SUPERINTENDANT OF POLICE POLICE
                                TRAINING SCHOOL UMARIYA, DISTT.
                                UMARIYA (MADHYA PRADESH)

                           5.   PENSION OFFICER UMARIYA, DISTT.
                                UMARIYA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    233


                                         WRIT PETITION No. 1783 of 2018

                           BETWEEN:-

                           SUBHASH DHOK S/O SHRI GULAB RAO
                           DHOK,   AGED     ABOUT    61  YEARS,
                           OCCUPATION:       RETIRED     SENIOR
                           AGRICULTURE DEVELOPMENT OFFICER IN
                           THE OFICE OF DEPUTY DIRECTOR FARMER
                           WELFARE        AND      AGRICULTURE
                           DEVELOPMENT     DEPARTMENT,    DISTT.
                           CHHINDWARA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI JITENDRA ARYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY    DEPARTMENT     OF
                                AGRICULTURE VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   PRINCIPAL  SECRETARY   FINANCE
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           3.   JOINT  DIRECTOR   AGRICULTURE
                                DEPARTMENT DIVISION JABALPUR
                                (MADHYA PRADESH)

                           4.   DEPUTY    DIRECTOR    FARMER
                                WELFARE    AND   AGRICULTURE
                                DEPARTMENT        CHHINDWARA
                                (MADHYA PRADESH)

                           5.   DISTRICT    PENSION    OFFICER
                                CHHINDWARA, DISTT. CHHINDWARA
                                (MADHYA PRADESH)

                           6.   ASSISTANT  SOIL  CONSERVATION
                                OFFICER,  DISTT.  CHHINDWARA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     234


                                          WRIT PETITION No. 1775 of 2018

                           BETWEEN:-

                           SHRIRAM DIYAWAR S/O LATE SHRI
                           DAMDULAL DIYAWAR, AGED ABOUT 61
                           YEARS, OCCUPATION: RETIRED FROM
                           ASSISTANT SUB INSPECTOR P.S BHAINSDEHI
                           THE. BHAINSDEHI DIST. BETUL, R/O
                           VINOBHA NAGAR, BETULGANJ, DISTT.
                           BETUL (MADHYA PRADESH)

                                                                           .....PETITIONER
                            (BY SHRI JITENDRA ARYA - ADVOCATE)

                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THROGUH ITS PRINCIPAL SECRETARY
                                 DEPARTMENT OF HOME VALLABH
                                 BHAWAN,     BHOPAL      (MADHYA
                                 PRADESH)

                           2.    INSPECTOR GENERAL OF POLICE
                                 POLICE   HEADQUARTERS   ZONE
                                 HOSHANGBAD,      HOSHANGABAD
                                 (MADHYA PRADESH)

                           3.    DEPUTY INSEPCTOR GENERAL OF
                                 POLICE   POLICE HEADQUARTERS
                                 DIVISION        HOSHANGABAD,
                                 HOSHANGABAD (MADHYA PRADESH)

                           4.    SUPERINTENDANT OF POLICE BETUL,
                                 DISTT. BETUL (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER BETUL
                                 DISTT. BETUL (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                          WRIT PETITION No. 1222 of 2018

                           BETWEEN:-

                           SMT   SHANTI   BAI   NAAG W/O   RAMESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   235


                           KUMAR NAAG, AGED ABOUT 66 YEARS,
                           OCCUPATION: RETD. GOVT. EMPLYEE R/O
                           SIDHDHESHWAR    COLONY,   GOTEGAON
                           (SHIRDHAM),   DISTT.    NARSINGHPUR
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI UMESH KUMAR VAIDYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPARTMENT OF HEALTH SERVICES
                                VALLABH    BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR DEPARTMENT OF HEALTH
                                SERVICES    BHOPAL    (MADHYA
                                PRADESH)

                           3.   JOINT DIRECTOR DEPARTMENT OF
                                HEALTH     SERVICES   DIVISION
                                JABALPUR,   JABALPUR (MADHYA
                                PRADESH)

                           4.   CHIEF  MEDICAL   AND HEALTH
                                OFFICER DAMOH DISTT. DAMOH
                                (MADHYA PRADESH)

                           5.   ACCOUNTANT GENERAL OF MP
                                GWALIOR MOTIMAHAL, GWALIOR
                                (MADHYA PRADESH)

                           6.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS    PENSION   DIVISION
                                JABALPUR,  JABALPUR  (MADHYA
                                PRADESH)

                           7.   DISTRICT  TREASURY        OFFICER
                                DAMOH DISTT. DAMOH       (MADHYA
                                PRADESH)

                           8.   DISTRICT PENSION OFFICER DAMOH
                                DISTT. DAMOH (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   236


                                        WRIT PETITION No. 1227 of 2018

                           BETWEEN:-

                           K.K. MISHRA S/O LATE HAZARILAL MISHRA,
                           AGED ABOUT 61 YEARS, OCCUPATION:
                           RETIRED PROJECT ENGINEER, R/O HOUSE
                           NO. 126 GALI NO. 8 YADAV COLONY
                           KAMATHWARD       NARSINGHPUR,   DISTT.
                           NARSINGHPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROGH   PRINCIPAL  SECRETARY
                                PUBLIC   WORKS     DEPARTMENT
                                MANTRALAYA , VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   ENGINEER IN CHIEF PUBLIC WORKS
                                DEPARTMENT (BHA AND S) NIRMAN
                                BHAWAN,     BHOPAL     (MADHYA
                                PRADESH)

                           3.   CHIEF ENGINEER PUBLIC WORKS
                                DEPARTMENT (BHA AND S) CIVIL
                                LINES JABALPUR (MADHYA PRADESH)

                           4.   DIVISIONAL   PROJECT   ENGINEER
                                PUBLIC WORKS DEPARTMENT P.I.U.
                                CIVIL LINES, DISTT. NARSINGHPUR
                                (MADHYA PRADESH)

                           5.   SHRI PREMCHAND SHAKYA, SENIOR
                                ACCOUNTANT     PUBLIC   WORKS
                                DEPARTMENT DIVISION AND DISTT
                                NARSINGHPUR (MADHYA PRADESH)

                           6.   SMT.    MANJULA     SHRIVASTAVA,
                                ASSISTANT GRADE II PUBLIC WORKS
                                DEPARTMENT B/S DIVISIONA AND
                                DISTT   NARSINGHPUR     (MADHYA
                                PRADESH)

                           7.   SHRI B.K. KHANDELWAL EXECUTIVE



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     237


                                ENGINEER PWD B AND S DIVISION
                                KATNI, DISTT. KATNI (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 2202 of 2018

                           BETWEEN:-

                           NIRANJAN PRASAD DHOULPURI S/O LATE
                           SHRI ITWARI LAL, AGED ABOUT 62 YEARS,
                           OCCUPATION:      EX-     GOVERNMENT
                           SERVANTS R/O H.NO. 1802 SUPATAL
                           GURUDEV    COLONY     NAGPUR    ROAD,
                           JABALPUR TEHSIL AND DIST. JABALPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI V.P. NEMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HEALTH
                                SERVICES DEPARTMENT VALLABH
                                BHAWAN,      BHOPAL    (MADHYA
                                PRADESH)

                           2.   THE JOINT DIRECTOR DIRECTORATE
                                OF TREASURY AND ACCOUNTS DISTT.
                                JABALPUR (MADHYA PRADESH)

                           3.   THE DIVISIONAL DISTRICT PENSION
                                OFFICER JABALPUR DISTT. JABALPUR
                                (MADHYA PRADESH)

                           4.   THE DISTRICT PENSION OFFICER
                                JABALPUR    DISTT.  JABALPUR
                                (MADHYA PRADESH)

                           5.   THE CIVIL SURJAN CUM CHIEF
                                HOSPITAL        SUPERINTENDENT
                                JABALPUR TEHSIL DISTT. JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     238


                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 2596 of 2018

                           BETWEEN:-

                           SHIV KUMAR GUPTA S/O LATE SHIV PRASAD
                           GUPTA,     AGED    ABOUT   64    YEARS,
                           OCCUPATION: RETIRED FORESTER (VAN
                           KSHETRAPAL) FROM FOREST DEPTT. WARD
                           NO. 14, BEOHARI, TEH. BEOHARI, (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI O.P. DWIVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY DEPTT.
                                OF FOREST MANTRALAYA , VALLABH
                                BHAWAN,      BHOPAL    (MADHYA
                                PRADESH)

                           2.   PRINCIPAL CHIEF SECRETARY OF
                                FOREST SATPURA BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                           3.   DIVISIONAL FOREST OFFICER FOREST
                                DIVISION    UMARIYA     (MADHYA
                                PRADESH)

                           4.   DIVISIONAL FOREST OFFICER SOUTH
                                FOREST DIVISION DISTT-SHAHDOL,
                                (MADHYA PRADESH)

                           5.   DISTRICT    PENSION    OFFICER
                                UMARIYA DISTT-UMARIYA (MADHYA
                                PRADESH)

                           6.   DISTRICT   TREASURY    OFFICER
                                (TREASURY AND ACCOUNTS) DISTT-
                                UMARIYA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 4358 of 2018


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   239



                           BETWEEN:-

                           BHAGWAT PRASAD MISHRA S/O SHRI
                           SHIVRAM MISHRA, AGED ABOUT 63 YEARS,
                           OCCUPATION:     RETD.    PANCHAYAT
                           COORDINATOR OFFICER VILLAGE AND
                           POST   PIPARIYA   CHAMPAT     TEHSIL
                           PATHARIYA, DISTT. DAMOH (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI BHUPENDRA KUMAR SHUKLA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY           PANCHAYAT
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   COLLECTOR DAMOH DISTT. DAMOH
                                (MADHYA PRADESH)

                           3.   DISTRICT PENSION OFFICER DAMOH
                                DISTT. DAMOH (MADHYA PRADESH)

                           4.   CHIEF EXECUTIVE OFFICER JANPAD
                                PANCHAYAT DISTT. DAMOH (MADHYA
                                PRADESH)

                           5.   DISTRICT  TREASURY     OFFICER
                                TREASURY OFFICE DAMOH, DISTT.
                                DAMOH (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 3960 of 2018

                           BETWEEN:-

                           MANSOOR KHAN S/O LATE SHRI GULZAR,
                           AGED ABOUT 68 YEARS, OCCUPATION:
                           RETIRED GOVT. SERVANT GRAM AND POST
                           DHILLA   TEH.    PRITHVIPUR,  DISTT.
                           TIKAMGARH (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   240


                                                                         .....PETITIONER
                           (BY SHRI PARAG S. CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                PRINCIPAL SECRETARY VALLABH
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)

                           2.   DIVISIONAL FOREST OFFICER FOREST
                                DIVISION   TIKAMGARH    (MADHYA
                                PRADESH)

                           3.   JOINT    DIRECTOR    TREASURY
                                (PENSION BRANCH) SAGAR, DIST.
                                SAGAR (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 2941 of 2018

                           BETWEEN:-

                           RAJENDRA PRASAD GUPTA S/O LATE SHRI
                           MOORAT LAL GUPTA, AGED ABOUT 63
                           YEARS, OCCUPATION: RETIRED PRADHAN
                           ADHYAPAK R/O VILLAGE AND POST
                           SHAHPURA WARD NO. 3, TAHSIL SHAHPURA,
                           DIST. DINDORI (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY MS. SUDHA GOUTAM - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL   SECRETARY
                                DEPARTMENT     OF   EDUCATION
                                VALLABH     BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   DISTRICT PENSION OFFICER DINDORI
                                DISTT. DINDORI (MADHYA PRADESH)

                           3.   BLOCK     EDUCATION       OFFICER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    241


                                SHAHPURA DISTT. DINDORI (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 2392 of 2018

                           BETWEEN:-

                           BASANT KUMAR CHOUBEY S/O LATE
                           RAMKARAN CHOUBEY, AGED ABOUT 63
                           YEARS, OCCUPATION: RETD. HEAD CLERK
                           (SUBEDAR M) FROM THE OFFICE OF S.P.
                           RADIO, REWA ZONE REWA R/O. BEHIND
                           PWD STORE CHIRHULA COLONY, REWA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI NAVEEN KUMAR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.     PRINCIPAL   SECRETARY
                                MINISTRY    OF   HOME   AFFAIRS
                                (POLICE) MANTRALAYA , VALLABH
                                BHAWAN, (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE   HEADQUARTERS   DISTT-
                                BHOPAL (MADHYA PRADESH)

                           3.   SUPERINTENDENT OF POLICE RADIO
                                REWA ZONE, (MADHYA PRADESH)

                           4.   DISTRICT TREASURY OFFICER REWA
                                DISTT-REWA (MADHYA PRADESH)

                           5.   DIVISIONAL PENSION OFFICER REWA
                                DISTT-REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 2620 of 2018




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     242



                           BETWEEN:-

                           MURRARI LAL PANDEY S/O LATE SHRI
                           MANBHAWAN PRASAD PANDEY, AGED
                           ABOUT 61 YEARS, OCCUPATION: RETD. DY.
                           RANGER R/O. WARDV NO. 2, JWALAMUKHI
                           SIHORA, JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI A.P. PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  ITS  SECRETARY    FOREST
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   CHIEF CONSERVATOR OF FOREST
                                DIVISIONAL OFFICE DISTT-JABALPUR
                                (MADHYA PRADESH)

                           3.   DIVISIONAL   FOREST    OFFICER
                                SAMANYA VAN MANDLE DISTT-
                                DINDORI (MADHYA PRADESH)

                           4.   JOINT DIRECTOR ACCOUNT AND
                                TREASURY DIVISIONAL OFFICE CIVIL
                                LINES JABALPUR (MADHYA PRADESH)

                           5.   DISTRICT PENSION OFFICER DINDORI
                                DISTT-DINDORI (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 3895 of 2018

                           BETWEEN:-

                           KANHAIYALAL   BAKALWAR     S/O   SHRI
                           SAHABLAL BAKALWAR, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           GRADE III AWASTHIBAI WARD MANDLA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      243


                           (BY SHRI SANJAY KUMAR AGRAWAL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF COMMERCIAL TAX
                                BHOPAL (MADHYA PRADESH)

                           2.   DISTRICT EXCISE OFFICER MANDLA
                                DISTT. MANDLA (MADHYA PRADESH)

                           3.   DISTRICT PENSION OFFICER MANDLA
                                DISTT. MANDLA (MADHYA PRADESH)

                           4.   JOINT    DIRECTOR    TREASURY
                                ACCOUNTS AND PENSION DISTRICT
                                JABALPUR (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                           WRIT PETITION No. 3633 of 2018

                           BETWEEN:-

                           NANDRAM AHIRWAR S/O SHRI UMMED
                           PRASAD,   AGED    ABOUT   60   YEARS,
                           OCCUPATION: RETIRED CONSTABLE CIVIL
                           WARD NO. 1, NEAR WATER FILTER, DAMOH
                           (MADHYA PRADESH)

                                                                            .....PETITIONER
                            (BY SHRI PRANAY CHOUBEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE PRINCIPAL SECRETARY
                                DEPTT. OF HOME (POLICE) VALLABH
                                BHAWAN,     BHOPAL      (MADHYA
                                PRADESH)

                           2.   SUPERINTENDANT OF POLICE GOVT.
                                RAILWAY POLICE DISTT-JABALPUR
                                (MADHYA PRADESH)

                           3.   DISTRICT      TREASURY     OFFICER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    244


                                TREASURY     AND     ACCOUNTS
                                JABALPUR (MADHYA PRADESH)

                           4.   TREASURY OFFICER DAMOH DISTT.
                                DAMOH (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 4629 of 2018

                           BETWEEN:-

                           SMT. MAKKHAN RAJA W/O LATE AMAN
                           SINGH OCCUPATION: RETIRED ANM, R/O
                           PURANI (OLD) GALLA MANDI, DEVENDRA
                           NAGAR, DISTT. PANNA (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI NAVANEET DUBEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL   SECRETARY
                                DEPARTMENT OF HEALTH (MINISTRY)
                                VALLABH     BHAWAN,     BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR HEALTH DIRECTORATE
                                HEALTH     SERVICES, BHOPAL
                                (MADHYA PRADESH)

                           3.   CHIEF  MEDICAL   AND HEALTH
                                OFFICER PANNA, DISTT. PANNA
                                (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER PANNA,
                                DISTT. PANNA (MADHYA PRADESH)

                           5.   DISTRICT TREASURY OFFICER PANNA
                                DISTT. PANNA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 4750 of 2018



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    245



                           BETWEEN:-

                           SHIVANAND     VERMA    S/O    LATE
                           MANOHARLAL SHRIVASTAVA, AGED ABOUT
                           60  YEARS,  01,  CIVIL LINE   WARD
                           ,AMARWADA (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI SHREYAS PANDIT - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                PANCHAYAT      AND      RURAL
                                DEVELOPMENT        DEPARTMENT
                                VALLABH    BHAWAN,     BHOPAL
                                (MADHYA PRADESH)

                           2.   ADDITIONAL           ASSISTANT
                                DEVELOPMENT      COMMISSIOENR
                                JANPAD PANCHAYAT HARRAI DISTT.
                                CHHINDWARA    (M.P.)  (MADHYA
                                PRADESH)

                           3.   DISTRICT     TREASURY   OFFICER
                                CHHINDWARA DISTT. CHHINDWARA
                                (M.P.) (MADHYA PRADESH)

                           4.   DISTRICT      PENSION   OFFICER
                                CHHINDWARA DISTT. CHHINDWARA
                                (M.P.) (MADHYA PRADESH)

                           5.   COLLECTOR CHHINDWARA DISTT.
                                CHHINDWARA  (M.P.) (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 3525 of 2018

                           BETWEEN:-

                           SHYAM SUNDAR SINGH S/O LATE SHRI
                           CHHOTE SINGH, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED HEAD CONSTABLE



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    246


                           O/O SUPERINTENDENT OF POLICE ( RADIO)
                           JABALPUR    R/O  H.NO.  186/1   LANDI
                           CHHATARPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                HOME DEPT. MINISTRY VALLABH
                                BHAWAN     BHOPAL   (MADHYA
                                PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS MP BHOPAL
                                (MADHYA PRADESH)

                           3.   JOINT  DIRECTOR      TREASURY
                                ACCOUNTS AND PENSION DIVISION
                                JABALPUR (MADHYA PRADESH)

                           4.   TREASURY    OFFICER       DISTRICT
                                TREASURY    OFFICE,      JABALPUR
                                (MADHYA PRADESH)

                           5.   DISTRICT    PENSION       OFFICER
                                JABALPUR     DISTT       JABALPUR
                                (MADHYA PRADESH)

                           6.   SUPERINTENDANT OF POLICE (RADIO)
                                JABALPUR    DISTT.    JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 4696 of 2018

                           BETWEEN:-

                           DAMODAR PRASAD GUPTA (DEAD) THR. HIS
                           LRS WIFE SMT. ANEETA GUPTA W/O LATE
                           SHRI DAMODAR PRASAD GUPTA, AGED
                           ABOUT 40 YEARS, OCCUPATION: HOUSE
                           WIFE MEHTA BAGEECHA JABALPUR NAKA,
                           NEAR SHANKARJI KI MADHIYA, DISTT.



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     247


                           DAMOH (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI NEERAJ JAIN - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE PRINCIPAL SECRETARY
                                DEPTT.   OF   PUBLIC    HEALTH
                                ENGINEERING VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   ENGINEER IN CHIEF PUBLIC HEALTH
                                ENGINEERING DEPARTMENT DISTT-
                                BHOPAL (MADHYA PRADESH)

                           3.   SUPERINTENDING ENGINEER, PUBLIC
                                HEALTH ENGINEERING DEPARTMENT
                                SAGAR CIRCLE, SAGAR (MADHYA
                                PRADESH)

                           4.   EXECUTIVE    ENGINEER   PUBLIC
                                HEALTH ENGINEERING DEPARTMENT
                                DISTT-DAMOH (MADHYA PRADESH)

                           5.   THE JOINT DIRECTOR TREASURY
                                ACCOUNTS AND PENSION DISTT-
                                DAMOH (MADHYA PRADESH)

                           6.   THE DISTRICT PENSION OFFICER
                                DAMOH    DISTT-DAMOH (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 3506 of 2018

                           BETWEEN:-

                           OM PRAKASH SIHARE S/O SHRI KALKA
                           PRASAD SIHARE, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED DUPTY RANGER (UP
                           VAN KSHETRAPAL) FOREST DEPARTMENT,
                           SOUTH    DIVISION,   SEONI,   RANGE
                           KANIWADA, DIST. SEONI C/O ALAP SINGH
                           SANODIYA, RAVTI NAGAR, DIST. SEONI



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     248


                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI DILIP PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY FOREST
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   CHIEF CONSERVATOR OF FOREST
                                SEONI CIRCLE SEONI (MADHYA
                                PRADESH)

                           3.   DIVISIONAL FOREST OFFICER SEONI
                                SOUTH (GENERAL) DIVISION SEONI
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 3630 of 2018

                           BETWEEN:-

                           SHRIPAD JOSHI S/O LATE SHRI SURYAKANT
                           JOSHI,   AGED     ABOUT    66   YEARS,
                           OCCUPATION: RETIRED A.G. III [LDC] SHRI
                           LAXMI NARAYAN GOVT. PENCH VALLY
                           COLLEGE PARASIA, TAHSIL PARASIA DIST.
                           CHHINDWARA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI P.S. CHOUHAN - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE   SECRETARY HIGHER
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN,    BHOPAL    (MADHYA
                                PRADESH)

                           2.   COMMISSIONER HIGHER EDUCATION
                                DEPARTMENT SATPURA BHAWAN




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      249


                                BHOPAL (MADHYA PRADESH)

                           3.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS DIVISION
                                JABALPUR (MADHYA PRADESH)

                           4.   DISTRICT      PENSION   OFFICER
                                CHHINDWARA DISTT. CHHINDWARA
                                (M.P.) (MADHYA PRADESH)

                           5.   DISTRICT     TREASURY   OFFICER
                                CHHINDWARA DISTT. CHHINDWARA
                                (M.P.) (MADHYA PRADESH)

                           6.   PRINCIPAL SHRI LAXMINARAYAN
                                GOVT.   PENCH     VALLY  COLLGE
                                PARASIA    DISTT.    CHHINDWARA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 9756 of 2018

                           BETWEEN:-

                           V.K. SARATHE S/O SHRI M.C. SARATHE,
                           AGED ABOUT 61 YEARS, OCCUPATION:
                           RETIRED    FROM    THE    POST  OF
                           SUPERINTENDENT       FROM      THE
                           DEPARTMENT      OF     SKILL   AND
                           DEVELOPMENT PLOT NO.27 BRAMHRISHI
                           COLONY GWARIGHAT JABALPUR (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI P.N. DAS - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    SECRETARY    IN  THE
                                DEPARTMENT       OF     SKILL
                                DEVELOPMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER DIRECTORATE OF
                                TREASURY AND ACCOUNTS 5TH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   250


                                FLOOR PARYAVAS BHAWAN ARERA
                                HILLS BHOPAL (MADHYA PRADESH)

                           3.   DISTRICT    PENSION     OFFICER
                                JABALPUR         DISTT-JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 4623 of 2018

                           BETWEEN:-

                           BABULAL RAJE S/O LATE SHRI MANGAL
                           PRASAD,  AGED   ABOUT   62  YEARS,
                           OCCUPATION:  RETIRED   GOVERNMENT
                           EMPLOYEE 129 NEAR GANGA WARD,
                           MEMBER-BHEEM WARD, BINA, DISTRICT
                           SAGAR (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                DEPTT.   OF  FINANCE VALLABH
                                BHAWAN,     BHOPAL   (MADHYA
                                PRADESH)

                           2.   COMMISSIONER,           PUBLIC
                                INSTRUCTIONS GAUTAM NAGARM,
                                CHETAN BRIDGE, BHOPAL (MADHYA
                                PRADESH)

                           3.   DISTRICT  EDUCATION       OFFICER
                                SAGAR, DISTT. SAGAR      (MADHYA
                                PRADESH)

                           4.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS PENSION DIVISION SAGAR,
                                SAGAR (MADHYA PRADESH)

                           5.   JOINT     DIRECTOR         PUBLIC
                                INSTRUCTION   DIVISION     SAGAR,
                                SAGAR (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   251


                           6.   DISTRICT PENSION OFFICER SAGAR,
                                DISTT. SAGAR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 4488 of 2018

                           BETWEEN:-

                           DELHAN SHAH MARAVI S/O LATE SHRI
                           RANGLAL MARKAM, AGED ABOUT 63
                           YEARS, OCCUPATION: RETD. EMPLOYEE
                           FROM THE POST OF ADDL. COMMANDANT
                           R/O. GALI NO. 18, JAWAHAR NAGAR
                           (GULABARA)    CHHINDWARA    DISTT.
                           CHHINDWARA (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI BHUPENDRA KUMAR MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HOME
                                DEPARTMENT         MANTRALAYA,
                                VALLABH     BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   THE DIRECTOR GENERAL OF POLICE
                                POLICE           HEADQUARTERS
                                JAHANGIRABAD, BHOPAL (MADHYA
                                PRADESH)

                           3.   THE JOINT DIRECTOR TREASURY
                                ACCOUNTS AND PENSION, JABALPUR
                                (MADHYA PRADESH)

                           4.   THE COMMANDANT O/O SENANI 35 B
                                (BHAR) VAHINI SPECIAL SECURITY
                                FORCE MANDLA, MANDLA (MADHYA
                                PRADESH)

                           5.   THE DISTRICT PENSION OFFICER
                                MANDLA,    MANDLA    (MADHYA
                                PRADESH)

                           6.   THE DISTRICT TREASURY OFFICER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    252


                                CHHINDWARA,          CHHINDWARA
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 4238 of 2018

                           BETWEEN:-

                           MANSOOR KHAN S/O LATE GULZAR AGED
                           ABOUT 68 YEARS, OCCUPATION: RETIRED
                           GOVT. SERVICE GRAM AND POST DHILLA
                           TEH. PRITHVIPUR, DISTT. TIKAMGARH
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI PARAG S. CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                FOREST   DEPARTMENT VALLABH
                                BHAWAN,     BHOPAL  (MADHYA
                                PRADESH)

                           2.   THE DIVISIONAL FOREST OFFICER
                                FOREST   DIVISION  TIKAMGARH,
                                TIKAMGARH (MADHYA PRADESH)

                           3.   THE JOINT DIRECTOR TREASURY
                                (PENSION BRANCH) SAGAR, DISTRICT
                                SAGAR (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 14517 of 2018

                           BETWEEN:-

                           DEVANAND BHALEKAR S/O LATE SHRI
                           JAIRAM BHALEKAR, AGED ABOUT 64
                           YEARS, OCCUPATION:    RETD.  BLOCK
                           PANCHAYAT OFFICER JANPAD PANCHAYAT
                           PARASWARA DISTT. BALAGHAT M.P. R/O.



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    253


                           WARD NO. 05, AMBEDKAR NAGAR BAIHAR
                           TEH. BAIHAR, DISTT. BALAGHAT (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI RAVINDRA KUMAR BISEN - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR ITS SECRETARY PANCHAYAT
                                AND     RURAL     DEVELOPMENT
                                MANTRALAYA VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   THE ACCOUNTANT GENERAL (A AND
                                E)-II M.P., GWALIOR, DISTT-GWALIOR
                                (MADHYA PRADESH)

                           3.   CHIEF EXECUTIVE OFFICER JANPAD
                                PANCHAYAT PARASWARA, DISTT.
                                BALAGHAT (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 4818 of 2018

                           BETWEEN:-

                           T.C. LILLARE S/O LATE SHRI DADUJEE
                           LILLARE,   AGED    ABOUT      75  YEARS,
                           OCCUPATION: EX ASSISTANT ENGINEER,
                           BEINGAGA DIVISION WATER RESOURCES
                           DEPTT., BALAGHAT (M.P.), R/O PREM NAGAR
                           WARD NO. 26, DISTT. BALAGHAT (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI RAVINDRA KUMAR BISEN - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  ITS  SECRETARY   WATER
                                RESOURCES   DEPTT.   VALLABH
                                BHAWAN,    BHOPAL    (MADHYA




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     254


                                PRADESH)

                           2.   EXECUTIVE   ENGINEER   WATER
                                RESOURCES         DEPARTMENT
                                BEINGANGA DIVISION, BALAGHAT
                                (MADHYA PRADESH)

                           3.   DISTRICT   TREASURY          OFFICER
                                BALAGHAT    DISTT.         BALAGHAT
                                (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 10779 of 2018

                           BETWEEN:-

                           MAAN SINGH S/O LATE SHRI DEEWAN
                           SINGH,   AGED    ABOUT   60    YEARS,
                           OCCUPATION:       RETD.      PLOTOON
                           COMMANDAR 9TH SPECIAL FORCE REWA
                           DISTT. REWA (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI C.P. DWIVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR THE SECRETARY DEPT. OF HOME
                                JABALPUR (MADHYA PRADESH)

                           2.   THE COMMANDANT            9TH VAHINI
                                SPECIAL   FORCE            DISTT-REWA
                                (MADHYA PRADESH)

                           3.   THE DISTRICT TREASURY OFFICER
                                REWA     DISTT-REWA  (MADHYA
                                PRADESH)

                           4.   THE DIVISION PENSION OFFICER
                                REWA     DISTT-REWA  (MADHYA
                                PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    255


                                         WRIT PETITION No. 5116 of 2018

                           BETWEEN:-

                           BRAJ BIHARI RAM S/O LATE SHRI SINGRAM
                           RAM, AGED ABOUT 63 YEARS, OCCUPATION:
                           RETIRED          INJSPECTOR        O/O
                           SUPERINTENDENT OF POLICE (RADIO)
                           JABALPUR, R/O GRAM AND POST UTRAO P.S.
                           KARIMUDDINPUR TEH. MUHAMANABAD
                           DISTT. GAJIPUR (UTTAR PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HOME
                                DEPARTMENT MINISTRY VALLABH
                                BHAWAN,     BHOPAL    (MADHYA
                                PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)

                           3.   JOINT     DIRECTOR    TREASURY
                                ACCOUNTS AND PENSION DIVISION
                                JABALPUR,    JABALPUR  (MADHYA
                                PRADESH)

                           4.   TREASURY    OFFICER   DISTRICT
                                TREASURY OFFICE JABALPUR DISTT.
                                JABALPUR (MADHYA PRADESH)

                           5.   DISTRICT    PENSION       OFFICER
                                JABALPUR     DISTT.      JABALPUR
                                (MADHYA PRADESH)

                           6.   SUPERINTENDANT OF POLICE RADIO
                                JABALPUR    DISTT.    JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 5125 of 2018


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    256



                           BETWEEN:-

                           KHUSHAL CHANDRA MISHRA S/O SHRI
                           KHEMRAJ MISHRA, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETD. INSPECTOR O/O.
                           SUPERITENDENT OF POLICE (RADIO)
                           JABALPUR R/O. GRAM BHANDERI TEH
                           BAHERI, DISTRICT BALATHAT (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HOME
                                DEPARTMENT MINISTRY VALLABH
                                BHAWAN      BHOPAL    (MADHYA
                                PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)

                           3.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS PENSION
                                DISTT.    JABALPUR    (MADHYA
                                PRADESH)

                           4.   TREASURY    OFFICER   DISTRICT
                                TREASURY     OFFICER      DISTT.
                                JABALPUR (MADHYA PRADESH)

                           5.   DISTRICT    PENSION       OFFICER
                                JABALPUR     DISTT.      JABALPUR
                                (MADHYA PRADESH)

                           6.   SUPERINTENDANT OF POLICE (RADIO)
                                POLICE   HEADQUARTERS      DISTT.
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 6345 of 2018




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    257



                           BETWEEN:-

                           ARJUN SINGH MEHRA S/O LATE SHRI R.P.
                           MEHRA,     AGED     ABOUT   61  YEARS,
                           OCCUPATION: RETD. ASTT. GRADE 2 (UDC)
                           R/O. H.NO. 1374/2, GANGA NAGAR COLONY
                           NEAR RAJUL CITY GARHA, JABALPUR
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI TARUN SENGAR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR THE PRINCIPAL SECRETARY
                                PUBLIC   HEALTH   AND   FAMILY
                                WELFARE DEPT. VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DEAN NETAJI SUBHASH CHANDRA
                                BOSE MEDICAL COLLEGE JABALPUR
                                (MADHYA PRADESH)

                           3.   DISTRICT    PENSION       OFFICER
                                JABALPUR     DISTT.      JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 6398 of 2018

                           BETWEEN:-

                           SURESH CHANDRA RAI S/O LATE SHRI
                           SHYAM LAL RAI, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED SUB INSPECTOR
                           NEAR RAM MANDIR BANKHEDI, DISTT.
                           HOSHANGABAD (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY DR. ANUVAD SHRIVASTAVA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    258


                                THROUGH DIRECTOR GENERAL OF
                                POLICE   HEADQUARTER BHOPAL
                                (MADHYA PRADESH)

                           2.   SUPERINTENDANT OF POLICE POLICE
                                HEADQUARTERS    NORTH     DISTT.
                                BHOPAL (MADHYA PRADESH)

                           3.   DIVISIONAL TREASURY OFFICER/
                                PENSION OFFICER DISTRICT PENSION
                                OFFICE BHOPAL (MADHYA PRADESH)

                           4.   DEPUTY SUPERINTENDENT OF POLICE
                                THE OFFICE OF SUPERINTENDENT OF
                                POLICE BHOPAL (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 6691 of 2018

                           BETWEEN:-

                           PREMLAL SHARMA S/O LATE SHRI
                           ANUSUIYA PRASAD SHARMA, AGED ABOUT
                           61 YEARS, R/O VILLAGE AND POST
                           LOULACHH, TEHSIL KOTAR, DIST. SATNA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI PUSHPENDRA PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY FOREST
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   FOREST OFFICER OFFICE OF FOREST
                                DIVISON DISTT. SINGROULI (MADHYA
                                PRADESH)

                           3.   DISTRICT    PENSION        OFFICER
                                SINGRAULI    DISTT.      SINGROULI
                                (MADHYA PRADESH)

                           4.   JOINT DIRECTOR DIRECTORATE OF



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   259


                                TREASURY AND ACCOUNTS DISTT.
                                SINGROULI (MADHYA PRADESH)

                           5.   DISTRICT TREASURY AND ACCOUNTS
                                OFFICER     SINGRAULI    DISTT.
                                SINGROULI (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 7387 of 2018

                           BETWEEN:-

                           BENI RAM SHIV S/O SHRI KHET SINGH,
                           AGED ABOUT 63 YEARS, OCCUPATION
                           RETIRED H.M., R/O WARD NO. 8 TALAB
                           TOLA NAINPUR DISTT.MANDLA (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY, TRIBAL
                                WELFARE DEPARTMENT, VALLABH
                                BHAWAN,      BHOPAL    (MADHYA
                                PRADESH)

                           2.   THE PRINCIPAL SECRETARY FINANCE
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           3.   THE    COMMISSIONER   TRIBAL
                                WELFARE DEPARTMENT SATPURA
                                BHAWAN    BHOPAL    (MADHYA
                                PRADESH)

                           4.   THE JOINT DIRECTOR DIRECTORATE
                                OF   TREASURY   AND   ACCOUNTS
                                DIVISION   JABALPUR    (MADHYA
                                PRADESH)

                           5.   THE    ASSISTANT  COMMISSIONER
                                TRIBAL    WELFARE  DEPARTMENT
                                MANDLA (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   260


                           6.   THE DISTRICT PENSION OFFICER
                                MANDLA DISTT. MANDLA (MADHYA
                                PRADESH)

                           7.   THE BLOCK EDUCATION OFFICER
                                NAINPUR DISTT. MANDLA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 7556 of 2018

                           BETWEEN:-

                           JAMEEL AHMED S/O LATE SHRI PEER
                           MOHD.,   AGED     ABOUT   63  YEARS,
                           OCCUPATION: RETD. ACCOUNTANT R/O.
                           PLOT NO. 166, JASHUJA CITY NEW WARD
                           NO. 71, NEAR DHANWANTRI NAGAR,
                           JABALPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI ANIRUDDH PRASAD PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR ITS PRINCIPAL SECRETARY
                                FINANCE DEPARTMENT VALLABH
                                BHAWAN    MANTRALYA, BHOPAL
                                (MADHYA PRADESH)

                           2.   DEAN NETA JI SUBHASH CHANDRA
                                BOSE MEDICAL COLLEGE JABALPUR
                                (MADHYA PRADESH)

                           3.   SUPERINTENDENT PROFESSOR OF
                                RADIO   THERAPY    SUPERINTEND
                                CANCER HOSPITAL DISTT. JABALPUR
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION      OFFICER
                                JABALPUR     DISTT.     JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   261


                                        WRIT PETITION No. 7244 of 2018

                           BETWEEN:-

                           ASHOK KUMAR MISHRA S/O LATE SHRI
                           PYARELAL MISHRA, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED TEACHER,
                           GOVT. HIGHER SECONDARY SCHOOL
                           BANDAKPUR, DISTT. DAMOH (M.P.) R/O
                           CHAITGIRI COLONY, NEAR MAZAR, BESIDE
                           TOWER, CHHATARPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI DILEEP KUMAR PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                SCHOOL EDUCATION DEPARTMENT
                                VALLABH    BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER            PUBLIC
                                INSTRUCTIONS, GAUTAM    NAGAR
                                BHOPAL (MADHYA PRADESH)

                           3.   DISTRICT   EDUCATION      OFFICER
                                DAMOH    DISTT-DAMOH     (MADHYA
                                PRADESH)

                           4.   PRINCIPAL      GOVT.    HIGHER
                                SECONDARY SCHOOL BANDAKPUR,
                                DISTT. DAMOH (MADHYA PRADESH)

                           5.   ACCOUNTANT GENERAL, GWALIOR
                                DISTT-GWALIOR (MADHYA PRADESH)

                           6.   DISTRICT PENSION OFFICER DAMOH
                                DISTT-DAMOH (MADHYA PRADESH)

                           7.   JOINT      DIRECTOR    ACCOUNTS
                                TREASURY AND PENSION SAGAR
                                DIVISION, SAGAR (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   262


                                        WRIT PETITION No. 7667 of 2018

                           BETWEEN:-

                           SMT. RAJKUMARI MISHRA W/O SHRI UMESH
                           KUMAR MISHRA, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETD. HM PRIMARY SCHOOL
                           R/O. H.I.G. VATSALA VIHAR KHANDWA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR THE PRINCIPAL SECRETARY
                                DEPT.  OF   FINANCE VALLABH
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)

                           2.   THE COMMISSIONER DIRECTORATE
                                OF  PUBLIC  INSTRUCTION  (DPI)
                                GAUTAM NAGAR BHOPAL (MADHYA
                                PRADESH)

                           3.   THE DISTRICT EDUCATION OFFICER
                                KHANDWA,    KHANDWA   (MADHYA
                                PRADESH)

                           4.   THE JOINT DIRECTOR TREASURY
                                ACCOUNTS AND PENSION DIVISION
                                INDORE (MADHYA PRADESH)

                           5.   THE DISTRICT PENSION OFFICER
                                KHANDWA    KHANDWA   (MADHYA
                                PRADESH)

                           6.   THE BLOCK EDUCATION OFFICER
                                KHANDWA     DISTT. KHANDWA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 9502 of 2018




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    263



                           BETWEEN:-

                           MAHESH     GODBHOLE        S/O    LATE
                           BALAKRISHINA GODBHOLE, AGED ABOUT
                           65  YEARS,  OCCUPATION:      INSPECTOR
                           MINISTERIAL R/O. 56-B, SAINATH COLONY
                           KOLAR ROAD BHOPAL (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI SOMAN K. MENON - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR SECRETARY DEPT. OF HOME
                                AFFAIRS VALLABH BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS O/O DGP,
                                DISTT-BHOPAL (MADHYA PRADESH)

                           3.   THE INSPECTOR GENERAL OF POLICE
                                STATE CRIMES RECORD BUREAU
                                POLICE   HEADQUARTERS     DISTT-
                                BHOPAL (MADHYA PRADESH)

                           4.   THE DISTRICT PENSION OFFICE THR.
                                THE AUTHORIZED OFFICER DISTT-
                                BHOPAL (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 7661 of 2018

                           BETWEEN:-

                           HARDAS AHIRWAR S/O SHRI HALKA
                           AHIRWAR, AGED ABOUT 60 YEARS,
                           OCCUPATION: RETIRED ASSISTANT GRADE
                           II R/O WARD NO.22 BEHIND THE BOARDING
                           SCHOOL NALA MOHALLA NEAR KABRISTAN
                           ITARSI DISTT. HOSHANGABAD (MADHYA
                           PRADESH)

                                                                         .....PETITIONER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   264


                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                FINANE   DEPARTMENT  VALLABH
                                BHAWAN,     BHOPAL   (MADHYA
                                PRADESH)

                           2.   THE DIRECTOR FARMER WELFARE
                                AND AGRICULTURE DEPARTMENT
                                BHOPAL (MADHYA PRADESH)

                           3.   THE JOINT DIRECTOR FARMER
                                WELFARE    AND    AGRICULTURE
                                DEPARTMENT      NARMADAPURAM
                                DIVISION HOSHANGABAD (MADHYA
                                PRADESH)

                           4.   THE JOINT DIRECTOR DIRECTORATE
                                OF   TREASURY   AND   ACCOUNTS
                                DIVISION    BHOPAL     (MADHYA
                                PRADESH)

                           5.   THE DISTRICT PENSION OFFICER
                                HARDA, DISTT. HARDA (MADHYA
                                PRADESH)

                           6.   THE  SUB   DIVISIONAL OFFICER
                                AGRICULTURE DEPARTMENT, HARDA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 7663 of 2018

                           BETWEEN:-

                           TEJ SINGH RAGHUVANSHI S/O LATE SHRI
                           JAI RAM RAGHUVANSHI, AGED ABOUT 60
                           YEARS,   OCCUPATION:    RETD  HEAD
                           CONSTABLE R/O. AWANTIKA COLONY
                           RAISEN (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    265



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR ITS PRINCIPAL SECRETARY
                                FINANCE DEPT. VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE   HEADQUARTERS   DISTT-
                                BHOPAL (MADHYA PRADESH)

                           3.   SUPERINTENDENT OF POLICE RAISEN
                                DISTT-RAISEN (MADHYA PRADESH)

                           4.   THE JOINT DIRECTOR TREASURY
                                ACCOUNTS    BHOPAL    DIVISION,
                                BHOPAL (MADHYA PRADESH)

                           5.   DISTRICT PENSION OFFICER RAISEN
                                DISTT-RAISEN (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 8573 of 2018

                           BETWEEN:-

                           HARDYAL SINGH GILL S/O LT. SHRI
                           BACHAN SINGH GILL, AGED ABOUT 61
                           YEARS,   OCCUPATION:     RETIRED   SUB
                           INSPECTOR O/O SUPERINTENDENT OF
                           POLICE (H.Q.) BHOPAL, R/O SHANTI VIHAR
                           COLONY    ASHOK    NARGAR,    DISTRICT
                           BHOPAL (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI SACHIN PANDEY- ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HOME
                                DEPARTMENT MINISTRY, VALLABH
                                BHAWAN,     BHOPAL    (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   266


                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE   HEADQUARTERS   DISTT-
                                BHOPAL (MADHYA PRADESH)

                           3.   JOINT     DIRECTOR  TREASURY
                                ACCOUNTS AND PENSION BHOPAL
                                DIVISION,    BHOPAL  (MADHYA
                                PRADESH)

                           4.   DISTRICT  TREASURY        OFFICER
                                BHOPAL DISTT-BHOPAL      (MADHYA
                                PRADESH)

                           5.   DISTRICT PENSION OFFICER BHOPAL
                                DISTT-BHOPAL (MADHYA PRADESH)

                           6.   SUPERINTENDENT OF POLICE (H.Q.)
                                BHOPAL DISTT-BHOPAL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 8569 of 2018

                           BETWEEN:-

                           SMT. HARI SAHU W/O SHRI BALKISHAN
                           SAHU,   AGED   ABOUT    64    YEARS,
                           OCCUPATION:    RETIRED     ASSISTANT
                           TEACHER SANKUL KENDRA-GOVT. HIGHER
                           SECONDARY     SCHOOL     BELKHADU,
                           JABALPUR 112 SATHIYA KUA DARHAI
                           HANUMANTAL,    JABALPUR     (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI SHAKTI KUMAR SONI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY SCHOOL
                                EDUCATION DEPARTMENT MINISTRY,
                                VALLABH      BHAWAN,     BHOPAL
                                (MADHYA PRADESH)

                           2.   JOINT DIRECTOR DIRECTORATE OF



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    267


                                TREASURY AND ACCOUNTS PENSION
                                DIVISION  JABALPUR   (MADHYA
                                PRADESH)

                           3.   TREASURY    OFFICER      DISTRICT
                                PREASURY OFFICER DISTT. JABALPUR
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION       OFFICER
                                JABALPUR     DISTT.      JABALPUR
                                (MADHYA PRADESH)

                           5.   PRINCIPAL SANKUL KENDRA GOVT.
                                HIGHER SECO. SCHOOL BELKHADU
                                JABALPUR     DISTT.  JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 8587 of 2018

                           BETWEEN:-

                           KU. ULKA YADAV D/O LATE RAMDAYAL
                           YADAV, AGED ABOUT 62 YEARS, R/O. WARD
                           NO. 15, VINOBA BHAVE WARD, HARDA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI ISHTEYAQ HUSAIN - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR SECRETARY PUBLIC HEALTH
                                AND FAMILY PLANNING VALLABH
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)

                           2.   CHIEF   MEDICAL    AND    HEALTH
                                OFFICER, DISTRICT HOSPITAL HARDA
                                (MADHYA PRADESH)

                           3.   DISTRICT   PENSION         OFFICER
                                COLLECTORATE HARDA        (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    268


                           4.   SHRI D.D MISHRA DISTRICT PENSION
                                OFFICER COLLECTORATE HARDA
                                PRESENTLY POSTED AS DISTT. PESION
                                OFFICER    ALIRAJPUR    (MADHYA
                                PRADESH)

                           5.   DIVISINAL   JOINT     DIRECTOR
                                TREASURY AND ACCOUNTS BHOPAL
                                AND HOSHANGBAD DIVISION, BHOPAL
                                (MADHYA PRADESH)

                           6.   COLLECTOR HARDA, DISTT. HARDA
                                (MADHYA PRADESH)

                           7.   TREASURY OFFICER HARDA, DISTT.
                                HARDA (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 8714 of 2018

                           BETWEEN:-

                           TIKARAM PATEL S/O SHRI SUKHLAL PATEL,
                           AGED ABOUT 63 YEARS, OCCUPATION:
                           RETIRED    REVENUE   INSPECTOR    R/O
                           VILLAGE NATWARA TEHSIL SHAHPURA,
                           DIST. JABALPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI SANTOSH SAHU - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                BOARD OF REVENUE DEPARTMENT
                                VALLABH    BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   COLLECTOR    JABALPUR     DISTT.
                                JABALPUR (MADHYA PRADESH)

                           3.   DISTRICT TREASURY, ACCOUNT AND
                                PENSION     OFFICER,   DISTRICT
                                ACCOUNT,     DISTT.   JABALPUR
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    269


                           4.   TEHSILDAR PATAN DISTT. JABALPUR
                                (MADHYA PRADESH)

                           5.   SUPERINTENDENT OF LAND RECORD
                                JABALPUR    DISTT.   JABALPUR
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 10199 of 2018

                           BETWEEN:-

                           RAMCHET SONI S/O LATE SHRI SHIV
                           SHARAN SONI, AGED ABOUT 61 YEARS,
                           OCCUPATION:  RETIRED  GOVERNMENT
                           EMPLOYEE R/O VILLAGE AND POST
                           NAUDHIYA   TEHSIL  BEOHARI  DISTT.
                           SHAHDOL (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI ANAND SINGH THAKUR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS SECRETARY DEPARTMENT
                                OF REVENUE VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   THE COLLECTOR SHAHDOL, DISTT.
                                SHAHDOL (MADHYA PRADESH)

                           3.   THE      TEHSILDAR,      TEHSIL
                                JAISINGHNAGAR, SHAHDOL (MADHYA
                                PRADESH)

                           4.   THE DISTRICT PENSION OFFICER
                                SHAHDOL DISTT. SHAHDOL (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 10572 of 2018




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     270



                           BETWEEN:-

                           ASHOK KUMAR PATHAK, S/O LATE SHRI
                           G.K. PATHAK, AGED ABOUT 61 YEARS,
                           OCCUPATION: RETIRED ASSISTANT GRADE
                           2 89/9 ANJALI PARISER, NEAR RAILWAY
                           SHIV NAGAR GARHA JABALPUR (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI A.P. PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  ITS  SECRETARY  HIGHER
                                EDUCATION   SATPUDA  BHAWAN
                                MANTRALAYA BHOPAL (MADHYA
                                PRADESH)

                           2.   ADDITIONAL   DIRECTOR,  NEAR
                                SCIENCE COLLEGE ASHOK HOSTAL
                                CIVIL LINE JABALPUR (MADHYA
                                PRADESH)

                           3.   PRINCIPAL, GOVT. O.F.K. COLLEGE
                                JABALPUR (MADHYA PRADESH)

                           4.   JOINT DIRECTOR, ACCOUNT AND
                                TREASURY DIVISIONAL OFFICE CIVIL
                                LINES JABALPUR (MADHYA PRADESH)

                           5.   DISTRICT   PENSION         OFFICER,
                                JABALPUR    DISTT.        JABALPUR
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 10597 of 2018

                           BETWEEN:-

                           SAVITRI BAI JHARIYA WIDOW OF LATE
                           SHRI NIRANJAN PRASAD JHARIYA, AGED
                           ABOUT    60    YEARS,   OCCUPATION:
                           PENSIONER (HOUSEWIFE), R/O UMARIYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    271


                           KUNDARI, BARELA, DISTRICT JABALPUR
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                SCHOOL EDUCATION DEPT. MINISTRY
                                VALLABH    BHAWAN      (MADHYA
                                PRADESH)

                           2.   JOINT    DIRECTOR    TREASURY
                                ACCOUNTS AND PENSION JABALPUR
                                DIVISION   JABALPUR   (MADHYA
                                PRADESH)

                           3.   TREASURY    OFFICER   DISTRICT
                                TREASURY     OFFICE    JABALUR
                                JABALPUR (MADHYA PRADESH)

                           4.   PENSION    OFFICER    JABALPUR
                                JABALPUR (MADHYA PRADESH)

                           5.   BRANCH   MANAGER    BANK   OF
                                MAHARASHTRA DHANPURI NIWAS
                                ROAD BARELA, JABALPUR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL FOR
                           RESPONDENTS NO.1 TO 4 AND SHRI VIVEK SHUKLA -
                           ADVOCATE FOR RESPONDENT NO.5)

                                         WRIT PETITION No. 9763 of 2018

                           BETWEEN:-

                           VISHWANATH SINGH BUNDELA S/O SHRI
                           PRATIPAL SINGH BUNDELA, AGED ABOUT 68
                           YEARS,      OCCUPATION:      RETIRED
                           PANCHAYAT SAMANVAYA ADHIKARI O/O
                           C.E.O. JANPAD PANCHAYAT PAWAI GRAM
                           POST MAHOD, TEH. PAWAI, DISTRICT
                           PANNA (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    272


                                                                        .....PETITIONER
                           (BY SHRI CHANDRAPAL SINGH PARMAR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL  SECRETARY
                                PANCHAYAT AND SOCIAL WELFARE
                                DEPARTMENT MINISTRY, VALLABH
                                BHAWAN,     BHOPAL   (MADHYA
                                PRADESH)

                           2.   ACCOUNTANT GENERAL TREASURY
                                ACCOUNTS AND PENSION GWALIOR
                                (MADHYA PRADESH)

                           3.   DIVISIONAL    JOINT    DIRECTOR
                                TREASURY AND ACCOUNTS SAGAR
                                DIVISION (MADHYA PRADESH)

                           4.   CHIEF EXECUTIVE OFFICER JILA
                                PANCHAYAT   PANNA    (MADHYA
                                PRADESH)

                           5.   CHIEF EXECUTIVE OFFICER JANPAD
                                PANCHAYAT     PAWAI   (MADHYA
                                PRADESH)

                           6.   DISTRICT TREASURY OFFICER PANNA
                                PANNA (MADHYA PRADESH)

                           7.   DISTRICT PENSION OFFICER PANNA
                                PANNA (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 10076 of 2018

                           BETWEEN:-

                           DR. MAHENDRA KUMAR SAMAIYA S/O LATE
                           SHRI P.C. SAMAIYA, AGED ABOUT 63 YEARS,
                           OCCUPATION:       RETIRED      AYURVED
                           CHIKITSA ADHIKARI, R/O WARD NO. H-65,
                           SHANTI VIHAR COLONY, RAJAKHEDI
                           MAKRONIYA,      SAGAR,   DIST.   SAGAR
                           (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      273


                                                                         .....PETITIONER
                            (BY MS. MALTI DADARIYA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  ITS   SECRETARY   AYUSH
                                MANTRALAYA VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER     DIRECTORATE
                                AYUSH BHOPAL, BHOPAL (MADHYA
                                PRADESH)

                           3.   JOINT    DIRECTOR  TREASURY
                                ACCOUNTS AND PENSION SAGAR
                                (MADHYA PRADESH)

                           4.   DIVISIONAL PENSION OFFICER SAGAR
                                DIVISION SAGAR (MADHYA PRADESH)

                           5.   DISTRICT   TREASURY          OFFICER
                                SAGAR, DISTT. SAGAR         (MADHYA
                                PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 10105 of 2018

                           BETWEEN:-

                           GOVIND PRASAD CHANDROL S/O SHRI
                           PHOOL CHAND CHANDROL, AGED ABOUT 66
                           YEARS, OCCUPATION: RETIRED FROM THE
                           POST OF DAFTARI FROM THE DIVISIONAL
                           FOREST OFFICE WEST (T) DIVISION
                           MANDLA    PRESENT   VILLAGE  BINEKA
                           TEHSIL AND DISTRICT MANDLA (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI P.N. DAS - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    274


                                THROUGH THE SECRETARY IN THE
                                DEPARTMENT OF FOREST VALLABH
                                BHAWAN    BHOPAL     (MADHYA
                                PRADESH)

                           2.   DIVISIONAL FOREST OFFICER WEST T
                                DIVISION    MANDLA      (MADHYA
                                PRADESH)

                           3.   DISTRICT PENSION OFFICER MANDLA,
                                DISTT. MANDLA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 9948 of 2018

                           BETWEEN:-

                           RAM KUMAR MISHRA S/O LATE R.P.
                           MISHRA,  AGED    ABOUT    61  YEARS,
                           OCCUPATION: RETIRED LIBRARIAN R/O C-5,
                           RATAN NAGAR, MADAN MAHAL JABALPUR
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY MS. SHIKHA SHARMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE PRINCIPAL SECRETARY
                                SCHOOL EDUCATION DEPARTMENT
                                MANTRALAYA, VALLABH BHAWAN,
                                (MADHYA PRADESH)

                           2.   THE COMMISSIONER RAJYA SHIKSHA
                                KENDRA B-WING PUSTAK SADAN JAIL
                                ROAD, BHOPAL (MADHYA PRADESH)

                           3.   PRINCIPAL, GOVERNMENT COLLEGE
                                OF EDUCATION (PSM) JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 10371 of 2018


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     275



                           BETWEEN:-

                           LAKHANLAL DHANYA S/O LATE L.P.
                           DHANYA,   AGED    ABOUT   61  YEARS,
                           OCCUPATION:     AGRICULTURIST    R/O
                           TIKURIYA   MOHALLA,    NEAR   KANCH
                           MANDIR DISTT. PANNA (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SHAILENDRA VERMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS SECRETARY FARMERS
                                WELFARE    AND   AGRICULTURE
                                DEVELOPMENT       DEPARTMENT
                                VALLABH    BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR(AGRICULTURE)   BHOPAL
                                BHOPAL (MADHYA PRADESH)

                           3.   DEPUTY DIRECTOR (AGRICULTURE)
                                FARMER      WELFARE      AND
                                AGRICULTURE DEPARTMENT DISTT.
                                PANNA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 9957 of 2018

                           BETWEEN:-

                           NANDKISHORE KOSHTA S/O TEJILAL
                           KOSHTA,   AGED   ABOUT    62 YEARS,
                           OCCUPATION: RETD. PATWARI R/O. VILL
                           AND POST INDRANA TEH MAJHOLI,
                           JABALPUR (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI R.P. KHARE - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     276


                                THR THE SECRETARY DEPT. OF
                                REVENUE    VALLABH    BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   COLLECTOR    JABALPUR     DISTT-
                                JABALPUR (MADHYA PRADESH)

                           3.   COLLECTOR (LAND RECORDS) DISTT-
                                JABALPUR (MADHYA PRADESH)

                           4.   SUB DIVISIONAL OFFICER JABALPUR
                                DISTT-JABALPUR (MADHYA PRADESH)

                           5.   TEHSILDAR    PANAGAR,     DISTT-
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 9960 of 2018

                           BETWEEN:-

                           KAMAL SINGH BAGRI S/O LATE PHOOL
                           SINGH BAGRI, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED PATWARI JAI
                           PRAKASH WARD, PANAGAR, DEORI KALA,
                           TEH. PANAGAR, JABALPUR (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI R.P. KHARE - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE SECRETARY DEPARTMENT
                                OF REVENUE VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   COLLECTOR JABALPUR        JABALPUR
                                (MADHYA PRADESH)

                           3.   COLLECTOR    (LAND        RECORDS)
                                JABALPUR,   DISTT.        JABALPUR
                                (MADHYA PRADESH)

                           4.   SUB DIVISIONAL OFFICER JABALPUR,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    277


                                DISTT.     JABALPUR      (MADHYA
                                PRADESH)

                           5.   TEHSILDAR    PANAGAR,     DISTT.
                                JABALPUR (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 11329 of 2018

                           BETWEEN:-

                           DAMAJI BHAGAT (D.H. BHAGAT) S/O LATE
                           SHRI HARIRAM BHAGAT, AGED ABOUT 61
                           YEARS, OCCUPATION: RETIRED AS AN
                           ACCOUNTANT,   IN   THE  OFFICE    OF
                           PRINCIPAL, GOVT. HIGHER SECONDARY
                           SCHOOL, BHENDARA, DISTT. BALAGHAT
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                FINANCE DEPARTMENT VALLABH
                                BHAWAN,    BHOPAL    (MADHYA
                                PRADESH)

                           2.   THE    COMMISSIONER   PUBLIC
                                INSTRUCTIONS,  NEAR  CHETAK
                                BRIDGE GAUTAM NAGAR, BHOPAL
                                (MADHYA PRADESH)

                           3.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS,  DIVISION JABALPUR
                                (MADHYA PRADESH)

                           4.   DISTRICT  EDUCATION     OFFICER
                                BALAGHAT        DISTT-BALAGHAT
                                (MADHYA PRADESH)

                           5.   DISTRICT    PENSION     OFFICER
                                BALAGHAT        DISTT-BALAGHAT
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     278


                           6.   THE SANKUL PRINCIPAL GOVT.
                                HIGHER    SECONDARY  SCHOOL
                                BHENDARA, DISTRICT BALAGHAT
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 9901 of 2018

                           BETWEEN:-

                           TULSIDAS  RAIKWAR      S/O       BABULAL
                           RAIKWAR, AGED ABOUT 61 YEARS,
                           OCCUPATION: RETIRED A.S.I. R-29, BSIDHSLI
                           NAGAR, DAMOH (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI B.K. SHUKLA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE   PRINCIPAL
                                SECRETARY HOME DEPARTMENT
                                VALLABH    BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                           2.   SUPERINTENDANT OF POLICE POLICE
                                HEADQUARTERS    DISTT.   DAMOH
                                (MADHYA PRADESH)

                           3.   DISTRICT PENSION OFFICER DAMOH
                                DISTT. DAMOH (MADHYA PRADESH)

                           4.   DISTRICT   TREASURY    OFFICER
                                TREASURY OFFICER DISTT. DAMOH
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 10610 of 2018

                           BETWEEN:-

                           MOHANLAL GUPTA S/O LATE SHRI RAMDAS


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   279


                           GUPTA,   AGED    ABOUT    64   YEARS,
                           OCCUPATION: RETIRED PEON, GOVT.
                           HIGHER SECONDARY SCHOOL, LATAR,
                           DISTT. ANUPPUR R/O VILL. PARASI, POST
                           LATAR , DISTRICT ANUPPUR (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI DILEEP KUMAR PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE PRINCIPAL SECRETARY
                                TRIBAL   WELFARE  DEPARTMENT
                                VALLABH     BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER TRIBAL WELFARE
                                DEPARTMENT SATPUDA BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   ASSISTANT COMMISSIONER TRIBAL
                                WELFARE DEPARTMENT ANUPPUR
                                (MADHYA PRADESH)

                           4.   JOINT    DIRECTOR, ACCOUNTS
                                TREASURY AND PENSION, REWA
                                (MADHYA PRADESH)

                           5.   DISTRICT    PENSION     OFFICER
                                ANUPPUR DISTT. ANUPPUR (MADHYA
                                PRADESH)

                           6.   PRINCIPAL   GOVT.          HIGHER
                                SECONDARY   SCHOOL          LATAR
                                DISTRICT  ANUPPUR        (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 10566 of 2018

                           BETWEEN:-

                           DEVI SINGH S/O LATE SHRI RAMSINGH,
                           AGED ABOUT 61 YEARS, OCCUPATION:



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     280


                           RETD. AS ASSISTANT SUB INSPECTOR O/O.
                           SUPERINTENDENT     OF   POLICE     (RAIL)
                           JABALPUR R/O. QTR. NO. 11/2, RAIL POLICE
                           LINE JABALPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR PRINCIPAL SECRETARY HOME
                                DEPT. VALLABH BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                           2.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS PENSION
                                DIVISION   JABALPUR   (MADHYA
                                PRADESH)

                           3.   TREASURY    OFFICER   DISTRICT
                                TREASURY     OFFICER      DISTT.
                                JABALPUR (MADHYA PRADESH)

                           4.   DISTRICT    PENSION        OFFICER
                                JABALPUR     DISTT.       JABALPUR
                                (MADHYA PRADESH)

                           5.   SUPERINTENDANT OF POLICE RAIL
                                JABALPUR    DISTT.   JABALPUR
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 11374 of 2018

                           BETWEEN:-

                           SHANKER PRASAD DAHIYA S/O SHRI
                           SUMESHWAR PRASAD DAHIYA, AGED
                           ABOUT 63 YEARS, OCCUPATION: RETD.
                           PROJECT OFFICER INTEGRATD TRIBAL
                           DEVELOPMENT PROJECT PIPRAHI DISTT.
                           REWA R/O. VILL NODHIYA PASCHIM
                           BYEPASS DEOSAR P.O. JIYAWAN, DISTRICT
                           SINGROULI (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    281


                                                                         .....PETITIONER
                            (BY MS. SUDHA GOUTAM - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR PRINCIPAL SECRETARY SC/ST
                                AND   TRIBAL   WELFARE   DEPT.
                                VALLABH     BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER            TRIBAL
                                DEVELPMENT        DEPARTMENT
                                SATPURA BHAWAN BHOPAL (MADHYA
                                PRADESH)

                           3.   DIVISIONAL DEPUTY COMMISSIONER
                                SC / ST DEVELOPMENT REWA
                                DIVISION REWA (MADHYA PRADESH)

                           4.   COLLECTOR REWA,      DISTT.    REWA
                                (MADHYA PRADESH)

                           5.   DISTRICT TREASURY OFFICER REWA
                                DISTT. REWA (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 10863 of 2018

                           BETWEEN:-

                           SUMATI BALA JATAV W/O LATE SURAJ PAL
                           JATAV,   AGED   ABOUT    43   YEARS,
                           OCCUPATION: SERVICE R/O WARD NO. 4,
                           NEAR OF HIGHER SECONDARY SCHOOL
                           BANSIHA POST LAKHOURA, DISTRICT
                           ANUPPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI SANJEEV KUMAR TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY SCHOOL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     282


                                EDUCATION DEPARTMETN VALLABH
                                BHAWAN,    BHOPAL    (MADHYA
                                PRADESH)

                           2.   DISTRICT   EDUCATION    OFFICER
                                ANUPPUR DISTT. ANUPPUR (MADHYA
                                PRADESH)

                           3.   DISTRICT   TREASURY     OFFICER
                                ANUPPUR DISTT. ANUPPUR (MADHYA
                                PRADESH)

                           4.   THE PRINCIPAL, GOVT HR SEC.
                                SCHOOL LAKHOURA, DISTT. ANUPPUR
                                (MADHYA PRADESH)

                           5.   DISTRICT    PENSION     OFFICER
                                ANUPPUR DISTT. ANUPPUR (MADHYA
                                PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 10844 of 2018

                           BETWEEN:-

                           KASHINATH SINGH S/O LATE SHRI H.S.
                           SINGH,   AGED   ABOUT      65  YEARS,
                           OCCUPATION: RETD. ASSTT. STATISTICAL
                           OFFICER POSTED AT O/O. THE SDAO
                           AGRICULTURE SIDHI R/O. VILL MADHURI
                           (KOTHAS) WARD NO. 7, POST NAUDIYA TEH
                           GOPADBANAS, DISTRICT SIDHI (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI V.D.S. CHAUHAN - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR SECRETARY FARMER WELFARE
                                AND AGRICULTURE DEVELOPMENT
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR       DIRECTORATE        OF



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     283


                                FARMER      WELFARE      AND
                                AGRICULTURE      DEVELOPMENT
                                VINDHYANCHAL BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           3.   JOINT DIRECTOR WELFARE AND
                                AGRICULTURE        DEVELOPMENT
                                DIVISION REWA (MADHYA PRADESH)

                           4.   SUB   DIVISIONAL      AGRICULTURE
                                OFFICER    SIDHI,    DISTT.  SIDHI
                                (MADHYA PRADESH)

                           5.   DISTRICT TREASURY AND PENSION
                                OFFICER   SIDHI, DISTT. SIDHI
                                (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 11195 of 2018

                           BETWEEN:-

                           GIRDHARILAL CHOUHAN (DEAD) THR.
                           KUNTA    SINGH   W/O     LATE   SHRI
                           GIRDHARILAL CHOUHAN, AGED ABOUT 50
                           YEARS OCC: HOUSE WIFE, R/O PLOT NO.46
                           SHARDA NAGAR FESH II LAMBAKHEDA
                           VAIRASIYA ROAD BHOPAL (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI DINESH PRASAD PATEL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HOME
                                DEPARTMENT    POLICE  VALLABH
                                BHAWAN,     BHOPAL    (MADHYA
                                PRADESH)

                           2.   THE DIRECTOR GENERAL OF POLICE
                                POLICE   HEADQUARTERS    DISTT-
                                BHOPAL (MADHYA PRADESH)

                           3.   INSPECTOR   GENERAL       OF   POLICE



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    284


                                BHOPAL    ZONE      DISTT-BHOPAL
                                (MADHYA PRADESH)

                           4.   THE DISTRICT TREASURY OFFICER,
                                OLD SECRETARIAT CAMPUS BHOPAL
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 11900 of 2018

                           BETWEEN:-

                           RAKESH   KUMAR    TIWARI  S/O  SHRI
                           GOVERDHAN DAS TIWARI, AGED ABOUT 61
                           YEARS, OCCUPATION: RETIRED ACCOUNT
                           OFFICER (CLASS III POST) MUNICIPAL
                           CORPORATION,    KATNI    HEERAGANJ
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI MUKESH KUMAR AGARWAL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                DEPARTMENT       OF    URBAN
                                ADMINISTRATION           AND
                                DEVELOPMENT       MANTRALAYA,
                                VALLABH     BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                           2.   MUNICIPAL CORPORATION KATNI
                                THROUGH COMMISSIONER KATNI,
                                DISTT. KATNI (MADHYA PRADESH)

                           3.   JOINT DIRECTOR LOCAL FUND AUDIT
                                CIVIC     CENTRE     MARHATAL,
                                JABALPUR (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 11070 of 2018




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   285



                           BETWEEN:-

                           SMT. SAROJANI MARAVI W/O SHRI UMRAO
                           PRASAD PRASAD MARAVI, AGED ABOUT 67
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           TEACHER, R/O VILLAGE BACHHARGAON,
                           TAHSIL BAJAG, DIST. DINDORI (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI GHANSHYAM SHARMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY TRIBAL
                                WELFARE DEPARTMENT VALLABH
                                BHAWAN,      BHOPAL    (MADHYA
                                PRADESH)

                           2.   ASSISTANT COMMISSIONER TRIBAL
                                WELFARE    DEPARTMENT    DISTT.
                                DINDORI (MADHYA PRADESH)

                           3.   PRESCRIBED OFFICER (PENSION)/
                                PENSION OFFICER DINDORI DISTT.
                                DINDORI (MADHYA PRADESH)

                           4.   DISTRICT   TREASURY     OFFICER
                                DINDORI DISTT. DINDORI (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 11232 of 2018

                           BETWEEN:-

                           QAISAR ABBAS S/O SHRI ASGAR ALI AGED
                           ABOUT 60 YEARS, OCCUPATION: RETD.
                           ASSTT. GRADE I R/O. 521, NEAR HALL
                           HOUSING BOARD COLONY BAIRASIYA
                           ROAD BHOPAL (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    286



                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR THE PRINCIPAL SECRETARY
                                DEPT.  OF   FINANCE VALLABH
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)

                           2.   PRINCIPAL           SECRETARY
                                HORTICULTURE     AND     FOOD
                                PROCESSING DEPARTMENT VALLABH
                                BHAWAN,     BHOPAL    (MADHYA
                                PRADESH)

                           3.   DIRECTOR,   DIRECTORATE    OF
                                HORTICULTURE     AND     FARM
                                FORESTRY       6TH      FLOOR
                                VINDHYACHAL BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           4.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS BHOPAL
                                DIVISION    BHOPAL    (MADHYA
                                PRADESH)

                           5.   DISTRICT PENSION OFFICER BHOPAL
                                DISTT. BHOPAL (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 11870 of 2018

                           BETWEEN:-

                           GOPAL RAO UKEY S/O LATE SHRI NAMDEO
                           UKEY,   AGED   ABOUT     62    YEARS,
                           OCCUPATION:    RETIRED      AS    AN
                           ACCOUNTANT THE OFFICE OF JANPAD
                           PANCHAYAT BIRSA DISTT. BALAGHAT
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE )

                                AND




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   287


                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL  SECRETARY
                                FINANCE DEPARTMENT VALLABH
                                BHAWAN,     BHOPAL   (MADHYA
                                PRADESH)

                           2.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS DIVISION
                                JABALPUR (MADHYA PRADESH)

                           3.   DISTRICT     PENSION      OFFICER
                                BALAGHAT    BALAGHAT     (MADHYA
                                PRADESH)

                           4.   CHIEF EXECUTIVE OFFICER O/O
                                JANPAD     PANCHAYAT     BIRSA
                                BALAGHAT (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 12293 of 2018

                           BETWEEN:-

                           RAM SUFAL NUT S/O SHRI HARI DEEN, AGED
                           ABOUT 62 YEARS, OCCUPATION: RETIRED
                           HM   R/O   VILLAGE    KARTAHA,    POST
                           BATHIYA, TEHSIL MAIHAR, DISTT. SATNA
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN,    BHOPAL     (MADHYA
                                PRADESH)

                           2.   THE     COMMISSIONER    PUBLIC
                                INSTRUCTIONS, GAUTAM NAGAR,
                                BHOPAL (MADHYA PRADESH)

                           3.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS, REWA DIVISION, REWA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    288


                                (MADHYA PRADESH)

                           4.   THE DISTRICT EDUCATION OFFICER
                                SATNA    DISTT-SATNA  (MADHYA
                                PRADESH)

                           5.   THE DISTRICT PENSION OFFICER
                                SATNA    DISTT-SATNA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 13086 of 2018

                           BETWEEN:-

                           MAHESH PRASAD AWASTHI S/O LATE SHRI
                           AMBIKA PRASAD AWASTHI, AGED ABOUT 65
                           YEARS, OCCUPATION: SENIOR CITIZEN
                           RETIRED RANGER O/O DIVISIONAL FOREST
                           OFFICER KATNI, R/O JAGRITI COLONY
                           NEAR NCC CADET COURT, KATNI (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                FOREST    DEPARTMENT    (RAIL)
                                MINISTRY   VALLABH    BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   JOINT    DIRECTOR    TREASURY
                                ACCOUNTS AND PENSION JABALPUR
                                DIVISION   JABALPUR   (MADHYA
                                PRADESH)

                           3.   DISTRICT TREASURY OFFICER KATNI
                                DISTT. KATNI (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER KATNI
                                DISTT.  KATNI   (M.P.) (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   289


                           5.   DIVISIONAL     FOREST    OFFICER
                                GENERAL FOREST DIVISION KATNI
                                DISTT. KATNI (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 13675 of 2018

                           BETWEEN:-

                           D.D. KACHHI S/O LATE GOKAL DAS KACHHI,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           RETIRED AGRICULTURE DEVELOPMENT
                           OFFICER R/O MAHENDRA WARD LUNAWAT
                           COLONY GALI NO. 2 TAH. KARELI, DISTT.
                           NARSINGHPUR (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI KRISHAN KUMAR KUSHWAHA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE    SECRETARY
                                AGRICULTURE       DEPARTMENT
                                VALLABH     BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   THE DIRECTOR DIRECTORATE OF
                                AGRICULTURE BHOPAL (MADHYA
                                PRADESH)

                           3.   THE DEPUTY DIRECTOR FARMER
                                WELFARE    AND   AGRICULTURE
                                DEPARTMENT       NARSINGHPUR
                                (MADHYA PRADESH)

                           4.   THE ASSISTANT SOIL CONSERVATION
                                OFFICER    NARSINGHPUR    DISTT.
                                NARSINGHPUR (MADHYA PRADESH)

                           5.   DISTRICT    PENSION     OFFICER
                                NARSINGHPUR DISTT. NARSINGHPUR
                                (MADHYA PRADESH)

                           6.   THE      TREASURY       OFFICER
                                NARSINGHPUR DISTT. NARSINGHPUR



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    290


                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 15027 of 2018

                           BETWEEN:-

                           SUKHDAIYA JATAV W/O LATE RAMASHRAY
                           JATAV,   AGED   ABOUT    56  YEARS,
                           OCCUPATION: HOUSE WIFE R/O DHAWARI,
                           CHANDAMARI ROAD, GALI NO. 1, DISTT.
                           SATNA (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI AJAY KUMAR SHUKLA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE SECRETARY SCHOOL
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN,    BHOPAL    (MADHYA
                                PRADESH)

                           2.   DISTRICT EDUCATION        OFFICER
                                SATNA DISTT. SATNA       (MADHYA
                                PRADESH)

                           3.   DISTRICT PENSION OFFICER SATNA
                                DISTT. SATNA (MADHYA PRADESH)

                           4.   PRINCIPAL GOVT. HIGHER SECO.
                                SCHOOL PAHADI DISTT. SATNA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 13305 of 2018

                           BETWEEN:-

                           SANTOSH KUMAR DUBEY S/O LATE SHRI
                           RAMSWARUP DUBEY, AGED ABOUT 61
                           YEARS, OCCUPATION: RETIRED EMPLOYEE



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   291


                           R/O 140 -A RADHA KUNJ        AWADHPURI
                           BHOPAL (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI DINESH PRASAD PATEL - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE     PRINCIPAL
                                SECRETARY HOME DEPARTMENT
                                (POLICE) MANTRALAY, VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)

                           3.   INSPECTOR GENERAL OF POLICE
                                BHOPAL ZONE BHOPAL (MADHYA
                                PRADESH)

                           4.   DISTRICT TREASURY OFFICER OLD
                                SECRETARIAT   CAMPUS   BHOPAL
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 13672 of 2018

                           BETWEEN:-

                           UMRAO SINGH CHOUDHARY S/O LATE
                           KANHAR SINGH CHOUDHARY, AGED ABOUT
                           61   YEARS,  OCCUPATION:     RETIRED
                           ASSISTANT GRADE III R/ NEAR RAILWAY
                           BRIDGE BAGASPUR ROAD GOTEGAON
                           TEHSIL GOTEGAON, DISTT. NARSINGHPUR
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI KRISHAN KUMAR KUSHWAHA - ADVOCATE)

                                AND




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   292


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY WATER
                                RESOURCES    DEPT.   VALLABH
                                BHAWAN (MADHYA PRADESH)

                           2.   THE DIRECTOR DIRECTORATE OF
                                WATER RESOURCES DEPARTMENT
                                BHOPAL (MADHYA PRADESH)

                           3.   THE EXECUTIVE ENGINEER RANI
                                AWANTI   BAI   SAMANYA  NAHAR
                                DIVISION     GOTEGAON     NO.2,
                                NARSINGHPUR (MADHYA PRADESH)

                           4.   THE DISTRICT PENSION OFFICER
                                DISTT.  NARSINGHPUR  (MADHYA
                                PRADESH)

                           5.   THE TREASURY OFFICER DISTT.
                                NARSINGHPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 13662 of 2018

                           BETWEEN:-

                           PRIYANSHU THAKUR S/O LATE SHRI INDRA
                           NARAYAN THAKUR, AGED ABOUT 27 YEARS,
                           OCCUPATION: NILL, R/O KABEER WARD
                           NO.6 DOONDA, SEONI (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI MANOJ KUMAR MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE SECRETARY SCHOOL
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN,    BHOPAL    (MADHYA
                                PRADESH)

                           2.   DISTRICT    EDUCATION     OFFICER
                                SEONI,   DISTT. SEONI    (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     293


                           3.   BLOCK      EDUCATION    OFFICER,
                                GHANSOUR,     BLOCK   GHANSOUR,
                                DISTRICT SEONI (MADHYA PRADESH)

                           4.   JOINT    DIRECTOR    TREASURY
                                ACCOUNTS AND PENSION JABALPUR
                                DIVISION   JABALPUR   (MADHYA
                                PRADESH)

                           5.   TREASURY OFFICER SEONI DISTT.
                                SEONI (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 15898 of 2018

                           BETWEEN:-

                           SMT. MUNNI YADAV W/O LATE SHRI
                           MAKHAN YADAV, AGED ABOUT 68 YEARS,
                           OCCUPATION:   RETIRED    SUPERVISOR
                           WOMAN    AND  CHILD    DEVELOPMENT
                           OFFICER   MUDWARA     DISTT.  KATNI
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI AJAY SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY WOMAN
                                AND CHILD WELFARE DEVELOPMENT
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   THE    COMMISSIONER       JABALPUR
                                DIVISION  JABALPUR         (MADHYA
                                PRADESH)

                           3.   THE COLLECTOR KATNI DISTT-KATNI
                                (MADHYA PRADESH)

                           4.   THE PROJECT OFFICER INTEGRATED
                                CHILD   DEVELOPMENT     PROJECT
                                MUDWARA,     KATNI     (MADHYA
                                PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   294


                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 14897 of 2018

                           BETWEEN:-

                           RAMADHAR NAI S/O LATE RAMNATH NAI,
                           AGED ABOUT 63 YEARS, OCCUPATION:
                           RERIRED PEON GOVT. H.S. SCHOOL
                           HANUMANA, DISTT. REWA (M.P.) R/O
                           VILLAGE SHIVGARH POST KAILASHPUR
                           TEHSIL HANUMANA DISTT. REWA (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI SHANKAR DAYAL MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  ITS  SECRETARY    SCHOOL
                                EDCUATION          DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER DIRECTORATE OF
                                PUBLIC INSTRUCTION DIRECTORATE
                                BHOPAL (MADHYA PRADESH)

                           3.   DISTRICT    EDUCATION   OFFICER
                                DISTT. REWA (MADHYA PRADESH)

                           4.   BLOCK EDUCATION OFFICER BLOCK
                                HANUMANA DISTT. REWA (MADHYA
                                PRADESH)

                           5.   DIVISIONAL PENSION OFFICER REWA
                                DIVISION, REWA (MADHYA PRADESH)

                           6.   JOINT     DIRECTOR       PUBLIC
                                INSTRUCTION REWA DIVISION, REWA
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 15167 of 2018


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   295



                           BETWEEN:-

                           ABDUL HALEEM KHAN S/O LATE SHEIKH
                           JUMMAN,   AGED   ABOUT    62 YEARS,
                           OCCUPATIN: RETD. JNKVV, H.NO. 113,
                           SOUTH MILONIGANJ, JABALPUR, DISTT.
                           JABALPUR (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI SHAILENDRA MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY    DEPARTMENT     OF
                                FARMERS       WELFAR       AND
                                AGRICULTURE      DEVELOPMENT
                                VALLABH     BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   JAWAHARLAL    NEHRU     KRISHI
                                VISHWAVIDYALAYA THR. REGISTRAR
                                ADHARTAL,  JABALPUR   (MADHYA
                                PRADESH)

                           3.   THE COMPTROLLER JAWAHARLAL
                                NEHRU KRISHI VISHWAVIDYALAYA,
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 15301 of 2018

                           BETWEEN:-

                           RAMAKANT MISHRA S/O SHRI BADRI
                           PRASAD, AGED ABOUT 61 YEARS, 3776/1
                           NEAR ABHINANDAN HOSPITAL KATRA
                           ADHARTAL JABALPUR (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI OM PRAKASH DWIVEDI - ADVOCATE)

                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    296


                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL   SECRETARY
                                VALLABH     BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER SALES TAX, INDORE
                                (MADHYA PRADESH)

                           3.   DIVISIONAL DEPUTY COMMISSIONER
                                COMMERCIAL      TAX  DIVISION-2
                                JABALPUR     DISTT.  JABALPUR
                                (MADHYA PRADESH)

                           4.   DIVISIONAL   PENSION     OFFICER
                                PENSION JABALPUR DISTT. JABALPUR
                                (MADHYA PRADESH)

                           5.   DISTRICT   TREASURY    OFFICER
                                TREASURY     AND     ACCOUNTS,
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 15459 of 2018

                           BETWEEN:-

                           GANGA     SINGH  BAGHEL   S/O  SHRI
                           CHHOTELAL SINGH, AGED ABOUT 61
                           YEARS,    OCCUPATION:  RETD.  HEAD
                           CONSTABLE 414, POLICE LINES REWA,
                           DISTT. REWA (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR ITS PRINCIPAL SECRETARY
                                DEPT. OF FINANCE MANTRALAYA
                                VALLABH    BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                           2.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS DIVISION REWA, REWA
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    297


                           3.   THE DIVISIONAL DISTRICT PENSION
                                OFFICER SHILPI PLAZA A-BLOCK
                                REWA,   DISTT. REWA    (MADHYA
                                PRADESH)

                           4.   THE SUPERINTENDENT OF POLICE
                                DISTT. REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 15313 of 2018

                           BETWEEN:-

                           LALJI SHUKLA S/O LATE SHRI SHIV MURTI
                           PRASAD SHUKLA, AGED ABOUT 67 YEARS,
                           OCCUPATION: RETD. REVENUE INSPECTOR
                           DISTT. UMARIYA AT PRESENT R/O. VILL.
                           AND POST MOHARI KATRA P.S. AND TEH.
                           AMARPATAM DISTT. SATNA (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI VIDYA PRASAD - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR THE SECRETARY LAND AND
                                REVENUE DEPT. VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER    LAND    RECORD
                                GWALIOR DISTT. GWALIOR (MADHYA
                                PRADESH)

                           3.   COLLECTOR LAND AND REVENUE
                                DEPARTMENT    UMARIYA    DISTT.
                                UMARIYA (MADHYA PRADESH)

                           4.   SUPERINTENDENT OF BHU-ABHILEKH
                                UMARIYA DISTT. UMARIYA (MADHYA
                                PRADESH)

                           5.   ACCOUNTANT    AND    GENERAL
                                ACCOUNT   AND  PENSION  LAND
                                REVENUE 2ND HAKDARI GWALIOR



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    298


                                (MADHYA PRADESH)

                           6.   DISTRICT TREASURY OFFICER LAND
                                REVENUE    DEPARTMENT    DISTT.
                                UMARIYA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 15720 of 2018

                           BETWEEN:-

                           TEK SINGH PARTE S/O NAHANO PARTE,
                           AGED ABOUT 65 YEARS, OCCUPATION:
                           RETIRED AS ASSTT. TEACHER GOVT.
                           PRIMARY  SCHOOL    RUKJHAR  BLOCK
                           PARASWADA DISTT. BALAGHAT (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN,    BHOPAL     (MADHYA
                                PRADESH)

                           2.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS    JABALPUR   DIVISION
                                JABALPUR (MADHYA PRADESH)

                           3.   ASSISTANT COMMISSIONER TRIBAL
                                WELFARE     BALAGHAT    DISTT.
                                BALAGHAT (MADHYA PRADESH)

                           4.   DISTRICT   TREASURY        OFFICER
                                BALAGHAT    DISTT.       BALAGHAT
                                (MADHYA PRADESH)

                           5.   SANKUL PRINCIPAL GOVT HR SEC.
                                SCHOOL    TWD    UKWA   BLOCK
                                PARASWADA,   DISTT.  BALAGHAT
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    299


                           6.   BLOCK DEVELOPMENT OFFICER TWD
                                BLOCK     PARASWADA,    DISTT.
                                BALAGHAT (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 16188 of 2018

                           BETWEEN:-

                           BHUSHAN PRASAD SAHU S/O LATE SHRI
                           DADNU SAHU, AGED ABOUT 64 YEARS,
                           OCCUPATION: RETIRED AS AN ASSISTANT
                           TEACHER   GOVT.   PRIMARY   SCHOOL
                           BHUSHHA   SANKUL     GOVT.   HIGHER
                           SECONDARY SCHOOL JAITPUR BLOCK
                           BUDHAR DISTT. SHAHDOL M.P. (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                DEPARTMENT       OF     FINANCE
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL M.P. (MADHYA PRADESH)

                           2.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS REWA DIVISION DISTT.
                                REWA (MADHYA PRADESH)

                           3.   THE DIVISIONAL DISTRICT PENSION
                                OFFICER SHAHDOL DISTT-SHAHDOL
                                (MADHYA PRADESH)

                           4.   THE DISTRICT TREASURY OFFICER
                                SHAHDOL DISTT-SHAHDOL (MADHYA
                                PRADESH)

                           5.   BLOCK EDUCATION OFFICER BUDHAR
                                DISTT-SHAHDOL (MADHYA PRADESH)

                           6.   THE SANKUL PRINCIPAL GOVT.
                                HIGHER  SECONDARY   SCHOOL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   300


                                JAITPUR, BLOCK BUDHAR, SHAHDOL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 16117 of 2018

                           BETWEEN:-

                           GOVIND SINGH TIHARIYA S/O LATE H.N.
                           SINGH TIHAIYA, AGED ABOUT 60 YEARS,
                           AAMGAON     NAKA      JAGDISH   WARD
                           GADARWARA      DISTT.    NARSINGHPUR
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI ARPAN SHRIVASTAVA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                HOME     DEPARTMENT  VALLABH
                                BHAWAN,     BHOPAL   (MADHYA
                                PRADESH)

                           2.   THE DIRECTOR GENERAL OF POLICE
                                POLICE   HEADQUARTERS    DISTT-
                                BHOPAL (MADHYA PRADESH)

                           3.   THE INSPECTOR GENERAL OF POLICE
                                POLICE   HEADQUARTERS     DISTT-
                                BHOPAL (MADHYA PRADESH)

                           4.   THE JOINT DIRECTOR DIRECTORATE
                                OF TREASURY AND ACCOUNTS DISTT-
                                JABALPUR (MADHYA PRADESH)

                           5.   THE SUPERINTENDENT OF POLICE
                                POLICE  HEADQUARTERS    DISTT-
                                NARSINGHPUR (MADHYA PRADESH)

                           6.   THE DISTRICT TREASURY OFFICER
                                DIRECTORATE OF TREASURY AND
                                ACCOUNTS     DISTT-NARSINGHPUR
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   301


                           7.   THE DISTRICT PENSION OFFICER
                                NARSINGHPUR DISTT-NARSINGHPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 17396 of 2018

                           BETWEEN:-

                           VIJAY   BAHADUR    SINGH    S/O  SHRI
                           KEDARNATH SINGH, AGED ABOUT 65
                           YEARS,   OCCUPATION:   RETIRED    SUB
                           DIVISIONAL OFFICER (FOREST) R/O HOUSE
                           H.NO.  D-2/268, DANISH   AGAR,   POST
                           BAWADIA KALAN, HOSHANGABAD ROAD,
                           BHOPAL (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SANJIV KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY MINISTRY OF FOREST,
                                MANTRALAYA, VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   CHIEF CONSERVATOR OF FOREST
                                BHOPAL CIRCLE BHOPAL (MADHYA
                                PRADESH)

                           3.   CONSERVATOR    OF    FOREST    /
                                DIVISIONAL   FOREST     OFFICER
                                GENERAL FOREST DIVISION SEHORE
                                (MADHYA PRADESH)

                           4.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS    BHOPAL   (MADHYA
                                PRADESH)

                           5.   DISTRICT   TREASURY     OFFICER
                                SEHORE (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     302


                                        WRIT PETITION No. 17129 of 2018

                           BETWEEN:-

                           SHAMBHU PRASAD VERMA S/O LATE SHRI
                           BARATI VERMA, AGED ABOUT 74 YEARS,
                           OCCUPATION:    RETIRED   ASSISTANT
                           TEACHER, R/O VILLAGE CHITUHULA,
                           BLOCK SOHAGPUR, SHAHDOL (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI R.P MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE PRINCIPAL SECRETARY
                                SCHOOL EDUCATION DEPARTMENT
                                VALLABH    BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER DIRECTORATE OF
                                PUBLIC INSTRUCTION    BHOPAL
                                (MADHYA PRADESH)

                           3.   ACCOUNTANT GENERAL (A AND E ) 2
                                GWALIOR JHANSI ROAD GWALIOR
                                (MADHYA PRADESH)

                           4.   DISTRICT   EDUCATION    OFFICER
                                SHAHDOL, DISTT SHAHDOL (MADHYA
                                PRADESH)

                           5.   DISTRICT    PENSION     OFFICER
                                SHAHDOL DISTT. SHAHDOL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 17218 of 2018

                           BETWEEN:-

                           GURUNENDRA KUMAR SHANDILYA S/O
                           LATE SHIVDAYAL SHANDILYA, AGED



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    303


                           ABOUT 62 YEARS, OCCUPATION: RETIRED
                           D.S.P.,R/O J.P. NAGAR ADHARTAL JABALPUR
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI AJAY KUMAR SHUKLA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE     SECRETARY
                                DEPARTMENT       OF     HOME
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)

                           3.   INSPECTOR GENERAL OF POLICE
                                JABALPUR ZONE JABALPUR (MADHYA
                                PRADESH)

                           4.   DEPUTY INSPECTOR GENERAL OF
                                POLICE POLICE JABALPUR RANGE
                                JABALPUR (MADHYA PRADESH)

                           5.   SUPERINTENDANT     OF   POLICE
                                JABALPUR,    DISTT    JABALPUR
                                (MADHYA PRADESH)

                           6.   DISTRICT    PENSION       OFFICER
                                JABALPUR     DISTT.      JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 17204 of 2018

                           BETWEEN:-

                           UMESH CHANDRA PRAJAPATI S/O LATE
                           SHOBHARAM PRAJAPATI, AGED ABOUT 62
                           YEARS, OCCUPATION: RETD. PERSON R/O
                           SAI SANKALP MARRIAGE LAWAN WARD NO.
                           11    BHATERA   CHOWKI,   BALAGHAT
                           (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   304


                                                                        .....PETITIONER
                           (BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY HOME
                                DEPARTMENT        MANTRALAYA
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   SUPERINTENDANT OF POLICE, DISTT.
                                BALAGHAT M.P. (MADHYA PRADESH)

                           3.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS   JABALPUR  (MADHYA
                                PRADESH)

                           4.   DISTRICT      TREASURY/PENSION
                                OFFICER    BALAGHAT      DISTT.
                                BALAGHAT (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 17702 of 2018

                           BETWEEN:-

                           SHANKAR SINGH LODHI S/O LATE SHRI
                           POORAN SINGH LODHI, AGED ABOUT 63
                           YEARS,   OCCUPATION:   RETD. UPPER
                           DIVISION TEACHER R/O. BILGAINYAN
                           WARD INFRONT OF JAHESHWARI TEMPLE
                           BINA, SAGAR (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR ITS PRINCIPAL SECRETARY
                                DEPT.  OF   FINANCE VALLABH
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    305


                           2.   THE     COMMISSIONER    PUBLIC
                                INSTRUCTIONS, GAUTAM NAGAGR
                                BHOPAL (MADHYA PRADESH)

                           3.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS,     SAGAR    DIVISION,
                                SAGAR(MADHYA PRADESH)

                           4.   DISTRICT   EDUCATION      OFFICER
                                SAGAR    DISTT-SAGAR     (MADHYA
                                PRADESH)

                           5.   DISTRICT PENSION OFFICER, SAGAR
                                DISTT-SAGAR (MADHYA PRADESH)

                           6.   THE PRINCIPAL, GOVT. HIGHER
                                SECONDARY SCHOOL BHANGARH,
                                DISTT SAGAR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 18146 of 2018

                           BETWEEN:-

                           MUDRIKA PRASAD PANDEY S/O SHRI DADDI
                           PRASAD PANDEY, AGED ABOUT 69 YEARS,
                           OCCUPATION: RETIRED AS PEON GOVT.
                           JUNIOR HIGH SCHOOL KHADDA DISTT.
                           REWA (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                SCHOOL EDUCATION DEPARTMENT
                                VALLABH    BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS, DIVISION REWA DISTT.
                                REWA (MADHYA PRADESH)

                           3.   DISTRICT    EDUCATION     OFFICER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    306


                                SHILPI PLAZA DISTT-REWA (MADHYA
                                PRADESH)

                           4.   THE DIVISIONAL DISTRICT PENSION
                                OFFICER   DISTT-REWA   (MADHYA
                                PRADESH)

                           5.   THE DISTRICT TREASURY OFFICER
                                COLLECTORATE COAMPUS DISTT-
                                REWA (MADHYA PRADESH)

                           6.   SANKUL PRINCIPAL GOVT. HIGHER
                                SECONDARY SCHOOL HARDIKUPSA,
                                REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 18067 of 2018

                           BETWEEN:-

                           LALLU PRASAD KORI S/O M.C.KORI, AGED
                           ABOUT 63 YEARS, OCCUPATION: RETIRED
                           UPPER DIVISION TEACHER GOVT. HIGHER
                           SEONDARY SCHOOL LOHARI, DIST. DAMOH
                           KAMLA NEHRU WARD, HATTA, (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI PARAG TIWARI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE     PRINCIPAL
                                SECRETARY   DEPARTMENT     OF
                                SCHOOL EDUCATION MANTRALAYA,
                                VALLABH   BHAWAN,    (MADHYA
                                PRADESH)

                           2.   ACCOUNTANT GENERAL, OFFICE OF
                                ACCOUNTANT GENERAL (A AND E) II
                                DISTT-GWALIOR (MADHYA PRADESH)

                           3.   PRINCIPAL,   GOVT.     HIGHER
                                SECONDARY SCHOOL LOHARI, DISTT-
                                DAMOH (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   307


                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 17961 of 2018

                           BETWEEN:-

                           SAJID MOHD. S/O SHRI FAZIL MOHD., AGED
                           ABOUT 65 YEARS, OCCUPATION: RETIRED
                           EMPLOYEE, HOUSE NO.13 NALWALI GALI
                           MASJID CHAMELI WALI ROAD GHATIBHAD
                           BHUNJIA, BHOPAL (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI ANOOP KUMAR SHRIVASTAVA - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY PUBLIC
                                WORKS    DEPARTMENT    VALLABH
                                BHAWAN,      BHOPAL    (MADHYA
                                PRADESH)

                           2.   EXECUTIVE    ENGINEER   PUBLIC
                                WORKS DEPARTMENT (E AND M)
                                DIVISION NO. 1 BHOPAL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 18300 of 2018

                           BETWEEN:-

                           RAMESHWAR PRASAD PRAJAPATI S/O SHRI
                           RAJUA PRAJAPATI, AGED ABOUT 62 YEARS,
                           OCCUPATION:   RET.   PRINCIPAL    R/O
                           INDRAPURI COLONY, PANNA (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI ARUNODAY SINGH - ADVOCATE)

                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      308


                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                SCHOOL EDUCATION DEPARTMENT
                                VALLABH    BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   THE ACCOUNTANT GENERAL OFFICE
                                OF THE ACCOUNTANT GENERAL A
                                AND E IIND MP LEKHA BHAWAN
                                JHANSI ROAD, GWALIOR (MADHYA
                                PRADESH)

                           3.   THE DISTRICT EDUCATION OFFICER
                                PANNA (MADHYA PRADESH)

                           4.   THE BLOCK EDUCATION OFFICER
                                AJAYGARH PANNA DISTT. PANNA
                                (MADHYA PRADESH)

                           5.   THE PRINCIPAL / WITHDRAWAL AND
                                PAYMENT OFFICER GOVT HR SEC
                                SCHOOL BRIJPUR, PANNA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 18567 of 2018

                           BETWEEN:-

                           MOHD. RIYAZ S/O SHRI LAL ABDUL RASHID,
                           AGED ABOUT 60 YEARS, OCCUPATION:
                           RETIRED FORESTER R/O NES OKAF
                           COLONY BAG FARHAT AFZA AISHBAG
                           BHOPAL    TEHSIL    HUZUR    (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI R.S. VERMA - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH    CHIEF   SECRETARY
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    309


                           2.   PRINCIPAL  SECRETARY    FOREST
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           3.   CHIEF CONSERVATOR OF FOREST
                                GENERAL   FOREST  BOARD  74
                                BUNGALOW KHEL PARISAR LINK
                                ROAD NO. 1 BHOPAL (MADHYA
                                PRADESH)

                           4.   ACCOUNTANT GENERAL OFFICE OF
                                ACCOUNTANT GENERAL A AND E II
                                LEKHA BHAWAN JHANSI ROAD
                                GWALIOR (MADHYA PRADESH)

                           5.   DISTRICT  TREASURY    OFFICER
                                BHOPAL DISTT. BHOPAL (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 18973 of 2018

                           BETWEEN:-

                           SMT. GUDDI W/O LATE SANTOSH, AGED
                           ABOUT 45 YEARS, OCCUPATION: HOUSE
                           WIFE R/O WARD NO. 14, SHANKAT MOCHAN
                           PAHARI CHHATARPUR (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI NAVNEET DUBEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.   PRINCIPAL    SECRETARY
                                DEPARTMENT OF HEALTH (MINISTRY)
                                VALLABH BHAWAN, BHOPAL M.P.
                                (MADHYA PRADESH)

                           2.   JOINT DIRECTOR DEPARTMENT OF
                                MEDICAL SERVICES HEALTH SAGAR
                                (MADHYA PRADESH)

                           3.   DISTRICT   PENSION    OFFICER
                                CHHATARPUR DISTT. CHHATARPUR



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     310


                                (MADHYA PRADESH)

                           4.   CIVIL SURGEON CUM CHIEF MIDICAL
                                AND HEALTH OFFICER PANNA DISTT.
                                CHHATARPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 19073 of 2018

                           BETWEEN:-

                           PANNALAL AWASTHY S/O LATE SHRI T.D.
                           AWASTHY, AGED ABOUT 59 YEARS, R/O HIG-
                           87 DEENDAYAL DHAM COLONY PADRA
                           REWA OCC. RETD. DSP (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SATISH YADAV - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY DEPTT. OF HOME,
                                VALLABH     BHAWAN,     BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE,
                                POLICE   HEADQUARTERS   DISTT-
                                BHOPAL (MADHYA PRADESH)

                           3.   SUPERINTENDENT OF POLICE DISTT-
                                SATNA (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER SATNA
                                DISTT-SATNA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 19563 of 2018

                           BETWEEN:-

                           MADHUKAR KATARE S/O LATE RUSTAMJI
                           KATARE, AGED ABOUT 61 YEARS, OCC.



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     311


                           DRIVER OFFICE OF E.E. DIV. NO.28, PUNASA
                           DISTT. KHANDWA (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI VIPIN YADAV - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. SECRETARY DEPARTMENT OF
                                NARMADA    VALLY   DEVLOPMENT
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   EXECUTIVE ENGINEER NARMADA
                                DEVELOPMENT DIVISION NO. 28
                                PUNASA DISTT. KHANDWA (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 20003 of 2018

                           BETWEEN:-

                           MRS. RUKMANI BAI W/O LATE SHRI
                           RAMESHWAR SINGH, AGED ABOUT 72
                           YEARS,  R/O.  1339/3, SETHI NAGAR
                           GUPTESHWAR ROAD PO VIDYUT NAGAR ,
                           JABALPUR (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI SUMIT RAGHUVANSHI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR PRINCIPAL SECRETARY HOME
                                DEPT VALLABH BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                           2.   JOINT     DIRECTOR   TREASURY,
                                ACCOUNTS, AND PENSION JABALPUR
                                DIVISION,   JABALPUR   (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    312


                           3.   TREASURY    OFFICER       DISTRICT
                                TREASURY    OFFICE,      JABALPUR
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION       OFFICER
                                JABALPUR     DISTT.      JABALPUR
                                (MADHYA PRADESH)

                           5.   SUPERINTENDENT     OF   POLICE
                                JABALPUR    DISTT.    JABALPUR
                                (MADHYA PRADESH)

                           6.   ASSISTANT   GENERAL   MANAGER
                                STATE     BANK     OF    INDIA,
                                KENDRIYAKRUT PENSION PRAKRIYA
                                KENDRA KAMKAJI MAHILA AAWAS
                                KE PICHCHE, GOVINDPURA, BHOPAL
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL FOR
                           RESPNDENTS NO. 1 TO 5 AND
                           SHRI VIVEK SHUKLA - ADVOCATE FOR RESPONDENT NO.6)

                                        WRIT PETITION No. 20305 of 2018

                           BETWEEN:-

                           SMT. SATYAWATI DEVI AWADHIYA W/O
                           LATE SHRI ROOPNARAYAN AWADHIYA,
                           AGED ABOUT 61 YEARS, OCCUPATION:
                           RETIRED AS FEMALE HEALTH WORKER
                           BICHHIYA HOSPITAL REWA DISTT. REWA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT       OF      FINANCE
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   JOINT DIRECTOR TREASURY         AND
                                ACCOUNTS   DISTT. REWA          M.P.



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     313


                                (MADHYA PRADESH)

                           3.   THE DIVISIONAL DISTRICT PENSION
                                OFFICER SHILPI PLAZA A BLOCK
                                REWA (MADHYA PRADESH)

                           4.   THE CHIEF MEDICAL AND HELTH
                                OFFICER HEALTH OFFICER DISTT-
                                REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 19633 of 2018

                           BETWEEN:-

                           SUDHIR FADNIS S/O LATE SHRI WAMAN
                           RAO, AGED ABOUT 62 YEARS, OCCUPATION:
                           RETIRED AGRICULTURE DEVELOPMENT
                           OFFICER, R/O MATRA CHHAYA CHOUK NO.
                           14 WARD NO. 35 NOGDWU CHOUK,
                           CHHINDWARA (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI K.K. KUSHWAHA - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE    SECRETARY
                                AGRICULTURE       DEPARTMENT
                                VALLABH     BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR   DIRECTORATE  OF
                                AGRICULTURE BHOPAL (MADHYA
                                PRADESH)

                           3.   THE DEPUTY DIRECTOR FARMER
                                WELFARE AND AGRICULTURE DEV.
                                DEPARTMENT       CHHINDWARA
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION  OFFICER
                                CHHINDWARA DIST. CHHINDWARA
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    314


                           5.   TREASURY OFFICER CHHINDWARA
                                DISTT.   CHHINDWARA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 19636 of 2018

                           BETWEEN:-

                           PRABHAKAR PARATE S/O LATE SHRI
                           GANGADHAR PARATE, AGED ABOUT 62
                           YEARS,   OCCUPATION:   AGRICULTURE
                           DEVELOPMENT OFFICER SOUTH CIVIL LINE
                           OPP.   JEETU  KAVEL,   CHHINDWARA
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI K.K. KUSHWAHA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE    SECRETARY
                                AGRICULTURE       DEPARTMENT
                                VALLABH     BHAWAN,    BHOPAL
                                (MADHYA PRADESH)

                           2.   THE DIRECTOR, DIRECTORATE OF
                                AGRICULTURE       DISTT-BHOPAL
                                (MADHYA PRADESH)

                           3.   THE DEPUTY DIRECTOR FARMER
                                WELFARE AND AGRICULTURE DEVL.
                                DEPARTMENT   DISTT-CHHINDWARA
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION   OFFICER
                                CHHINDWARA, DISTT-CHHINDWARA
                                (MADHYA PRADESH)

                           5.   THE      TREASURY    OFFICER
                                CHHINDWARA DISTT-CHHINDWARA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      315


                                         WRIT PETITION No. 20410 of 2018

                           BETWEEN:-

                           SHIV PRAKASH SINGH PARIHAR S/O SHRI
                           S.N.SINGH PARIHAR, AGED ABOUT 65
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           SUB INSPECTOR POLICE DEPT R/O H.NO.
                           24/238 DWARIKA NAGAR REWA DISTT.
                           REWA (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI R.S. PARIHAR - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE SECRETARY HOME DEPT.
                                MANTRALAYA VALLABH BHAWAN,
                                BHOPAL M.P. (MADHYA PRADESH)

                           2.   THE DIRECTOR GENERAL OF POLICE
                                P. HQ. BHOPAL (MADHYA PRADESH)

                           3.   THE INSPECTOR GENERAL OF POLICE
                                REWA RANGE, REWA (MADHYA
                                PRADESH)

                           4.   THE DIVISIONAL PENSION OFFICER
                                OFFICE AT SHILPI PLAZA A BLOCK
                                IIND FLOOR REWA DISTT. REWA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                         WRIT PETITION No. 19761 of 2018

                           BETWEEN:-

                           HARCHARAN CHOURASIYA S/O LATE
                           AYODHYA PRASAD CHOURASIYA, AGED
                           ABOUT 61 YEARS, OCCUPATION: RETD.
                           PANCHAYAT COORDINATOR OFFICER R/O
                           VILLAGE CHANDERA DIST. TIKAMGARH
                           (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   316


                                                                        .....PETITIONER
                           (BY SHRI SURESH PRASAD KHARE - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL  SECRETARY
                                FINANCE DEPARTMENT VALLABH
                                BHAWAN,     BHOPAL   (MADHYA
                                PRADESH)

                           2.   JOINT     DIRECTOR     TREASURY,
                                ACCOUNT, AND PENSION SAGAR
                                DISTT. SAGAR (MADHYA PRADESH)

                           3.   DISTRICT    PENSION OFFICER
                                TIKAMGARH DISTT- TIKAMGARH
                                (MADHYA PRADESH)

                           4.   CHIEF EXECUTIVE OFFICER JANPAD
                                PANCHAYAT     PALERA     DISTT-
                                TIKAMGARH (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 20638 of 2018

                           BETWEEN:-

                           RAMKISHOR SHRIVASTAVA S/O LATE SHRI
                           NARAYAN PRASAD SHRIVASTAVA, AGED
                           ABOUT 63 YEARS, OCCUPATION: RETIRED
                           LAB TECHNICIAN O/O MAHARANA PRATAP
                           GOVT. P.G. COLLEGE R/O VRANDAWAN
                           COLONY , WARD NO. 1 GANDHI WARD
                           GADARWARA     DISTT.   NARSINGHPUR
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI SHISHIR KUMAR SONI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                FOR   SECRETARY  DEPARTMENT
                                HIGHER EDUCATION DEPARTMENT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    317


                                VALLABH    BHAWAN,         BHOPAL
                                (MADHYA PRADESH)

                           2.   ADDITIONAL DIRECTOR JABALPUR
                                DIVISION   HIGHER    EDUCATION
                                DEPARTMENT    CHANDRA     GUPTA
                                HOSPITAL OPPOSITE MODEL SCIENCE
                                COLLEGE,   JABALPUR    (MADHYA
                                PRADESH)

                           3.   THE PRINCIPAL MAHARANA PRATAP
                                P.G.   COLLEGE     GADARWARA,
                                NARSINGHPUR (MADHYA PRADESH)

                           4.   DISTT.    PENSION       OFFICER
                                NARSINGHPUR DISTT. NARSINGHPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 21082 of 2018

                           BETWEEN:-

                           R.K.TARUDKAR S/O LATE SHRI KESHAVRAV
                           TARUDKAR, AGED ABOUT 62 YEARS, OCC.
                           RETD. AGRICULTURE DEVL. OFFICER R/O
                           NO. 44 GULAWARA DISTT. CHHINDWARA
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI K.K. KUSHWAHA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.  SECRETARY   AGRICULTRUE
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   THE DIRECTOR DIRECTORATE OF
                                AGRICULTURE      DISTT-BHOPAL
                                (MADHYA PRADESH)

                           3.   THE DEPUTY DIRECTOR FARMER
                                WELFARE AND AGRICULTURE DEVLP.
                                DEPARTMENT DISTT-NARSINGHPUR



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    318


                                (MADHYA PRADESH)

                           4.   THE DISTRICT PENSION OFFICER
                                NARSINGHPUR DISTT-NARSINGHPUR
                                (MADHYA PRADESH)

                           5.   THE      TREASURY      OFFICER
                                NARSINGHPUR DISTT-NARSINGHPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 21041 of 2018

                           BETWEEN:-

                           SMT PUSHPA RANI VISHWAKARMA W/O
                           RAKESH KUMAR VISHWAKARMA, AGED
                           ABOUT 60 YEARS, OCCUPATION: RETIRD
                           LEKHA SAHAYAK R/O HOUSE NO. 14 STATE
                           BANK COLONY, DUBBLE STORY BALDEO
                           BAG, CHERITAL, JABALPUR (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI ANIRUDDHA PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY FINANCE
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS CIVIL LINES JABALPUR
                                (MADHYA PRADESH)

                           3.   DISTRICT    PENSION       OFFICER
                                JABALPUR     DISTT.      JABALPUR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 21184 of 2018



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    319



                           BETWEEN:-

                           ROHITAS KUMAR AKHEPURIYA S/O LATE
                           SHRI AASHARAM, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED NMS OFFICE OF
                           PUBLIC   HEALTH   FAMILY   WELFARE
                           DEPARTMENT R/O H.NO.49 MACHAINAGAR
                           C.T.O. BAIRAGARH BHOPAL (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY PUBLIC
                                HEALTH AND FAMILY WELFARE
                                DEPARTMENT MINISTRY VALLABH
                                BHAWAN,      BHOPAL    (MADHYA
                                PRADESH)

                           2.   DIVISIONAL  PENSION    OFFICER,
                                SATPURA BHAWAN BHOPAL (MADHYA
                                PRADESH)

                           3.   DISTRICT PENSION OFFICER BHOPAL
                                DISTT-BHOPAL (MADHYA PRADESH)

                           4.   DISTRICT  TREASURY        OFFICER
                                BHOPAL DISTT-BHOPAL      (MADHYA
                                PRADESH)

                           5.   CHIEF   MEDICAL  AND    HEALTH
                                OFFICER  BHOPAL   DISTT-BHOPAL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 21764 of 2018

                           BETWEEN:-

                           JAY KARAN SINGH S/O SHRI UDAY SINGH,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           RETD.    SUB      INSPECTOR      O/O



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    320


                           SUPERINTENDENT   OF     POLICE  (H.Q.)
                           BHOPAL R/O. H. NO. 133, B-RADHA KUNJ
                           BHOPAL (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR PRINCIPAL SECRETARY HOME
                                DEPT.. VALLABH BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE   HEADQUARTERS   DISTT-
                                BHOPAL (MADHYA PRADESH)

                           3.   JOINT      DIRECTOR   TREASURY
                                ACCOUNTS AND PENSION BHOPAL
                                DIVISION (MADHYA PRADESH)

                           4.   DISTRICT  TREASURY        OFFICER
                                BHOPAL DISTT-BHOPAL      (MADHYA
                                PRADESH)

                           5.   DISTRICT PENSION OFFICER BHOPAL
                                DISTT-BHOPAL (MADHYA PRADESH)

                           6.   SUPERINTENDENT       OF     POLICE
                                HEADQUARTERS         DISTT-BHOPAL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 22952 of 2018

                           BETWEEN:-

                           KALU NATH SAKET S/O LATE HGASIL
                           SAKET,   AGED   ABOUT    61   YEARS,
                           OCCUPATION: RETIRED ASSTT. TEACHER
                           R/O GRAM POST RAMNAGAR NAGAR
                           PARISHAD WARD NO. 1 PAGARAPUR, SATNA
                           (MADHYA PRADESH)

                                                                       .....PETITIONER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    321


                            (BY SHRI SHARAD GUPTA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                MINISTRY OF SCHOOL EDUCATION,
                                VALLABH BHAWAN THROUGH ITS
                                SECRETARY,   BHOPAL  (MADHYA
                                PRADESH)

                           2.   DISTRICT    PENSION       OFFICER
                                DISTRICT    TREASURY        SATNA
                                (MADHYA PRADESH)

                           3.   DISTRICT TREASURER COLLECTRATE
                                SATNA (MADHYA PRADESH)

                           4.   THE COLLECTOR SATNA (MADHYA
                                PRADESH)

                           5.   PRINCIPLE GOVT. GIRLS HIGHER
                                SECONDARY SCHOOL RAMNAGAR
                                DISTT. SATNA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 22794 of 2018

                           BETWEEN:-

                           SHIVBAHOR VERMA S/O SHRI BAGGADRAM
                           VERMA,    AGED    ABOUT   73  YEARS,
                           OCCUPATION: RETIRED UPPER DIVISION
                           CLERK, R/O SANJAY NAGAR, NEAR PUMP
                           HOUSE DIST. REWA (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI ASHOK KUMAR GUPTA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE COMMISSIONER HIGHER
                                EDUCATION DEPARTMENT SATPURA
                                BHAWAN, 5TH STORY A-B, BHOPAL
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    322


                           2.   THE ADDITIONAL DIRECTOR HIGHER
                                EDUCATION DEPARTMENT DISTT-
                                REWA (MADHYA PRADESH)

                           3.   PRINCIPAL THAKUR RANMAT SINGH
                                COLLEGE     REWA    DISTT-REWA
                                (MADHYA PRADESH)

                           4.   ACCOUNTANT,   THAKUR  RANMAT
                                SINGH    COLLEGE   DISTT-REWA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 23225 of 2018

                           BETWEEN:-

                           S.K. DUBEY S/O LATE SHRI RAJARAM
                           DUBEY,   AGED    ABOUT   63  YEARS,
                           OCCUPATION: RETD. ASTT. GRADE-2 R/O.
                           PROFESSOR COLONY KARMETA, JABALPUR
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SHREYAS PANDIT - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR PRINCIPAL SECRETARY DEPT OF
                                PUBLIC HEALTH ENGINEERING DISTT.
                                BHOPAL (MADHYA PRADESH)

                           2.   ADDITIONAL        SECRETARY
                                DEPARTMENT OF PUBLIC HEALTH
                                ENGINEERING BHOPAL (MADHYA
                                PRADESH)

                           3.   CHIEF ENGINEER PUBLIC HEALTH
                                ENGINEERING          DEPARTMENT
                                JABALPUR    DIVISION    JABALPUR
                                (MADHYA PRADESH)

                           4.   SUPERINTENDING ENGINEER PUBLIC
                                HEALTH ENGINEERING DEPARTMENT
                                REWA DIVISION, REWA (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    323


                                PRADESH)

                           5.   EXECUTIVE      ENGINEER   PUBLIC
                                HEALTH ENGINEERING BLOCK KATNI
                                DISTT. KATNI (MADHYA PRADESH)

                           6.   DISTRICT   TREASURY       OFFICER
                                JABALPUR      DISTT.     JABALPUR
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 23918 of 2018

                           BETWEEN:-

                           HARIBHAN BUNDELA S/O LATE SHRI DURG
                           SINGH BUNDELA, AGED ABOUT 61 YEARS,
                           OCCUPATION: RETD. GOVT. EMPLOYEE R/O.
                           KUSHWAHA KA BAGICHA ENGLISHPURA
                           SEHORE (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI AMIT KUMAR SINGH - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR ITS PRINCIPAL SECRETARY
                                URBAN DEVELOPMENT AND HOUSING
                                DEPT. VALLABH BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                           2.   ADDITIONAL COMMISSIONER URBAN
                                ADMINISTRATION            AND
                                DEVELOPMENT DEPARTMENT DISTT-
                                BHOPAL (MADHYA PRADESH)

                           3.   DIVISIONAL JOINT DIRECTOR URBAN
                                ADMINISTRATION              AND
                                DEVELOPMENT DEPARTMENT DISTT-
                                BHOPAL (MADHYA PRADESH)

                           4.   CHIEF   MUNICIPALITY    OFFICER
                                NAGAR PALIKA PARISHAD DISTT-
                                SEHORE (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   324


                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 24361 of 2018

                           BETWEEN:-

                           SMT VIMLA BIJLANI W/O LATE SHRI LALIT
                           BIJLANI, AGED     ABOUT   57   YEARS,
                           OCCUPATION: HOUSE WIFE R/O. 72,
                           RAMANAND NAGAR LALGHATI BHOPAL
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR ITS PRINCIPAL SECRETARY
                                FINANCE DEPT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   THE COMMISSIONER TREASURY AND
                                ACCOUNTS   PARYAWAS   BHAWAN
                                ARERA HILLS, BHOPAL (MADHYA
                                PRADESH)

                           3.   THE DIRECTOR PENSION PROVIDENT
                                FUND AND INSURANCE MANDI BOARD
                                PARISAR, ARERA HILLS PARISAR,
                                BHOPAL (MADHYA PRADESH)

                           4.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS       BHOPAL       AND
                                HOSHANGABAD DIVISION, BHOPAL
                                (MADHYA PRADESH)

                           5.   THE DIVISIONAL PENSION OFFICER
                                BHOPAL DIVISION BHOPAL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 24716 of 2018




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    325



                           BETWEEN:-

                           SHYAMLAL NIWARE S/O LATE SHRI
                           JANGALI NIWARE, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED AS PEON IN THE
                           O/O EXECUTIVE ENGINEER PUBLIC WORKS
                           DEPARTMENT DIVISION NO. 1 BALAGHAT
                           M.P. (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE     SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN,    BHOPAL     (MADHYA
                                PRADESH)

                           2.   EXECUTIVE   ENGINEER     PUBLIC
                                WORKS DEPARTMENT `DIVISION NO. 1
                                NEAR OLD TELEPHONE EXCHANGE
                                BALAGHAT (MADHYA PRADESH)

                           3.   DISTRICT   TREASURY        OFFICER
                                BALAGAHT    DISTT.       BALAGHAT
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION        OFFICER
                                BALAGHAT     DISTT.      BALAGHAT
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 25138 of 2018

                           BETWEEN:-

                           SURESH    KUMAR    SHRIVASTAVA     S/O
                           JAGDISH PRASAD SHRIVASTAVA, AGED
                           ABOUT 62 YEARS, OCCUPATION: ASSISTANT
                           ENGINEER    DEPARTMENT     OF     WRD
                           JABALPUR VILL.AND POST GANGVARIYA,
                           NAGOD (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    326


                                                                       .....PETITIONER
                            (BY SMT. SUSHMA PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY WATER
                                RESORUCES DEPATMENT VALLABH
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)

                           2.   ENGINEER   IN    CHIEF      WATER
                                RESOURCE DEPARTMENT        BHOPAL
                                (MADHYA PRADESH)

                           3.   EXECUTIVE     ENGINEER     HIRAN
                                DIVISION WRD DISTT. JABALPUR M.P.
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION   OFFICER
                                JABALPUR DISTT. JABALPUR M.P.
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 25614 of 2018

                           BETWEEN:-

                           BABULAL UIKEY S/O SHRI PREM SHAH
                           UIKEY,   AGED    ABOUT    61  YEARS,
                           OCCUPATION: RETD. HEAD CONSTABLE
                           POLICE DEPT. R/O. VILL. KUKDA JAGAT
                           WARD NO. 10, CHHINDWARA (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI CHIMANLAL SETHI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR PRINCIPAL SECRETARY HOME
                                DEPT.  MANTRALAYA,    VALLABH
                                BHAWAN     BHOPAL     (MADHYA
                                PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   327


                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE   HEADQUARTERS   DISTT-
                                BHOPAL (MADHYA PRADESH)

                           3.   SUPERINTENDENT   OF   POLICE,
                                CHHINDWARA DISTT-CHHINDWARA
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION  OFFICER
                                CHHINDWARA DISTT-CHHINDWARA
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 24951 of 2018

                           BETWEEN:-

                           J.R. LACHORIA S/O LATE MANOHAR LAL
                           LACHORIA, AGED ABOUT 65 YEARS,
                           OCCUPATION:      RETIRED    DEPUTY
                           SUPERINTENDEDN     OF  M.P.  POLICE
                           ADDRESS H N 265 GUAB COLONY SHIVAJI
                           NAGAR WARD, SAGAR (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI SUDHIR KUMAR SHARMA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                HOME DEPT. VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   SECRETARY M.P. PUBLIC SERVICE
                                COMMISSION,  INDORE  (MADHYA
                                PRADESH)

                           3.   DIRECTOR GENERAL OF POLICE
                                POLICE HEADQUARTERS BHOPAL
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 24715 of 2018


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    328



                           BETWEEN:-

                           CHITUR RAJARAO (C RAJARAO) S/O LATE
                           SHRI GUNDURAO, AGED ABOUT 64 YEARS,
                           OCCUPATION: RETIRED AS PEON IN THE
                           O/O EXECUTIVE ENGINEER PUBLIC WORKS
                           DEPARTMENT DIVISION NO. 1, BALAGHAT
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE     SECRETARY
                                DEPARTMETN OF FINANCE VALLABH
                                BHAWAN,    BHOPAL     (MADHYA
                                PRADESH)

                           2.   EXECUTIVE   ENGINEER     PUBLIC
                                WORKS DEPARTMENT `DIVISION NO. 1
                                NEAR OLD TELEPHONE EXCHANGE
                                BALAGHAT (MADHYA PRADESH)

                           3.   DISTRICT   TREASURY        OFFICER
                                BALAGHAT    DISTT.       BALAGHAT
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION        OFFICER
                                BALAGHAT     DISTT.      BALAGHAT
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 26162 of 2018

                           BETWEEN:-

                           SADAN LAL KATHAUTE S/O SHRI LATE SHRI
                           BISAL KATHAUTE, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETD. EMPLOYEE R/O. WARD
                           NO. 11, KATANGI TEH. KATANGI (MADHYA
                           PRADESH)

                                                                       .....PETITIONER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     329


                            (BY SHRI ADITYA AHIWASI - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR ITS SECRETARY MINISTRY OF
                                WATER RESOURCES DEPARTMENT
                                VALLABH     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   COLLECTOR    BALAGHAT    DISTT.
                                BALAGHT (MADHYA PRADESH)

                           3.   SUPREINTENDENT ENGINEER WATER
                                RESOURCES    BORAD    BALAGHAT
                                DISTT. BALAGHT (MADHYA PRADESH)

                           4.   EXECUTIVE   ENGINEER   WATER
                                RESOURCE    SURVEY    DIVISION
                                BALAGHAT (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 24851 of 2018

                           BETWEEN:-

                           SALEMUDDIN    SIDDIQUI  S/O   LATE
                           SADRUDDIN SIDDIQUI, AGED ABOUT 65
                           YEARS, OCCUPATION: RETD. ASSISTANT
                           TEACHER FROM GOVT. BOYS MIDDLE
                           SCHOOL RAMNAGAR DIST. SATNA GOVT.
                           BOYS   HIGHER   SECODNARY   SCHOOL
                           CAMPUS, RAMNAGAR, (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI SIDDHARTH GULATEE - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH    SECRETARY   SCHOOL
                                EDUCATION          DEPARTMENT
                                MANTRALAYA, VALLABH BHAWAN,
                                (MADHYA PRADESH)

                           2.   DISTRICT     EDUCATION     OFFICER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    330


                                SATNA    DISTT-SATNA      (MADHYA
                                PRADESH)

                           3.   PRINCIPAL GOVT. BOYS HIGHER
                                SECONDARY SCHOOL RAMNAGAR,
                                SATNA (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER SATNA
                                DISTT-SATNA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 24950 of 2018

                           BETWEEN:-

                           R.K. SHARMA S/O SHRI KAMKOD PRASAD
                           SHARMA,     AGED   ABOUT  62  YEARS,
                           OCCUPATION: RETIRED SUB ENGINEER R/O
                           MIG II 36 HOUSING BOARD COLONY KATNI
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SHREYAS PANDIT - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL SECRETARY
                                DEPARTMENT OF PUBLIC HEALTH
                                ENGINEERING BHOPAL (MADHYA
                                PRADESH)

                           2.   ADDITIONAL SECRETARY PUBLIC
                                HEALTH ENGINEERING DEPARTMENT
                                BHOPAL M.P. (MADHYA PRADESH)

                           3.   CHIEF ENGINEER PUBLIC HEALTH
                                ENGINEERING          DEPARTMENT
                                JABALPUR   DIVISION,    JABALPUR
                                (MADHYA PRADESH)

                           4.   SUPERINTENDING ENGINEER PUBLIC
                                HEALTH ENGINEERING DEPARTMENT
                                REWA DIVISION, REWA (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   331


                           5.   EXECUTIVE   ENGINEER    PUBLIC
                                HEALTH ENGINEERING DEPARTMENT
                                BLOCK    KATNI   DISTT.  KATNI
                                (MADHYA PRADESH)

                           6.   DISTRICT TREASURY OFFICER KATNI
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                       WRIT PETITION No. 25017 of 2018

                           BETWEEN:-

                           SMT. ROSHAN YADAV W/O SHRI SURESH
                           YADAV,   AGED   ABOUT    67   YEARS,
                           OCCUPATION: RETIRD DISTRICT PUBLIC
                           HEALTH NURSE OFFICER C/O C.P. BHASIN
                           11/B, ATULANCHAL AWASIYA PARISAR
                           JANKI   NAGAR   VIVEKANAND     WARD
                           JABALPUR (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF PUBLIC HEALTH
                                AND FAMILY WELFARE VALLABH
                                BHAWAN,     BHOPAL      (MADHYA
                                PRADESH)

                           2.   PRINCIPAL  SECRETARY   FINANCE
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           3.   DIRECTOR DIRECTORATE HEALTH
                                SERVICES 5TH FLOOR SATPURA
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)

                           4.   JOINT DIRECTOR HEALTH SERVICES
                                UJJAIN DIVISION, DISTT. UJJAIN
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    332


                           5.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS UJJAIN DIVISION, DISTT.
                                UJJAIN (MADHYA PRADESH)

                           6.   CHIEF  MEDICAL   AND HEALTH
                                OFFICER DEWAS DISTT. DEWAS
                                (MADHYA PRADESH)

                           7.   DISTRICT PENSION OFFICER DEWAS
                                DISTT. DEWAS (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 25369 of 2018

                           BETWEEN:-

                           SMT. SHASHI TIWARI W/O LATE LUVKUSH
                           TIWARI,  AGED    ABOUT    54   YEARS,
                           OCCUPATION: HOUSE WIFE VILLAGE
                           CHAIN HATTA POST OFFICE DEV DOGRA
                           TEHSIL AND DISTT. KATNI M.P. (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI GAURAV DUBEY - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY SCHOOL
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN,    BHOPAL    (MADHYA
                                PRADESH)

                           2.   DISTRICT   EDUCATION       OFFICER
                                KATNI    DISTT-KATNI      (MADHYA
                                PRADESH)

                           3.   DISTRICT PENSION OFFICER KATNI
                                DISTT-KATNI (MADHYA PRADESH)

                           4.   DISTRICT TREASURY OFFICER KATNI
                                DISTT-KATNI (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    333


                                        WRIT PETITION No. 26133 of 2018

                           BETWEEN:-

                           SHAILENDRA KUMAR SINGH S/O LATE
                           RANBAHADUR SINGH, AGED ABOUT 65
                           YEARS, OCCUPATION: RETIRED AS AN
                           ASSISTANT TEACHER GOVT. PRIMARY
                           SCHOOL , SIRKHINI, SANKUL GOVT.
                           EXCELLENCY    HIGHER    SECONDARY
                           SCHOOL, RAIPUR KARCHULIYAN, BLOCK
                           RAIPUR    KARCHULIYAN     (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT       OF      FINANCE
                                MANTRALAYA VALLABH BHAWAN
                                (MADHYA PRADESH)

                           2.   DISTRICT EDUCATION OFFICER REWA
                                SHILPI PLAZA    REWA (MADHYA
                                PRADESH)

                           3.   DIVISIONAL  DISTRICT    PENSION
                                OFFICER,   REWA     DISTT-REWA
                                (MADHYA PRADESH)

                           4.   DISTRICT  TREASURY    OFFICER
                                COLLECTORATE   CAMPUS   DISTT-
                                REWA (MADHYA PRADESH)

                           5.   SANKUL     PRINCIPAL    GOVT.
                                EXCELLENCY HIGHER SECONDARY
                                SCHOOL   RAIPUR   KARCHULIYAN,
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 26275 of 2018




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     334



                           BETWEEN:-

                           D.V. SINGH S/O SHRI S.P. SINGH, AGED
                           ABOUT 67 YEARS, OCCUPATION: RETIRED
                           ASSISTANT ENGINEER CIVIL LINES KATNI
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY MS. SUDHA PANDIT - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL SECRETARY
                                DEPARTMENT OF PUBLIC HEALTH
                                ENGINEERING BHOPAL (MADHYA
                                PRADESH)

                           2.   ADDITIONAL       SECRETARYV
                                DEPARTMENT OF PUBLIC HEALTH
                                ENGINEERING BHOPAL (MADHYA
                                PRADESH)

                           3.   CHIEF ENGINEER PUBLIC HEALTH
                                ENGINEERING          DEPARTMENT
                                JABALPUR    DIVISION    JABALPUR
                                (MADHYA PRADESH)

                           4.   SUPREINTENDENT ENGINEER PUBLIC
                                HEALTH ENGINEERING DEPARTMENT
                                REWA    DIVISION DISTT.  REWA
                                (MADHYA PRADESH)

                           5.   EXECUTIVE      ENGINEER   PUBLIC
                                HEALTH ENGINEERING BLOCK KATNI
                                DISTT. KATNI (MADHYA PRADESH)

                           6.   DISTRICT TREASURY OFFICER KATNI
                                DISTT. KATNI (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 26705 of 2018

                           BETWEEN:-




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    335


                           J.P. MISHRA S/O LATE SHRI RANCHHOR
                           PRASAD MISHRA, AGED ABOUT 67 YEARS,
                           OCCUPATION: RETIRED ASSISTANT GRADE
                           II FARMER WELFARE AND AGRICULTURE
                           DEVELOPMENT DEPARTMENT SATNA (M.P.)
                           R/O VILLAGE AND POST PADRI TEHSIL
                           SIRMOUR      DISTT. REWA    (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI ARUN KUMAR PANDEY - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                FARMER      WELFARE       AND
                                AGRICULTURE       DEVELOPMENT
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR FARMER WELFARE AND
                                AGRICULTURE     DEVELOPMENT
                                DEPARTMENT  BHOPAL  (MADHYA
                                PRADESH)

                           3.   DISTRICT PENSION OFFICER DISTT.
                                SATNA (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 27680 of 2018

                           BETWEEN:-

                           LAXMAN SHANKAR RAUTKAR S/O LATE
                           SHANKAR RAUTKAR, AGED ABOUT 60
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           DIRECTR HORTICULTURE HOUSE NO 47 OM
                           SHANTI APARTMENTS JANKI NAGAR, UDAY
                           NAGAR CHOCK, (MAHARASHTRA)

                                                                        .....PETITIONER
                           (BY SHRI ANURUDDHA PRASAD PANDEY - ADVOCATE )

                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    336


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH             DIRECTOR
                                HORTICULTURE    AND     FOOD
                                PROCESSING     6TH      MALA
                                VINDHYACHAL BHAWAN, (MADHYA
                                PRADESH)

                           2.   JOINT DIRECTOR HORTICULTURE
                                AND      FOOD       PROCESSING
                                DEPARTMENT   DISTT.  JABALPUR.
                                (MADHYA PRADESH)

                           3.   DISTRICT    PENSION    OFFICER
                                DIVISIONAL OFFICE CIVIL LINES
                                DISTT.    JABALPUR    (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 26897 of 2018

                           BETWEEN:-

                           SMT. JASPAL KOUR JAGGI W/O LT. SHRI
                           BALVEER SINGH JAGGI, AGED ABOUT 61
                           YEARS, OCCUPATION: NIL R/O NEAR CITY
                           KOTWALI RAMNA TOLA SATNA DISTT.
                           SATNA M.P. (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY MS. ARPANA NAKRA - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY HOME
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL M.P. (MADHYA PRADESH)

                           2.   SUPERINTENDENT     OF    POLICE
                                DISTRICT SATNA (MADHYA PRADESH)

                           3.   DISTRICT PENSION OFFICER DISTT.
                                SATNA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHR AMIT SETH - DEPUTY ADVOCATE GENERAL )


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     337


                                        WRIT PETITION No. 26895 of 2018

                           BETWEEN:-

                           DR. SHOBHA SINHA W/O SHRI A.K. SINHA,
                           AGED ABOUT 60 YEARS, OCCUPATION:
                           RETIRED  PROFESSOR    HINDI   5/28 B
                           KULPATGI NIWAS KE SAMNE MERIDION
                           BUNGLOW PACHPEDI JABALPUR (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI UDAY RAJ MISHRA - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. THE PRINCIPAL SECRETARY
                                HIGHER EDUCATION DEPARTMENT
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   THE STATE OF M.P THROUGH THE
                                PRINCIPAL SECRETARY, FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   COMMISSIONER HIGHER EDUCATION
                                DEPARTMENT   BHOPAL   (MADHYA
                                PRADESH)

                           4.   PRINCIPAL GOVT. MAHAKAUSHAL
                                ARTS AND COMMERCE COLLEGE
                                DISTT. JABALPUR M.P. (MADHYA
                                PRADESH)

                           5.   DIVISIONAL   PENSION  OFFICER
                                JABALPUR   DIVISION  JABALPUR
                                DISTT. JABALPUR M.P. (MADHYA
                                PRADESH)

                           6.   DISTRICT PENSION OFFICER DISTT.
                                JABALPUR MP DISTT. JABALPUR M.P.
                                (MADHYA PRADESH)

                           7.   DISTRICT    TREASURY     OFFICER
                                JABALPUR, DISTT. JABALPUR DISTT.
                                JABALPUR M.P. (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    338


                                                                        .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 28178 of 2018

                           BETWEEN:-

                           RAJENDRA PRASAD UPADHYAY S/O SHRI
                           RAMSWAYAMBAR      UPADHYAY,   AGED
                           ABOUT 64 YEARS, OCCUPATION: RETIRED
                           ASSISTANT TEACHER GOVT. HIGHER
                           SECONDARY SCHOOL KHATKHARI DISTT.
                           REWA R/O VILLAGE PATULKHI MUTALKE
                           SAGHAN TAHSIL HANUMANA DISTT. REWA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SHANKAR DAYAL MISHRA - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY SCHOOL
                                EDUCATION          DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL MP (MADHYA PRADESH)

                           2.   ACCOUNTANT GENERAL OFFICE OF
                                THE ACCOUNTANT GENERAL (A AND
                                E)   II  MOTIMAHAL   GWALIOR
                                (MADHYA PRADESH)

                           3.   DISTRICT   EDUCATION    OFFICER
                                DISTT. REWA (MADHYA PRADESH)

                           4.   BLOCK    EDUCATION    OFFICER
                                HANUMANA DISTT. REWA (MADHYA
                                PRADESH)

                           5.   PRINCIPAL      GOVT.     HIGHER
                                SECONDARY SCHOOL KHATKHARI,
                                DISTT. REWA (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 28506 of 2018



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    339



                           BETWEEN:-

                           SMT MEENA SOHNI W/O SUBHASH CHAND
                           SOHNI,   AGED  ABOUT     65  YEARS,
                           OCCUPATION: RETIRED U.D.T R/O DEEN
                           DAYAL PURAM KHANDWA, (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           2.   THE     COMMISSIONER    PUBLIC
                                INSTRUCTIONS, GAUTAM NAGAR,
                                BHOPAL (MADHYA PRADESH)

                           3.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS, INDORE DIVISION, DISTT.
                                INDORE (MADHYA PRADESH)

                           4.   DISTRICT  EDUCATION     OFFICER
                                KHANDWA          DISTT-KHANDWA
                                (MADHYA PRADESH)

                           5.   DISTRICT    PENSION     OFFICER
                                KHANDWA          DISTT-KHANDWA
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 29103 of 2018

                           BETWEEN:-

                           DAULATRAM SINGRORE S/O LATE SHRI
                           MOHAN LAL SINGRORE, AGED ABOUT 63
                           YEARS, OCCUPATION: RETIRED PEON R/O
                           VILLAGE MADHUPURI TEHSIL MANDLA
                           (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    340


                                                                         .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           2.   THE     COMMISSIONER    TRIBAL
                                DEVELOPMENT SATPURA BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS     JABALPUR   DIVISION
                                DISTT. JABALPUR M.P. (MADHYA
                                PRADESH)

                           4.   THE    ASSISTANT  COMMISSIONER
                                TRIBAL    WELFARE  DEPARTMENT
                                DISTRICT MANDLA MP (MADHYA
                                PRADESH)

                           5.   THE DISTRICT PENSION      OFFICER
                                MANDLA     DISTRICT       MANDLA
                                (MADHYA PRADESH)

                           6.   THE BLOCK EDUCATION OFFICER
                                GHUGHRI DISTT. MANDLA (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 29096 of 2018

                           BETWEEN:-

                           OMPRAKASH VERMA S/O LATE SHRI
                           BALKRISHAN VERMA, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED ASSISTAND
                           ENGINEER OFFICE DIVISIONAL PROJECT
                           ENGINEER, PUBLIC WORKS DEPARTMENT,
                           PROJECT IMPLEMENTATION UNIT 14,
                           DISTT. SIDHI (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    341


                                                                        .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF PUBLIC WORKS
                                VALLABH      BHAWAN      BHOPAL
                                (MADHYA PRADESH)

                           2.   PRINCIPAL           SECRETARY
                                DEPARTMENT OF FINANCE, VALLABH
                                BHAWAN     BHOPAL      (MADHYA
                                PRADESH)

                           3.   ENGINEER   IN  CHIEF  PROJECT
                                DIRECTOR, PUBLIC M.P. PUBLIC
                                WORKS DEPARTMENT (PIU) BHOPAL
                                (MADHYA PRADESH)

                           4.   DIVISIONAL   PROJECT   ENGINEER
                                PUBLIC    WORKS     DEPARTMENT
                                PROJECT IMPLEMENTATION UNIT 14,
                                SIDHI (MADHYA PRADESH)

                           5.   DISTRICT PENSION OFFICER SIDHI
                                DISTT-SIDHI (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 29258 of 2018

                           BETWEEN:-

                           DEVENDRA BAHADUR SHRIVASTAVA S/O
                           SHRI N.B. SHRIVASTAVA, AGED ABOUT 65
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           PROFESSOR R.O SHRIVASTAVA SADAN JDA
                           COLONY SEONI (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

                                AND




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    342


                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL    SECRETARY
                                DEPARTMENT       OF     HIGHER
                                EDUCATION    VALLABH   BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   THE    PRINCIPAL    SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN     BHOPAL     (MADHYA
                                PRADESH)

                           3.   THE    COMMISSIONER     HIGHER
                                EDUCATION DEPARTMENT SATPURA
                                BHWAN, BHOPAL (MADHYA PRADESH)

                           4.   THE PRINCIPAL GOVT. P.G. COLLEGE
                                DISTT. SEONI (MADHYA PRADESH)

                           5.   THE DISTRICT PENSION OFFICER
                                DISTT. SEONI (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 29875 of 2018

                           BETWEEN:-

                           DR. SUDHEER KUMAR AGRAWAL S/O LATE
                           SHRI R.P. AGRAWAL, AGED ABOUT 68
                           YEARS,       OCCUPATION:     RETIRED
                           RADIOLOGIST R/O TULIP 528 NEW MINAL
                           RESIDENCY J.K.ROAD BHOPAL DISTT.
                           BHOPAL M.P. (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF PUBLIC HEALTH
                                AND FAMILY WELFARE VALLABH
                                BHAWAN BHOPAL M.P. (MADHYA
                                PRADESH)

                           2.   PRINCIPAL                SECRETARY



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    343


                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN     BHOPAL     (MADHYA
                                PRADESH)

                           3.   DIRECTOR DIRCTORATE HELATH
                                SERVICES 5TH FLOOR SATPURA
                                BHAWAN     BHOPAL   (MADHYA
                                PRADESH)

                           4.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS    BHOPAL     DIVISION
                                BHOPAL (MADHYA PRADESH)

                           5.   DIRECTOR KAMLA NEHRU HOSPITAL
                                GAS TRAGEDY RELIEF DISTT. BHOPAL
                                (MADHYA PRADESH)

                           6.   DIVISION PENSION OFFICER BHOPAL
                                DISTT. BHOPAL (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 29210 of 2018

                           BETWEEN:-

                           DABBOO LAL KACHHI S/O SHRI LAL SINGH
                           KACHHI,  AGED    ABOUT   63   YEARS,
                           OCCUPATION: EX. SR. LINE ATTENDANT
                           MPPKVVCL     GADARWARA,        DISTT.
                           NARSINGHPUR (M.P.) R/O MAHARANA
                           PRATAP WARD, GADARWARA, (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI SHAKTI KUMAR SONI - ADVOCATE )

                                AND

                           1.   M.P.  PURVA   KSHETRA    VIDYUT
                                VITRAN    COMPANY       LIMITED
                                THROUGH ITS MANAGING DIRECTOR
                                RAMPUR SHAKTI BHAWAN, JABALPUR
                                (MADHYA PRADESH)

                           2.   CHIEF ENGINEER (JABALPUR REGION)
                                M.P. POORVA KSHETRA VIDYUT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     344


                                VITRAN CO. LTD. DISTT. JABALPUR
                                M.P. (MADHYA PRADESH)

                           3.   SUPREINTENDENT ENGINEER M.P.
                                POORVA KSHETRA VIDYUT VITRAN
                                CO. LTD. DISTT. NARSINGHPUR M.P.
                                (MADHYA PRADESH)

                           4.   EXECUTIVE ENGINEER (T/D) DIVISION
                                M.P. POORVA KSHETRA VIDYUT
                                VITRAN CO. LTD. GADARWARA DISTT.
                                NARSINGHPUR      M.P.   (MADHYA
                                PRADESH)

                           5.   EXECUTIVE ENGINEER (T/D) DIVISION
                                M.P. POORVA KSHETRA VIDYUT
                                VITRAN     CO.   LTD.      DISTT.
                                NARSINGHPUR    M.P.     (MADHYA
                                PRADESH)

                           6.   THE SR. ACCOUNTS OFFICER M.P.
                                POORVA KSHETRA VIDYUT VITRAN
                                CO. LTD. DISTT. JABALPUR M.P.
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 29458 of 2018

                           BETWEEN:-

                           ATAR    SINGH      SANODIYA    S/O   LATE
                           RAMMULAL SANODIYA, AGED ABOUT 64
                           YEARS,    OCCUPATION:      RETD.    UPPER
                           DIVISION    TEACHER      GOVT.     HIGHER
                           SECONDARY SCHOOL GOPALGANJ DISTT.
                           SEONI R/O F.C.I. ROAD GALI NO.3 KASTURBA
                           WARD SEONI (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI NITIN SHUKLA - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS RPINCIPAL SECRETARY
                                DEPARTMENT      OF    SCHOOL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    345


                                EDCUATION   VALLABH    BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER               PUBLIC
                                INSTRUCTION   GAUTAM       NAGAR,
                                (MADHYA PRADESH)

                           3.   DISTRICT EDUCATION OFFICER SEONI
                                DISTT. SEONI (MADHYA PRADESH)

                           4.   BLOCK EDUCATION OFFICER SEONI
                                DISTT. SEONI (MADHYA PRADESH)

                           5.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS    JABALPUR   DIVISION
                                JABALPUR (MADHYA PRADESH)

                           6.   TREASURY   OFFICER,   DISTRICT
                                TREASURY OFFICE SEONI (MADHYA
                                PRADESH)

                           7.   DISTRICT PENSION OFFICER SEONI
                                DISTT. SEONI (MADHYA PRADESH)

                           8.   SANKUL PRINCIPAL GOVT. HIGHER
                                SECONDARY SCHOOL GOPALGANJ
                                SEONI  DISTT.  SEONI  (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 29894 of 2018

                           BETWEEN:-

                           SHIV PRASAD S/O LATE SHRI RAM PRASAD,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           RETIRED HEAD CONSTABLE M, 406 HOUSE
                           NUMBER 99 NEEL SAGAR COLONY NEELBAD
                           BHOPAL (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    346


                                THR. ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN     BHOPAL     (MADHYA
                                PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                POLICE   HEADQUARTERS   DISTT-
                                BHOPAL (MADHYA PRADESH)

                           3.   INSPECTOR GENERAL OF POLICE
                                POLICE       TELECOMMUNICATIN
                                ORGANIZATION      DISTT-BHOPAL
                                (MADHYA PRADESH)

                           4.   SUPERINTENDENT   OF       POLICE,
                                (RADIO) BHOPAL ZONE,      BHOPAL
                                (MADHYA PRADESH)

                           5.   DIVISIONAL  PENSION       OFFICER
                                BHOPAL DISTT-BHOPAL      (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 29921 of 2018

                           BETWEEN:-

                           SMT. SUSHILA VANSHKAR W/O LATE SHRI
                           GEND LAL, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETD. PEON R/O JAWAHAR
                           WARD NO.19 BEHIND POLICE LINE, MANDLA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL   SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN      BHOPAL    (MADHYA
                                PRADESH)

                           2.   COMMISSIONER TRIBAL       AFFAIRS
                                (TRIBAL DEVELOPMENT)     SATPURA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    347


                                BHAWAN, BHOPAL DIST. BHOPAL M.P.
                                (MADHYA PRADESH)

                           3.   JOINT DIRECTOR TREASURY AND
                                ACCOUNT     JABALPUR     DIVISION,
                                JABALPUR, M.P. (MADHYA PRADESH)

                           4.   ASSISTANT COMMISSIONER TRIBAL
                                WELFARE DEPARTMENT MANDLA
                                DIST.-MANDLA, M.P.    (MADHYA
                                PRADESH)

                           5.   DISTRICT    PENSION     OFFICER
                                DIRECTORATE OF PENSION MANDLA
                                DISTT. MANDLA (MADHYA PRADESH)

                           6.   PRINCIPAL GOVERMENT HIGHER
                                SECONDARY SCHOOL NO.-2, MANDLA
                                DIST.-MANDLA,  MP      (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 29941 of 2018

                           BETWEEN:-

                           DIWAKAR PRASAD MISHRA S/O SHRINIWAS
                           MISHRA,  AGED    ABOUT    65   YEARS,
                           OCCUPATION: RETIRED AS LECTURER
                           GOVT.   GIRLS     SHIKSHA     PARISAR
                           PUSHPRAJGARH     DISTRICT    ANUPPUR
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISIONER TRIBAL WELFARE
                                DEPARTMENT SATPURA BHAWAN,
                                BHOPAL M.P. (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    348


                           3.   ASSTT.   COMMISSIONER    TRIBAL
                                WELFARE    DEPARTMENT     DISTT.
                                ANUPPUR (MADHYA PRADESH)

                           4.   JOINT    DIRECTOR   TREASURY
                                ACCOUNT DIVISION DISTT. REWA
                                (MADHYA PRADESH)

                           5.   DISTRICT    PENSION     OFFICER
                                ANUPPUR DISTT. ANUPPUR (MADHYA
                                PRADESH)

                           6.   PRINCIPAL GOVT. GIRLS SHIKSHA
                                PARISAR   PUSHPRAJGARH   DISTT.
                                ANUPPUR (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                         WRIT PETITION No. 691 of 2019

                           BETWEEN:-

                           ONKAR PARSAD YADAV S/O LATE SHRI
                           SUKHRAM YADAV, AGED ABOUT 61 YEARS,
                           OCCUPATION:    DRIVER   COMMUNITY
                           HEALTH      CENTER      GOTEGAAON
                           DEPARTMENT OF PUBLIC HEALTH AND
                           FAMILY WELFARE R/O BHAGART SINGH
                           WARD     GOTEGAON     DISTRICT    -
                           NARSINGHPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI YOGESH MOHAN TIWARI - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR.    PRINCIPAL  SECRETARY
                                DEPARTMENT OF PUBLICE HEATH
                                AND    WEFARE     MANTRALAYA
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   CHIEF   MEDICAL  AND   HEALTH
                                OFFICER   NARSINGHPUR    DISTT.
                                NARSINGHPUR      MP      DISTT.
                                NARSINGHPUR (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      349


                           3.   DISTRICT    PENSION     OFFICER
                                NARSINGHPUR DISTT. NARSINGHPUR
                                (MADHYA PRADESH)

                           4.   TREASURY OFFICER NARSINGHPUR
                                DISTT.  NARSINGHPUR  (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                          WRIT PETITION No. 6228 of 2019

                           BETWEEN:-

                           SMT. SUMAN DEVI SHARMA W/O LATE SHRI
                           SHANKAR SHARMA, AGED ABOUT 60 YEARS,
                           OCCUPATION: HOUSE WIFE (PENSIONER)
                           R/O. VILL. BAYARI P.O. NAYAGAON PANNA
                           (MADHYA PRADESH)

                                                                           .....PETITIONER
                            (BY SHRI D.K. TRIPATHI - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR PRINCIPAL SECRETARY FOREST
                                DEPT.   MANTRALAYA,   VALLABH
                                BHAWAN      BHOPAL    (MADHYA
                                PRADESH)

                           2.   PRINCIPAL CHIEF CONSERVATOR OF
                                FOREST BHOPAL SATPURA BHAWAN
                                BHOPAL M P (MADHYA PRADESH)

                           3.   DIVISIONAL FOREST OFFICER NORTH
                                FOREST DIVISION DISTT PANNA MP
                                (MADHYA PRADESH)

                           4.   DIRECTOR PENSION AND EMPLOYEE
                                WELFARE BHOPAL MP (MADHYA
                                PRADESH)

                           5.   STATE BANK OF INDIA THROUGH ITS
                                CHIEF      MANAGER    CENTRALISED
                                PENSION      PROCESSIONG  CENTRE
                                (C.P.P.C.) GOVINDWARA, BHOPAL MP



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    350


                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 1281 of 2019

                           BETWEEN:-

                           KAMTA PRASAD MISHRA S/O KASHI PRASAD
                           MISHRA,   AGED   ABOUT    67   YEARS,
                           OCCUPATION: RETIRED TEACHER, GOVT.
                           BOYS HR. SEC. SCHOOL SEMARIYA DISTT.
                           REWA (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI GOPAL SINGH BAGHEL - ADVOCATE )

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH    SECRETARY  SCHOOL
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN      BHOPAL   (MADHYA
                                PRADESH)

                           2.   COMMISSIONER               PUBLIC
                                INSTRUCTIONS BHOPAL      (MADHYA
                                PRADESH)

                           3.   DIVISIONAL PENSION OFFICER REWA
                                DISTT. REWA (MADHYA PRADESH)

                           4.   DISTRICT    EDUCATION   OFFICER
                                DISTT. REWA (MADHYA PRADESH)

                           5.   DISTRICT PENSION OFFICER REWA
                                DISTT. REWA (MADHYA PRADESH)

                           6.   PRINCIPAL GOVT. BOYS HR. SECO.
                                SCHOOL SEMARIYA DISTT. REWA
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 1664 of 2019



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    351



                           BETWEEN:-

                           M.P. BHARDWAJ S/O SHRI BENI PRASAD
                           BHARADWAJ, AGED ABOUT 69 YEARS,
                           OCCUPATION: RETIRED ACCOUNTANT R/O
                           MANGALWARA MOHALLA SAINI GALI
                           HOSHANGABAD DISTT. HOSHANGABAD M.P.
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                           (BY SHRI SANJAY KUMAR AGRAWAL - ADVOCATE )

                                AND

                           THE STATE OF MADHYA PRADESH THR.
                           THE PRINCIPAL SECRETARY DEPARTMENT
                           OF FARMER WELFARE AND AGRICULTURE
                           DEVELOPMENT             DEPARTMENT
                           MANTRALAYA VALLABH BHAWAN BHOPAL
                           M.P. (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

                                        WRIT PETITION No. 3242 of 2019

                           BETWEEN:-

                           SMT. ASHA MISHRA W/O LATE PRADEEP
                           MISHRA, AGED ABOUT 38 YEARS, R/O WARD
                           NO. 13 NEAR THE DAM BHARDA JANTIPUR
                           BUA BICHHIYA ANDLA DISTT. MANDLA
                           (MADHYA PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI SIDDHARTH DATT - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THR. ITS PRINCIPAL SECRETARY
                                DEPARTMENT       OF     LAND
                                REVENUE/HOME AFFAIRS VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   352


                           2.   THE COMMISSIONER LAND RECORDS
                                SETTLEMENTS (MP BHUABHILEKH)
                                MOTI MAHAL GWALIOR (MADHYA
                                PRADESH)

                           3.   THE COLLECTOR LAND RECORDS,
                                BALAGHAT MP DISTT. BALAGHAT MP
                                (MADHYA PRADESH)

                           4.   THE    SUPERINTENDENT    LAND
                                RECORDS COLLECTORATE DISTT.
                                BALAGHAT MP (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

                                        WRIT PETITION No. 2683 of 2019

                           BETWEEN:-

                           SMT. SAROJ NAMDEO W/O SHRI GULAB DAS
                           NAMDEO,    AGED   ABOUT   64   YEARS,
                           OCCUPATION:     RETIRED    ASSISTANT
                           TEACHER R/O H.NO. 1407 DAMOH ROAD
                           DAMOH NAKA OPPOSITE OF POOJA STEEL
                           DAMOH    NAKA,   JABALPUR    (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                           (BY MS. ANIRUDDHA PRASAD PANDEY - ADVOCATE)

                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     ITS   COMMISSIONER
                                PUBLIC   INSTRUCTION  VALLABH
                                BHAWAN      BHOPAL    (MADHYA
                                PRADESH)

                           2.   DISTRICT  EDUCATION  OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTT.   JABALPUR   (MADHYA
                                PRADESH)

                           3.   PRINCIPAL GOVT. GIRLS HR. SECO.
                                SCHOOL BARGI DISTT. JABALPUR M.P.
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    353


                           4.   DISTRICT    PENSION   OFFICER
                                JABALPUR DISTT. JABALPUR M.P.
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)



                                          WRIT PETITION No. 3114 of 2019
                           BETWEEN:-
                           ROSHANLAL LODHI S/O LATE SHRI GIRNARI
                           LAL LODHI, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED HEAD CLERK O/O
                           SUPERINTENDENT OF POLICE JABALPUR
                           R/O HOUSE NO. 1645/11 MAHARAN PRATAP
                           WARD MADFAIYA PURWA JABALPUR DISTT.
                           JABALPUR (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. PRINCIPAL SECRETARY HOME
                                 DEPARTMENT MINISTRY VALLABH
                                 BHAWAN BHOPAL M.P. (MADHYA
                                 PRADESH)

                           2.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS PENSION
                                 DISTT. JABALPUR M.P. (MADHYA
                                 PRADESH)

                           3.    TREASURY     OFFICER    DISTRICT
                                 TREASURY       OFFICER     DISTT.
                                 JABALPUR M.P. (MADHYA PRADESH)

                           4.    DISTRICT    PENSION   OFFICER
                                 JABALPUR DISTT. JABALPUR M.P.
                                 (MADHYA PRADESH)

                           5.    SUPERINTENDANT OF POLICE POLICE
                                 HEADQUARTERS DISTT. JABALPUR
                                 M.P. (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                  354




                                          WRIT PETITION No. 3260 of 2019
                           BETWEEN:-
                           MADHU SHRIVASTAVA S/O LATE SHRI DR.
                           VINOD KHARE, AGED ABOUT 66 YEARS,
                           OCCUPATION: PENSIONER R/O NNEAR NEW
                           BUS  STAND,   TIKAMGARH     (MADHYA
                           PRADESH)

                                                                   .....PETITIONER
                           (BY SHRI SHRIKANT SHRIVASTAVA - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. SECRETARY DEPARTMENT OF
                                 ANIMAL   HUSBANDRY   VALLABH
                                 BHAWAN     BHOPAL    (MADHYA
                                 PRADESH)

                           2.    ASSISTANT   GENERAL   MANAGER
                                 CENTRALIZED PENSION PROCESSING
                                 CELL BEHIND WORKING WOMEN
                                 HOSTEL    GOVINDPURA   BHOPAL
                                 (MADHYA PRADESH)

                           3.    DISTRICT PENSION AND TREASURY
                                 OFFICER    TIKAMGARH    DISTT-
                                 TIKAMGARH (MADHYA PRADESH)

                           4.    DEPUTY DIRECTOR PASHU CHIKTSHA
                                 SEVA      TIKAMGARH      DISTT-
                                 TIKAMGARH (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 3890 of 2019
                           BETWEEN:-
                           SMT. SNEHLATA RAIKWAR W/O SHRI GYAN
                           SINGH RAIKWAR, AGED ABOUT 62 YEARS,
                           OCCUPATION:     RETIRED     ASSISTANT
                           TEACHER 191 RANITAL JAGDISH AKHADA
                           GALI NEAR GATE NO.1 JABALPUR (MADHYA
                           PRADESH)

                                                                   .....PETITIONER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     355


                           (BY SHRI A.K. CHATURVEDI - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.PRINCIPAL SECRETARY FINANCE
                                 DEPARTMENT VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    COMMISSIONER COMMISSION PUBLIC
                                 INSTRUCTIONS  GAUTAM    NAGAR,
                                 (MADHYA PRADESH)

                           3.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS DIVISION
                                 JABALPUR (MADHYA PRADESH)

                           4.    DISTRICT   EDUCATION  OFFICER
                                 SCHOOL EDUCATION DEPARTMENT
                                 DISTT. JABALPUR M.P. (MADHYA
                                 PRADESH)

                           5.    DISTRICT    PENSION   OFFICER
                                 JABALPUR DISTT. JABALPUR M.P.
                                 (MADHYA PRADESH)

                           6.    PRINCIPAL GOVT. GIRLS HR. SECO.
                                 SCHOOL TAMARHAI DISTT. JABALPUR
                                 M.P. (MADHYA PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 4993 of 2019
                           BETWEEN:-
                           HIRA LAL ROUTIYA S/O LATE TULSIRAM
                           ROUTIYA,  AGED    ABOUT  63   YEARS,
                           OCCUPATION: INDPECTOR R/O H NO B
                           11SANINIK  SOCIETY   SHAKTI   NAGAR
                           GUPRESHWAR,     JABALPUR    (MADHYA
                           PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI G.S. PANDEY - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. SECRETARY VALLABH BHAWAN



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   356


                                 BHOPAL (MADHYA PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 BHOPAL MP BHOPAL MP (MADHYA
                                 PRADESH)

                           3.    THE SUPERINTENDENT OF POLICE
                                 DISTT.  JABALPUR    MP   DISTT.
                                 JABALPUR MP (MADHYA PRADESH)

                           4.    DIVISIONAL  PENSION     OFFICER
                                 JABALPUR MP DISTT. JABALPUR MP
                                 (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER DISTT.
                                 JABALPUR MP DISTT. JABALPUR MP
                                 (MADHYA PRADESH)

                           6.    DISTRICT TREASURY OFFICER DISTT.
                                 JABALPUR MP DISTT. JABALPUR MP
                                 (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 5084 of 2019
                           BETWEEN:-
                           MASTRAM THAKUR S/O SHRI VIPAT SINGH
                           THAKUR,   AGED   ABOUT    63  YEARS,
                           OCCUPATION:    RETIRED   PEON    R/O
                           VIVEKANAND WARD, KATANGI ROAD, NEAR
                           SINGH WAHINI TEMPLE, C/O DHANANJAY
                           THAKUR, SEONI, DISTT. SEONI (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                           (BY SHRI A.K. CHATURVEDI - ADVOCATE)
                                AND
                           1.    STATE OF MADHYA PRADESH THR.
                                 ITS PRINCIPAL SECRETARY FINANCE
                                 DEPARTMENT      FINANCE  DEPTT.,
                                 MANTRALAYA, VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    THE    COMMISSIONER       PUBLIC
                                 INSTRUCTIONS, GAUTAM      NAGAR




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   357


                                 BHOPAL (MADHYA PRADESH)

                           3.    DISTRICT EDUCATION OFFICER SEONI
                                 DISTT-SEONI (MADHYA PRADESH)

                           4.    DISTRICT PENSION OFFICER SEONI
                                 DISTT-SEONI (MADHYA PRADESH)

                           5.    THE PRINCIPAL, GOVT. HIGHER
                                 SECONDARY SCHOOL BANDOL, DISTT
                                 SEONI (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 6035 of 2019
                           BETWEEN:-
                           SMT. MAYA SHUKLA W/O DR. VINOD
                           KUMAR SHUKLA, AGED ABOUT 64 YEARS,
                           OCCUPATION: RETIRED AS AN ASSISTANT
                           TEACHER GOVT. HIGHER SECONDARY
                           SCHOOL NO.1 DISTT. REWA (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI RAHUL MISHRA- ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. ITS PRINCIPAL SECRETARY
                                 DEPARTMENT OF FINANCE VALLABH
                                 BHAWAN     BHOPAL     (MADHYA
                                 PRADESH)

                           2.    THE JOINT DIRECTOR TREASURY AND
                                 ACCOUNTS, REWA DIVISION, REWA
                                 (MADHYA PRADESH)

                           3.    DIVISIONAL  DISTRICT   PENSION
                                 OFFICER    REWA     DISTT-REWA
                                 (MADHYA PRADESH)

                           4.    DISTRICT  TREASURY    OFFICER
                                 COLLECTORATE   CAMPUS   DISTT-
                                 REWA (MADHYA PRADESH)

                           5.    SANKUL PRINCIPAL GOVT. HIGHER




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    358


                                 SECONDARY SCHOOL NO.1 DHOBIYA
                                 TANKI, REWA (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 5731 of 2019
                           BETWEEN:-
                           SURESH KUMAR PACHURI S/O SHRI NAND
                           KISHORE PANCHURI, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           TEACHER   VILLAGE    SEDARA   TAHSIL
                           BAKSWAHA,    CHHATARPUR     (MADHYA
                           PRADESH)

                                                                   .....PETITIONER
                            (BY SHRI NEERAJ JAIN - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. PRINCIPAL SECRETARY SCHOOL
                                 EDUCATION DEPARTMENT VALLABH
                                 BHAWAN       BHOPAL    (MADHYA
                                 PRADESH)

                           2.    DISTRICT  EDUCATION   OFFICER
                                 SCHOOL EDUCATION DEPARTMENT
                                 CHHATARPUR DISTT. CHHATARPUR
                                 (MADHYA PRADESH)

                           3.    THE DISTRICT PENSION OFFICER
                                 DIRECTORATE      OF   PENSION
                                 CHHATARPUR DISTT. CHHATARPUR
                                 (MADHYA PRADESH)

                           4.    THE DISTRICT TREASURY OFFICER
                                 DIRECTORATE OF TREASURY AND
                                 ACCOUNTS   CHHATARPUR   DISTT.
                                 CHHATARPUR (MADHYA PRADESH)

                           5.    THE ACCOUNTANT GENERAL LEKHA
                                 AND HAQDARI GWALIOR (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     359


                                           WRIT PETITION No. 5724 of 2019
                           BETWEEN:-
                           SMT.RACHEL THOMAS W/O M.J.THOMAS,
                           AGED ABOUT 66 YEARS, OCCUPATION:
                           RETIRED STAFF NURSE     (CLASS  III)
                           SUBORDINATE SERVICE R/O 136 GOOD
                           SHAPHERD COLONY KOLAR ROAD, BHOPAL
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI A.K. SINGH - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THR. THE PRINCIPAL SECRETARY
                                 HOME     DEPTT.  MANTRALAYA,
                                 VALLABH     BHAWAN,   BHOPAL
                                 (MADHYA PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 POLICE         HEADQUARTERS
                                 JAHANGIRBAD BHOPAL (MADHYA
                                 PRADESH)

                           3.    COMMANDANT 7TH BN SPECIAL
                                 ARMED    FORCE    JAHANGIRBAD
                                 BHOPAL (MADHYA PRADESH)

                           4.    SENIOR ACCOUNTS OFFICER NIDHI 10
                                 IN THE OFFICE OF TEH ACCOUNTANT
                                 GENERAL (A AND E) II LEKHA
                                 BHAWAN JHANSI ROAD GWALIOR
                                 (MADHYA PRADESH)

                           5.    DISTRICT   TREASURY  OFFICER
                                 BHOPAL VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 6211 of 2019
                           BETWEEN:-
                           SHRIRAM NAGAR S/O LATE SHRI NANDRAM
                           NAGAR,   AGED    ABOUT   60   YEARS,
                           OCCUPATION: RETIRED HEAD MASTER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     360


                           GOVT. PRIMARY SCHOOL BASARI R/O
                           BASARI TAHSIL RAJNAGAR, CHHATARPUR
                           (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI A.K. SONI - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THR. THE PRINCIPAL SECRETARY
                                 SCHOOL EDUCATION DEPARTMENT
                                 VALLABH     BHAWAN    BHOPAL
                                 (MADHYA PRADESH)

                           2.    THE DISTRICT EDUCATION OFFICER
                                 CHHATARPUR DISTT CHHATARPUR
                                 MP (MADHYA PRADESH)

                           3.    THE   DISTT     PENSION   OFFICER
                                 DIRECTORATE     OF PENSION DISTT
                                 CHHATARPUR        MP     (MADHYA
                                 PRADESH)

                           4.    THE DISTRICT TREASURY OFFICER
                                 CHHATARPUR DISTT CHHATARPUR
                                 MP (MADHYA PRADESH)

                           5.    THE ACCOUNTANT GENERAL LEKHA
                                 AND HAQDARI GWALIOR DISTT
                                 GWALIOR M P (MADHYA PRADESH)

                           6.    THE PRINCIPAL GOVERNMENT HIGH
                                 SECONDARY SCHOOL BASARI DISTT
                                 CHHHATARPUR (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 6730 of 2019
                           BETWEEN:-
                           SMT. SAVITRI CHATURVEDI W/O SHRI
                           VISHNU SHANKAR CHATURVEDI, AGED
                           ABOUT 62 YEARS, OCCUPATION: RETIRED
                           ASSISTANT TEACHER R/O KRIPALPUR
                           WARD NO. 16, REWA ROAD SATNA (MADHYA
                           PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    361


                                                                     .....PETITIONER
                           (BY SHRI A.K. CHATURVEDI - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THR. ITS PRINCIPAL SECRETARY
                                 FINANCE DEPARTMENT VALLABH
                                 BHAWAN     BHOPAL    (MADHYA
                                 PRADESH)

                           2.    THE     COMMISSIONER    PUBLIC
                                 INSTRUCTIONS,  GAUTAM   NAGAR
                                 BHOPAL (MADHYA PRADESH)

                           3.    DISTRICT   EDUCATION      OFFICER
                                 SATNA    DISTT-SATNA     (MADHYA
                                 PRADESH)

                           4.    DISTRICT PENSION OFFICER SATNA
                                 DISTT-SATNA (MADHYA PRADESH)

                           5.    THE    PRINCIPAL   GOVERNMENT
                                 HIGHER     SECONDARY   SCHOOL
                                 MADHAVGARH (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 6699 of 2019
                           BETWEEN:-
                           RAM BAHADUR YADAV S/O SHRI RAMPAL
                           YADAV,   AGED    ABOUT   62   YEARS,
                           OCCUPATION: RETIRED SUB INSPECTOR
                           O/O   SUPERINTENDENT    OF    POLICE
                           BALAGHAT R/O WARD NO. 33, NEAR KBN
                           HOSPITAL   MALI   NAGAR    BALAGHAT
                           (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH PRINCIPAL SECRETARY
                                 HOME    DEPARTMENT  MINISTRY,
                                 VALLABH     BHAWAN,  BHOPAL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     362


                                 (MADHYA PRADESH)

                           2.    JOINT      DIRECTOR   TREASURY
                                 ACCOUNT AND PENSION JABALPUR
                                 DIVISION (MADHYA PRADESH)

                           3.    TREASURY    OFFICER,    DISTRICT
                                 TREASURY   OFFICE    DISTT-KATNI
                                 (MADHYA PRADESH)

                           4.    DISTRICT PENSION OFFICER KATNI
                                 KATNI (MADHYA PRADESH)

                           5.    SUPERINTENDENT OF POLICE KATNI
                                 DISTT-KATNI (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 6931 of 2019
                           BETWEEN:-
                           SHASHI LATA BIRHA W/O LATE SHRI
                           BOTILAL BIRHA, AGED ABOUT 55 YEARS,
                           OCCUPATION:   HOUSEWIFE   R/O  1877
                           JHAMANDAS CHOWK NEAR RAJJAN DAIRY
                           MARGHATAI ROAD, JABALPUR (MADHYA
                           PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THR.    PRINCIPAL  SECRETARY
                                 PANCHAYAT AND SOCIAL WELFARE
                                 DEPTT. VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           2.    COLLECTOR JABLAPUR       JABALPUR
                                 (MADHYA PRADESH)

                           3.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY      AND    ACCOUNTS
                                 JABALPUR    DIVISION  (MADHYA
                                 PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     363


                           4.    DISTRICT    TREASURY    OFFICER
                                 DISTRICT TREASURY OFFICE OFFICE
                                 JABALPUR (MADHYA PRADESH)

                           5.    DISTRICT    PENSION     OFFICER
                                 DISTRICT TREASURY OFFICE OFFICE
                                 JABALPUR (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 7332 of 2019
                           BETWEEN:-
                           PRABHAT SINGH TOMAR S/O LATE AMAR
                           SINGH TOMAR, AGED ABOUT 71 YEARS,
                           OCCUPATION: RETIRED PERSON R/O PLOT
                           NO. 67, AWANIO BIHAR GATE, TRIPURI
                           WARD, P.S. TILWARA, JABALPUR, DISTT.
                           JABALPUR (MADHYA PRADESH)

                                                                   .....PETITIONER
                            (BY SHRI VIJIT SAHU - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THR. THE SECRETARY HOME AFFAIRS
                                 DEPTT. HOME AFFAIRS DEPTT.,
                                 MANTRALAYA, VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    THE INSPECTOR GENERAL OF POLICE
                                 POLICE           HEADQUARTERS
                                 JAHANGIRABAD, BHOPAL (MADHYA
                                 PRADESH)

                           3.    THE INSPECTOR GENERAL OF POLICE
                                 BHOPAL RANGE BHOPAL RANGE
                                 (MADHYA PRADESH)

                           4.    THE SUPERINTENDENT OF POLICE
                                 JABALPUR   JABALPUR  (MADHYA
                                 PRADESH)

                           5.    THE   STATION  HOUSE   OFFICER
                                 THROUGH POLICE STATIONA POLICE
                                 STATION BILKISGANJ JHAGARIYA




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     364


                                 (MADHYA PRADESH)

                           6.    THE ACCOUNTANT GENERAL O/O
                                 ACCOUNTANT GENERAL (LEKHA AND
                                 HAQDARI)-II MADHYA    PRADESH
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 8022 of 2019
                           BETWEEN:-
                           SMT. UMA DEVI KESHARWANI W/O SHRI
                           LAKHANLAL KESHARWANI, AGED ABOUT
                           65 YEARS, OCCUPATION: RETD, LDT.
                           SANKUL KAMLA NEHRU GOVT HIGHER
                           SECONDARY SCHOOL JABALPUR R/O
                           HOUSE NO. 778, SHANTI NAGAR, JABALPUR
                           (MADHYA PRADESH)

                                                                   .....PETITIONER
                            (BY SHRI P.K. VERMA - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH PRINCIPAL SECRETARY
                                 SCHOOL EDUCATION DEPT. VALLABH
                                 BHAWAN     BHOPAL      (MADHYA
                                 PRADESH)

                           2.    DISTRICT  EDUCATION     OFFICER
                                 JABALPUR         DISTT-JABALPUR
                                 (MADHYA PRADESH)

                           3.    JOINT DIRECTOR AND TREASURY AND
                                 ACCOUNTS         DISTT-JABALPUR
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 7832 of 2019
                           BETWEEN:-
                           RAJENDRA PRASAD TIWARI S/O LATE SHRI
                           RAM GOPAL TIWARI, AGED ABOUT 63




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     365


                           YEARS, OCCUPATION: FOREST RENGER R/O
                           VILLAGE   LAMHETAGHAT,     JABALPUR
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI A.P. PANDEY - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THR.  ITS  SECRETARY   FINANCE
                                 DEPARTMENT    VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    CONSERVATOR OF FOREST CIRCLE
                                 SHAHDOL DIVISION DISTT. ANUPPUR
                                 (MADHYA PRADESH)

                           3.    DIVISIONAL   FOREST     OFFICER
                                 ANUPPUR DISTT. ANUPPUR (MADHYA
                                 PRADESH)

                           4.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS DISTT.
                                 REWA (MADHYA PRADESH)

                           5.    DISTRICT    PENSION     OFFICER
                                 ANUPPUR DISTT. ANUPPUR (MADHYA
                                 PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 8350 of 2019
                           BETWEEN:-
                           NATHURAM S/O PALTU RAM SWEEPER,
                           AGED ABOUT 64 YEARS, OCCUPATION:
                           RETIRED  SWEEPER    GOVT.  PRIMARY
                           HEALTH CENTER, DISTRICT CHHATARPUR
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                           (BY SHRI S.S. SHRIVASTAVA- ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 PRINCIPAL  SECRETARY  PUBLIC



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    366


                                 HEALTH FAMILY WELFARE DEPTT.
                                 VALLABH   BHAWAN    (MADHYA
                                 PRADESH)

                           2.    THE CHIEF MEDICAL AND HEALTH
                                 OFFICER           CHHATARPUR
                                 CHHATARPUR     MP    (MADHYA
                                 PRADESH)

                           3.    THE BLOCK MEDICAL OFFICER
                                 CHHATARPUR MP CHHATARPUR MP
                                 (MADHYA PRADESH)

                           4.    THE MEDICAL OFFICER PRIMARY
                                 HEALTH CENTRE CHHATARPUR MP
                                 (MADHYA PRADESH)

                           5.    THE DISTRICT PENSION OFFICER
                                 DIRECTORATE OF PENSION DISTT
                                 CHHATRPUR MP (MADHYA PRADESH)

                           6.    THE DISTRICT TREASURY OFFICER
                                 CHHATARPUR       MP     DISTT
                                 CHHATARPUR     MP    (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 8079 of 2019
                           BETWEEN:-
                           HARIHAR PRASAD RAJORIYA S/O LATE
                           SHRI DAMODAR PRASAD, AGED ABOUT 63
                           YEARS, OCCUPATION: RETIRED LECTURER
                           R/O WARD NO. 6, RAJORIYA SADADN NEAR
                           POLICE STATION UDAIPURA, DISTRICT
                           RAISEN (MADHYA PRADESH)

                                                                   .....PETITIONER
                            (BY SHRI V.K. SHARMA - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH PRINCIPAL SECRETARY
                                 SCHOOL    EDUCATION    DEPT.
                                 MANTRALAYA VALLABH BHAWAN




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     367


                                 (MADHYA PRADESH)

                           2.    COMMISSIONER DIRECTORATE OF
                                 PUBLIC INSTRUCTION (DPI) BHOPAL
                                 MP (MADHYA PRADESH)

                           3.    DISTRICTT   EDUCATION   OFFICER
                                 RAISEN RAISEN (MADHYA PRADESH)

                           4.    BLOCK EDUCATION OFFICER AND
                                 DISBURSEMENT      AUTHORITY
                                 UDAIPURA   DISTT RAISEN  MP
                                 (MADHYA PRADESH)

                           5.    DISTT PENSION     OFFICER RAISEN
                                 DISTT   RAISEN     MP    (MADHYA
                                 PRADESH)

                           6.    PRINCIPAL SANKUL KENDRA GOVT
                                 GIRLS HIGHER SECONDARY SCHOOL
                                 UDAIPURA RAISEN MP (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 8267 of 2019
                           BETWEEN:-
                           RAJESH KUAMAR UPADHYAY S/O HARI
                           PRASAD UPADHYAY, AGED ABOUT 63
                           YEARS, OCCUPATION: RETD. HEADMASTER
                           112 POORAN PURA WARD, 36 DIST. VIDISHA
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI R.K. TIWARI - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH ITS PRINCIPAL SECRETARY
                                 DEPARTMENT OF FINANCE VALLABH
                                 BHAWAN      BHOPAL      (MADHYA
                                 PRADESH)

                           2.    STATE OF M.P. THR. PRINCIPAL
                                 SECRETARY  TRIBAL   WELFARE
                                 DEPARTMENT       MANTRALAYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    368


                                 VALLABH BHAWAN       BHOPAL    M.P.
                                 (MADHYA PRADESH)

                           3.    DISTRICT    PENSION  OFFICER
                                 HOSHANGABAD HOSHANGABAD M.P.
                                 (MADHYA PRADESH)

                           4.    JOINT DIRECTOR TREASURY AND
                                 ACCOUNT BHOPAL M.P. (MADHYA
                                 PRADESH)

                           5.    ASSISTANT COMMISSIONER TRIBAL
                                 DEVELOPMENT              DISTT.
                                 HOSHANGABAD    M.P.   (MADHYA
                                 PRADESH)

                           6.    PRINCIPAL   GOVT.           HIGHER
                                 SECONDARY SCHOOL        SUKHTAWA
                                 HOSHANGABAD   M.P.        (MADHYA
                                 PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 8386 of 2019
                           BETWEEN:-
                           SHRI KISHORE JOSHI S/O LATE SHRI JANKI
                           VALLABH JOSHI, AGED ABOUT 69 YEARS,
                           OCCUPATION:    EXEVUTIVE     ENGINEER
                           PUBLIC WORKS DEPARTMENT NATIONAL
                           HIGHWAY DIVISION NURSINGH HOME
                           JHUNJHURA COLONY BODA BAG REWA
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY MS. SANJANA SAHNI - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THR.    PRINCIPAL  SECRETARY
                                 VALLABH     BHAWAN    BHOPAL
                                 (MADHYA PRADESH)

                           2.    ADDITIONAL SECRETARY THE STATE
                                 OF   MADHYA   PRADESH,   PUBLIC
                                 WORKS    DEPARTMENT    VALLABH
                                 BHAWAN      BHOPAL     (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    369


                                 PRADESH)

                           3.    CHIEF ENGINEER PUBLIC WORKS
                                 DEPARTMENT    REWA   DIVISION,
                                 (MADHYA PRADESH)

                           4.    EXECUTIVE   ENGINEER    PUBLIC
                                 WORKS DEPARTMENT DIVISION NO.1,
                                 REWA (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 8631 of 2019
                           BETWEEN:-
                           BHAGIRATH      MEHRA    S/O    SHRI
                           KANCHEDILAL MEHRA, AGED ABOUT 63
                           YEARS, OCCUPATION: CHIEF MEDICAL
                           HEALTH OFFICER NARSINGHPUR R/O
                           MUKAM KHERI MAHALPURA POST KODSA
                           TASHIL KARELI, NARSINGHPUR (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI TABREZ KHAN - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THR PRINCIPAL SECRETARY PUBLIC
                                 HEALTH AND FAMILY WELFARE
                                 DEPARTMENT VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    JOINT    DIRECTOR    TREASURY
                                 ACCOUNTS AND PENSION DIVISION
                                 JABALPUR (MADHYA PRADESH)

                           3.    COLLECTOR         NARSINGHPUR
                                 NARSINGHPUR (MADHYA PRADESH)

                           4.    TREASURY    OFFICER   DISTRICT
                                 TREASURY OFFICE NARSINGHPUR
                                 NARSINGHPUR (MADHYA PRADESH)

                           5.    DISTRICT    PENSION     OFFICER
                                 NARSINGHPUR        NARSINGHPUR




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     370


                                 (MADHYA PRADESH)

                           6.    CHIEF   MEDICAL  AND   HEALTH
                                 OFFICER           NARSINGHPUR
                                 NARSINGHPUR (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 8527 of 2019
                           BETWEEN:-
                           MANOHAR LAL GUPTA S/O LATE SHRI
                           MOOLCHAND GUPTA, AGED ABOUT 63
                           YEARS, OCCUPATION: SUB INSPECTOR
                           P.LINE DAMOH R/O ADARSH SCHOO; ROAD
                           CIVIL WARD NO 4 DAMOH (MADHYA
                           PRADESH)

                                                                   .....PETITIONER
                            (BY SHRI G.S. BAGHEL - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THR.      SECRETARY     HOME
                                 DEPARTMENT VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 POLICE HEADQUARTERS BHOPAL M P
                                 (MADHYA PRADESH)

                           3.    JOINT DIRECTOR FUNDS ACCOUNTS
                                 AND PENSION DISTT SAGAR MP
                                 (MADHYA PRADESH)

                           4.    SUPERINTENDENT OF POLICE DAMOH
                                 MP DISTT DAMOH MP (MADHYA
                                 PRADESH)

                           5.    DISTRICT TREASURY AND PENSION
                                 OFFICER DAMOH DISTT DAMOH MP
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     371


                                           WRIT PETITION No. 8882 of 2019
                           BETWEEN:-
                           D.L. DESHMUKH S/O SHRI DAYARAM
                           DESHMUKH, AGED ABOUT 66 YEARS,
                           OCCUPATION: RETIRED RANGER FOREST
                           R/O VILLAGE GARR BEHND SURAJ TILES
                           WARD NO 12 BALAGHAT (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI P.S. TOMAR - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. SECRETARY VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    PRINCIPAL CHIEF CONSERVATOR OF
                                 FOREST   BHOPAL    DISTT-BHOPAL
                                 (MADHYA PRADESH)

                           3.    DIVISIONAL FOREST OFFICER SOUTH
                                 (PRODUCTION)   DIVN,  BALAGHAT
                                 (MADHYA PRADESH)

                           4.    DISTRICT   TREASURY     OFFICER
                                 BALAGHAT        DISTT-BALAGHAT
                                 (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                           WRIT PETITION No. 9546 of 2019
                           BETWEEN:-
                           DR RAVINDRA JAIN S/O LATE SHEEL CHAND
                           JI JAIN PHASE-2 DUPLEX 157 AHIRHAMT
                           VIHAR    COLONY    VIDISHA   (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                           (BY SHRI A.K. CHATURVEDI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH PRINCIPAL SECRETARY
                                 DEPARTMENT OF PUBLIC HEALTH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   372


                                 AND FAMILY WELFARE     VALLABH
                                 BHAWAN    BHOPAL       (MADHYA
                                 PRADESH)

                           2.    PRINCIPAL           SECRETARY
                                 DEPARTMENT OF FINANCE VALLABH
                                 BHAWAN     BHOPAL     (MADHYA
                                 PRADESH)

                           3.    THE    COMMISSIONER    HEALTH
                                 SERVICES DIRECTORATE SATPURA
                                 BHAWAN (MADHYA PRADESH)

                           4.    CHIEF   MEDICAL  AND   HEALTH
                                 OFFICER   HARDA   DISTT-HARDA
                                 (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER HARDA ,
                                 DISTT-HARDA (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 9956 of 2019
                           BETWEEN:-
                           CHARANJEET SINGH RAJPAL@ C.S. RAJPAL
                           RETIRED    ASSISTANT    R/O     301/2
                           GUPTESHWAR RAOD MADAN MAHAL NEAR
                           NAGAR GURUDWARA JABALPUR (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                           (BY SHRI RIYAZ MOHAMMED - ADVOCATE )
                                AND
                           1.    THE STATE OF M.P. THE PRINCIPAL
                                 SECRTARY    VALLABH    BHAWAN
                                 (MADHYA PRADESH)

                           2.    ENGINEER IN  CHIEF  WATER
                                 RESOURCE DEPARTMENT  TULSI
                                 NAGAR BHOPAL M.P. (MADHYA
                                 PRADESH)

                           3.    CHIEF ENGINEER, UPPER NARMADA
                                 ZONE   BARGI  HILLS,  JABALPUR
                                 (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   373


                           4.    EXECUTIVE ENGINEER NARMADA
                                 DEVELOPMENT   DIVISION   NO.8
                                 SIHORA,  JABALPUR    (MADHYA
                                 PRADESH)

                           5.    JOINT     DIRECTOR    TREASURY
                                 ACCOUNTS AND PENSION JABALPUR
                                 DIVISON (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 9713 of 2019
                           BETWEEN:-
                           NIRPAT SINGH S/O SHRI KISHORI SINGH,
                           AGED ABOUT 63 YEARS, OCCUPATION:
                           RETD. LAB TECHNICIAN R/O. WARD NO. 5,
                           INFRONT OF CIRCUIT HOUSE SOHAGPUR
                           SHAHDOL (MADHYA PRADESH)

                                                                     .....PETITIONER
                           (BY SHRI AJAY KUMAR SHUKLA - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR   THE   SECRETARY PUBLIC
                                 HEALTH AND FAMILY WELFARE
                                 DEPT. VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           2.    REGIONAL    DIRECTOR  HEALTH
                                 SERVICES DISTT. REWA (MADHYA
                                 PRADESH)

                           3.    CHIEF   MEDICAL  AND    HEALTH
                                 OFFICER SHAHDOL DISTT. SHAHDOL
                                 (MADHYA PRADESH)

                           4.    DISTRICT    PENSION     OFFICER
                                 SHAHDOL DISTT. SHAHDOL (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                         WRIT PETITION No. 10399 of 2019



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    374


                           BETWEEN:-
                           RAMADHAR UPADHYAY S/O LATE DWARKA
                           PRASAD UPADHYAY, AGED ABOUT 61
                           YEARS, OCCUPATION: RETIRED HEAD
                           CONSTABLE 84 FROM 6TH BATTALION
                           SPECIAL  ARMED   FORECE    M.P. R/O
                           BAJRANG NAGAR NEAR WATER TANK
                           RANJHI JABALPUR DISTT. JABALPUR M.P.
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI K.K. GAUTAM - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.    PRINCIPAL SECRETARY
                                 DEPARTMENT OF HOME VALLABH
                                 BHAWAN BHOPAL M.P. (MADHYA
                                 PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 POLICE HEADQUARTERS BHOPAL MP
                                 (MADHYA PRADESH)

                           3.    COMMANDANT      JABALPUR   6TH
                                 BATTALION SPECIAL ARMED FORCE
                                 JABALPUR MP (MADHYA PRADESH)

                           4.    INSPENCTOR GENERAL JABALPUR
                                 DISTT JABALPUR (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 10185 of 2019
                           BETWEEN:-
                           SMT. DURGA MUTALKAR W/O SHRI VIJAY
                           MUTALKAR, AGED ABOUT 61 YEARS,
                           OCCUPATION: RETIRED A.N.M. SUB HEALTH
                           CENTRE KALAAUM COMMUNITY HEALTH
                           CENTRE KHALWA R/O NEW HARSOOD,
                           CHANERA WARD NO. 10, KHANDWA
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                           (BY SHRI HEMANT BHANNARWAR - ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    375


                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.     ITS     COMMISSIONER
                                 DIRECTORATE HEALTH SERVICES
                                 VALLABH      BHAWAN   BHOPAL
                                 (MADHYA PRADESH)

                           2.    CHIEF   MEDICAL  AND  HEALTH
                                 OFFICER   EAST  NIWAR    DISTT.
                                 KHANDWA (MADHYA PRADESH)

                           3.    BLOCK     MEDICAL      OFFICER
                                 COMMUNITY     HEALTH   CENTRE
                                 KHALWA DISTT. KHANDWA (MADHYA
                                 PRADESH)

                           4.    DISTRICT PENSION OFFICER EAST
                                 NIWAR DISTT. KHANDWA (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 9814 of 2019
                           BETWEEN:-
                           ALEYAMMA DANIEL W/O SHRI V.J. DANIEL,
                           AGED ABOUT 66 YEARS, OCCUPATION:
                           RETIRED STAFF NURSE R/O 177 NAGAR
                           NIGAM COLONY ASHOK VIHAR BHOPAL
                           M.P. (MADHYA PRADESH)

                                                                   .....PETITIONER
                            (BY SHRI JUBIN PRASAD - ADVOCATE)
                                AND
                           1.    STATE OF MADHYA PRADESH THR.
                                 ITS PRINCIPAL SECRETARY PUBLIC
                                 HEALTH AND FAMILY WELFARE
                                 DEPARTMENT VALLABH BHAWAN
                                 MANTRALAYA BHOPAL M.P. (MADHYA
                                 PRADESH)

                           2.    STATE  OF    MADHYA     PRADESH
                                 THROUGH ITS PRINCIPAL SECRETARY
                                 FINANCE DEPARTMENT VALLABH
                                 BHAWAN MANTRALAYA BHOPAL MP




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     376


                                 (MADHYA PRADESH)

                           3.    DISTRICT PENSION OFFICER BHOPAL
                                 BHOPAL DISTT. BHOPAL (MADHYA
                                 PRADESH)

                           4.    DEAN GANDHI MEDICAL COLLEGE
                                 BHOPAL SULTANIA ROAD BHOPAL
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NO.1 TO 3 AND SHRI SIDDHARTH SHARMA -
                           ADVOCATE FOR RESPONDENT NO.4)

                                          WRIT PETITION No. 10309 of 2019
                           BETWEEN:-
                           VINAY KUMAR JAIN S/O LATE FATEH
                           CHAND JAIN, AGED ABOUT 66 YEARS,
                           OCCUPATION: RETIRED REVENUE OFFICER
                           (DEPUTY COLLECTOR) DONE COLONY
                           BARGAWAN KATNI (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI AKASH SINGHAI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH      THE      PRINCIPAL
                                 SECRETARY TO THE DEPARTMENT OF
                                 REVENUE    GOVT.     OF     M.P.
                                 MANTRALAYA VALLABH BHAWAN
                                 (MADHYA PRADESH)

                           2.    ADDITIONAL SECRETARY GENERAL
                                 ADMINISTRATION    DEPARTMENT
                                 VALLABH     BHAWAN    BHOPAL
                                 (MADHYA PRADESH)

                           3.    THE COLLECTOR KATNI DISTT KATNI
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 10942 of 2019
                           BETWEEN:-


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     377


                           SMT. SAVITA PANDEY W/O LATE OM
                           NARAYAN PANDEY, AGED ABOUT 53 YEARS,
                           OCCUPATION: HOUSE WIFE LIG -345,
                           MOTHER TERESA NAGAR, MARHOTAL,
                           DISTRICT JABALPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR PRINCIPAL SECRETARY DEPT. OF
                                 HEALTH      VALLABH     BHAWAN
                                 (MADHYA PRADESH)

                           2.    CIVIL       SURGEON     CUM
                                 SUPERINTENDENT MAIN HOSPIAL
                                 DISTT.    JABALPUR  (MADHYA
                                 PRADESH)

                           3.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS DISTT.
                                 JABALPUR (MADHYA PRADESH)

                           4.    TREASURER DISTRICT           TREASURY
                                 DISTT.   JABALPUR             (MADHYA
                                 PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 11856 of 2019
                           BETWEEN:-
                           JAGDISH PRASAD MISHRA S/O SHRI SHIV
                           VHOR RAM MISHRA, AGED ABOUT 78
                           YEARS, OCCUPATION: HEAD CONSTABLE
                           (RETIRED) R/O ELTA COLONY, CHANDAN
                           GAON POLICE STATION DEHAT DISTT.
                           CHHINDWARA (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI A.P. SINGH - ADVOCATE)
                                AND
                           1.    STATE OF MADHYA PRADESH THR.
                                 THE SECRETARY HOME DEPTT.
                                 VALLABH    BHAWAN    BHOPAL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     378


                                 (MADHYA PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 JAHANGIRABAD,    DISTT-BHOPAL
                                 (MADHYA PRADESH)

                           3.    SUPERINTENDENT   OF   POLICE,
                                 CHHINDWARA DISTT-CHHINDWARA
                                 (MADHYA PRADESH)

                           4.    DISTRICT   PENSION   OFFICER,
                                 CHHINDWARA DISTT-CHHINDWARA
                                 (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 12459 of 2019
                           BETWEEN:-
                           BHAUDAS MESHRAM (B.D. MESHRAM) S/O
                           LATE SHRI SEGAL MESHRAM, AGED ABOUT
                           63  YEARS,   OCCUPATION:  RETD.  AS
                           LECTURER GOVT. HR. SECONDARYSCHOOL
                           BHARVELI BALAGHAT (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR ITS PRINCIPAL SECRETARY
                                 DEPT. OF FINANCE MANTRALAYA
                                 VALLABH    BHAWAN   (MADHYA
                                 PRADESH)

                           2.    DISTRICT  EDUCATION  OFFICER
                                 SCHOOL EDUCATION DEPARTMENT
                                 DISTT.   BALAGHAT   (MADHYA
                                 PRADESH)

                           3.    DISTRICT    PENSION        OFFICER
                                 BALAGHAT     DISTT.      BALAGHAT
                                 (MADHYA PRADESH)

                           4.    PRINCIPAL GOVT. HR. SECO. SCHOOL
                                 BHARVELI    DISTT.     BALAGHAT
                                 (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    379


                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 13606 of 2019
                           BETWEEN:-
                           RAM KRISHAN TIWARI S/O LATE SHRI
                           SHIVDAYAL, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED SUB INSPECTOR
                           R/O MIG 74 SANJEEV NAGAR, NAVERI
                           BHOPAL, DISTT. BHOPAL(M.P.) (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)
                                AND
                           1.    STATE OF MADHYA PRADESH THR.
                                 PRINCIPAL SECRETARY HOME DEPTT.
                                 VALLABH      BHAWAN    BHOPAL
                                 (MADHYA PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 POLICE HEADQUARTERS BHOPAL
                                 (MADHYA PRADESH)

                           3.    DEPUTY INSPECTOR GENERAL OF
                                 POLICE   POLICE  HEADQUARTERS
                                 BHOPAL (MADHYA PRADESH)

                           4.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS BHOPAL
                                 (MADHYA PRADESH)

                           5.    DISTT TREASURY OFFICER BHOPAL
                                 BHOPAL (MADHYA PRADESH)

                           6.    DIST PENSION OFFICER BHOPAL
                                 DISTT BHOPAL (MADHYA PRADESH)

                           7.    SUPERINTENDENT OF POLICE, POLICE
                                 HEADQUARTER BHOPAL (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 12670 of 2019


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     380


                           BETWEEN:-
                           SMT. GANGA SAHU W/O SHRI S. P. SAHU,
                           AGED ABOUT 63 YEARS, OCCUPATION:
                           GRADE I IN THE OFFICE OF JNKVV
                           JABALPUR R/O G-4 KRISHI NAGAR COLONY
                           ADHARTAL DISTRICT JABALPUR (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI A.K. MISHRA - ADVOCATE)
                                AND
                           1.    THE      VICE     CHANCELLOR
                                 JAWAHARLAL     NEHRU    KRISHI
                                 VISHWAVIDYALAYA      JABALPUR
                                 (MADHYA PRADESH)

                           2.    CONTROLLER JAWAHARLAL NEHRU
                                 AGRICULTURE         UNIVERSITY,
                                 JABALPUR   JABALPUR   (MADHYA
                                 PRADESH)

                                                                  .....RESPONDENTS

                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)
                                           WRIT PETITION No. 12741 of 2019
                           BETWEEN:-
                           SMT. MANJU SINGH D/O LATE DHIRENDRA
                           SINGH,  AGED     ABOUT   60   YEARS,
                           OCCUPATION: HOUSE WIFE R/O RAMPUR
                           BAGHELAN, SATNA (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI G.P. SINGH - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. SECRETARY PUBLIC HEALTH
                                 AND FAMILY WELFARE DEPARTMENT
                                 VALLABH     BHAWAN,    BHOPAL
                                 (MADHYA PRADESH)

                           2.    ACCOUNTANT GENERAL, (LEKHA AND
                                 HAKDARI) IIND, NIDHI 32, GWALIOR
                                 (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   381


                           3.    CHIEF   MEDICAL  AND   HEALTH
                                 OFFICER    SATNA   DISTT-SATNA
                                 (MADHYA PRADESH)

                           4.    DISTRICT PENSION AND ACCOUNT
                                 OFFICER    SATNA   DISTT-SATNA
                                 (MADHYA PRADESH)

                           5.    BLOCK     MEDICAL     OFFICER
                                 COMMUNITY    HEALTH   CENTRE
                                 RAMPUR BAGHELAN, DISTT SATNA
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 16164 of 2019
                           BETWEEN:-
                           RAMESHCHAND NAMDEO S/O GHASIRM
                           NAMDEO,   AGED   ABOUT    63  YEARS,
                           OCCUPATION: RETIED GOVT. SERVANT D.K
                           COMPLEX KI GALI JAWAHAR WARD BINA,
                           SAGAR (MADHYA PRADESH)

                                                                    .....PETITIONER
                           (BY SHRI SAKET AGRAWAL - ADVOCATE)
                                AND
                           1.    STATE  OF   M.P. AND    OTHERS
                                 THROUGH PRINCIPAL SECRETARY
                                 SCHOOL EDUCATIN DEPTT. VALLABH
                                 BHAWAN     BHOPAL      (MADHYA
                                 PRADESH)

                           2.    DISTRICT  EDUCATION    OFFICER
                                 SAGAR SAGAR (MADHYA PRADESH)

                           3.    PRINCIPAL SAGAR GOVT.HIGHER
                                 SECONDARY SCHOOL NO. 1 BINA
                                 (MADHYA PRADESH)

                           4.    DIVISIONAL PENSION OFFICER SAGAR
                                 SAGAR DIVISION SAGAR (MADHYA
                                 PRADESH)

                           5.    DISTRICT   TREASURY    OFFICER
                                 BHOPAL BHOPAL (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                  382


                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 12914 of 2019
                           BETWEEN:-
                           RAMANUJ BAIS S/O LATE SHRI RAMSAHAY
                           BAIS, AGED ABOUT 65 YEARS, OCCUPATION:
                           RETIRED PRINCIPAL R/O WARD NO.13
                           INFRONT OF HOSPITAL BEOHARI DISTRICT
                           SHAHDOL (MP) (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY DR. ANUVAD SHRIVASTAVA - ADVOCATE)
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THR. PRINCIPAL SECRETARY SCHOOL
                                 EDUCATION DEPARTMENT VALLABH
                                 BHAWAN       BHOPAL    (MADHYA
                                 PRADESH)

                           2.    THE PENSION OFFICER DISTRICT
                                 PENSION OFFICE DISTT-SHAHDOL
                                 (MADHYA PRADESH)

                           3.    THE COLLECTOR SHAHDOL DISTT-
                                 SHAHDOL (MADHYA PRADESH)

                           4.    THE  JOINT   DIRECTOR  PUBLIC
                                 EDUCATION   SHAHDOL   DIVISION
                                 (MADHYA PRADESH)

                           5.    THE TREASURY OFFICER GOVT.
                                 TREASURY DISTT-SHAHDOL (MADHYA
                                 PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 17996 of 2019
                           BETWEEN:-
                           SMT. KASHI NAMDEO W/O SHRI RAM GOPAL
                           NAMDEV,    AGED  ABOUT     62  YEARS,
                           OCCUPATION: RETIRED HEAD CLARK
                           HOUSE NO.,327/2 GURU KRIPA RANJHI



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   383


                           TALAIYA RANJHI    JABALPUR    (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                           (BY SHRI ANIRUDDH PRASAD PANDEY - ADVOCATE )
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THR.  ITS  SECRETARY   FINANCE
                                 DEPARTMENT VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    DEPUTY DIRECTOR SANCHANALAYA
                                 ACCOUNT AND TREASURY PARYABAS
                                 BHAWAN 5TH MALA KAND KA
                                 BHOPAL (MADHYA PRADESH)

                           3.    COMMISSIONER HIGHER EDUCATION
                                 DEPARTMENT SATPUDA BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           4.    PRINCIPAL  /  D.D.O.    HIGHER
                                 EDUCATION         DEPARTMENT
                                 GOVT.MAHAKOSHAL    ARTS    AND
                                 COMMERCE   COLLEGE    (MADHYA
                                 PRADESH)

                           5.    PRINCIPAL   HIGHER   EDUCATION
                                 DEPARTMENT GOVT. COLLEGE BARGI
                                 JABALPUR (MADHYA PRADESH)

                           6.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY     AND     ACCOUNTS
                                 JABALPUR (MADHYA PRADESH)

                           7.    DISTRICT    PENSION     OFFICER
                                 DIRECTORATE      OF      PENSION
                                 COLLECTED   PREMISE    JABALPUR
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                         WRIT PETITION No. 15899 of 2019
                           BETWEEN:-
                           THAKUR PRASAD PATHAK S/O SHRI
                           PREMLAL, OCCUPATION UDT AGED ABOUT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     384


                           63 YEARS, OCCUPATION: UDT R/O IN FRONT
                           OF AJIT PATEL VINEKA TIRAHA MANDLA
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI A.P. PANDEY - ADVOCATE )
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THR. ITS FINANCE DEPARTMENT
                                 VALLABH    BHAWAN,   BHOPAL
                                 (MADHYA PRADESH)

                           2.    COLLECTOR COLLECTOR JAN JATIYA
                                 KARYA VIBHAG DINDORI (MADHYA
                                 PRADESH)

                           3.    ASSISTANT         COMMISSIONER
                                 COMMISSIONER JAN JATIYA KARYA
                                 VIBHAG DINDORI (MADHYA PRADESH)

                           4.    BLOCK EDUCATION OFFICER SCHOOL
                                 EDUCATION DEPARTMENT AMARPUR
                                 DISTRICT   DINDORI    (MADHYA
                                 PRADESH)

                           5.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS PENSION
                                 DIVISIONAL OFFICE CIVIL LINES
                                 (MADHYA PRADESH)

                           6.    DISTRICT    PENSION    OFFICER
                                 DIRECTORATE OF PENSION DINDORI
                                 (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                           WRIT PETITION No. 13934 of 2019
                           BETWEEN:-
                           MANSOOB AHMED S/O SHRI MEHBOOB
                           AHMED,   AGED    ABOUT   63   YEARS,
                           OCCUPATION:    RETIRED     ASSISTANT
                           TEACHER   GOVT.    PRIMARY   SCHOOL
                           LADANPUR    DISTT.   KHANDWA     R/O
                           MEHBOOB MANZIL BEHIND ARYA SAMAJ
                           SCHOOL   RAMA    COLONY    KHANDWA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     385


                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI ASHOK KUMAR GUPTA - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. THE PRINCIPAL SECRETARY
                                 SCHOOL EDUCATION DEPARTMENT
                                 VALLABH    BHAWAN,    BHOPAL
                                 (MADHYA PRADESH)

                           2.    COMMISSIONER                PUBLIC
                                 INSTRUCTION  BHOPAL       (MADHYA
                                 PRADESH)

                           3.    THE DISTRICT EDUCATION OFFICER
                                 KHANDWA    KHANDWA    (MADHYA
                                 PRADESH)

                           4.    DISTRICT     TREASURY      OFFICER
                                 KHANDWA      KHANDWA      (MADHYA
                                 PRADESH)

                           5.    PRINCIPAL         GOVT.HIGHER
                                 SECONDARY    SCHOOL  BADGAON
                                 GUJAR     KHANDWA    (MADHYA
                                 PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                            WRIT PETITION No. 14276 of 2019
                           BETWEEN:-
                           SHRI RAMSUNDER PANDEY S/O LATE SHRI
                           GIRJA PRASAD PANDEY, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED EMPLOYEE
                           R/O J. P. ROAD DUARI P. S. CHAURHATA
                           REWA (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI RAHUL RAWAT - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.    PRINCIPAL   SECRETARY
                                 MINISTRY   OF   HOME   AFFAIRS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   386


                                 MANTRALAYA VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 POLICE HEADQUARTERS BHOPAL
                                 (MADHYA PRADESH)

                           3.    SUPERINTENDANT OF POLICE POLICE
                                 HEADQUARTERS     DISTT.   REWA
                                 (MADHYA PRADESH)

                           4.    DIVISIONAL PENSION OFFICER REWA
                                 DIVISION DISTT. REWA (MADHYA
                                 PRADESH)

                           5.    DISTRICT PENSION OFFICER REWA
                                 DISTT. REWA (MADHYA PRADESH)

                           6.    DISTRICT TREASURY OFFICER REWA
                                 DISTT. REWA (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 14220 of 2019
                           BETWEEN:-
                           RAJESH   KUMAR    PATEL   S/O    SHRI
                           TRILOCHAN PATEL, AGED ABOUT 61 YEARS,
                           OCCUPATION:  RETIRED    GOVERNMENT
                           EMPLOYEE H.NO. 24 BHAGWANDAS DAL
                           MILL   BARKHEDI   BHOPAL    (MADHYA
                           PRADESH)

                                                                   .....PETITIONER
                           (BY SHRI SAKET AGRAWAL - ADVOCATE )
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH PRINCIPAL SECRETARY
                                 DEPARTMENT OF SCHEDULE CAST
                                 TRIBAL      WELFARE      AND
                                 DEVELOPMENT       MANTRALAYA
                                 VALLABH     BHAWAN    BHOPAL
                                 (MADHYA PRADESH)

                           2.    DEPUTY DIVISIONAL COMMISSIONER
                                 SCHEDULE    CAST   AND  TRIBAL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     387


                                 WELFARE   AND   DEVELOPMENT
                                 DEPARTMENT JABALPUR (MADHYA
                                 PRADESH)

                           3.    ASSISTANT COMMISSIONER TRIBAL
                                 WELFARE     AND   DEVELOPMENT
                                 DINDORI (MADHYA PRADESH)

                           4.    DISTRICT PENSION OFFICER DINDORI
                                 DINDORI (MADHYA PRADESH)

                           5.    DISTRICT     TREASURY         OFFICER
                                 TREASURY      BHOPAL         (MADHYA
                                 PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 14911 of 2019
                           BETWEEN:-
                           SMT. MADHURI DONGRE W/O LATE SHRI
                           ANAND RAO, AGED ABOUT 67 YEARS,
                           OCCUPATION: HOUSE WIFE 8 SAROJANI
                           NAGAR NEAR NAVCHANDI GATE KHANDWA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI S.P. KHARE - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR DIVISIONAL JOINT DIRECTOR
                                 INDORE (MADHYA PRADESH)

                           2.    BRANCH MANAGER BANK OF INDIA
                                 ANAND NAGAR KHANDWA DISTRICT
                                 KHANDWA (MP) (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NO.1 AND M.S. THAKUR - ADVOCATE FOR
                           RESPONDENT NO.2)

                                          WRIT PETITION No. 20173 of 2019
                           BETWEEN:-
                           DAYARAM THAKUR S/O LATE SHRI HALKE



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    388


                           SINGH THAKUR, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED SUPERIOR FIELD
                           OFFICER DISTRICT MALERIA OFFICE
                           MUSRAN WARD NARSINGHPUR (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI VIKAS SHARMA - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. ITS SECRETARY DEPARTMENT
                                 OF HEALTH VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    COMMISSIONER DEPARTMENT OF
                                 HEALTH VALLABH BHAWAN, BHOPAL
                                 (MADHYA PRADESH)

                           3.    COLLECTOR NARSINGHPUR DISTT-
                                 NARSINGHPUR (MADHYA PRADESH)

                           4.    DISTRICT PENSION OFFICER CIVIL
                                 LINES,        DISTT-NARSINGHPUR
                                 (MADHYA PRADESH)

                           5.    CHIEF  MEDICAL   AND  HEALTH
                                 OFFICER GOVT. HOSPITAL CIVIL
                                 LINES,  NARSINGHPUR  (MADHYA
                                 PRADESH)

                           6.    DISTRICT MALERIYA OFFICER GOVT.
                                 HOSPITAL       CIVIL      LINES,
                                 NARSINGHPUR (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 20198 of 2019
                           BETWEEN:-
                           RAMSEWAK SHRIVAS S/O LATE SHRI
                           HARIOM SHRIVAS, AGED ABOUT 64 YEARS,
                           OCCUPATION: RETIRED FIELD WORKER
                           RANI AWANTI BAI WARD NARSINGHPUR
                           (MADHYA PRADESH)

                                                                    .....PETITIONER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     389


                            (BY SHRI VIKAS SHARMA - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. ITS SECRETARY DEPARTMENT
                                 OF HEALTH VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    COMMISSIONER PUBLIC HEALTH AND
                                 FAMILY   WELFARE   DEPARTMENT
                                 VALLABH     BHAWAN      BHOPAL
                                 (MADHYA PRADESH)

                           3.    COLLECTOR          NARSINGHPUR
                                 NARSINGHPUR , NARSINGH BHAWAN
                                 NARSINGHPUR (MADHYA PRADESH)

                           4.    DISTRICT    PENSION    OFFICER
                                 NARSINGHPUR      CIVIL   LINES
                                 NARSINGHPUR (MADHYA PRADESH)

                           5.    CHIEF   MEDICAL  AND    HEALTH
                                 OFFICER            NARSINGHPUR
                                 GOVT.HOSPITAL    CIVIL    LINES
                                 NARSINGHPUR (MADHYA PRADESH)

                           6.    DISTRICT    MALERIYA   OFFICER
                                 NARSINGHPUR GOVT.HOSPITAL CIVIL
                                 LINES    NARSINGHPUR  (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 17148 of 2019
                           BETWEEN:-
                           JAGANNATH   PRASAD      DUBEY    S/O
                           RAMNARAYAN DUBEY, AGED ABOUT 63
                           YEARS, OCCUPATION: RETD ASI R/O
                           SAMDARIYA COMPLEX, IIIRD FLOOR FLAT
                           NO. 1 GOHALPUR, JABALPUR (MADHYA
                           PRADESH)

                                                                   .....PETITIONER
                            (BY SHRI R.P. DWIVEDI - ADVOCATE)
                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   390


                           1.    THE STATE OF MADHYA PRADESH
                                 THR      SECRETARY      HOME
                                 DEPARTMENT VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    JOINT DIRECTOR FUNDS ACCOUNTS
                                 AND PENSION JABALPUR (MADHYA
                                 PRADESH)

                           3.    SUPERINTENDENT OF POLICE KATNI
                                 KATNI (MADHYA PRADESH)

                           4.    DISTRICT TREASURY AND PENSION
                                 OFFICER KATNI KATNI (MADHYA
                                 PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 17149 of 2019
                           BETWEEN:-
                           SUKCHAND KHANDWAHE S/O SHRI DASRU
                           KHANDWAHE, AGED ABOUT 63 YEARS,
                           RETIRED CHOWKIDAR KIRNAPUR IN FRONT
                           OF GIRLS HOSTEL KIRNAPUR DISTT.
                           BALAGHAT (MADHYA PRADESH)

                                                                    .....PETITIONER
                           (BY SHRI AMIT CHATURVEDI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 PRINCIPAL SECRETARY VALLABH
                                 BHAWAN,    BHOPAL   (MADHYA
                                 PRADESH)

                           2.    THE RINCIPAL SECRETARY FINANCE
                                 DEPARTMENT VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           3.    THE JOINT DIRECTOR TREASURY AND
                                 ACCOUNTS     JABALPUR  (MADHYA
                                 PRADESH)

                           4.    THE CHIEF EXECUTIVE OFFICER ZILA
                                 PANCHAYAT BALAGHAT (MADHYA
                                 PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     391


                           5.    THE CHIEF EXECUTIVE OFFICER
                                 JANPAD  PANCHAYAT    KIRNAPUR
                                 BALAGHAT (MADHYA PRADESH)

                           6.    THE DISTRICT PENSION OFFICER
                                 BALAGHT   BALAGHAT   (MADHYA
                                 PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 17443 of 2019
                           BETWEEN:-
                           MUNNA LAL SHRIVASTAWA S/O LATE SHRI
                           SUNDER LAL SHRIVSTAVA, AGED ABOUT 75
                           YEARS, OCCUPATION: RETIRED PATWARI
                           NEAR PANI KI TANKI RAJEEV GANDHI
                           WARD KANDELI, NARSINGHPUR (MADHYA
                           PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI N.K. TIWARI - ADVOCATE)
                                AND
                           1.    STATE   OF   MADHYA   PRADESH
                                 THROUGH THE SECRETARY REVENUE
                                 DEPARTMENT        MANTRALAYA
                                 VALLABH     BHAWAN     BHOPAL
                                 (MADHYA PRADESH)

                           2.    COLLECTOR    JABALPUR     DISTT.
                                 JABALPUR (MADHYA PRADESH)

                           3.    SUB DIVISIONAL OFFICER REVENUE
                                 DEPARTMENT PATAN TEH. PATAN
                                 DISTT.     JABALPUR    (MADHYA
                                 PRADESH)

                           4.    TEHSILDAR PATAN TEH. PATAN TEH.
                                 PATAN DISTT. JABALPUR (MADHYA
                                 PRADESH)

                           5.    DIVISION   PENSION         OFFICER
                                 JABALPUR   DIVISION       JABALPUR
                                 (MADHYA PRADESH)

                           6.    DISTRICT     TREASURY         OFFICER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     392


                                 NARSINGHPUR DISTT. NARSINGHPUR
                                 (MADHYA PRADESH)

                           7.    KANOON GO SUB DIVISION OFFICER
                                 REVENUE DEPARTMENT PATAN TEH.
                                 PATAN DISTT. JABALPUR (MADHYA
                                 PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 17527 of 2019
                           BETWEEN:-
                           RAJENDRA KUMAR CHANDRAUL S/O LATE
                           SHANKAR LAL CHANDRAUL, AGED ABOUT
                           62   YEARS,   OCCUPATION:  RETIRED
                           ACCOUNTANT GOVT EMPLOYEE NEAR
                           SEVA   BHARTI   ASHARAM   DEVDARA
                           SHASTRADHARA ROAD MANDLA (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI R.K. PATEL - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. SECRETARY SCHEDULE TRIBE
                                 AFFAIRS DEPARTMENT MANTRALAYA
                                 VALLABH      BHAWAN    BHOPAL
                                 (MADHYA PRADESH)

                           2.    ASSISTANT         COMMISSIONER
                                 SCHEDULE TRIBE AFFAIRS DEPTT.
                                 DISTT. MANDLA (MADHYA PRADESH)

                           3.    COLLECTOR    MANDLA           DISTT.
                                 MANDLA (MADHYA PRADESH)

                           4.    DISTRICT PENSION OFFICER MANDLA
                                 DISTT. MANDLA (MADHYA PRADESH)

                           5.    DISTRICT  TREASURY    OFFICER
                                 MANDLA DISTT. MANDLA (MADHYA
                                 PRADESH)

                           6.    BLOCK EDUCATION OFFICER SCHOOL
                                 EDUCATION DEPARTMENT NAINPUR




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     393


                                 DISTT. MANDLA (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                           WRIT PETITION No. 18500 of 2019
                           BETWEEN:-
                           DR. SATYA NARAYAN SONI S/O LATE SHRI
                           SHYAM SUNDER SONI, AGED ABOUT 67
                           YEARS,      OCCUPATION:       RETIRED
                           ANESTHESIA SPEIALIST FROM GOVT.
                           SERVICE OF STATE OF M.P. OLD HOSPITAL
                           QUARTER SEONI (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI K.N. PETHIA - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.    PRINCIPAL  SECRETARY
                                 DEPARTMENT OF HEALTH SERVICES
                                 VALLABH     BHAWAN    BHOPAL
                                 (MADHYA PRADESH)

                           2.    DIRECTOR   HEALTH    SERVICE
                                 SATPUDA BHAWAN NEAR VALLABH
                                 BHAWAN ARERA HILLS (MADHYA
                                 PRADESH)

                           3.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY     AND     ACCOUNTS
                                 JABALPUR (MADHYA PRADESH)

                           4.    DISTRICT PENSION OFFICER SEONI
                                 SEONI (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 17994 of 2019
                           BETWEEN:-
                           KALYAN KUMAR KRISHNE S/O SHRI
                           RAJARAM KRISHNE, AGED ABOUT 59
                           YEARS,   OCCUPATION:      COMPULSORY
                           RETIRED R/O 163 SHRI KRISHNA SAROVAR
                           COLONY, HARSOOD ROAD RATAGARH,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     394


                           DISTT. KHANDWA (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI SAIF ALI KHAN - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR COLLECTOR AND DISTRICT
                                 ELECTION    OFFICER     DISTRICT
                                 KHANDWA (M.P.) (MADHYA PRADESH)

                           2.    DIVISION   JOINT    DIRECTOR
                                 DIRECTORATE OF TREASURY AND
                                 ACCOUNTS    INDORE   (MADHYA
                                 PRADESH)

                           3.    GENERAL             ACCOUNTANT
                                 DIRECTORATE OF TREASURY AND
                                 ACCOUNTS     DISTT.    GWALIOR
                                 (MADHYA PRADESH)

                           4.    DISTRICT   TREASURY       OFFICER
                                 KHANDWA     DISTT.       KHANDWA
                                 (MADHYA PRADESH)

                           5.    DISTRICT    PENSION       OFFICER
                                 KHANDWA      DISTT.      KHANDWA
                                 (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 20179 of 2019
                           BETWEEN:-
                           MRS RADHAMANI AMMA NAIYYAR W/O
                           P.R.R. NAIYYAR, AGED ABOUT 66 YEARS,
                           OCCUPATION: RETIRED STAFF NURSE
                           KANDELI      NARSINGHPUR    (MADHYA
                           PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI VIKAS SHARMA - ADVOCATE )
                                AND
                           1.    STATE OF M.P. THR. ITS SECRETARY
                                 DEPARTMENT OF HEALTH VALLABH
                                 BHAWAN (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   395


                           2.    COMMISSIONER DEPARTMENT OF
                                 HEALTH VALLABH BHAWAN, BHOPAL
                                 (MADHYA PRADESH)

                           3.    THE    COLLECTOR    NARSINGHPUR
                                 NARSINGHPUR              BHAWAN
                                 DISTT.NARSINGHPUR       (MADHYA
                                 PRADESH)

                           4.    DISTRICT     PENSION     OFFICER
                                 DIRECTORATE OF PENSION CIVIL
                                 LINES DISTT.NARSINGHPUR (MADHYA
                                 PRADESH)

                           5.    CHIEF   MEDICAL  AND    HEALTH
                                 OFFICER            NARSINGHPUR
                                 GOVT.HOPSITAL    CIVIL    LINES
                                 (MADHYA PRADESH)

                           6.    DISTRICT. CIVIL SURGEON AND CHIEF
                                 HOSPITAL          SUPERINTENDENT
                                 NARSINGHPUR          NARSINGHPUR
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 19357 of 2019
                           BETWEEN:-
                           HARIKARAN     SONI  S/O  LATE   SHRI
                           SEETARAM SONI, RETD. HEAD CONSTABLE
                           AGED ABOUT 63 YEARS, R/O A/9, JASODI
                           ROAD, KHANDWA, DISTRICT KHANDWA,
                           M.P. (MADHYA PRADESH)

                                                                     .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )
                                AND
                           1.    THE STATE OF M.P. THROUGH ITS
                                 PRINCIPAL   SECRETARY  FINANCE
                                 DEPTT. VALLABH BHAWAN, BHOPAL,
                                 M.P. (MADHYA PRADESH)

                           2.    SUPERINTENDENT OF POLICE, DISTT-
                                 KHANDWA (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     396


                           3.    DISTRICT    PENSION     OFFICER
                                 KHANDWA          DISTT-KHANDWA
                                 (MADHYA PRADESH)

                           4.    DISTRICT TREASURY        OFFICER ,
                                 DISTT-KHANDWA              (MADHYA
                                 PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                           WRIT PETITION No. 18844 of 2019
                           BETWEEN:-
                           ADITYA NARAYAN MISHRA S/O SHRI
                           RAGHUVENDRA MISHRA, AGED ABOUT 67
                           YEARS, OCCUPATION: RETIRED COMPUTER
                           , INDUSTRIAL TRAINING INSTITUTE REWA
                           R/O   VILLAGE   AMAV,   POST   OFFICE
                           CHAKGHAT,    DISTT.  REWA    (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI A.K. MISHRA - ADVOCATE )
                                AND
                           1.    STATE OF MADHYA PRADESH THR.
                                 ITS    PRINCIPAL    SECRETARY
                                 EDUCATION     DETT.   VALLABH
                                 BHAWAN BHOPAL (M.P.) (MADHYA
                                 PRADESH)

                           2.    COMMISSIONER DIRECTORATE OF
                                 PUBLIC INSTRUCTION (DPI) SATPURA
                                 BHAWAN      BHOPAL       (MADHYA
                                 PRADESH)

                           3.    DIRECTOR DIRECTORATE OF SKILL
                                 DEVELOPMENT IN FRONT OF SAI
                                 MANDIR BEHIND TEJ APARTMENT
                                 NARMADA ROAD (MADHYA PRADESH)

                           4.    DISTRICT PENSION OFFICER REWA
                                 DISTT. REWA (MADHYA PRADESH)

                           5.    DISTRICT TREASURY OFFICER REWA
                                 DISTT. REWA (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     397


                           6.    PRINCIPAL INDUSTRIAL TRAINING
                                 INSTITUTE DISTT. REWA (MADHYA
                                 PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                           WRIT PETITION No. 18743 of 2019
                           BETWEEN:-
                           BHAGWAN    DAS   RAJAK   S/O   LATE
                           MUNNILAL, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETD. SAHAYAK PASHU
                           CHIKITSA  KSHETRA    ADHIKARI   R/O.
                           TALPURA NIWARI (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI A.K. PATHAK - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR THE PRINCIPAL SECRETARY
                                 FINANCE DEPT. VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    PRINCIPAL SECRETARY VETERINARY
                                 DEPARTMENT VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           3.    DIRECTOR VETERINARY SERVICES
                                 BHOPAL (MADHYA PRADESH)

                           4.    DEPUTY   DIRECTOR VETERINARY
                                 SERVICES TIKAMGARH (MADHYA
                                 PRADESH)

                           5.    DISTRICT    PENSION   OFFICER
                                 DIRECTORATE      OF   PENSION
                                 TIKAMGARH (MADHYA PRADESH)

                           6.    ASSISTANT DIRECTOR ACCOUNTS
                                 AND PENSIONS SAGAR (MADHYA
                                 PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                           WRIT PETITION No. 19635 of 2019


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     398


                           BETWEEN:-
                           S.K. SIHARE S/O LATE JAIRAM SIHARE,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           RETIRED PTI GOVT HIGHER SECONDARY
                           SCHOOL KALPI MANDLA H NO 698 KAMLA
                           NEHRU     NAGAR   GARHA    JABALPUR
                           (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI B.K. CHOUBEY - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR PRINCIPAL SECRETARY TRIBAL
                                 WORKS DEPT VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    COMMISSIONER   TRIBAL   WORKS
                                 DEPARTMENT   BHOPAL   (MADHYA
                                 PRADESH)

                           3.    COLLECTOR   TRIBAL       JABALPUR
                                 (MADHYA PRADESH)

                           4.    ASSISTANT COMMISSIONER TRIBAL
                                 WORKS DEPTT. JABALPUR (MADHYA
                                 PRADESH)

                           5.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS DIVISION
                                 JABALPUR (MADHYA PRADESH)

                           6.    BLOCK EDUCATION OFFICER SCHOOL
                                 EDUCATION DEPARTMENT BIJADANDI
                                 DISTT. MANDLA (MADHYA PRADESH)

                           7.    DISTRICT    PENSION       OFFICER
                                 JABALPUR     DISTT.      JABALPUR
                                 (MADHYA PRADESH)

                           8.    DISTRICT   TREASURY       OFFICER
                                 JABALPUR    DISTT.       JABALPUR
                                 (MADHYA PRADESH)

                           9.    PRINCIPAL    JABALPUR     DISTT.
                                 JABALPUR (MADHYA PRADESH)

                                                                 .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   399


                           (BY SHRI S.S.CHOUHAN- GOVERNMENT ADVOCATE )

                                         WRIT PETITION No. 19034 of 2019
                           BETWEEN:-
                           SMT. CHANDA SAHU W/O LATE SHRI
                           RAMESH PRASAD SAHU, AGED ABOUT 45
                           YEARS, OCCUPATION: HOUSE WIFE H. 163
                           PRIYANKA NAGAR RAJVIADH COLONY
                           KOLAR ROAD BHOPAL (MADHYA PRADESH)

                                                                   .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )
                                AND

                           1.    THE STATE OF MADHYA PRADESH
                                 PRINCIPAL SECRETARY, DEPTT. OF
                                 FINANCE    VALLABH    BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    ENGINEER IN CHIEF PUBLIC HEALTH
                                 ENGINEERING         DEPARTMENT
                                 SATPUDA BHAWAN BHOPAL (MADHYA
                                 PRADESH)

                           3.    EXECUTIVE   ENGINEER    PUBLIC
                                 HEALTH ENGINEERING DEPARTMENT
                                 PROJECT SECTION / SECTOR NO. 1
                                 BHOPAL (MADHYA PRADESH)

                           4.    DIVISIONAL  PENSION    OFFICER
                                 DIRECTORATE OF PENSION BHOPAL
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                         WRIT PETITION No. 20070 of 2019
                           BETWEEN:-
                           BACHAN JI MISHRA S/O LATE SHRI
                           BARMESHWAR MISHRA, AGED ABOUT 63
                           YEARS,    OCCUPATION:     RETD.   SUB
                           INSPECTOR R/O. 4TH, MILL MANDLA ROAD
                           NEAR JI DAS COLLEGE TILHARI, JABALPUR
                           (MADHYA PRADESH)

                                                                   .....PETITIONER


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   400


                           (BY SHRI ANIRUDDH PRASAD PANDEY - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR ITS SECRETARY HOME DEPTT.
                                 VALLABH     BHAWAN,   BHOPAL
                                 (MADHYA PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE,
                                 POLICE           HEADQUARTERS
                                 MANTRALAYA VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           3.    INSPECTOR   GENERAL   JABALPUR
                                 DISTT-JABALPUR (MADHYA PRADESH)

                           4.    SUPERINTENDANT     OF    POLICE
                                 JABALPUR         DISTT-JABALPUR
                                 (MADHYA PRADESH)

                           5.    JOINT DIRECTOR ACCOUNT AND
                                 TREASURY   (PENSION) (PENSION)
                                 DIVISIONAL OFFICE CIVIL LINE
                                 JABALPUR     DISTT.  JABALPUR
                                 (MADHYA PRADESH)

                           6.    DISTRICT    PENSION     OFFICER
                                 JABALPUR         DISTT-JABALPUR
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                         WRIT PETITION No. 21938 of 2019
                           BETWEEN:-
                           SHRI RAM DUBEY S/O MAKHAN LAL DUBEY,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           RETIRED SUB INSPECTOR M.P. POLICE R/O
                           RAJEEV NAGAR WARD, NEAR MOTINAGAR
                           POLICE STATION, BEHIND PETROL PUMP
                           SAGAR, DISTT. SAGAR (MADHYA PRADESH)

                                                                   .....PETITIONER
                           (BY SMT. NIRMALA NAYAK - ADVOCATE )
                                AND
                           1.    STATE OF MADHYA PRADESH DTHR.



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     401


                                 THE SECRETARY HOME DEPTT.
                                 VALLABH BHAWAN BHOPAL (M.P.)
                                 (MADHYA PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 POLICE HEADQUARTERS BHOPAL
                                 (MADHYA PRADESH)

                           3.    SUPERINTENDENT OF POLICE POLICE
                                 HEADQUARTERS BHOPAL (MADHYA
                                 PRADESH)

                           4.    ACCOUNTANT GENERAL OF M.P.
                                 LEKHA BHAWAN JHANSI ROAD
                                 GWALIOR (MADHYA PRADESH)

                           5.    SENIOR ACCOUNT OFFICER BHOPAL
                                 OFFICE OF TREASURY ACCOUNTS
                                 AND PENSION BHOPAL (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 22521 of 2019
                           BETWEEN:-
                           RAJENDRA NATH SHRIVASTAVA S/O LATE
                           JANARDAN PRASAD SHRIVASTAV, AGED
                           ABOUT 62 YEARS, OCCUPATION: RETD
                           HAND PUMP TECHNICIAN PUBLIC HEALTH
                           ENGINEERING DEPT WARD NO 21 SOKIYA
                           MOHALLA BEHIND DR ALI CLINIC PURANI
                           ANGANWADI     SHAHDOL      (MADHYA
                           PRADESH)

                                                                   .....PETITIONER
                            (BY SHRI JAI SHUKLA - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. PRINCIPAL SECRETARY PUBLIC
                                 HEALTH      ENGINEERING    DEPT
                                 VALLABH      BHAWAN     BHOPAL
                                 (MADHYA PRADESH)

                           2.    ENGINEER IN CHIEF PUBLIC HEALTH
                                 ENGINEERING         DEPARTMENT




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    402


                                 SATPUDA BHAWAN BHOPAL (MADHYA
                                 PRADESH)

                           3.    EXECUTIVE   ENGINEER    PUBLIC
                                 HEALTH ENGINEERING DEPARTMENT
                                 BLOCK UMARIA (MADHYA PRADESH)

                           4.    COLLECTOR UMARIA DISTT. UMARIA
                                 (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER UMARIA
                                 DISTT. UMARIA (MADHYA PRADESH)

                           6.    DISTRICT   PENSION     OFFICER
                                 SHAHDOL DISTT. UMARIA (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 23334 of 2019
                           BETWEEN:-
                           SMT. MANJULA BADGAIYAN W/O LATE SHRI
                           R.N. BADGAIYAN, AGED ABOUT 63 YEARS,
                           OCCUPATION: ASST. TEACHER RETD.
                           H.NO.739 SHIV NAGAR COLONY DAMOH
                           NAKA JABALPUR (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI ADITYA GUPTA - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. ITS PRINCIPAL SECRETARY
                                 DEPARTMENT      OF    SCHOOL
                                 EDUCATION MANTRALAYA VALLABH
                                 BHAWAN,    BHOPAL    (MADHYA
                                 PRADESH)

                           2.    COMMISSIONER DIRECTORATE OF
                                 PUBLIC INSTRUCTION (DPI) GAOUTAM
                                 NAGAR BHOPAL (MADHYA PRADESH)

                           3.    DISTRICT   EDUCATION   OFFICER
                                 SCHOOL EDUCATION DEPARTMENT
                                 JABALPUR (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   403


                           4.    DISTRICT   PENSION     OFFICER
                                 DIRECTORATE OF TREASURY AND
                                 ACCOUNTS    PENSION    DIVISION
                                 COLLECTORATE JABALPUR (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 23274 of 2019
                           BETWEEN:-
                           JAGAT NARYAN SHUKLA S/O LATE GORKHA
                           NATH SHUKLA, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED DARFT MEN O/O
                           EXECUTE ENGINEER DIVISION N. 4
                           (NARMADA VALLEY DEPT.) PLOT N. 15
                           INFRONT OF SAI MANDIR SHUHAGI
                           JABALPUR (MADHYA PRADESH)

                                                                    .....PETITIONER
                           (BY SHRI SACHIN PANDEY - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.    PRINCIPAL   SECRETARY
                                 FINANCE DEPARTMENT MINISTRY
                                 VALLABH     BHAWAN,    BHOPAL
                                 (MADHYA PRADESH)

                           2.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS PENSION
                                 DIVISION JABALPUR (M.P.) (MADHYA
                                 PRADESH)

                           3.    DISTRICT   TREASURY     OFFICER
                                 JABALPUR    DISTT.     JABALPUR
                                 (MADHYA PRADESH)

                           4.    DISTRICT    PENSION     OFFICER
                                 JABALPUR     DISTT.    JABALPUR
                                 (MADHYA PRADESH)

                           5.    EXECUTIVE ENGINEER NARMADA
                                 VALLEY            DEVELOPMENT
                                 DEPARTMENT DIVISION NO. 4 SHIORA
                                 (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     404


                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                           WRIT PETITION No. 23935 of 2019
                           BETWEEN:-
                           CHITRASEN VERMA S/O LATE SHRI C.P.
                           VERMA,     AGED   ABOUT  62  YEARS,
                           OCCUPATION:     RETIRED   EMPLOYEE
                           H.NO.15/90 SAMAN SANJAY NAGAR REWA
                           (MADHYA PRADESH)

                                                                     .....PETITIONER
                           (BY SHRI PARIMAL CHATURVEDI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. PRINCIPAL SECRETARY FOREST
                                 DEPARTMENT VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    DIVISIONAL   FOREST     OFFICER
                                 GENERAL DIVISION DISTT. DINDORI
                                 (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 23734 of 2019
                           BETWEEN:-
                           GORAKHNATH SINGH S/O LATE SHRI
                           JAIKARAN SINGH, AGED ABOUT 75 YEARS,
                           OCCUPATION: RETIRED HEAD MASTER R/O
                           VILLAGE GHOORITAL, POST WAIDHAN,
                           TEHSIL AND DISTRICT SINGRAULI, M.P.
                           (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI A.K. PATHAK - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH PRINCIPAL SECRETARY
                                 SHCOOL EDUCATION DEPARTMENT
                                 VALLABH    BHAWAN,   BHOPAL
                                 (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    405


                           2.    JOINT DIRECTOR TREASURY AND
                                 PENSION DISTT. REWA (MADHYA
                                 PRADESH)

                           3.    TREASURY OFFICER        SIDHI AND
                                 SINGRAULI   DISTT.        SINGRAULI
                                 (MADHYA PRADESH)

                           4.    DISTRICT   EDUCATION  OFFICER
                                 SCHOOL EDUCATION DEPARTMENT
                                 DISTT.   SINGRAULI   (MADHYA
                                 PRADESH)

                           5.    PRINCIPAL GOVT. EXCELLENCE HR.
                                 SEC.  SCHOOL   WAIDHAN    DISTT.
                                 SINGRAULI (MADHYA PRADESH)

                           6.    COLLECTOR     SINGRAULI  DISTT.
                                 SINGRAULI (MADHYA PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 25505 of 2019
                           BETWEEN:-
                           SARASWATI DEVI GAUTAM W/O SHRI RAMJI
                           GAUTAM,   AGED   ABOUT   45   YEARS,
                           OCCUPATION: HOUSE WIFE AKASH GANGA
                           NAGAR PATERI DIST. SATNA (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI VIDYA PRASAD - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.  THE   SECRETARY  W.R.D.
                                 VALLABH    BHAWAN,    BHOPAL
                                 (MADHYA PRADESH)

                           2.    ENGINEER IN CHIEF W.R.D. BHOPAL
                                 DISTRICT BHOPAL, M.P. (MADHYA
                                 PRADESH)

                           3.    THE JOINT DIRECTOR ACCOUNT AND
                                 PENSION REWA, DISTRICT REWA, M.P.
                                 (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   406


                           4.    CHIEF ENGINEER W.R.D DIVISION
                                 REWA DISTRICT REWA, M.P. (MADHYA
                                 PRADESH)

                           5.    THE SUPERINTENDENT ENGINEER
                                 W.R.D JABALPUR JABALPUR, MP.
                                 (MADHYA PRADESH)

                           6.    EXECUTIVE     ENGINEER      W.R.D
                                 DIVISION REWA REWA, M.P. (MADHYA
                                 PRADESH)

                           7.    DISTRICT   TREASURY  OFFICER
                                 DIRECTORATE OF TREASURY AND
                                 ACCOUNTS DISTRICT REWA, M.P.
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 24822 of 2019
                           BETWEEN:-
                           PREM LAL PRAJAPATI S/O LATE SUKH LAL
                           PRAJAPATI, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED PRINCIPAL O/O
                           PRINCIPAL HIGHER SECONDARY SCHOOL
                           MAZOLI DISTT. SHAHDOL R/O GRAM POST
                           BALBHARA DISTT. SHAHDOL (MADHYA
                           PRADESH)

                                                                     .....PETITIONER
                           (BY SHRI SACHIN PANDEY - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 TGHR.    PRINCIPAL  SECRETARY
                                 TRIBAL     SCHOOL   EDCUATION
                                 DEPARTMENT MINISTRY VALLABH
                                 BHAWAN,      BHOPAL   (MADHYA
                                 PRADESH)

                           2.    COMMISSIONER     TRIBES    AND
                                 SCHEDULED   TRIBE    EDUCATION
                                 DEPARTMENT TRIBE EDUCATION
                                 DEPARTMENT     BHOPAL     (M.P.)
                                 (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     407


                           3.    DISTRICT   TREASURY     OFFICER,
                                 DISTRICT SHAHDOL (M.P) (MADHYA
                                 PRADESH)

                           4.    DISTRICT    PENSION      OFFICER,
                                 DISTRICT SHAHDOL (M.P.) (MADHYA
                                 PRADESH)

                           5.    DIVISIONAL DEPUTY COMMISSIONER
                                 TRIBES AND SCHEDULED TRIBES
                                 DEVELOPMENT       TRIBES    AND
                                 SCHEDULED TRIBES DEVELOPMENT
                                 DIVISION SHAHDOL DISTT. SHAHDOL
                                 (M.P) (MADHYA PRADESH)

                           6.    VIKASH KHAND EDUCATION OFFICER,
                                 BHUDHAR, DISTRICT SHAHDOL (M.P.)
                                 (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                           WRIT PETITION No. 24378 of 2019
                           BETWEEN:-
                           SHRI BHAGWANDAS MEHRA S/O SHRI
                           PARAN LAL MEHRA, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED VILL
                           KUMHRODA        TAH      GOTEGAON
                           NARSINGHPUR (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI B.N. PANDEY - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 PRINCIPAL  SECRETARY,  SCHOOL
                                 EDUCATION DEPARTMENT VALLABH
                                 BHAWAN,     BHOPAL    (MADHYA
                                 PRADESH)

                           2.    THE    COLLECTOR      NARSINGHPUR
                                 DISTT.NARSINGHPUR         (MADHYA
                                 PRADESH)

                           3.    DISTRICT   TREASURY    OFFICER
                                 NARSINGHPUR DISTT.NARSINGHPUR
                                 (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   408


                           4.    DISTRICT    PENSION    OFFICER
                                 NARSINGHPUR DISTT.NARSINGHPUR
                                 (MADHYA PRADESH)

                           5.    PRINCIPAL JOVAND SINGH KHAN
                                 GOVT.CHANDAN     HIGH    SCHOOL
                                 RONSARA   DISTT.    NARSINGHPUR
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                         WRIT PETITION No. 25029 of 2019
                           BETWEEN:-
                           RAM SWAROOP MANDWE S/O LATE SHRI
                           DEERAJ SINGH MANDWE, AGED ABOUT 63
                           YEARS,   OCCUPATION:    RETIRED   SUB
                           INSPECTOR O/O SUPERINTENDENT OF
                           POLICE MANDLA R/O JAWAHAR WARD
                           NO.19 POLICE LINE KHARI DISTT. MANDLA
                           (MADHYA PRADESH)

                                                                   .....PETITIONER
                           (BY SHRI SACHIN PANDEY - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. PRINCIPAL SECRETARY HOME
                                 DEPARTMENT MINISTRY VALLABH
                                 BHAWAN,     BHOPAL    (MADHYA
                                 PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE,
                                 POLICE            HEADQUARTERS
                                 DISTT.BHOPAL (MADHYA PRADESH)

                           3.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY      AND     ACCOUNTS
                                 DISTT.JABALPUR (MADHYA PRADESH)

                           4.    DISTRICT  TREASURY    OFFICER
                                 MANDLA DISTT. MANDLA (MADHYA
                                 PRADESH)

                           5.    DISTRICT PENSION OFFICER MANDLA
                                 DISTT. MANDLA (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   409


                           6.    SUPERINTENDENT   OF    POLICE
                                 MANDLA DISTT. MANDLA (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                         WRIT PETITION No. 25210 of 2019
                           BETWEEN:-
                           LUVKUSH KUMAR KAKODIYA S/O LATE
                           SHRI RAM LAL KAKODIYA, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           GRADE II R/O HARVANSH CHOWKI, NEAR
                           JAINRING    FACTORY,   MAIN    ROAD,
                           BANAPURA,     TEHSIL    SEONIMALWA,
                           DISTRICT    HOSHANGABAD,    (MADHYA
                           PRADESH)

                                                                   .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )
                                AND
                           1.    THE STATE OF M.P. THROUGH ITS
                                 PRINCIPAL  SECRETARY,  WATER
                                 RESOUNCE DEPARTMENT VALLABH
                                 BHAWAN, BHOPAL, M.P. (MADHYA
                                 PRADESH)

                           2.    PRINCIPAL  SECRETARY   FINANCE
                                 DEPARTMENT VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           3.    ENGINEER   IN    CHIEF WATER
                                 RESOURCE DEPARTMENT NARMADA
                                 BHAWAN TULSI NAGAR BHOPAL
                                 (MADHYA PRADESH)

                           4.    CHIEF ENGINEER WATER RESOURCE
                                 DEPARTMENT      CIVIL     LINE
                                 HOSHANGBAD (MADHYA PRADESH)

                           5.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS PENSION
                                 DIVISION   JABALPUR   (MADHYA
                                 PRADESH)

                           6.    SUPREINTENDENT ENGINEER WATER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     410


                                 RESOURCE    DEPARTMENT   TAVA
                                 PROJECT    ZONE    HOSHANGBAD
                                 (MADHYA PRADESH)

                           7.    EXECUTIVE     ENGINEER  WATER
                                 RESOURCE     DEPARTMENT  TAVA
                                 CANAL DIVISION SEONI MALWA
                                 DISTT. (MADHYA PRADESH)

                           8.    DISTRICT PENSION OFFICER MANDLA
                                 DISTT. MANDLA (MADHYA PRADESH)

                           9.    DISTRICT   TREASURY    OFFICER
                                 HOSHANGBAD DISTT. HOSHANGABAD
                                 (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                           WRIT PETITION No. 25239 of 2019
                           BETWEEN:-
                           GOPESH KUMAR BAJPAYEE S/O SHRI
                           KANHAIYA LAL BAJPAYEE, AGED ABOUT 63
                           YEARS, OCCUPATION: RETIRED LIBRARIAN
                           R/O 57M SAUMYA ESTATES, B.D.A. ROAD,
                           AWADHPURI, BHOPAL (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI A.K. SINGH - ADVOCATE )
                                AND
                           1.    STATE OF MADHYA PRADESH THR.
                                 THE PRINCIPAL SECRETARY HIGHER
                                 EDUCATION     DEPTT.  VALLABH
                                 BHAWAN BHOPAL (M.P.) (MADHYA
                                 PRADESH)

                           2.    COMMISSIONER HIGHER EDUCATION
                                 DEPARTMENT FIFTH FLOOR SATPURA
                                 BHAWAN     BHOPAL     (MADHYA
                                 PRADESH)

                           3.    UPPER     DIRECTOR     HIGHER
                                 EDUCATION   DEPARTMENT   M.L.B
                                 COLLEGE     PRIMISES   BHOPAL
                                 (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     411


                           4.    PRINCIPAL    SWAMI    VIEKANAND
                                 GOVRNMENT      COLLEGE   BERASIA
                                 DISTT. BHOPAL (MADHYA PRADESH)

                           5.    DISTRICT    TREASURY    OFFICER
                                 BHOPAL NEAR OLD SECRETARIAT
                                 DISTT. BHOPAL (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                           WRIT PETITION No. 25481 of 2019
                           BETWEEN:-
                           SIYARAM   NAMDEO    S/O   LATE   SHRI
                           RAMMANOHAR NAMDEO, AGED ABOUT 66
                           YEARS, OCCUPATION: RET. L.D.T. GOVT.
                           MIDDLE   SCHOOL    PADARIYA    NARTH
                           KARAUNDIYA   DIST.   SIDHI   (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI N.K. SINGH - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.     SECRETRAY   SCHOOL
                                 EDUCATION    DEPTT. VALLABH
                                 BHAWAN,     BHOPAL  (MADHYA
                                 PRADESH)

                           2.    DISTRICT PENSION OFFICER SIDHI
                                 SIDHI (MADHYA PRADESH)

                           3.    SANKUL PRACHARYA THR. GOVT.
                                 HIGHER SEC. SCHOOL KAMARJI
                                 DISTT. SIDHI (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                           WRIT PETITION No. 27034 of 2019
                           BETWEEN:-
                           SMT.   RAMBAI   RAJAK   W/O   SHRI
                           RAMSWAROOP RAJAK, AGED ABOUT 64
                           YEARS, OCCUPATION: RTD. PEON GOVT.




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   412


                           KASTURBA GIRLS MIDDLE SCHOOL SEONI
                           R/O BHAIROGANJ NEAR SHARDA TEMPLE
                           MAHAMAYA    WARD   SEONI  (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                           (BY SHRI MANOJ KUMAR MISHRA - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH THE SECRETARY SCHOOL
                                 EDUCATION         DEPARTMENT
                                 VALLLABH    BHAWAN    BHOPAL
                                 (MADHYA PRADESH)

                           2.    DISTRICT EDUCATION OFFICER SEONI
                                 DISTT-SEONI (MADHYA PRADESH)

                           3.    PRINCIPAL TILAK HIGH SCHOOL
                                 SEONI    DISTT-SEONI (MADHYA
                                 PRADESH)

                           4.    JOINT      DIRECTOR   TREASURY
                                 ACCOUNT AND PENSION JABALPUR
                                 DIVISION (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER SEONI
                                 DISTT-SEONI (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 27701 of 2019
                           BETWEEN:-
                           ASHWANI    KUMAR   GARG  S/O  LATE
                           BHAGWANDAS GURG, AGED ABOUT 58
                           YEARS, OCCUPATION: RETIRED UPPER
                           DIVISION TEACHER GOVERNMENT HIGHER
                           SECONDARY SCHOOL KANHWARA KATNI
                           PURANI BASTI MASURHA WARD NEAR
                           JALFA DEVI MANDIR KATNI (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI SAKET ANAND - ADVOCATE)
                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     413


                           1.    STATE   OF  MADHYA    PRADESH
                                 THROUGH ITS SECRETARY SCHOOL
                                 EDUCATION          DEPARTMENT
                                 MANTRALAYA VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    THE ACCOUNTANS GENERAL (A ND E )
                                 II LEKHA BHAWAN LEKHA BHAWAN
                                 JHASI ROAD GWALIOR MP (MADHYA
                                 PRADESH)

                           3.    THE COLLECTOR KATNI DISTT.KATNI
                                 (MADHYA PRADESH)

                           4.    DISTRICT   EDUCATION       OFFICER
                                 KATNI    DISTT.KATNI      (MADHYA
                                 PRADESH)

                           5.    BLOCK EDUCATION OFFICER KATNI
                                 BLOCK KATNI DISTT.KATNI (MADHYA
                                 PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 27538 of 2019
                           BETWEEN:-
                           PRAKASH CHANDRA MISHRA S/O LATE SHRI
                           ISHWAR CHAND MISHRA, AGED ABOUT 67
                           YEARS, OCCUPATION: RETIRED HIGH
                           SCHOOL PRINCIPAL R/O KARIKON TIRAHA
                           MAHRAJPUR MANDLA, DISTT. MANDLA
                           (M.P.) (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI A.P. PANDEY - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. IT'S SECRETARY FINANCE
                                 DEPTT. VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           2.    COLLECTOR   JANJATIYA KARYA
                                 VIBHAG DISTT-MANDLA (MADHYA
                                 PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     414


                           3.    ASSISTANT        COMMISSIONER
                                 JANJATIYA KARYA VIBHAG DISTT-
                                 MANDLA (MADHYA PRADESH)

                           4.    JOINT DIRECTOR ACCOUNT AND
                                 TREASURY (PENSION) DIVISIONAL
                                 OFFICE, CIVIL LINES (MADHYA
                                 PRADESH)

                           5.    DISTRICT PENSION OFFICER MANDLA
                                 DISTT-MANDLA (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 28643 of 2019
                           BETWEEN:-
                           NARENDRA SINGH NEGI S/O LATE SOHAN
                           SINGH NEGI, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED SUB INSPECTOR
                           (RADIO)  B-43 BEHIND   GOVERNMENT
                           SCHOOL, NEAR VIVEK BIHARI SCHOOL
                           SUKHSAGAR COLONY NEELBAD BHOPAL
                           (MADHYA PRADESH)

                                                                   .....PETITIONER
                            (BY SHRI S.M. GURU - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.    PRINCIPAL SECRETARY
                                 MANTRALAYA BHOPAL (MADHYA
                                 PRADESH)

                           2.    POLICE TELECOM ORGANIZATION MP
                                 THROUGH SENIOR SUPERINTENDENT
                                 OF POLICE DISTT.BHOPAL (MADHYA
                                 PRADESH)

                           3.    DISTRICT TREASURY / PENSION
                                 OFFICER  BHOPAL  DISTT.BHOPAL
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 236 of 2020


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    415


                           BETWEEN:-
                           BASANT LAL KOL S/O LATE K.L. KOL, AGED
                           ABOUT 64 YEARS, OCCUPATION: RETIRED
                           LAB ASSISTANT O/O NETAJI SUBHASH
                           CHANDRA MEDICAL COLLAGE JABALPUR
                           R/O  RANJHI   BADA    PATHAR     DISTT.
                           JABALPUR (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. PRINCIPAL SECRETARY PUBLIC
                                 HEALTH DEPARTMENT MINISTRY
                                 VALLABH      BHAWAN,    BHOPAL
                                 (MADHYA PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 HEALTH DEPARTMENT MP BHOPAL
                                 (MADHYA PRADESH)

                           3.    JOINT     DIRECTOR    TREASURY
                                 ACCOUNTS        AND     PENSION
                                 DISTT.JABALPUR (MADHYA PRADESH)

                           4.    DISTRICT   TREASURY     OFFICER
                                 JABALPUR         DISTT.JABALPUR
                                 (MADHYA PRADESH)

                           5.    DISTRICT    PENSION     OFFICER
                                 JABALPUR         DISTT.JABALPUR
                                 (MADHYA PRADESH)

                           6.    NETAJI SUBHASH CHAND MEDICAL
                                 COLLEGE                JABALPUR
                                 DISTT.JABALPUR (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS. 1 TO 5 AND SMT. GULAB KALI PATEL -
                           ADVOCATE FOR RESPONDENT NO.6)

                                          WRIT PETITION No. 1111 of 2020
                           BETWEEN:-
                           SMT. ANITA TIWARI W/O LATE MAHENDRA




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    416


                           KUMAR TIWARI, AGED ABOUT 45 YEARS,
                           OCCUPATION: HOUSEWIFE H.NO. H-01 P.T.S.
                           COLONY ARJUN SINGH WARD HUZUR REWA
                           (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI NAVEEN KUMAR - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH PRINCIPAL SECRETARY
                                 VALLABH    BHAWAN   (MADHYA
                                 PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 POLICE            HEADQUARTERS
                                 DISTT.BHOPAL (MADHYA PRADESH)

                           3.    SUPERINTENDENT OF POLICE REWA
                                 DISTT.REWA (MADHYA PRADESH)

                           4.    DIVISIONAL PENSION OFFICER REWA
                                 REWA     DIVISION    DISTT.REWA
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 1142 of 2020
                           BETWEEN:-
                           SMT SHEELA SHUKLA W/O JITENDRA
                           SHUKLA,   AGED   ABOUT    63  YEARS,
                           OCCUPATION: RETD ASST TEACHER GOVT
                           PRIMARY      SCHOOL        TAMARHAI
                           DAMOHNAKA JABALPUR H NO 568 BEHIND
                           CHETAN KI MADIYA GADAH ROAD
                           JABALPUR (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI S.K. MESHRAM - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR PRINCIPAL SECRETARY SCHOOL
                                 EDUCATION      DEPT    VALLABH
                                 BHAWAN,     BHOPAL     (MADHYA
                                 PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      417


                           2.    JOIN DIRECTOR TREASURY ACCOUNT
                                 AND      PENSION    DEPARTMENT
                                 DISTT.JABALPUR (MADHYA PRADESH)

                           3.    DIVISIONAL   PENSION    OFFICER
                                 JABALPUR    DIVISION   JABALPUR
                                 DISTT.JABALPUR (MADHYA PRADESH)

                           4.    TREASURY     OFFICER    DISTRICT
                                 TREASURY     OFFICE    JABALPUR
                                 DISTT.JABALPUR (MADHYA PRADESH)

                           5.    DISTRICT    PENSION     OFFICER
                                 JABALPUR         DISTT.JABALPUR
                                 (MADHYA PRADESH)

                           6.    PRINCIPAL   SANKUL   PRACHARYA
                                 (D.D.O.) GOVT.HIGHER SECONDARY
                                 SCHOOL TAMARHAI DAMOHNAKA
                                 DISTT.JABALPUR (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 1851 of 2020
                           BETWEEN:-
                           RAM BAHOR MISHRA S/O LATE SHRI
                           INDRAPATI MSHRA, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETD. SARVENT ARUN
                           NAGAR W.N. 15 NEAR KANHA PARK REWA
                           TEH. HAZUR DIST. REWA (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI A.K. JAIN - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. ITS PRINCIPAL SECRETARY
                                 JANJATIYA    KARYA      VIVHAG
                                 MANTRALAYA VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    COLLECTOR / DISTRICT MAGISTRATE
                                 COLLECTOR      SIDHI   (MADHYA
                                 PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    418


                           3.    ASSISTANT COMMISSIONER TRIBAL
                                 DEVELOPMENT   SIDHI   (MADHYA
                                 PRADESH)

                           4.    ACCOUNT GENERAL (A AND E II) THR
                                 ITS SENIOR ACCOUNTS OFFICER MP
                                 LEKHA BHAWAN JHANSI ROAD
                                 GWALIOR (MADHYA PRADESH)

                           5.    ACCOUNTS   OFFICER  GRADE    II
                                 ACCOUNTANT GENERAL (A AND E II)
                                 MP LEKHA BHAWAN JHANSI ROAD
                                 GWALIOR (MADHYA PRADESH)

                           6.    DISTRICT PENSION OFFICER SIDHI
                                 SIDHI (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 2014 of 2020
                           BETWEEN:-
                           MOHANLAL PANDEY S/O SHRI RAMVISHAL
                           PANDEY,  AGED    ABOUT   65   YEARS,
                           OCCUPATION: ASST. GRADE-II (RETD.)
                           UDYAAN DEPT. MUNICIPAL CORPORATION
                           JABALPUR   GANGANAGAR       GUJARATI
                           COLONY JABALPUR (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI D.P. GOLANDAJ - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. PRINCIPAL SECRETARY OF
                                 URBAN   ADMINISTRATION   DEPT.
                                 VALLABH     BHAWAN,    BHOPAL
                                 (MADHYA PRADESH)

                           2.    MUNICIPAL          CORPORATION
                                 JABALPUR THROUGH COMMISSIONER
                                 DISTT.JABALPUR (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NO.1 AND SHRI JAGAT SINGH - ADVOCATE
                           FOR RESPONDENT NO.2)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    419




                                           WRIT PETITION No. 2457 of 2020
                           BETWEEN:-
                           NIRMALA VASHISHTHA W/O LATE SHRI O.P.
                           VASHISHTHA OCCUPATION: HOUSE WIFE
                           WARD NO. 5 DURGA CHOWK BERSIA DISTT.
                           BHOPAL (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI ASHISH DATTA - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.  INSPECTOR   GENERAL   OF
                                 REGISTRATION   BHOPAL    DISTT.
                                 BHOPAL (MADHYA PRADESH)

                           2.    SENIOR    DISTRICT   TREASURY
                                 OFFICER BHOPAL BHOPAL (MADHYA
                                 PRADESH)

                           3.    CHIEF    SECRETARY     FINANCE
                                 DEPARTMENT VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 3252 of 2020
                           BETWEEN:-
                           D.S. TIWARI S/O LATE SHRI B.P. TIWARI,
                           AGED ABOUT 76 YEARS, OCCUPATION:
                           RETD. PRINCIPAL GOVT. HIGH SECONDARY
                           SCHOOL E 7/6 LRR SOCIETY ARERA
                           COLONY BHOPAL MP (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI H.R. UPADHYAY - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. SECRETARY DEPT. OF FINANCE
                                 VALLABH     BHAWAN,      BHOPAL
                                 (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     420


                           2.    DISTRICT EDUCATION OFFICER THR.
                                 OFFICE OF DISTRICT EDUCATION
                                 DISTT-SEHORE (MADHYA PRADESH)

                           3.    DISTRICT TREASURY OFFICER THR.
                                 DISTRICT TREASURY OFFICE DISTT-
                                 SEHORE (MADHYA PRADESH)

                           4.    DISTRICT TREASURY OFFICER THR.
                                 DISTRIC TREASURY OFFICE DISTT-
                                 BHOPAL (MADHYA PRADESH)

                           5.    PRINCIPAL   HIGH   SECONDARY
                                 SCHOOL BAKHTRA SEHORE THR.
                                 OFFICE OF THE PRINCIPAL HIGH
                                 SECONDARY   SCHOOL   BAKHTRA
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 3575 of 2020
                           BETWEEN:-
                           DEVENDRA KUMAR SHARMA S/O LATE
                           RAMADHAR SHARMA, AGED ABOUT 63
                           YEARS, OCCUPATION: SERVICE GRAM
                           DHAKHARA   DISTT. REWA   (MADHYA
                           PRADESH)

                                                                   .....PETITIONER
                            (BY SHRI A.P. SINGH - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.     SECRETARY      SCHOOL
                                 EDUCATION   VALLABH   BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    COMMISSIONER (REVENUE) REWA
                                 DIVISION (MADHYA PRADESH)

                           3.    DISTRICT EDUCATION OFFICER REWA
                                 DISTT-REWA (MADHYA PRADESH)

                           4.    DIVISIONAL PENSION OFFICER REWA
                                 DIVISION   DISTT-REWA   (MADHYA
                                 PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    421


                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 5133 of 2020
                           BETWEEN:-
                           BUDDHASEN PARASTE S/O SHRI BARATI
                           SINGH PARASTE, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED PRINCIPAL R/O
                           NEAR SHAKTHI DHAM MNDIR WAR NO. 12,
                           DEODARA MANDLA, DISTRICT MANDLA,
                           M.P. (MADHYA PRADESH)

                                                                   .....PETITIONER
                            (BY SHRI A.P. PANDEY - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH ITS DEPUTY SECRETARY
                                 FINANCE           DEPARTMENT
                                 MANTRALAYA     BHOPAL,   M.P.
                                 (MADHYA PRADESH)

                           2.    COMMISSIONER           PUBLIC
                                 INSTRUCTION       INSTITUTION
                                 DEPARTMENT MANTRALAYA BHOPAL
                                 (MADHYA PRADESH)

                           3.    COLLECTOR    BALAGHAT   DISTT-
                                 BALAGHAT (MADHYA PRADESH)

                           4.    DISTRICT  EDUCATION     OFFICER
                                 BALAGHAT        DISTT-BALAGHAT
                                 (MADHYA PRADESH)

                           5.    DISTRICT    PENSION     OFFICER
                                 BALAGHAT        DISTT-BALAGHAT
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 5633 of 2020
                           BETWEEN:-
                           RAMCHARAN PATEL S/O SHRI GAIVI
                           PRASAD PATEL, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETD. EMPLOYEE VILL.



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     422


                           BHISHAMPUR P.S. TEH. AMARPATAN DIST.
                           SATNA (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI D.P. PATEL - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. THE PRINCIPAL SECRETARY
                                 EDUCATION DEPT. MANTRALAYA
                                 VALLABH     BHAWAN    BHOPAL
                                 (MADHYA PRADESH)

                           2.    DISTRICT   EDUCATION          OFFICER
                                 SATNA    DISTT.SATNA         (MADHYA
                                 PRADESH)

                           3.    JOINT    DIRECTOR          TREASURY
                                 DIVISION   SATNA         DISTT.SATNA
                                 (MADHYA PRADESH)

                           4.    THE DISTRICT TREASURY OFFICER
                                 SATNA    DISTT.SATNA (MADHYA
                                 PRADESH)

                           5.    PRINCIPAL           GOVT.HIGHER
                                 SECONDARY     SCHOOL   KATHAHA
                                 DISTT.SATNA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )
                                 CONTEMPT PETITION CIVIL No. 837 of 2020
                           BETWEEN:-
                           ASHWANI   KUMAR     GURG    S/O   LATE
                           BHAGWANDAS GURG, AGED ABOUT 58
                           YEARS, OCCUPATION: RETIRED UPPER
                           DIVISION  TEAHCER     GOVT.     HIGHER
                           SECONDARY SCHOOL KANHWARA KATNI
                           PURANI BASTI MASURHA WARD NEAR JLFA
                           DEVI MANDIR KATNI (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI SAKET ANAND - ADVOCATE)
                                AND
                           1.    SHRI  SHASHI   BHUSAN    SINGH
                                 COLLECTOR    KATNI    (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     423


                                 PRADESH)

                           2.    SHRI    B.B   DUBEY    DISTRICT
                                 EDUCATION OFFICER KATNI DISTT.
                                 KATNI (MADHYA PRADESH)

                           3.    SMT.     MANORAMA      PUSHPA
                                 DUNGDUNG    BLOCK  EDUCATION
                                 OFFICER KANHWARA DISTT. KATNI
                                 (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 10655 of 2020
                           BETWEEN:-
                           SMT.KIRAN DASS W/O SHRI ANIL KUMAR
                           DAS, AGED ABOUT 68 YEARS, OCCUPATION:
                           RETIRED EMPLOYEE R/O HIG-23, A-SECTOR
                           AYODHYA NAGAR BHOPAL (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI ABHIJEET AWASTHI - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH PRINCIPAL SECRETARY
                                 PUBLIC HELTH FAMILYWELFARE
                                 DEPARMTNET VALLABH BHAVAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    THE CHIEF MEDICAL AND HEALTH
                                 OFFICER   RAISEN  DISTT.RAISEN
                                 (MADHYA PRADESH)

                           3.    DISTRICT PENSION OFFICER RAISEN
                                 DISTT.RAISEN (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                            WRIT PETITION No. 11515 of 2020
                           BETWEEN:-
                           RAJKUMAR SHARMA S/O LATE RAMDAS
                           SHARMA,  AGED  ABOUT  64  YEARS,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    424


                           OCCUPATION: RETIRED SUB INSPECTOR
                           R/O SAKET NAGAR JABALPUR. (MADHYA
                           PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI VIPIN YADAV - ADVOCATE)
                                AND
                           1.    STATE OF MP THR SECRETARY
                                 VALLABH BHAWAN BHOPAL M.P.
                                 (MADHYA PRADESH)

                           2.    SUPERINTENDENT OF POLICE KATNI
                                 DISTT.KATNI (MADHYA PRADESH)

                           3.    DISTIRCT PENSION OFFICER KATNI
                                 DISTT.KATNI (MADHYA PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 12939 of 2020
                           BETWEEN:-
                           W. NANHAKI DEVI KEWAT W/O LATE SHRI
                           RAM KHELAWAN, AGED ABOUT 63 YEARS,
                           OCCUPATION: HOUSE WIFE WARD NO 20
                           FATTE SINGH MARG DAINIHA DIST. SIDHI
                           (MADHYA PRADESH)

                                                                     .....PETITIONER
                           (BY SHRI BRIJENDRA MISHRA - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. ITS PRINCIPAL SECRETARY
                                 DEPT. OF HOME VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 POLICE HEADQUARTERS BHOPAL
                                 (MADHYA PRADESH)

                           3.    INSPECTOR GENERAL OF POLICE
                                 REWA REWA RANGE REWA (MADHYA
                                 PRADESH)

                           4.    SUPERINTENDENT OF POLICE SIDHI



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    425


                                 DISTT.SIDHI (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER SIDHI
                                 DISTT.SIDHI (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 13773 of 2020
                           BETWEEN:-
                           RAJENDRA KUMAR SONI S/O LATE C.L SONI,
                           AGED ABOUT 61 YEARS, OCCUPATION:
                           ASSISTANT SECTION OFFICER (RETIRED) H-
                           133 KOTRA SULTANABAD BHOPAL MP
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI VIPIN YADAV - ADVOCATE)
                                AND
                           1.    STATE OF MP THR PRINCIPAL
                                 SECRETARY
                                 GENERALADMINISTRATION
                                 DEPARTMENT VALLABH BHAWAN
                                 BHOPAL MP (MADHYA PRADESH)

                           2.    CHIEF    ACCOUNTANT   GENERAL
                                 ADMINISTRATION     DEPARTMENT
                                 ACCOUNT WING BHOPAL (MADHYA
                                 PRADESH)

                           3.    INCHARGE OFFICER SECRETARIAT
                                 EMPLOYEE CORPORAITON SOCIETY
                                 BHOPAL (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 17112 of 2020
                           BETWEEN:-
                           TILAKCHAND RAHANGDALE S/O LATE SHRI
                           H.L. RAHANGDALE, AGED ABOUT 64 YEARS,
                           OCCUPATION: REIT. LECUTRER, FROM
                           TIHALIBAI GOVT. H.S. SCHOOL WARASEONI
                           DISTT. BALAGHAT DISTT. BALAGHAT M.P.




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   426


                           (MADHYA PRADESH)

                                                                     .....PETITIONER
                           (BY SHRI BHOLE NATH SHARMA - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THRO. ITS SECRETARY SCHOOL
                                 EDUCATION DEPARTMENT VALLABH
                                 BHAWAN BHOPAL M.P. (MADHYA
                                 PRADESH)

                           2.    THE COMMISSIONER DIRECTORATE
                                 OF   PUBLIC INSTRUCTION    (LOK
                                 SHIKSHAN) BHOPAL, M.P. (MADHYA
                                 PRADESH)

                           3.    THE COLLECTOR BALAGHAT DISTT.
                                 BALAGHAT, M.P. (MADHYA PRADESH)

                           4.    THE DISTRICT EDUCATION OFFICER
                                 BALAGHAT DISTT.. BALAGHAT, M.P
                                 (MADHYA PRADESH)

                           5.    THE PRINCIPAL GOVT. TIHLIBAI H.S.
                                 SCHOOL     WARASEONI      DISTT.
                                 BALAGHAT, M.P. (MADHYA PRADESH)

                           6.    THE DISTRICT PENSION OFFICER
                                 BALAGHAT DISTT. BALAGHAT. M.P.
                                 (MADHYA PRADESH)

                           7.    THE DISTRICT TREASURY OFFICER
                                 BALAGHAT DISTT. BALAGHAT, M.P.
                                 (MADHYA PRADESH)

                           8.    THE JOINT DIRECTOR ACCOUNT AND
                                 PENSION DIVISIONAL OFFICER, CIVIL
                                 LINES,    JABALPUR      (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

                                          WRIT PETITION No. 17639 of 2020
                           BETWEEN:-
                           SMT PRABHA SHRIVASTAV W/O KULDEEP




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   427


                           SHRIVASTAV, AGED ABOUT 42 YEARS,
                           OCCUPATION: HOUSE WIFE R/O G-15, NEAR
                           PTS CHOWK DISTRICT REWA (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI RAHUL RAWAT - ADVOCATE)
                                AND
                           1.    THE STATE OF MP THR PRINCIPAL
                                 SECRETARY    VALLABH   BHAWAN
                                 BHOPAL MP (MADHYA PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 POLICE HEADQUARTERS BHOPAL
                                 (MADHYA PRADESH)

                           3.    SUPERINTENDANT OF POLICE POLICE
                                 HEADQUARTERS     DISTT.   REWA
                                 (MADHYA PRADESH)

                           4.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS PENSION
                                 DISTT. REWA (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER REWA
                                 DISTT. REWA (MADHYA PRADESH)

                           6.    SENIOR TREASURY OFFICER REWA
                                 DISTT. REWA (MADHYA PRADESH)

                           7.    DIVISIONAL PENSION OFFICER REWA
                                 DISTT. REWA (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 17905 of 2020
                           BETWEEN:-
                           MOHAN LAL DWIVEDI S/O LATE RAJKUMAR
                           DWIVEDI,   AGED   ABOUT    75  YEARS,
                           OCCUPATION: RETIRED FROM POST OF
                           PATWARI     VILLAGE    GOHTA,    POST
                           PAURANA, TAH. JAWA P.S. ATRAILA DISTT.
                           REWA M.P. (MADHYA PRADESH)

                                                                    .....PETITIONER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     428


                            (BY SHRI S.K. MISHRA - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THRO.    SECRETARY    REVENUE
                                 DEPARTMENT VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    COLLECTOR REWA       DISTT.   REWA
                                 (MADHYA PRADESH)

                           3.    COMMISSIONER   DIVISION       REWA
                                 REWA (MADHYA PRADESH)

                           4.    TEHSILDAR   TEONTHAR          REWA
                                 (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 17630 of 2020
                           BETWEEN:-
                           RAMAKANT UPADHYAY S/O LATE SHRI P.R.
                           UPADHYAY, AGED ABOUT 57 YEARS,
                           OCCUPATION: RETIRED SUB ENGINEER SH-
                           33 VAISHALI NAGAR DISTT. DAMOH
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI SANJAY K. AGRAWAL - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.    PRINCIPAL   SECRETARY
                                 DEPARTMENT OF WATER RESOURCES
                                 VALLABH     BHAWAN     BHOPAL
                                 (MADHYA PRADESH)

                           2.    ENGINEER IN CHIEF DEPARTMENT OF
                                 WATER RESOURCES, GOVT OF M.P.
                                 NARMADA BHAWAN BHOPAL, M.P.
                                 (MADHYA PRADESH)

                           3.    THE    M.P.  PUBLIC    SERVICE
                                 COMMISSION   THR.   SECRETARY
                                 RESIDENCY AREA, INDORE, M.P.
                                 (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   429


                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 17849 of 2020
                           BETWEEN:-
                           SMT. SITA BAI YADAV W/O LATE BALRAM
                           YADAV,    AGED   ABOUT    69  YEARS,
                           OCCUPATION: HOUSE WIFE R/O H.NO. 236
                           WARD NO. 1 INFRONT OF SENT JOSIF
                           CONVENT SCHOOL VILLAGE JAMUNIYA
                           TEHSIL BANDA, SAGAR (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI SHYAM YADAV - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.     SECRETARY    SCHOOL
                                 EDUCATION DEPARTMENT VALLABH
                                 BHAWAN      BHOPAL   (MADHYA
                                 PRADESH)

                           2.    COLLECTOR SAGAR DISTT. SAGAR
                                 (MADHYA PRADESH)

                           3.    DISTRICT    EDUCATION   OFFICER
                                 SCHOOL EDUCATION DEPARTMENT
                                 DISTT. SAGAR (MADHYA PRADESH)

                           4.    DISTRICT PENSION OFFICER SAGAR
                                 DISTT. SAGAR (MADHYA PRADESH)

                           5.    BRANCH MANAGER CENTRAL BANK
                                 OF INDIA TEH. BANDA DISTT. SAGAR
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENTS NO.1 TO 4 AND SHRI SUDEEP CHATTERJEE -
                           ADVOCATE FOR RESPONDENT NO.5)

                                          WRIT PETITION No. 18142 of 2020
                           BETWEEN:-
                           NOKHE LAL SINGH S/O LATE SHRI HARI
                           MANGAL SINGH,, AGED ABOUT 70 YEARS,
                           OCCUPATION: RETIRED PATWARI, R/O



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      430


                           NEAR SCHOOL, WARD NO.8/2, VILLAGE
                           CHHAWARI POST KARWAHI, CHHAWARI
                           KAARWAHI SIDHI, DISTRICT SIDHI [M.P.]

                                                                        .....PETITIONER
                           (BY SHRI RAJENDRA PRASAD GUPTA - ADVOCATE )
                                AND
                           1.    THE STATE OF M.P. THR. PRINCIPAL
                                 SECRETARY DEPARTMENT OF LAND
                                 & REVENUE VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    COLLECTOR SIDHI       DISTT.   SIDHI
                                 (MADHYA PRADESH)

                           3.    DISTRICT PENSION SIDHI DISTT. SIDHI
                                 (MADHYA PRADESH)

                           4.    DISTRICT TREASURY OFFICER SIDHI
                                 DISTT. SIDHI (MADHYA PRADESH)

                           5.    MANAGER CENTRAL BANK OF INDIA
                                 DISTT. SIDHI (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS.1 TO 4 AND SHRI P.K. MISHRA -
                           ADVOCATE FOR RESPONDENT NO.5. )

                                           WRIT PETITION No. 17750 of 2020
                           BETWEEN:-
                           RAMESH PRASAD VERMA S/O LATE SHRI
                           RAM AWTAR VERMA, AGED ABOUT 64
                           YEARS, KARONDIA DAXNI GOPAL DAS
                           MARG WARD NO. 9 BEHIND MORINSON
                           SCHOOL TEH. GOPADBANAS DIST. SIDHI
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI A.K. JAIN - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. JANJATIYA KARYA VIBHAG
                                 MANTRALAYA VALLABH BHAWAN
                                 (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     431


                           2.    COLLECTOR SIDHI      DISTT.   SIHDI
                                 (MADHYA PRADESH)

                           3.    ASSISTANT COMMISSIONER TRIBAL
                                 DEVELOPMENT      DISTT. SIHDI
                                 (MADHYA PRADESH)

                           4.    ACCOUNTANT GENERAL (A AND E II)
                                 THR. SENIOR ACCOUNTS OFFICER
                                 LEKHA BHAWAN JHANSI ROAD
                                 GWALIOR (MADHYA PRADESH)

                           5.    ACCOUNTS   OFFICER  GRADE  II
                                 ACCOUNTANT GENERAL A AND E II
                                 LEKHA BHAWAN JHANSI ROAD
                                 GWALIOR (MADHYA PRADESH)

                           6.    DISTRICT PENSION OFFICER SIDHI
                                 DISTT. SIDHI (MADHYA PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 18864 of 2020
                           BETWEEN:-
                           C.B. MISHRA S/O LATE SHRI J.P. MISHRA,
                           AGED ABOUT 65 YEARS, OCCUPATION:
                           ENGINEER RETIRED D-7 ATUL VIHAR
                           HATHITAL     GORAKHPUR       JABALPUR
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI N.S. RUPRAH - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. SECRETARY WATER RESOURCES
                                 DEPARTMENT    BHOPAL   (MADHYA
                                 PRADESH)

                           2.    ENGINEER   IN    CHIEF   WATER
                                 RESOURCE            DEPARTMENT
                                 AMARKANTAK BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           3.    CHIEF ENGINEER WAIN GANGA
                                 KACHHAR DISTT.SEONI (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     432


                                 PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 16890 of 2020
                           BETWEEN:-
                           SHRAWAN KUMAR PATEL S/O LATE SHRI
                           CHANU PRASAD PATEL, AGED ABOUT 71
                           YEARS, OCCUPATION: RETIRED EMPLOYEE,
                           GRAM     POST    MAJHGAWAN        TAH.
                           AMARPATAN , DISTT. SATNA M.P. (MADHYA
                           PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI A.K. DWIVEDI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THRO.    SECRETARY    SCHOOL
                                 EDUCATION DEPARTMENT VALLABH
                                 BHAWAN BHOPAL M.P. (MADHYA
                                 PRADESH)

                           2.    DISTRICT    EDUCATION    OFFICER
                                 SCHOOL EDUCATION DEPARTMENT
                                 DISTT. SATNA (MADHYA PRADESH)

                           3.    DISTRICT PENSION OFFICER SATNA
                                 DISTT. SATNA (MADHYA PRADESH)

                           4.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS AND
                                 PENSION DIVISION REWA (MADHYA
                                 PRADESH)

                           5.    BLOCK    EDUCATION      OFFICER
                                 AMARPATAN DISTT. SATNA (MADHYA
                                 PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 19595 of 2020
                           BETWEEN:-
                           ANNAMMA JOHN W/O THOMAS ABRAHAM,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     433


                           AGED ABOUT 66 YEARS, OCCUPATION:
                           RETIRED STAFF NURSE R/O 133, POOJA
                           SHREE NAGAR, CTO, BAIRAGARH, BHOPAL
                           (M.P.) (MADHYA PRADESH)

                                                                   .....PETITIONER
                            (BY SHRI JUBIN PRASAD - ADVOCATE)
                                AND
                           1.    THE STATE OF M.P. THROUGH ITS
                                 PRINCIPAL SECRETARY VALLABH
                                 BHAWAN, MANTRALAYA, BHOPAL
                                 (M.P.) (MADHYA PRADESH)

                           2.    STATE   OF  MADHYA   PRADESH
                                 THROUGH PRINCIPAL SECRETARY
                                 FINANCE DEPARTMENT VALLABH
                                 BHWAN    MANTRALAYA (MADHYA
                                 PRADESH)

                           3.    DISTRICT     PENSION    OFFICER
                                 DISTRICT PENSION OFFICER BHOPAL
                                 (MADHYA PRADESH)

                           4.    DEAN GANDHI MEDICAL COLLEGE
                                 SULTANIA ROAD BHOPAL (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS. 1 TO 3 AND SHRI SIDDHARTH
                           SHARMA- ADVOCATE FOR RESPONDENT NO.4)

                                          WRIT PETITION No. 19685 of 2020
                           BETWEEN:-
                           BACHCHULAL KEWAT S/O LATE SHRI
                           DULARE KEWAT, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED PEON R/O VILLAGE
                           MADARIYA, POST OFFICE MADARIYA,
                           TAHSIL GOPADBANASH, P/S KOTWALI
                           SIDHI, DISTT. SIDHI (M.P.) (MADHYA
                           PRADESH)

                                                                   .....PETITIONER
                            (BY SHRI D.S. PARIHAR - ADVOCATE)
                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    434


                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH PRINCIPAL SECRETARY
                                 MANTRALAYA, VALLABH BHAWAN,
                                 BHOPAL M.P. (MADHYA PRADESH)

                           2.    DISTRICT      EDUCATION  OFFICER
                                 SCHOOL EDUCATION DEPARTMENT
                                 DISTT. SIDHI (MADHYA PRADESH)

                           3.    DISTRICT PENSION OFFICER SIDHI
                                 DISTT. SIDHI (MADHYA PRADESH)

                           4.    TREASURY OFFICER SIDHI         DISTT.
                                 SIDHI (MADHYA PRADESH)

                           5.    PRINCIPAL DISTRICT EDUCATION
                                 AND TRAINING CENTRE DIET SIDHI
                                 DISTT. SIDHI (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 19336 of 2020
                           BETWEEN:-
                           SMT. SAVITRI SINGH W/O Y.P. SINGH, AGED
                           ABOUT 64 YEARS, OCCUPATION: RET.
                           HEADMASTER 2/13/ 596 CHANDRA MANGAL
                           BHAWAN ROAD NEHRU NAGAR, REWA M.P.
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI VIKAS MISHRA - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THRO.    PRINCIPAL     SECRETARY
                                 DEPARTMENT        OF      SCHOOL
                                 EDUCATION      VALLABH   BHAWAN
                                 BHOPAL (M.P.) (MADHYA PRADESH)

                           2.    COLLECTOR REWA DIVISION REWA
                                 (MADHYA PRADESH)

                           3.    DIVISIONAL PENSION OFFICER REWA
                                 DIVISION    REWA     DISTT.REWA
                                 (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    435


                           4.    DISTRICT TREASURY OFFICER REWA
                                 DISTT.REWA (MADHYA PRADESH)

                           5.    PRINCIPAL   GOVT.H.S.S NIPANIYA
                                 DISTT.REWA (MADHYA PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 20695 of 2020
                           BETWEEN:-
                           PREM LAL BARMAN S/O SHRI SUKALI
                           BARMAN, AGED ABOUT 64 YEARS, GOVT.
                           HR.SEC. SCHOOL DEORAKALA, KATNI R/O
                           VILLAGE SANGWARA POST DEORAKALA
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI V.D.S. CHOUHAN - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. THE SECRETARY VALLABH
                                 BHAWAN BHOPAL (M.P.) (MADHYA
                                 PRADESH)

                           2.    COLLECTOR   KATNI       DISTT.KATNI
                                 (MADHYA PRADESH)

                           3.    DISTRICT   EDUCATION       OFFICER
                                 KATNI    DISTT.KATNI      (MADHYA
                                 PRADESH)

                           4.    DISTRICT TREASURY AND PENSION
                                 OFFICER    KATNI   DISTT.KATNI
                                 (MADHYA PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 1324 of 2021
                           BETWEEN:-
                           SMT.    RAMA    NAIR     W/O   LATE
                           PURUSHOTTAMAN NAIR, AGED ABOUT 70
                           YEARS, OCCUPATION: RETD. ACCOUNTANT




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     436


                           HOUSE NO. 45, AWADHPURI COLONY
                           GWARIGHAT ROAD, DISTRICT JABALPUR
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                           (BY SHRI SURENDRA PILLAI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. ITS PRINCIPAL SECRETARY
                                 PUBLIC   HEALTH   DEPARTMENT
                                 VALLABH     BHAWAN    BHOPAL
                                 (MADHYA PRADESH)

                           2.    COMPTROLLER     AND   AUDITOR
                                 GENERAL OF INDIA NEW DELHI
                                 POCKET     9  PT.   DEENDAYAL
                                 UPADHYAYA MARG NEAR MATA
                                 SUNDARI RAILWAY COLLEGE (DELHI)

                           3.    ACCOUNTANT GENERAL OF M.P. THR.
                                 SENIOR  ACCOUNTS   OFFICER/ITA
                                 NIDHI 4 GR II OFFICE OF THE
                                 ACCOUNTANT GENERAL A AND E II
                                 LEKHA BHAWAN (MADHYA PRADESH)

                           4.    CHIEF   MEDICAL   AND  HEALTH
                                 OFFICER    VICTORIA   HOSPITAL
                                 JABALPUR (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 1730 of 2021
                           BETWEEN:-
                           SHAMBHUNATH       MISHRA S/O    SHRI
                           KEDARNATH MISHRA, AGED ABOUT 63
                           YEARS, OCCUPATION: RETIRED ASSTT.
                           TEACHER R/O VILLAGE BARETHI, POST
                           MANGI, TAHSIL TEONTHER, DISTT. REWA
                           (M.P.) (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI A.K. SONI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   437


                                 THROUGH         THE     PRINCIPAL
                                 SECRETARY      VALLABH   BHAWAN
                                 BHOPAL (M.P.) (MADHYA PRADESH)

                           2.    DISTRICT   EDUCATION   OFFICER
                                 SCHOOL EDUCATION DEPARTMENT
                                 DISTT.REWA (MADHYA PRADESH)

                           3.    DISTRICT     TREASURER    REWA
                                 DISTT.REWA (MADHYA PRADESH)

                           4.    DIVISIONAL PENSION OFFICER REWA
                                 DISTT.REWA (MADHYA PRADESH)

                           5.    THE PRINCIPAL GOVT.GIRLS HIGHER
                                 SECONDARY SCHOOL CHAKGHAT
                                 SCHOOL EDUCATION DEPARTMENT
                                 DISTT.REWA (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 1524 of 2021
                           BETWEEN:-
                           RADHA DEVI TRIPATHI W/O LATE SHRI
                           YASODANAND TRIPATHI, AGED ABOUT 80
                           YEARS, OCCUPATION: HOUSE WIFE R/O
                           VILLAGE   JHURWA,     POST    UMARI,
                           GOVINDPUR     TEHSIL       TEONTHER
                           CHAKGHAT,   REWA   .486226  (MADHYA
                           PRADESH)

                                                                     .....PETITIONER
                           (BY SHRI DEVENDA SINGH - ADVOCATE)
                                AND
                           1.    THE STATE M.P. THR. ITS PRINCIPAL
                                 SECRETARY      DEPARTMENT      OF
                                 EDUCATION     VALLABH    BHAWAN,
                                 BHOPAL, M.P. (MADHYA PRADESH)

                           2.    DISTRICT PENSION OFFICER REWA
                                 DISTT.REWA (MADHYA PRADESH)

                           3.    DISTRICT TREASURY OFFICER REWA
                                 DISTT.REWA (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   438


                           4.    BRANCH MANAGER UNION BANK OF
                                 INDIA BRANCH CHAKGHAT, REWA
                                 (MADHYA PRADESH)

                           5.    GENERAL       MANAGER     REWA
                                 REGIONAL OFFICE UNION BANK OF
                                 INDIA, REWA (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS. 1 TO 3 AND SHRI VIVEK SHUKLA -
                           ADVOCATE FOR RESPONDENT NOS. 4 AND 5.)

                                          WRIT PETITION No. 1916 of 2021
                           BETWEEN:-
                           J.R. LACHORIYA S/O LATE MANOHAR LAL
                           LACHORIYA, AGED ABOUT 67 YEARS,
                           OCCUPATION:        RETD.      DUPUTY
                           SUPERINTENDENT OF MP. POLICE H.NO. 265
                           GULAB COLONY SHIVAJI NAGAR WARD
                           SAGAR (MADHYA PRADESH)

                                                                     .....PETITIONER
                           (BY SHRI SUDHIR KUMAR SHARMA - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. DEPT. OF HOME THR. PRINCIPAL
                                 SECRETARY      HOME      VALLABH
                                 BHAWAN       BHOPAL      (MADHYA
                                 PRADESH)

                           2.    THE   SECRETARY   M.P.    PUBLIC
                                 SERVICE COMMISSION DISTT.INDORE
                                 (MADHYA PRADESH)

                           3.    THE DIRECTOR GENERAL OF POLICE,
                                 POLICE            HEADQUARTERS
                                 DISTT.BHOPAL (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONENT NOS.1 AND 3 AND SHRI K.S. WADHWA -
                           ADVOCATE FOR RESPONDENT NO.2. )

                                          WRIT PETITION No. 2884 of 2021



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      439


                           BETWEEN:-
                           RAMSWAROOP NAYAK S/O LATE SHRI
                           SARASWATI PRASAD NAYAK, AGED ABOUT
                           73 YEARS, OCCUPATION: RETIRED STHAL
                           SAHAYAK P.W.D. CHHATARPUR R/O OLD
                           PANNA        NAKA         MAHAVEER
                           COLONY,CHHATARPUR           (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                            (BY SMT SUDHA GAUTAM - ADVOCATE)
                                AND
                           1.    THE STATE OF M.P. THR. PRINCIPAL
                                 SECRETARY   VALLABH     BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    ENGINEER IN CHIEF PUBLIC WORKS
                                 DEPARTMENT ARERA HILLS BHOPAL
                                 (MADHYA PRADESH)

                           3.    EXECUTIVE     ENGINEER    PUBLIC
                                 WORKS DEPARTMENT CHHATARPUR
                                 DIVISION (MADHYA PRADESH)

                           4.    TREASURY OFFICER          CHHATARPUR
                                 DISTT.CHHATRPUR              (MADHYA
                                 PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 2177 of 2021
                           BETWEEN:-
                           ASHOK DONGRE S/O SHRI MARUTI DONGRE,
                           AGED ABOUT 63 YEARS, OCCUPATION:
                           RETD. HEAD MASTAR BLOCK EDUCATION
                           PANDURAN R/O WARD NO. 10 PANCHSIL
                           COLONY, SOUSAR DISTT.CHHINDWARA M.P.
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI S.K. SONI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     440


                                 THROUGH ITS COMMISSIONER TRIBA;
                                 WELFARE     VALLABH    BHAWAN
                                 BHOPAL (M.P.) DISTT. (MADHYA
                                 PRADESH)

                           2.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS PENSION
                                 DISTT.    JABALPUR    (MADHYA
                                 PRADESH)

                           3.    DISTRICT   EDUCATION    OFFICER
                                 SCHOOL EDUCATION DEPARTMENT
                                 DISTT. CHHINDWARA M.P. (MADHYA
                                 PRADESH)

                           4.    DISTRICT     PENSION  OFFICER
                                 CHHINDWARA DISTT. CHHINDWARA
                                 M.P. (MADHYA PRADESH)

                           5.    BLOCK EDUCATION OFFICER SCHOOL
                                 EDUCATION          DEPARTMENT
                                 PANDURNA   DISTT.   CHHINWARA
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 3188 of 2021
                           BETWEEN:-
                           RAMSEWAK MISHRA S/O LATE SHRI K.R.
                           MISHRA,  AGED    ABOUT   77   YEARS,
                           OCCUPATION: RET. HOUSE NO. 72 SHANTI
                           NAGAR CIVIL WARD NO. 5, DAMOH
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI M.K. RAJAK - ADVOCATE)
                                AND
                           THE STATE OF MADHYA PRADESH THR.
                           THE PRINCIPAL SECRETARY GENERAL
                           ADMINISTRATION DEPARTMENT VALLABH
                           BHAWAN    BHOPAL   (M.P.) (MADHYA
                           PRADESH)

                                                                   .....RESPONDENT
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    441




                                           WRIT PETITION No. 3278 of 2021
                           BETWEEN:-
                           R.K. BUNDELA S/O SHRI RAGHUVEER SINGH
                           BUNDELA, AGED ABOUT 70 YEARS,
                           OCCUPATION:       PENSIONER    BEHIND
                           HANUMAN        TOURIYA      DEENDAYAL
                           UPADHYAY      COLONY      CHHATARPUR
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI C.S. PARMAR - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. PRINCIPAL SECRETARY HOME
                                 DEPARTMENT MINISTRY VALLABH
                                 BHAWAN BHOPAL (M.P.) (MADHYA
                                 PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 POLICE            HEADQUARTERS
                                 DISTT.BHOPAL (MADHYA PRADESH)

                           3.    INSPECTOR GENERAL OF POLICE
                                 POLICE HEADQUARTERS BALAGHAT
                                 ZONE     BALAGHAT    (MADHYA
                                 PRADESH)

                           4.    SUPERINTENDENT     OF     POLICE
                                 BALAGHAT         DISTT.BALAGHAT
                                 (MADHYA PRADESH)

                           5.    DISTRICT   TREASURY      OFFICER
                                 BALAGHAT         DISTT.BALAGHAT
                                 (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 5936 of 2021
                           BETWEEN:-
                           VIJAY   VISHWAKARMA    S/O   LATE
                           CHHOTELAL VISHWAKARMA, AGED ABOUT
                           66 YEARS, OCCUPATION: RETD.DAILY
                           WAGES LABOURER WATER SUPPLY DEPTT,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     442


                           GULOUA TANKI DIVISION NO.1. GARHA
                           ZONE JABALPUR M.P R/O 96, GREEN CITY
                           MADHOTAL,     JABALPUR,     (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                           (BY SHRI PRASHANT MISHRA - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH    SECRETARY    URBAN
                                 CEILING URBAN ADMINISTRATION
                                 DEPARTMENT, VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           2.    THE  COMMISSIONER   MUNICIPAL
                                 CORPORATION   JABALPUR   (M.P.)
                                 (MADHYA PRADESH)

                           3.    THE EXECUTIVE ENGINEER WATER
                                 SUPPLY DEPARTMENT MUNICIPAL
                                 CORPORATION,  JABALPUR  (M.P.)
                                 (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NO.1 AND SHRI ARPAN PAWAR - ADVOCATE
                           FOR RESPONDENT NOS. 2 AND 3)

                                           WRIT PETITION No. 7538 of 2021
                           BETWEEN:-
                           SUSHIL KUMAR SHUKLA S/O LATE SHRI
                           GOPIKA PRASAD SHUKLA, AGED ABOUT 63
                           YEARS, OCCUPATION: RETD. ASI POLICE
                           UNIT ANUPPUR DIST. ANUPPUR WARD NO. 4
                           PAURANIK TOLA SATNA P.S. CIIVL LINE
                           SATNA   DIST.  SATNA    MP  (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI A.K. SHUKLA - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. ITS PRINCIPAL SECRETARY
                                 DEPT. OF HOME MINISTRY VALLABH
                                 BHAWAN BHOPAL (M.P.)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      443


                           2.    DIRECTOR GENERAL OF POLICE
                                 POLICE         HEADQUARTERS
                                 JAHANGIRBAD BHOPAL (MADHYA
                                 PRADESH)

                           3.    INSPECTOR GENERAL OF POLICE
                                 POLICE   HEADQUARTERS    ZONE
                                 SHAHDOL (MADHYA PRADESH)

                           4.    SUPERINTENDANT    OF    POLICE,
                                 POLICE   HEADQUARTERS    DISTT.
                                 ANUPPUR (MADHYA PRADESH)

                           5.    DISTRICT   TREASURY   OFFICER
                                 ANUPPUR   DISTT. ANUPPUR  M.P
                                 (MADHYA PRADESH)

                           6.    DISTRICT    PENSION    OFFICER
                                 ANUPPUR   DISTT.  ANUPPUR  M.P
                                 (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 7771 of 2021
                           BETWEEN:-
                           DR. (SMT.) ASHA PATERIA W/O SHRI
                           SANTOSH PATERIYA, AGED ABOUT 63
                           YEARS, OCCUPATION: RETIRED LECTURER
                           GOVT. COLLEGE OF EDUCATION PSM
                           JABALPUR D-3 GEET VIHUAR MAHAVEER
                           NAGAR POLYPATHAR NARMADA ROAD
                           DISTT. JABALPUR (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI V.C. RAI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.    PRINCIPAL      SECRETARY
                                 DEPARTMENT         OF     HIGHER
                                 EDUCATION      VALLABH   BHAWAN
                                 BHOPAL (M.P.) (MADHYA PRADESH)

                           2.    THE COMMISSIONER DIRECTORATE
                                 OF PUBLIC INSTRUCTION GAUTAM
                                 NAGAR, DISTT. BHOPAL (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     444


                                 PRADESH)

                           3.    THE    JOINT   DIERECTOR  FUND
                                 ACCOUNT AND PENSION, JABALPUR
                                 DISTT.     JABALPUR    (MADHYA
                                 PRADESH)

                           4.    PRINCIPAL GOVT, COLLEGE OF
                                 EDUCATION (PSM) JABALPUR HIGHER
                                 EDUCATION DEPARTMENT DISTT.
                                 JABALPUR (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 8971 of 2021
                           BETWEEN:-
                           KARAN SINGH THAKUR S/O SHRI TRILOK
                           SINGH THAKUR, AGED ABOUT 70 YEARS,
                           OCCUPATION: RETIRED ON THE POST OF
                           ASSISTANT  LAND   RECORD   SHRIRAM
                           NAGAR, BRINDAVAN WARD 7, BEHIND
                           CHETAN HOSPITAL SAGAR (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI S.K. PATEL - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH    SECRETARY   FINANCE
                                 DEPARTMENT FINANCE DEPARTMENT
                                 BLOCK 2, MANTRALAYA, VALLABH
                                 BHAWAN    BHOPAL   M.P   DISTT.
                                 (MADHYA PRADESH)

                           2.    OFFICE   OF     COLLECTOR   LAND
                                 RECORD     THR.   SUPERINTENDENT
                                 LAND RECORD REGULAR D.D.O CODE
                                 NO. SAGAR (MADHYA PRADESH)

                           3.    OFFICE OF ACCOUNTANT GENERAL
                                 (A AND E) II LEKHA BHAWAN JHANSI
                                 ROAD GWALIOR (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     445




                                           WRIT PETITION No. 9063 of 2021
                           BETWEEN:-
                           TYOFILH TIGGA S/O SHRI MICHAEL TIGGA,
                           AGED ABOUT 67 YEARS, OCCUPATION:
                           RETIRED ASSISTANT PROTOCOL OFFICER
                           DAPARTMENT    OF    GENERAL   ADMINI
                           STRATION GOVT . OFMP BHOPAL R/O
                           VALLABH    BHAWAN     DISTT   BHOPAL
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI Y.M. TIWARI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH PRINCIPAL SECRETARY
                                 MANTRALAYA VALLABH BHAWAN
                                 (MADHYA PRADESH)

                           2.    UNDER SECRETARY DEPARTMENT OF
                                 GENERAL         ADMINISTRATION
                                 MANTRALAYA VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           3.    DEPUTY SECRETARY COM STATE
                                 PROTOCOL    OFFICER   GENERAL
                                 ADMINISTRATION     DEPARTMENT
                                 MANTRALAYA VALLABH BHAWAN
                                 BHOPAL MP (MADHYA PRADESH)

                           4.    THROUGH    ITS  CHAIRMAN  M.P.
                                 PUBLIC   SERVICE   COMMISSION,
                                 INDORE RESIDENCY AREA INDORE
                                 (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 10675 of 2021
                           BETWEEN:-
                           GHANSHYAM DAS RAIKWAR S/O LATE SHRI
                           MULLA RAIKWAR, AGED ABOUT 58 YEARS,
                           OCCUPATION: RETIRED S.F. W. DISTT.
                           MLARIA OFFICE PANNAMP. RETIRED S.F.W.
                           DISTT. MALARIA OFFICE PANNA MP



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     446


                           (MADHYA PRADESH)

                                                                     .....PETITIONER
                           (BY SHRI NAVNEET DUBEY - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.   PRINCIPALL   SECRETARY
                                 DEPARTMENT OF HEALTH (MINISTRY)
                                 VALLABH BHAWAN BHOPAL (M.P.)
                                 (MADHYA PRADESH)

                           2.    JOINT DIRECTOR DEPARTMENT OF
                                 MEDICAL     SERVICES   (HEALTH)
                                 DISTT.SAGAR (MADHYA PRADESH)

                           3.    CHIEF   MEDICAL   AND   HEALTH
                                 OFFICER   PUBLIC  HEALTH    AND
                                 FAMILY   WELFARE    DEPARTMENT
                                 DISTT.PANNA (MADHYA PRADESH)

                           4.    DISTRICT MALERIA OFFICER PUBLIC
                                 HEALTH AND FAMILY WELFARE
                                 DEPARTMENT DISTT.PANNA (MADHYA
                                 PRADESH)

                           5.    DISTRICT PENSION OFFICER PANNA
                                 DISTT.PANNA (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 10187 of 2021
                           BETWEEN:-
                           SMT. ANJANA SINGH BAGHEL W/O LATE
                           DHIRENDRA SINGH BAGHEL, AGED ABOUT
                           45 YEARS, OCCUPATION: HOUSEWIFE
                           R/OMH.NO. G-03, NEAR P.T.S., REWA, AT
                           PRESENT VILLAGE, JAMUHRA, PO-PANNI,
                           P.S. MAUGANJ,    DISTT.  REWA    (M.P.)
                           (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI N.K. MISHRA - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     447


                                 THROUGH THE SECRETARY HOME
                                 AFFAIRS DEPARTMENT MANTRALAY,
                                 VALLABH BHAVAN, BHOPAL, (M.P.)
                                 (MADHYA PRADESH)

                           2.    COMMANDANT     9TH    BATALION,
                                 SPECIAL ARMED FORCE (SAF) DISTT.
                                 REWA (MADHYA PRADESH)

                           3.    DIVISINAL PENSION OFFICER REWA
                                 DIVISION   REWA   DISTT.  REWA
                                 (MADHYA PRADESH)

                           4.    JOINT DIRECTOR TREASURY AND
                                 AUDIT, REWA DISTT. REWA (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 12981 of 2021
                           BETWEEN:-
                           GHNSHYAM PRASAD MARAVI S/O LATE
                           SHRI TEJLAL MARAVI, AGED ABOUT 69
                           YEARS, OCCUPATION: ASSISTANT GRADE-II
                           (RETIRED) R/O VILLAGE MADHUPURI,
                           TEHSIL MANDLA DISTRICT MANDLA M.P.
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI M.K. RAJAK - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH      THE    PRINCIPAL
                                 SECRETARY REVENUE DEPARTMENT
                                 VALLABH BHAWAN, BHOPAL M.P.
                                 (MADHYA PRADESH)

                           2.    THE COMMISSIONER LAND RECORDS
                                 AND SETTLEMENT, GWALIOR DISTT.
                                 GWALIOR (MADHYA PRADESH)

                           3.    ACCOUNTANT GENERAL OF M.P.
                                 ACCOUNT AND TREASURY DEPTT.
                                 LEKHA BHAWAN JHANSI ROAD,
                                 GWALIOR, DISTT. GWALIOR (MADHYA




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     448


                                 PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 13196 of 2021
                           BETWEEN:-
                           A.K. DWIVEDI S/O LATE SHRI SURYA
                           PRATAP DWIVEDI, AGED ABOUT 67 YEARS,
                           OCCUPATION: FORESTER (RETIRED) R/O
                           VILL . TATIHARA TEH. HANUMANA DISTT.
                           REWA (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI M.K. RAJAK - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.THE   PRINCIPAL SECRETARY
                                 FOREST   DEPARTMENT   VALLABH
                                 BHAWAN BHOPAL (M.P.) (MADHYA
                                 PRADESH)

                           2.    THE        PRINCIPAL       CHIEF
                                 CONSERVATOR OF FOREST FOREST
                                 DEPARTMENT SATPURA BHAWAN
                                 BHOPAL, M.P. (MADHYA PRADESH)

                           3.    THE   CHIEF  CONSERVATOR    OF
                                 FOREST REWA CIRCLE DISTT. REWA
                                 (MADHYA PRADESH)

                           4.    THE DIVISIONAL FOREST OFFICER
                                 SINGRAULI    FOREST    DIVISION
                                 SINGRAULI   DISTT.   SINGRAULI
                                 (MADHYA PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 14651 of 2021
                           BETWEEN:-
                           RAMESHWAR PRASAD PANDEY S/O LATE
                           SHRI B.D. PANDEY, AGED ABOUT 65 YEARS,
                           OCCUPATION:       RETIRED    ASSITANT
                           TEACHER PRIMARY SCHOOL GULWARA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    449


                           DIST.T KATNI MP R/O NEAR POST OFFICER
                           BILHARI TEH.     RITHI  DISTT.  KATNI
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI AMIT SETH - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. ITS PRINCIPAL SECRETARY
                                 DEPARTMENT      OF    SCHOOL
                                 EDUCATION MANTRALAYA VALLABH
                                 BHAWAN     BHOPAL    (MADHYA
                                 PRADESH)

                           2.    DISTRICT    EDUCATION    OFFICER
                                 SCHOOL EDUCATION DEPARTMENT
                                 DISTT. KATNI (MADHYA PRADESH)

                           3.    DISTRICT PENSION OFFICER KATNI
                                 DISTT. KATNI (MADHYA PRADESH)

                           4.    BLOCK EDUCATION OFFICER KATNI
                                 DISTT. KATNI (MADHYA PRADESH)

                           5.    SANKUL PRACHARYA GOVT. HR. SCO.
                                 SCHOOL KULUABANKHEDA SCHOOL
                                 EDUCATION DEPARTMENT DISTT.
                                 KATNI (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 14865 of 2021
                           BETWEEN:-
                           SUBHAS KUMAR PATEL S/O LT. SHIVNATH
                           PRASAD PATEL, AGED ABOUT 63 YEARS,
                           OCCUPATION:      RETIRED    ASSISTANT
                           TEACHER       GOVERNMENT      PRIMARY
                           SCHOOL GHANGRI KALA, BLOCK KATNI
                           DISTT. KATNI (MADHYA PRADESH)

                                                                    .....PETITIONER
                           (BY SMT. SUDHA GAUTAM - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     450


                                 THR. PRINCIPAL SECRETARY SCHOOL
                                 EDUCATION DEPARTMENT VALLABH
                                 BHAWAN BHOPAL M.P. (MADHYA
                                 PRADESH)

                           2.    DISTRICT  EDUCATION    OFFICER,
                                 KATNI    SCHOOL      EDUCATION
                                 DEPARTMENT     DISTT.    KATNI
                                 (MADHYA PRADESH)

                           3.    BLOCK EDUCATION OFFICER, KATNI
                                 SCHOOL EDUCATION DEPARTMENT
                                 DISTT. KATNI (MADHYA PRADESH)

                           4.    PRINCIPAL SANKUL GOVERNMENT
                                 HIGHER    SECONDARY    SCHOOL,
                                 VENKAT WARD, KATNI DISTT. KATNI
                                 (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER KATNI
                                 DISTT. KATNI (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 15778 of 2021
                           BETWEEN:-
                           RAM DAYAL SHRIVASTAVA S/O LATE SHRI
                           IMRAT LAL, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED FOREST GUARD
                           FOM    THE   OFFICE      OF    FOREST
                           RANGEOFFICER GADARWARA DISTRICT
                           NARSINGHPUR M.P. R/O VILLAGE AND POST
                           BERMAN KALA SHARDA COLONY TEHSIL
                           KARELI DISTRICT NARSINGHPUR M.P.
                           (MADHYA PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI A.K. SINGH - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH ITS SECRETARY FOREST
                                 DEPARTMENT MANTRALAYA ALLABH
                                 BHAWAN, BHOPAL M.P. (MADHYA
                                 PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    451


                           2.    CHIEF CONSERVATOR OF FOREST
                                 FOREST   CIRLCE  DISTT. SEONI
                                 (MADHYA PRADESH)

                           3.    CONSERVATOR      OF     FOREST
                                 NARSINGHPUR DISTT. NARSINGHPUR
                                 (MADHYA PRADESH)

                           4.    DIVISIONAL FOREST OFFICER FOREST
                                 DIVISION    DISTT.  NARSINGHPUR
                                 (MADHYA PRADESH)

                           5.    SUB DIVISIONAL FOREST OFFICER
                                 GADARWARA DISTT. NARSINGHPUR
                                 (MADHYA PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 19258 of 2021
                           BETWEEN:-
                           GULAB CHAND JANGADE S/O LATE SHRI
                           GULAI JANGADE, AGED ABOUT 64 YEARS,
                           OCCUPATION: RTD ASSISTANT GRADE 2
                           COLLECTOR OFFICE R/O BHAGAT SINGH
                           WARD NEHAR ROAD BHAIRAVGANJ SEONI
                           DISTT. SEONI M.P. (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI M.K. MISHRA - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH THE SECRETARY REVENUE
                                 DEPARTMENT VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           2.    COLLECTOR SEONI      DISTT.   SEONI
                                 (MADHYA PRADESH)

                           3.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS PENSION
                                 DIVISION   JABALPUR   (MADHYA
                                 PRADESH)

                           4.    DISTRICT PENSION OFFICER SEONI
                                 DISTT. SEONI (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     452


                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 18229 of 2021
                           BETWEEN:-
                           AKHILESH KUMAR NAMDEO S/O LATE SHRI
                           PARMESHWARDEEN     NAMDEO,    AGED
                           ABOUT 63 YEARS, OCCUPATION: RETIRED
                           RURAL AGRICULTURE EXENSION OFFICER,
                           R/O 29 MIG, HOUSING BOARD COLONY
                           BYPASS SSHAHDOL DISTRICT SHAHDOL
                           (M.P.)

                                                                   .....PETITIONER
                            (BY SHRI M.K. RAJAK - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH THE PRINCIPAL SERETARY
                                 FARMERS      WELFRE        AND
                                 AGRICULTURE       DEVELOPMENT
                                 DEPARTMENT   BHOPAL    VALLABH
                                 BHAWAN, BHOPAL (M.P.) (MADHYA
                                 PRADESH)

                           2.    THE DIRECTOR FARMERS WELFARE
                                 AND AGRICULTURE DEVELOPMENT
                                 DEPARTMENT VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           3.    THE JOINT DIRECTOR FARMERS
                                 WELFARE    AND     AGRICULTURE
                                 DEVELOPMENT        DEPARTMENT,
                                 SHAHDOL DIVISION DISTT. SHAHDOL
                                 (MADHYA PRADESH)

                           4.    THE SUB DIVISIONAL OFFICER /
                                 ASSISTANT  SOIL  CONSERVATION
                                 OFFICER FARMERS WELFARE AND
                                 AGRICULTURE       DEVELOPMENT
                                 DEPARTMENT SHOHAGPUR DISTT.
                                 SHAHDOL (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 20483 of 2021


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   453


                           BETWEEN:-
                           KHEM SINGH SAHI S/O SHRI HUKUM SINGH,
                           AGED ABOUT 63 YEARS, OCCUPATION:
                           RETD. COOK R/O H.NO. 487, GALI NO.2, OM
                           NAGAR MEETHAPUR BADARPUR NEW
                           DELHI (DELHI)

                                                                     .....PETITIONER
                            (BY SMT. SUDHA GAUTAM- ADVOCATE)
                                AND
                           1.    STATE OF MP THR ITS PRINCIPAL
                                 SECRETARY   NARMADA   VALLEY
                                 DEVELOPMENT       DEPARTMENT
                                 VALLABH     BHAWAN    BHOPAL
                                 (MADHYA PRADESH)

                           2.    STATE OF M.P. THR. PRINCIPAL
                                 SECRETARY DEPTT. OF FINANCE
                                 DEPTT. VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           3.    EXECUTIVE ENGINEER NARMADA
                                 DEVELOPMENT DIVISION NO. 23 59
                                 ARERA HILLS NARMADA BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           4.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS PENSION
                                 DIVISION    BHOPAL    (MADHYA
                                 PRADESH)

                           5.    DIVISINAL PENSION OFFICER BHOPAL
                                 SATPURA BHAWAN BHOPAL (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 22743 of 2021
                           BETWEEN:-
                           MANGAL SINGH DHURVEY S/O LATE SHRI
                           MAHAN SINGH DHURVE, AGED ABOUT 61
                           YEARS, OCCUPATION: EX INSPECTOR R/O
                           NEAR SAI PETROL PUMP, CHITAPAAR,
                           GHANSOR,   DISTT.  SEONI   (MADHYA




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   454


                           PRADESH)

                                                                   .....PETITIONER
                           (BY SHRI SHEETAL TIWARI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. ITS SECRETARY HOME DEPTT.
                                 VALLABH BHAWAN, BHOPAL (M.P.)
                                 (MADHYA PRADESH)

                           2.    STATE OF M.P. THR. SECRETARY
                                 FINANCE DEPARTMENT VALLABH
                                 BHAWAN    BHOPAL     (MADHYA
                                 PRADESH)

                           3.    DIRECTOR GENERAL OF POLICE
                                 POLICE   HEADQUARTERS   DISTT.
                                 BHOPAL (MADHYA PRADESH)

                           4.    SUPERINTENDANT OF POLICE POLICE
                                 HEADQUARTERS     DISTT.   SEONI
                                 (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER SEONI
                                 DISTT. SEONI (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                         WRIT PETITION No. 22646 of 2021
                           BETWEEN:-
                           SMT. NUTAN GUPTA W/O SHRI VISHWNATH
                           GUPTA,   AGED   ABOUT     63  YEARS,
                           OCCUPATION: RETD. GOVT. TEACHER 275
                           CHHOTA FUHARA MILOUNIGANJ DIST.
                           JABALPUR MP (MADHYA PRADESH)

                                                                   .....PETITIONER
                           (BY SHRI MANOJ KUSHWAHA - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. THE SECRETARY TRIBAL DEPT.
                                 VALLABH     BHAWAN      BHOPAL
                                 (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     455


                           2.    THE    ASSISTANT   COMMISSIONER
                                 TRIBAL      DEPARTMENT    DISTT.
                                 JABALPUR (MADHYA PRADESH)

                           3.    THE DISTRICT TREASURY OFFICER
                                 JABALPUR   JABALPUR  (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 22814 of 2021
                           BETWEEN:-
                           AVATAR SINGH KANDARI S/O LATE SHRI
                           SARDAR SINGH KANDARI, AGED ABOUT 64
                           YEARS, OCCUPATION: RETIRED INSPECTOR
                           SAF R/O BALAJI DHAM PRIYADARSHINI
                           COLONY,     CHHINDWARA       (MADHYA
                           PRADESH)

                                                                    .....PETITIONER
                            (BY SHRI M.K. RAJAK - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH PRINCIPAL ECRETARY
                                 VALLABH     BHAWAN   BHOPAL
                                 (MADHYA PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE
                                 POLICE HEADQUARTERS BHOPAL
                                 (MADHYA PRADESH)

                           3.    COMMANDANT 8TH BTN SAF DISTT.
                                 CHHINDWARA (MADHYA PRADESH)

                           4.    DISTRICT TREASURY ACCOUNTS AND
                                 PENSION    OFFICER  CHHINDWRA
                                 DISTT.   CHHINDWARA   (MADHYA
                                 PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 24583 of 2021
                           BETWEEN:-



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     456


                           ISHWARDIN VERMA S/O LATE SHRI
                           DASRATH PRASAD VERMA, AGED ABOUT 65
                           YEARS, OCCUPATION: RETIRED R/O GURH
                           ROAD, NEAR JHANKAAR TALKIES, REWA
                           (M.P.) (MADHYA PRADESH)

                                                                     .....PETITIONER
                           (BY SHRI ARUNODAYA SINGH - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH PRINCIPAL SECRETARY
                                 AGRICULTURE      DEPARTMENT,
                                 VALLABH BHAWAN BHOPAL MP
                                 (MADHYA PRADESH)

                           2.    OFFICE OF ACCOUNTANT GENERAL
                                 THR.   ACCOUNTANT     GENERAL
                                 GWALIOR (MADHYA PRADESH)

                           3.    JOINT DIRECTOR DIRECTORATE OF
                                 TREASURY AND ACCOUNTS REWA
                                 (MADHYA PRADESH)

                           4.    DISTRICT TREASURY OFFICER THR.
                                 DEPUTY     DISTRICT    OFFICER
                                 TEONTHAR DISTT. REWA (MADHYA
                                 PRADESH)

                           5.    SUB      DIVISIONAL      OFFICER
                                 (AGRICULTURE)       THR.     SUB
                                 DIVISIONAL   OFFICER   TEONTHAR
                                 DISTT. REWA (MADHYA PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 25015 of 2021
                           BETWEEN:-
                           SAGAR VISHWAKARMA S/O SHRI RAMESH
                           VISHWAKARMA, AGED ABOUT 22 YEARS,
                           OCCUPATION: UNEMPLOYED WARD NO 15
                           NAGAR PARISHAD SIRMOUR DISTRICT
                           REWA MP (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI A.K. PANDEY - ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    457


                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR PRINCIPAL SECRETARY SCHOOL
                                 EDUCATION DEPARTMENT VALLABH
                                 BHAWAN      BHOPAL     (MADHYA
                                 PRADESH)

                           2.    COMMISSIONER            PUBLIC
                                 INSTRUCTION,  GAUTAM    NAGAR
                                 BHOPAL (MADHYA PRADESH)

                           3.    DISTRICT EDUCATION OFFICER REWA
                                 DISTT-REWA (MADHYA PRADESH)

                           4.    DISTRICT PENSION OFFICER REWA
                                 DISTT-REWA (MADHYA PRADESH)

                                                                 .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 24562 of 2021
                           BETWEEN:-
                           RAKESH TIWARI S/O LATE SHRI HARI
                           NARAYAN TIWARI, AGED ABOUT 66 YEARS,
                           OCCUPATION: RETIRED FOREST GUARD R/O
                           E-34 SUBHASH COLONY, ASHOKA GARDEN,
                           BHOPAL (MADHYA PRADESH)

                                                                   .....PETITIONER
                            (BY SMT. AMRIT RUPRAH - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH PRINCIPAL SECRETARY
                                 FOREST DEPARTMENT GOVERNMENT
                                 OF M.P. MANTRALAYA VALLABH
                                 BHAWAN     BHOPAL    (MADHYA
                                 PRADESH)

                           2.    PRINCIPAL CHIEF CONSERVATOR OF
                                 FORESTS BHOPAL SATPUDA BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           3.    DISTRICT    PENSION    OFFICER
                                 DISTRICT TREASURY DISTT.BHOPAL
                                 (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   458


                           4.    ACCOUNTANT GENERAL OF M.P.
                                 GWALIOR DISTT.GWALIOR (MADHYA
                                 PRADESH)

                           5.    THROUGH ITS BRANCH MANAGER
                                 CENTRAL    BANK   OF     INDIA
                                 IBRAHIMPURA      DISTT.BHOPAL
                                 (MADHYA PRADESH)

                                                                  .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS.1 TO 4 AND MS. SUDIPTA CHOUBEY -
                           ADVOCATE FOR RESPONDENT NO.5)

                                          WRIT PETITION No. 25980 of 2021
                           BETWEEN:-
                           SMT MALTI DIXIT W/O LATE SHRI DURGA
                           PRASAD DIXIT, AGED ABOUT 69 YEARS,
                           OCCUPATION: HOUSEWIFE R/O. H. NO. 13,
                           SAROJ NAGAR JYARAT NAKA JABALPUR
                           ROAD SEONI (MADHYA PRADESH)

                                                                    .....PETITIONER
                           (BY SHRI A.K. CHATURVEDI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR PRINCIPAL SECRETARY DEPT. OF
                                 FINANCE VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           2.    THE DISTRICT TREASURY OFFICER,
                                 SEONI DISTRICT TREASURY DISTT.
                                 (MADHYA PRADESH)

                           3.    THE UNION BANK OF INDIA,THROUGH
                                 ITS REGIONAL/BRANCH MANAGER,
                                 STATE FOREST RESEARCH INSTITUTE,
                                 JABALPUR    REGIONAL     BRANCH
                                 RUSSEL CHOWK,M NAPIER TOWN,
                                 JABALPUR (MADHYA PRADESH)

                           4.    THE  UNION   BANK OF  INDIA,
                                 THROUGH ITS BRANCH MANAGER,
                                 BRANCH SEONI BRANCH SEONI
                                 (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    459


                           5.    THE DIRCTOR, THE DIRECTORATE OF
                                 PENSION, PROVIDENT FUND AND
                                 INSURANCE, PROVIDENT FUND AND
                                 INSURANCE, (MADHYA PRADESH)

                           6.    DISTRICT   EDUCATION     OFFICER
                                 DISTT. SEONI(MP) DISTT. SEONI(MP)
                                 (MADHYA PRADESH)

                                                                   .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS. 1,2,5 AND 6 AND SHRI S.K. SHRIVASTAVA-
                           ADVOCATE FOR RESPONDENT NOS.3 AND 4)

                                          WRIT PETITION No. 26441 of 2021
                           BETWEEN:-
                           KASHIRAM S/O SHRI MULLURAM MALVIYA,
                           AGED ABOUT 63 YEARS, OCCUPATION:
                           RETIRED A.S.I. GOPALPUR, WARD NO. 4,
                           TEH. RAISEN (MADHYA PRADESH)

                                                                     .....PETITIONER
                           (BY SHRI A.K. CHATURVEDI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 PRINCIPAL SECRETARY VALLABH
                                 BHAWAN     BHOPAL   (MADHYA
                                 PRADESH)

                           2.    DIRECTOR GENERAL OF POLICE PHQ
                                 LAL PARADE GROUND LAL PARADE
                                 GROUND, JAHANGIRABAD BHOPAL
                                 MP (MADHYA PRADESH)

                           3.    INSPECTOR GENERAL OF POLICE OLD
                                 SECRETARIALS BHOPAL R/O H.NO.
                                 36/19, NEAR    PRIME    SCHOOL
                                 BAIRAGARH HUZUR BHOPAL MP
                                 (MADHYA PRADESH)

                           4.    SUPERINTENDANT OF POLICE RAISEN
                                 DISTT-RAISEN(MP)       (MADHYA
                                 PRADESH)

                           5.    DISTRICT   TREASURY     OFFICER
                                 RAISEN DISTT-RAISEN MP (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     460


                                 PRADESH)

                           6.    DISTRCIT PENSION OFFICER RAISEN
                                 DISTT-RAISEN    MP     (MADHYA
                                 PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 26756 of 2021
                           BETWEEN:-
                           SUDHAKAR      PATHEKAR     S/O  SHRI
                           NANAKRAM PATHEKAR, AGED ABOUT 61
                           YEARS,  OCCUPATION:     RETIRED  SUB
                           ENGINEER   GRAMIN     YANTRIKI  SEVA
                           MULTAI DISTT. BETUL (MADHYA PRADESH)

                                                                     .....PETITIONER
                            (BY SHRI JITENDRA ARYA - ADVOCATE )
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR.    PRINCIPAL  SECRETARY
                                 DEPARTMENT OF PWD VALLABH
                                 BHAWAN      BHOPAL   (MADHYA
                                 PRADESH)

                           2.    COLLECTOR DISTT BETUL MP DISTT
                                 BETUL MP (MADHYA PRADESH)

                           3.    EXECUTIVE    ENGINEER    GRAMIN
                                 YANTRIKI SEVA MULTAI, DIST.BETUL
                                 (MADHYA PRADESH)

                           4.    SUB DIVISIONAL OFFICER REVENUE
                                 AND ASSISTANT RETURNING OFFICER
                                 DISTT BETUL MP (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER DISTT
                                 BETUL(MP)    DISTT    BETUL(MP)
                                 (MADHYA PRADESH)

                                                                   .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 26767 of 2021
                           BETWEEN:-


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     461


                           MANJULA JANSON W/O SHRI ANIL PHILIPS,
                           AGED ABOUT 63 YEARS, OCCUPATION:
                           ASSISTANT  TEACHER   (RETIRED)   R/O
                           SUBHASH WARD HAMLAPUR, BETUL DISTT.
                           BETUL (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI D.K. TRIPATHI - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THR. PRINCIPAL SECRETARY SCHOOL
                                 EDUCATION           DEPARTMENT
                                 MANTRALAY     VALLABH   BHAWAN
                                 (MADHYA PRADESH)

                           2.    DIRECTOR  EDUCATION           OFFICER
                                 BETUL DISTT. BETUL           (MADHYA
                                 PRADESH)

                           3.    DISTRICT PENSION OFFICER BETUL
                                 BETUL (MADHYA PRADESH)

                           4.    PRINCIPAL M.LB. GIRLS H.S.S SCHOOL
                                 EDUCATION DEPARTMENT BETUL
                                 (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 27409 of 2021
                           BETWEEN:-
                           HAMID BAX S/O NABI BAX, AGED ABOUT 63
                           YEARS, OCCUPATION: RETIRED AS ASST.
                           TEACHER     GOTV.PRIMARY      SCHOOL
                           SITAPAR WARD NO 11 CHOURAI DISTT.
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI R.S. YADAV - ADVOCATE)
                                AND
                           1.    THE STATE OF MADHYA PRADESH
                                 THROUGH     THE     PRINCIPAL
                                 SECRETARY  DEPT. OF   SCHOOL
                                 EDUCATION  VALLABH   BHAWAN




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                  462


                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER            PUBLIC
                                INSTRUCTION   GAUTAM    NAGAR,
                                BHOPAL(MP) (MADHYA PRADESH)

                           3.   JOINT     DIRECTOR     TREASURY
                                ,ACCOUNT AND PENSION JABALPUR
                                DIVISION,   DISTT-JABALPUR   MP
                                (MADHYA PRADESH)

                           4.   THE TREASURY OFFICER DISTT.
                                CHHINDWARA     (MP)    DISTT.
                                CHHINDWARA   (MP)   (MADHYA
                                PRADESH)

                           5.   DISTRICT PENSION OFFICER OFFICE
                                OF         PENSION,       DISTT.
                                CHHINDWARA(MP)            DISTT.
                                CHHINDWARA(MP)         (MADHYA
                                PRADESH)

                           6.   DISTRICT  EDUCATION   OFFICER
                                DISTT. CHHINDWARA (MP) DISTT.
                                CHHINDWARA(MP)       (MADHYA
                                PRADESH)

                           7.   BLOCK     EDUCATION     OFFICER
                                CHOURAI DISTT. CHHINDWARA(MP)
                                DISTT. CHHINDWARA (MP) (MADHYA
                                PRADESH)

                           8.   SANKUL    PRACHARYA    GOVT
                                EXCELLENCE HIGHER SECONDARY
                                SCHOOL,     CHOURAI   DISTT.
                                CHHINDWARA (MP)

                                                                  .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)


                                           WRIT PETITION No. 27127 of 2021
                           BETWEEN:-
                           DIWAKAR PRASAD PANDEY S/O SHRI
                           TRIVENI PRASAD PANDEY, AGED ABOUT 62
                           YEARS, OCCUPATION: RETITRED SUBEDAR
                           (ANKIK) VILLAGE AND POST LOHI DISTT.
                           (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    463


                                                                        .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                HOME AND AFFAIRS DEPT. VALLABH
                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           2.   STATE OF MADHYA PRADESH THR.
                                ITS    PRINCIPAL    SECRETARY
                                DEPARTMENT       OF    FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   INSPECTOR GENERAL OF POLICE
                                SPECIAL ARMED FORCES JABLPUR
                                ZONE, (MADHYA PRADESH)

                           4.   COMMANDANT 9TH BATTALION SAF
                                DISTT-REWA (MADHYA PRADESH)

                           5.   DISTRICT PENSION OFFICER REWA
                                DISTT-REWA (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 27384 of 2021
                           BETWEEN:-
                           SMT. SAROJ NAMDEO W/O LATE SHRI
                           RAJKUMAR NAMDEO, AGED ABOUT 57
                           YEARS, OCCUPATION: HOUSEWIFE, R/O
                           VETERINARY HOSPITAL ROAD, NEAR
                           DEVIJI KA MANDIR WARD NO.2 RAJPUT
                           COLONY    BARELI,  DISTRICT-RAISEN
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI SITRAM GARG - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                HOME DEPTT. VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    464


                           2.   D.I.G. RAISEN RANGE HOSHANGABAD
                                (MADHYA PRADESH)

                           3.   SUPERINTENDENT OF POLICE RAISEN
                                DISTT.RAISEN (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 28211 of 2021
                           BETWEEN:-
                           B L CHOUDHARY S/O LATE RANCHHODDAS
                           CHOUDHARY, AGED ABOUT 68 YEARS,
                           OCCUPATION: RETIRED ASSISTANT GRADE
                           2 PUBLIC WORKS DEPT SHIKSHAK COLONY
                           KHARJI ROAD CHHINDAWARA (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI A.K. CHAKARVARTI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                PUBLIC WORK DEPT. VALLABH
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)

                           2.   EXECUTIVE    ENGINEER   PUBLIC
                                WORKS    DEPARTMENT   (BHA./SA.)
                                DIVISION CHHINDWARA (MADHYA
                                PRADESH)

                           3.   DSITRICT   TREASURY   OFFICER
                                CHHINDWARA, DISTT-CHHINDWARA
                                (MADHYA PRADESH)

                           4.   CENTRAL BANK OF INDIA THR. ITS
                                BRANCH    MANAGER     BRANCH
                                CHHINDWARA (MADHYA PRADESH)

                           5.   DISTRICT    PENSION  OFFICER
                                CHHINDWARA DISTT-CHHINDWARA
                                (MADHYA PRADESH)

                           6.   CHIEF   ACCOUNTANT   GENERAL
                                (PRADHAN       MAHALEKHAKAR)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    465


                                (LEKHA./ HAQ.) I 53 ARERA HILLS
                                HOSHANGBAD      ROAD    BHOPAL
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - ADVOCATE FOR RESPONDENT NOS.1
                           TO 3, SHRI KAPIL DUGGAL - ADVOCATE FOR RESPONDENT
                           NO.4 AND SHRI PRADEEP SINGH - ADVOCATE FOR
                           RESPONDENT NO.6)

                                            WRIT PETITION No. 28610 of 2021
                           BETWEEN:-
                           DR. SITARA KHAN @ SARITA MESHRAM W/O
                           LATE JITENDRA KUMAR MESHRAM, AGED
                           ABOUT     48    YEARS,    OCCUPATION:
                           HOUSEWIFE, R/O RAHEJA RESIDENCY, I-
                           1003,    AVANTI     VIHAR,     RAIPUR
                           (CHHATTISGARH)

                                                                      .....PETITIONER
                            (BY SHRI ANOOP NAIR - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH   SECRETARY   HIGHER
                                EDUCATION    DEPTT. VALLABH
                                BHAWAN     BHOPAL   (MADHYA
                                PRADESH)

                           2.   INDIRA GANDHI NATIONAL OPEN
                                UNIVERSITY , MAIDAN GARHI, NEW
                                DELHI (DELHI)

                           3.   INDIRA GANDHI NATIONAL OPEN
                                UNIVERSITY THR. ITS COORDINATOR
                                IGNOU     USSC     1560D    GOVT.
                                P.G.COLLEGE    SEONI     (MADHYA
                                PRADESH)

                           4.   GOVT. POST GRADUATE COLLEGE
                                THR.   PRINCIPAL  DISTT-SEONI
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS.1 AND 4 AND SHRI. P.C. CHANDAK -
                           ADVOCATE FOR RESPONDENT NOS.2 AND 3)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     466


                                             WRIT PETITION No. 29284 of 2021
                           BETWEEN:-
                           OM PRAKASH THAKUR S/O MOTILAL
                           THAKUR,  AGED   ABOUT   66   YEARS,
                           OCCUPATION: RETIRED INSPECTOR, R/O
                           LIG 182 NYAS COLONY ITARSI DISTT.
                           HOSHANGABAD (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI L.N. SAKLE - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THR.  ITS  SECRETARY  FINANCE
                                DEPARTMENT        MANTRALAYA
                                VALLABH     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   SUPERINTENDENT   OF    POLICE,
                                HOSHANGABAD             DISTT-
                                HOSHANGABAD (MADHYA PRADESH)

                           3.   DISTRICT   PENSION    OFFICER
                                HOSHANGABAD             DISTT-
                                HOSHANGABAD (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 29269 of 2021
                           BETWEEN:-
                           VINOD KUMAR TIWARI S/O S.K.TIWARI,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           RTD.ASST.ENGINEER   R.E.S.NARSINGHPUR
                           SUBHASH COLONY, NIRANJAN WARD
                           KARELI,         DISTRICT-NARSINGHPUR
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI VIKAS SHARMA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH SECRETARY PANCHAYAT
                                AND RURAL DEV.DEPTT. VALLABH
                                BHAWAN     BHOPAL    (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    467


                                PRADESH)

                           2.   COMMISSIONER PANCHAYAT AND
                                RURAL DEVELOPMENT DEPARTMENT
                                SATPURA BHAWAN BHOPAL (MADHYA
                                PRADESH)

                           3.   THE   COLLECTOR   NARSINGHPUR
                                NARSINGH     BHAWAN,     DISTT
                                NARSINGHPUR (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER CIVIL
                                LINES     DISTT-NARSINGHPUR(MP)
                                (MADHYA PRADESH)

                           5.   EXECUTIVE   ENGINEER   RURAL
                                ENGINEERING DEPARTMENT DISTT-
                                NARSINGHPUR(MP)      (MADHYA
                                PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 14251 of 2023
                           BETWEEN:-
                           PRAMILA  MISHRA   W/O   LATE    SHRI
                           RAMMANI MISHRA, AGED ABOUT 71 YEARS,
                           OCCUPATION: HOUSEWIFE, R/O VILLAGE
                           POST BHAMRA DISTRICT REWA (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                            (BY MS. SONAL PATEL - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY WATER
                                RESOURCE    DEPARTMENT  R/O
                                BHOPAL (MADHYA PRADESH)

                           2.   THE ENGINEER IN CHIEF WATER
                                RESOURCE DEPARTMENT BHOPAL
                                (MADHYA PRADESH)

                           3.   THE   CHIEF  ENGINEER   GANGA
                                KACHHAR     WATER    RESOURCE
                                DEPARTMENT    REWA    (MADHYA




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   468


                                PRADESH)

                           4.   THE EXECUTIVE ENGINEER WATER
                                RESOURCE   DEPARTMENT   REWA
                                (MADHYA PRADESH)

                           5.   TREASURY AND PENSION OFFICER
                                REWA DISTRICT REWA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 2544 of 2022
                           BETWEEN:-
                           RAMLAL AHIRWAR S/O SHRI SUMESHWAR
                           AHIRWAR, AGED ABOUT 64 YEARS,
                           OCCUPATION: TEACHER VILLAGE, R/O
                           GOHATA TEH. TEOTHAR DIST. REWA
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI MANOJ KUMAR PANDEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                SCHOOL AND EDUCATION DEPT.
                                MINISTRY    VALLABH     BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   ACCOUNTANT GENERAL OF        M.P.
                                GWALIOR (MADHYA PRADESH)

                           3.   DIVISIONAL CONCERNED OFFICER
                                DIVISION  REWA   DISTT. REWA
                                (MADHYA PRADESH)

                           4.   DISTRICT       PENSION/TREASURY
                                OFFICER REWA (MADHYA PRADESH)

                           5.   DISTRICT  EDUCATION   OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    469


                                            WRIT PETITION No. 4154 of 2022
                           BETWEEN:-
                           SMT. JAYMANTI VERMA W/O LATE LALLU
                           PRASAD, AGED ABOUT 70 YEARS, R/O
                           VILLAGE AND POST BADWAR, TEH. AND
                           DIST. REWA (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI RAKESH PANDEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH    SECRETARY  FOREST
                                DEPTT. VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           2.   DIVISIONAL FOREST OFFICER (DFO)
                                FOREST   OFFICE,  SATNA   (M.P.)
                                (MADHYA PRADESH)

                           3.   TREASURY    OFFICER    DISTRICT
                                TREASURY OFFICE DISTRICT SATNA
                                (MADHYA PRADESH)

                           4.   THE BRANCH MANAGER UNION BANK
                                OF INDIA SAMNA, NEAR PTS GROUND
                                DISTRICT REWA (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS.1 TO 3 )

                                            WRIT PETITION No. 2393 of 2022
                           BETWEEN:-
                           SHIV CHARAN PATEL S/O LATE K.L. PATEL,
                           AGED ABOUT 63 YEARS, OCCUPATION:
                           RETIRED     SUB    INSPECTOR       O/O
                           SUPERINTENDENT OF POLICE JABALPUR,
                           R/O SAMDARIYA COLONY KACHGHAR
                           CIVIL   LINES   JABALPUR     (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)
                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      470


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                HOME    DEPARTMENT  MINISTRY
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   ACCOUNTANT   GENERAL     LEKHA
                                AVAM     HAKHDARI     GWALIOR
                                GWALIOR (MADHYA PRADESH)

                           3.   JOINT    DIRECTOR    TREASURY,
                                ACCOUNTS, AND PENSION JABALPUR
                                JABALPUR (MADHYA PRADESH)

                           4.   DISTRICT    PENSION           OFFICER
                                JABALPUR   DISTRICT          JABALPUR
                                (MADHYA PRADESH)

                           5.   SUPERINTENDENT    OF   POLICE
                                JABALPUR   DISTRICT  JABALPUR
                                (MADHYA PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 3758 of 2022
                           BETWEEN:-
                           BASANT LAL RAJAK S/O SHRI UDAYBHAN
                           RAJAK,   AGED   ABOUT    63  YEARS,
                           OCCUPATION: RETIRED SERVICEMAN R/O
                           VILLAGE   POST   VEERADEI,   TEHSIL
                           HANUMANA, VEERADEI, REWA (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI S.U. BAIG - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                TRIBAL   WELFARE    DEPARTMENT
                                VALLABH      BHAWAN      BHOPAL
                                (MADHYA PRADESH)

                           2.   COLLECTOR SINGRAULI DISTRICT-
                                SINGRAULI (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   471


                           3.   COMMISSIONER TRIBAL WELFARE
                                DEPARTMENT DISTRICT-SINGRAULI
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION     OFFICER
                                SINGRAULI    DISTRICT-SINGRAULI
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 4897 of 2022
                           BETWEEN:-
                           S.N. PANDEY S/O LATE KAILASH PRASAD
                           PANDEY,   AGED    ABOUT   62  YEARS,
                           OCCUPATION: RETIRED ASSISTANT GRADE
                           II COLLECTOR OFFICE, REWA (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI GOPAL SINGH BAGHEL - ADVOCATE )
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                REVENUE DEPARTMENT VALLABH
                                BHAWAN,    BHOPAL   (MADHYA
                                PRADESH)

                           2.   COMMISSIONER   REWA   DIVISION
                                REWA (MADHYA PRADESH)

                           3.   COLLECTOR REWA DISTRICT REWA
                                (MADHYA PRADESH)

                           4.   DIVISIONAL     JOINT   DIRECTOR
                                TREASURY AND ACCOUNTS, REWA
                                DIVISION, DISTRICT-REWA (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 4899 of 2022
                           BETWEEN:-
                           PRASOON SAXENA S/O LATE P.B. SAXENA,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     472


                           AGED ABOUT 65 YEARS, OCCUPATION:
                           RETIRED JUNIOR ACCOUNT OFFICER, R/O
                           97(A) SECTOR SHAKUNTALA NAGAR RAJ
                           HARSH COLONY NEAR RAJKAMAL SCHOOL
                           KOLAR ROAD BHOPAL (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI A.P. PANDEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY FINANCE
                                DEPARTMENT        MANTRALAYA
                                VALLABH     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   SECRETARY           GOVERNOR
                                SECRETARIATES  (FINANCE)  RAJ
                                BHAWAN     BHOPAL     (MADHYA
                                PRADESH)

                           3.   COMMISSIONER   SANCHALNALAYA
                                ACCOUNT AND TREASURY PARYAVAS
                                BHAWAN     BHOPAL     (MADHYA
                                PRADESH)

                           4.   DIRECTOR PENSION BHAVISYA NIDHI
                                KISAN   BHAWAN    ARERA   HILLS
                                BHOPAL (MADHYA PRADESH)

                           5.   JOINT DIRECTOR ACCOUNT AND
                                TREASUTY (PENSION) DIVISIONAL
                                OFFICE SATPURA BHAWAN BHOPAL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 5603 of 2022
                           BETWEEN:-
                           RAJENDRA KUMAR BIJORIYA S/O SHRI
                           GANGARAM BIJORIYA, AGED ABOUT 65
                           YEARS, OCCUPATION: RETIRED LAND
                           CONSERVATION SURVEY OFFICER, R/O
                           MAHENDRA   BHAWAN    CHANAKYAPURI
                           SEHORE (MADHYA PRADESH)

                                                                       .....PETITIONER


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    473


                            (BY SHRI SAURABH TIWARI - ADVOCATE)
                                AND
                           1.   THE   DIRECTOR   OF   FARMER
                                WELFARE    AND   AGRICULTURE
                                DEVELOPMENT DISTRICT BHOPAL
                                (MADHYA PRADESH)

                           2.   JOINT DIRECTOR FARMER WELFARE
                                AND AGRICULTURE DEPARTMENT
                                DIVISION    BHOPAL    (MADHYA
                                PRADESH)

                           3.   ACCOUNTANT GENERAL OF M.P.
                                JHANSI ROAD GWALIOR (MADHYA
                                PRADESH)

                           4.   JOINT     DIRECTOR     TREASURY
                                ACCOUNT AND PENSION JABALPUR
                                DIVISION,      DISTRICT-JABALPUR
                                (MADHYA PRADESH)

                           5.   DISTRICT   TREASURY     OFFICER
                                BHOPAL DISTRICT-BHOPAL (MADHYA
                                PRADESH)

                           6.   DISTRICT PENSION OFFICER BHOPAL
                                DISTRICT-BHOPAL         (MADHYA
                                PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 6471 of 2022
                           BETWEEN:-
                           SURENDRA KUMAR TRIPATHI S/O SHRI
                           SUDARSHAN PRASAD TRIPATHI, AGED
                           ABOUT 65 YEARS, OCCUPATION: RETIRED
                           PEON, R/O VILLAGE BARAON POLICE
                           STATION   SHAHPUR   DISTRICT  REWA
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI ARUNODAYA SINGH - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    474


                                THROUGH PRINCIPAL SECRETARY
                                SCHOOL EDUCATION DEPARTMENT
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   OFFICE OF ACCOUNTANT GENERAL
                                THROUGH ACCOUNTANT GENERAL
                                GWALIOR (MADHYA PRADESH)

                           3.   OFFICE    OF   JOINT  DIRECTOR
                                (TREASURY     AND    ACCOUNTS)
                                THROUGH JOINT DIRECTOR REWA
                                DIVISION DISTRICT REWA (MADHYA
                                PRADESH)

                           4.   OFFICE OF PENSION DISBURSEMENT
                                OFFICER    DIVISIONAL   OFFICER
                                DISTRICT REWA (MADHYA PRADESH)

                           5.   OFFICE OF DISTRICT EDUCATION
                                OFFICER   SCHOOL     EDUCATION
                                DEPARTMENT    DISTRICT   REWA
                                (MADHYA PRADESH)

                           6.   GOVERNMENT HIGHER SECONDARY
                                SCHOOL THROUGH ITS PRINIPAL
                                BARAON HANUMANA DISTRICT REWA
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)


                                            WRIT PETITION No. 8320 of 2022
                           BETWEEN:-
                           BALRAM TIWARI S/O LATE C. TIWARI, AGED
                           ABOUT 69 YEARS, OCCUPATION: RETIRED
                           DATA ASSISTANT R/O HOUSING BOARD
                           COLONY CHHINDWARA ROAD NEAR POOJA
                           PLASTER TEHSIL AND DISTRICT- SEONI,
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI PRATEEK DUBEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   475


                                WATER RESOURCE DEPARTMENT
                                VALLABH     BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           2.   THE ENGINEER IN CHIEF, WATER
                                RESOURCE DEPARTMENT, BHOPAL
                                TULSI NAGAR, BHOPAL (MADHYA
                                PRADESH)

                           3.   THE CHIEF ENGINEER, BAIN GANGA
                                KACCHAR,    WATER    RESOURCES
                                DEPARTMENT,   SEONI    DISTRICT-
                                SEONI(MADHYA PRADESH)

                           4.   THE EXECUTIVE ENGINEER, WATER
                                RESOURCE   DEPARTMENT,    SEONI
                                DIVISION   1,    DISTRICT-SEONI
                                (MADHYA PRADESH)

                           5.   THE EXECUTIVE ENGINEER, PENCH
                                DIVERSION   BANDH   DIVISION-1,
                                TEHSIL    CHORAI,     DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                           6.   THE DISTRICT PENSION OFFICER,
                                CHHINDWARA            DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                           7.   THE JOINT DIRECTOR, TREASURY
                                AND ACCOUNTS, JABALPUR DISTRICT-
                                JABALPUR (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 8432 of 2022
                           BETWEEN:-
                           SMT. ANJUMAN KHANAM W/O LATE SHRI
                           RAFI UJJAMA KHAN, AGED ABOUT 62
                           YEARS, OCCUPATION: HOUSE WIFE R/O
                           MAIN ROAD, WAIDHAN, POLICE STATION
                           WAIDHAN, SINGRAULI DISTT. SINGRAULI
                           M.P. (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI AJEET KUMAR SINGH - ADVOCATE)
                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                  476


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPARTMENT    OF   EDUCATION
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   THE     COLLECTOR      SINGRAULI
                                DISTRICT   SINGRAUL     (MADHYA
                                PRADESH)

                           3.   DISTRICT    EDUCATION  OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                SINGRAULI (MADHYA PRADESH)

                           4.   DISTRICT   TRESSURY      OFFICER
                                SINGRAULI  DISTRICT    SINGRAULI
                                (MADHYA PRADESH)

                           5.   UNION BANK OF INDIA THROUGH ITS
                                BRANCH MANAGER HOTEL RAJ
                                KAMAL COMPLEX VINDHYANAGAR
                                ROAD WAIDHAN DISTRICT SINGRAULI
                                M.P. (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS.1 TO 4)

                                           WRIT PETITION No. 10427 of 2022
                           BETWEEN:-
                           ARVIND TIWARI S/O LATE SHRI GANESH
                           PRASAD TIWARI, AGED ABOUT 63 YEARS,
                           OCCUPATION: DSP (RETIRED), R/O WARD
                           NO. 4, REWA ROAD, NEAR VIRAT MANDIR,
                           SOHAGPUR, DISTT. SHAHDOL (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI DEVENDRA KUMAR TRIPATHI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                HOME DEPARTMENT MANTRALAYA
                                VALLABH    BHAWAN,   BHOPAL
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    477


                           2.   DIRECTOR GENERAL OF POLICE
                                HEADQUARTERS     JAHANGIRABAD
                                BHOPAL (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 10883 of 2022
                           BETWEEN:-
                           LALJI SHUKLA S/O LATE SHRI SHIV MURTI
                           PRASAD SHUKLA, AGED ABOUT 67 YEARS,
                           OCCUPATION:      RETIRED     REVENUE
                           INSPECTOR    DISTRICT   UMARIYA    AT
                           PRESENT R/O VILLAGE AND POST MOHARI
                           KATRA P.S. AND TAHSIL AMARPATAN
                           DISTRICT SATNA (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI VIDYA PRASAD - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY LAND
                                AND    REVENUE    DEPARTMENT
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   THE   COMMISSIONER        REVENUE
                                DEPARTMENT     M.P.       GWALIOR
                                (MADHYA PRADESH)

                           3.   THE     COLLECTOR   LAND    AND
                                REVENUE DEPARTMENT, UMARIYA
                                DISTT. UMARIYA (MADHYA PRADESH)

                           4.   THE      SUPERINTENDENT     OF
                                BHUABHILEKH    UMARIYA   DISTT.
                                UMARIYA (MADHYA PRADESH)

                           5.   ACCOUNTANT     AND     GENERAL
                                ACCOUNT   AND    PENSION  LAND
                                REVENUE 2ND HAKDARI, GWALIOR
                                (MADHYA PRADESH)

                           6.   DISTRICT TREASURY OFFICER LAND
                                REVENUE DEPARTMENT UMARIYA
                                DISTT. UMARIYA (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   478


                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 11582 of 2022
                           BETWEEN:-
                           HARIRAM UIKEY S/O SHRI SUKHDAS UIKEY,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           RETIRED CHOWKIDAR, R/O WARD NO. 8
                           KUAA BADLALD GRAM DOIYAKHEDA POST
                           DELAKHARI       TAMIYA      DISTRICT
                           CHHINDWARA (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI MAHENDRA PATERIYA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY     PUBLIC    WORKS
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   ENGINEER IN CHIEF, PUBLIC WORKS
                                DEPARTMENT ARERA HILLS BHOPAL,
                                (MADHYA PRADESH)

                           3.   THE    EXECUTIVE ENGINEER(B/R),
                                PUBLIC    WORKS   DEPARTMENT
                                DIVISION CHHINDWARA, DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                           4.   THE DISTRICT PENSION OFFICER,
                                CHHINDWARA            DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 13528 of 2022
                           BETWEEN:-
                           RAMESH KUMAR PATEL S/O LATE SHRI
                           ANGAD PRASAD PATEL, AGED ABOUT 64
                           YEARS, OCCUPATION: RETIRED ASSISANT
                           SUB INSPECTOR O/O SUPERINTENDENT OF
                           POICE SHAHDOL R/O QR. NO. F/104, POLICE
                           LINE SHAHDOL, DISTRICT SHAHDOL (M.P.)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    479


                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                HOME     DEPARTMENT     MINISTRY
                                VALLABH BHAWAN BHPAL (MADHYA
                                PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                HEADQUARTERS BHOPAL (MADHYA
                                PRADESH)

                           3.   JOINT DIRECTOR DIRECTORATE OF
                                TREASURY AND ACCOUNTS PENSION
                                JABALPUR (MADHYA PRADESH)

                           4.   DISTRICT      PENSION      OFFICER
                                DISTRICT     SHAHDOL      (MADHYA
                                PRADESH)

                           5.   SUPERINTENDANT    OF    POLICE
                                HEADQUARTERS DISTRICT SHAHDOL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 13459 of 2022
                           BETWEEN:-
                           ANJANA SHARMA W/O PRAMOD SHARMA,
                           AGED ABOUT 65 YEARS, R/O 113-B NYAY
                           NAGAR    EXTENSION    NEAR MALVIYA
                           PETROL PUMP INDORE DISTRICT INDORE
                           M.P. (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI ATUL CHOUDHARI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                GOVERNMENT   OF   M.P.  M.P.
                                COOPERATIVE      DEPARTMENT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     480


                                VALLABH BHAWAN         BHOPAL   M.P.
                                (MADHYA PRADESH)

                           2.   COMMISSIONER, COOPERATION AND
                                REGISTRAR    OF   COOPERATION
                                SOCIETIES VINDHYACHAL BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   MANAGER, DISTRICT COOPERATIVE
                                CENTRAL     BANK     MARYADIT
                                HOSHANGABAD    ROAD,  DISTRICT
                                HOSHANGABAD (MADHYA PRADESH)

                           4.   CHIEF    EXECUTIVE    OFFICER,
                                COOPERATIVE   CENTRAL    BANK
                                MARYADIT HOSHANGABAD ROAD,
                                DISTRICT HOSHANGABAD (MADHYA
                                PRADESH)

                           5.   SUB    REGISTAR,   COOPERATIVE
                                SOCIETIES, HOSHANGABAD DISTRICT-
                                HOSHANGABAD (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS.1, 2 AND 5 AND SHRI S.K. SHARMA -
                           ADVOCATE FOR RESPONDENT NOS.3 AND 4)

                                             WRIT PETITION No. 13531 of 2022
                           BETWEEN:-
                           RAMSWAROOP LODHI S/O SHRI PANCHAM
                           LAL LODHI, AGED ABOUT 63 YEARS,
                           OCCUPATION:    ASSISTANT     TEACHER
                           (RETIRED)    R/O       WARD      NO.8,
                           KACHHIYAKHERA,      POST     DEVARDA
                           BALDEVGARH      DISTT.    TIKAMGARH
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI J.P. SINGROL - ADVOCATE)
                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                SCHOOL     EDUCATION  DEPTT
                                VALLABH     BHAWAN,  BHOPAL
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   481


                           2.   DISTRICT  EDUCATION  OFFICER,
                                SCHOOL EDUCATION DEPARTMENT
                                DISTRICT TIKAMGARH  (MADHYA
                                PRADESH)

                           3.   PRINCIPAL,   GOVT. H.S.S.  HATA
                                DISTRICT   TIKAMGARH    (MADHYA
                                PRADESH)

                           4.   ACCOUNTANT GENERAL(A AND E) II,
                                M.P. GWALIOR LEKHA BHAWAN
                                JHANCHI RD GWALIOR (MADHYA
                                PRADESH)

                           5.   DISTRICT   PENSION    OFFICER,
                                TIKAMGARH DISTRICT TIKAMGARH
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 13671 of 2022
                           BETWEEN:-
                           AJAY KUMAR SANGAR S/O LATE SHRI R.K.
                           SANGAR,   AGED  ABOUT    63    YEARS,
                           OCCUPATION:     RETIRED       DEPUTY
                           SUPERINTENDENT OF POLICE, R/O E-5/167
                           ARERA    COLONY  BHOPAL     (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI MAHENDRA PATERIYA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY HOME
                                POLICE   DEPARTMENT  BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE M.P.
                                POLICE           HEADQUARTER
                                JAHANGIRABD BHOPAL (MADHYA
                                PRADESH)

                           3.   SUPERINTENDENT OF POLICE (RAIL)
                                THROUGH     BHOPAL    (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   482


                           4.   DIVISIONAL/DISTRICT        PENSION
                                OFFICER     THROUGH       SATPUDA
                                BHAWAN       BHOPAL      (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 14208 of 2022
                           BETWEEN:-
                           ROSHAN LAL TIWARI S/O LATE SHRI
                           CHANDRA SHEKHAR PRASAD TIWARI,
                           AGED ABOUT 64 YEARS, OCCUPATION:
                           RETIRED  UPPER DIVISION TEACHER
                           VILLAGE AND POST SALAIYA TEHSIL
                           CHURHAT DISTRICT SIDHI (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI MAMTA VERMA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRTARY
                                SCHOOL EDUCATION DEPARTMENT
                                VALLABH    BHAWAN      DISTRICT
                                BHOPAL (MADHYA PRADESH)

                           2.   DISTRICT    EDUCATION    OFFICER
                                SCHOOL EDUCATION DEPARTMENT
                                DISTRICT SIDHI (MADHYA PRADESH)

                           3.   DISTRICT   TREASURY    OFFICER
                                (PENSION) SIDHI DISTRICT SIDHI
                                (MADHYA PRADESH)

                           4.   ACCOUNTANT GENERAL (A AND E)
                                OFFICE OF A.G GWALIOR (MADHYA
                                PRADESH)

                           5.   PRINCIPAL       GOVT.     HIGHER
                                SECONDARY      SCHOOL    KAMARJI
                                SCHOOL EDUCATION DEPARTMENT
                                DISTRICT SIDHI (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    483



                                            WRIT PETITION No. 15003 of 2022
                           BETWEEN:-
                           CHHOTELAL GARG S/O SHRI RAMSAROJ
                           GARG,    AGED    ABOUT   62    YEARS,
                           OCCUPATION: MINIAL/PEON (RETIRED)
                           GOVT. HIGHER SECONDARY SCHOOL
                           (BOYS) BAIKUNTHPUR, DISTRICT- REWA,
                           R/O VILLAGE BAGDHA, TEHSIL- SIRMOUR,
                           DISTRICT- REWA (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI RAKESH DWIVEDI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY SCHOOL
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   JOINT     DIRECTOR       PUBLIC
                                INSTRUCTION REWA DIVISION, REWA
                                (MADHYA PRADESH)

                           3.   DISTRICT  EDUCATION    OFFICER
                                SCHOOL EDUCATION DISTRICT REWA
                                (MADHYA PRADESH)

                           4.   JOINT      DIRECTOR    TREASURY
                                ACCOUNTS AND PENSION REWA
                                DIVISION, REWA (MADHYA PRADESH)

                           5.   PRINCIPAL GOVERNMENT HIGHER
                                SECONDARY    SCHOOL,   (BOYS)
                                BAIKUNTHPUR   DISTRICT  REWA
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 15504 of 2022
                           BETWEEN:-
                           ABDUL NAIM S/O SHRI ABDUL HAMID KHAN,
                           AGED ABOUT 64 YEARS, OCCUPATION: RTD.
                           EMPLOYEE, R/O 9-A TAJ NAGAR OPPOSITE



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     484


                           SUGRA GARDEN NIPANIA ROAD INDORE
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI ANSHUL TIWARI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                GOVERNMENT OF MADHYA PRADESH
                                DEPARTMENT OF FOREST VALLABH
                                BHAWAN     DISTRICT   BHOPAL
                                (MADHYA PRADESH)

                           2.   CHIEF CONSERVATOR OF FOREST
                                KHANDWA    KHANDWA     CIRCLE
                                KHANDWA (MADHYA PRADESH)

                           3.   DISTRICT      FOREST        OFFICER
                                KHANDWA       GENERAL        FOREST
                                DIVISION     KHANDWA       (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 15810 of 2022
                           BETWEEN:-
                           SHYAMBADAN YADAV S/O LATE SHRI KAPIL
                           DEV YADAV, AGED ABOUT 64 YEARS,
                           OCCUPATION: RETIRED TRACER FROM THE
                           OFFICE  OF   SUPDT.   LAND   RECORD
                           COLLECTORATE     MANDLA,   DISTRICT-
                           MANDLA (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI K.L. PANDEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE      PRINCIPAL
                                SECRETARY    REVENUE     DEPT.
                                MANTRALAYA VALLABH BHAWAN
                                DISTRICT   BHOPAL     (MADHYA
                                PRADESH)

                           2.   THE COMMISSIONER, LAND RECORD



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    485


                                GWALIOR (MADHYA PRADESH)

                           3.   THE COLLECTOR (LAND RECORD),
                                MANDLA     DISTRICT  MANDLA
                                (MADHYA PRADESH)

                           4.   THE DISTRICT TREASURY OFFICER,
                                (PENSION AND ACCOUNT), MANDLA
                                DISTRICT    MANDLA    (MADHYA
                                PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 21753 of 2022
                           BETWEEN:-
                           BASANT LAL TIWARI S/O GANPATI PRASAD
                           TIWARI,   AGED   ABOUT    62   YEARS,
                           OCCUPATION:    RETIRED   AS    RURAL
                           AGRICULTURE EXTENSION OFFICER IN THE
                           O/O SENIOR AGRICULTURE DEVELOPMENT
                           OFFICER, BLOCK REWA, DISTRICT REWA
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI RAHUL MISHRA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                FINANCE             DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   THE JOINT DIRECTOR, TREASURY
                                AND ACCOUNTS REWA DIVISION
                                DISTRICT REWA (MADHYA PRADESH)

                           3.   THE DIVISIONAL DISTRICT PENSION
                                OFFICER, REWA DISTRICT REWA
                                (MADHYA PRADESH)

                           4.   THE SUB DIVISIONAL AGRICULTURE
                                OFFICER,   SUB  DIVISION  REWA
                                DISTRICT REWA (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   486



                                            WRIT PETITION No. 21678 of 2022
                           BETWEEN:-
                           S.G. NANDESHWAR S/O LATE SHRI GOGALU
                           JI NANDESHWAR, AGED ABOUT 81 YEARS,
                           OCCUPATION:   RETIRED    ACCOUNTANT
                           NORTH (T) FOREST DIVISION BALAGHAT
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI ASHISH KUMAR PATHAK - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH    SECRETARY    FOREST
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   COLLECTOR    BALAGHAT    (MADHYA
                                PRADESH)

                           3.   DIRECTOR  PENSION, PROVIDENT
                                FUND AND BIMA BHOPAL (MADHYA
                                PRADESH)

                           4.   DIVISIONAL   JOINT    DIRECTOR
                                TREASURY (PENSION), PROVIDENT
                                FUND AND BIMA KOSH AVAM LEKHA,
                                JABALPUR (MADHYA PRADESH)

                           5.   DISTRICT   TREASURY   OFFICER
                                BALAGHAT (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 18782 of 2022
                           BETWEEN:-
                           PRAMOD KUMAR MISHRA S/O SHRI R.P.
                           MISHRA,     AGED   ABOUT   66  YEARS,
                           OCCUPATION:      RETIRED    ASSISTANT
                           SUPRINTENDENT/SUBEDAR (M), R/O HOUSE
                           NO. 26/1304, CHHATRAPATI NAGAR, REWA,
                           SAMAN COLONY DIST. REWA, (MADHYA
                           PRADESH)

                                                                        .....PETITIONER


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    487


                            (BY SHRI A.K. CHATURVEDI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                FINANCE DEPARTMENT VALLABH
                                BHAWAN                   BHOPAL
                                (MADHYA PRADESH)

                           2.   THE DIRECTOR GENERAL OF POLICE
                                POLICE           HEADQUARTERS
                                JAHANGIRABAD BHOPAL (MADHYA
                                PRADESH)

                           3.   THE ASSISTANT INSPECTOR GENERAL
                                OF POLICE (ACCOUNTS) POLICE
                                HEADQUARTERS       JAHANGIRABAD
                                BHOPAL (MADHYA PRADESH)

                           4.   THE DIVISIONAL PENSION OFFICER
                                BHOPAL SATPURA BHAWAN ARERA
                                HILLS BHOPAL DISTRICT BHOPAL
                                (MADHYA PRADESH)

                           5.   THE TREASURY OFFICER BHOPAL
                                VINDHYACHAL   BHAWAN  ARERA
                                HILLS BHOPAL MADHYA PRADESH
                                (MADHYA PRADESH)

                           6.   THE SUPRINTENDENT OF POLICE
                                REWA DISTRICT REWA (MADHYA
                                PRADESH)

                           7.   THE ASSISTANT COMMANDANT 9TH
                                BATALLION SAF REWA DISTRICT
                                REWA (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 19018 of 2022
                           BETWEEN:-
                           MOHD. AFJAL KHAN S/O SHRI SALEEM
                           KHAN,   AGED    ABOUT    72  YEARS,
                           OCCUPATION: RETIRED DEPUTY FOREST
                           GUARD., R/O HOUSE NO. 425-A HOUSING
                           BOARD COLONY NEW ASHOKA GARDEN




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     488


                           DISTRICT BHOPAL (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI R.S. THAKUR - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF FOREST VALLABH
                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           2.   GENERAL            ACCOUNTANT
                                (ACCOUNTANT AND ENTITLEMENT II)
                                LEKHA BHAWAN JHANSI ROAD
                                GWALIOR (MADHYA PRADESH)

                           3.   THE CONSERVATOR OF FOREST
                                (KARYA AAYOJNA) MADHAV RAO
                                SAPRE MARG FOREST ENCLAVE LINK
                                ROAD NO. 2 KOLAR TIRAHA BHOPAL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 19410 of 2022
                           BETWEEN:-
                           HARISH CHAND GUPTA S/O LATE SHRI
                           DAYAL GUPTA, AGED ABOUT 64 YEARS,
                           OCCUPATION: RETIRED SUB-INSPECTOR
                           M.T.O., R/O HOUSE NO.60, MASTER PLAN
                           NEAR COURT SATNA DISTRICT SATNA
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI NITIN JAIN - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF HEALTH SEVICES
                                VALLABH      BHAWAN      BHOPAL
                                (MADHYA PRADESH)

                           2.   THE ACCOUNTANT GENERAL FUND
                                AUDIT AND ACCOUNTS DEPARTMENT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    489


                                STATE OF M.P. GWALIOR DISTRICT
                                GWALIOR (MADHYA PRADESH)

                           3.   THE CHIEF HEALTH AND MEDICAL
                                OFFICER PANNA DISTRICT PANNA
                                (MADHYA PRADESH)

                           4.   THE DISTRICT TREASURER/PENSION
                                PANNA DISTRICT PANNA (MADHYA
                                PRADESH)

                           5.   THE DIVISIONAL MEDICAL OFFICER
                                COMMUNITY     HEALTH   CENTRE
                                SHAHNAGAR     DISTRICT  PANNA
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 19701 of 2022
                           BETWEEN:-
                           HEERAJI TANDEKAR S/O LATE SHRI SUDAN
                           TANDEKAR, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED SUB INSPECTOR
                           O/O SUPERINTENDENT OF POLICE ( RADIO)
                           JABALPUR R/O CHINDWARA, DISTRICT
                           CHINDWARA (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                HOME     DEPARTMENT     VALLABH
                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           2.   THE ADDITIONAL GENERAL OF
                                POLICE (TELE COMMUNICATIONS)
                                BHOPAL (MADHYA PRADESH)

                           3.   THE JOINT DIRECTOR TREASURY AND
                                ACCOUNTS CIVIL LINE JABALPUR
                                (MADHYA PRADESH)

                           4.   THE SENIOR SUPERINTENDENT OF
                                POLICE (RADIO) JABALPUR DISTRICT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     490


                                JABALPUR (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 20289 of 2022
                           BETWEEN:-
                           SMT. PREMA SAKET W/O LATE RAMSIYA
                           SAKET,   AGED   ABOUT    61  YEARS,
                           OCCUPATION: HOUSEWIFE, R/O WARD NO.
                           17   GHAROULA    MOHALLA     TAHSIL
                           SOHAGPUR DISTRICT SHAHDOL (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI A.K. SHUKLA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY PUBLIC
                                HEALTH AND FAMILY WELFARE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   REGIONAL   DIRECTOR   HEALTH
                                SERVICES REWA DISTRICT REWA
                                (MADHYA PRADESH)

                           3.   CHIEF   MEDICAL  AND   HEALTH
                                OFFICER    SHAHDOL    DISTRICT
                                SHAHDOL (MADHYA PRADESH)

                           4.   DISTRICT    PENSION         OFFICER
                                SHAHDOL    DISTRICT        SHAHDOL
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 20478 of 2022
                           BETWEEN:-
                           JAWHARLAL SARAVAR S/O LATE SHRI
                           MAUJILAL SARAVAR, AGED ABOUT 69
                           YEARS, OCCUPATION: RETIRED DAFTARI
                           EXCISE OFFICER KHANDWA, R/O SHANKAR
                           NAGAR WARD NO. 20 KHANDWA TEHSIL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   491


                           AND   DISTRICT    KHANDWA     (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI ASHOK KUMAR GUPTA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY EXCISE DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   COMMISSIONER             EXCISE
                                DEPARTMENT GWALIOR DISTRICT
                                GWALIOR M.P. (MADHYA PRADESH)

                           3.   DISTRICT EXCISE OFFICER KHANDWA
                                DISTRICT    KHANDWA      (MADHYA
                                PRADESH)

                           4.   DISTRICT   TREASURY      OFFICER
                                KHANDWA    DISTRICT     KHANDWA
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 22048 of 2022
                           BETWEEN:-
                           SUNIL KUMAR BERVE S/O LATE SHRI
                           RIKKHI LAL BERVE, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED, R/O SHAHID UDAY
                           CHAND WARD NO. 5 MANDLA DISTRICT
                           MANDLA (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI HEMANT KUMAR BHANNARWAR - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                SCHOOL EDUCATION DEPARTMENT
                                VALLABH      BHAWAN      BHOPAL
                                (MADHYA PRADESH)

                           2.   SECRETARY     TRIBAL    WELFARE



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   492


                                DEVELOPMENT        DEPARTMENT
                                VALLABH    BHAWAN,    DISTRICT
                                BHOPAL (MADHYA PRADESH)

                           3.   THE     COMMISSIONER    TRIBAL
                                WELFARE    SATPURA    BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           4.   THE COLLECTOR, MANDLA DISTRICT
                                MANDLA (MADHYA PRADESH)

                           5.   THE DISTRICT EDUCATION OFFICER,
                                MANDLA      DISTRICT   MANDLA
                                (MADHYA PRADESH)

                           6.   THE DISTRICT PENSION     OFFICER,
                                MANDLA     DIVISION      MANDLA
                                (MADHYA PRADESH)

                           7.   THE DISTRICT TREASURY OFFICER,
                                MANDLA     DIVISION   MANDLA
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 23076 of 2022
                           BETWEEN:-
                           ALOK SAXENA S/O SHRI KAILASH NARAYAN
                           SAXENA,   AGED    ABOUT    64  YEARS,
                           OCCUPATION: FOREST RANGE OFFICER
                           (RETIRED)  R/O   D-14,  AMRA   STATE,
                           NAYAPURA, KOLAR ROAD BHOPAL DISTT.
                           BHOPAL (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI DEVENDRA KUMAR TRIPATHI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY FOREST DEPARTMENT
                                VALLABH BHAWAN MANTRALAYA
                                BHOPAL (MADHYA PRADESH)

                           2.   PRINCIPAL CHIEF CONSERVATOR OF
                                FOREST (FINANCE/BUDGET) SATPURA
                                BHAWAN      BHOPAL      (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   493


                                PRADESH)

                           3.   DIVISIONAL FOREST OFFICER FOREST
                                DIVISION   (P) DISTRICT    HARDA
                                (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER HARDA
                                DISTRICT HARDA (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 23402 of 2022
                           BETWEEN:-
                           1.   PRABHU DAYAL SHRIVASTAVA S/O
                                SHRI ROOPNARAYAN SHRIVASTAVA,
                                AGED ABOUT 65 YEARS, OCCUPATION:
                                RETIRED   HEAD    MASTER,    R/O
                                CHITRANSH COLONY, MAU ROAD
                                TIKAMGARH, DISTRICT-TIKAMGARH
                                (MADHYA PRADESH)

                           2.   BIRAJNANDAN TIWARI S/O SHRI
                                GOKAL    PRASAD   TIWARI,    AGED
                                ABOUT 65 YEARS, OCCUPATION:
                                RETIRED ASS. TEACHER, R/O VILLAGE
                                BARKHARIYA POST KHIRIYA NAKA,
                                TIKAMGARH DISTRICT TIKAMGARH
                                (MADHYA PRADESH)

                           3.   DAMODAR DAS DWIVEDI S/O SHRI
                                DHARAM DAS DWIVEDI, AGED ABOUT
                                65 YEARS, OCCUPATION: RETIRED
                                ASS. TEACHER, R/O VILLAGE AND
                                POST ASTON TIKAMGARH DISTRICT
                                TIKAMGARH (MADHYA PRADESH)

                           4.   SHYAMLAL VANSHAKAR S/O SHRI
                                PARMU VANSHAKAR, AGED ABOUT 65
                                YEARS,  OCCUPATION:    RETIRED
                                TEACHER R/O VILLAGE AND POST
                                KUNDESHWAR TIKAMGARH DISTRICT
                                TIKAMGAR (MADHYA PRADESH)

                           5.   SIYARAM SHRIVASTAVA S/O SHRI
                                PANCHUMLAL SHRIVASTAVA, AGED
                                ABOUT 64 YEARS, OCCUPATION:
                                RETIRED TEACHER R/O NEAR SHAKTI



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   494


                                TALKIES  TIKAMGARH    DISTRICT
                                TIKAMGARH (MADHYA PRADESH)

                           6.   RAMSEVAK AHIRWAR S/O SHRI
                                CHHATTI AHIRWAR, AGED ABOUT 63
                                YEARS, OCCUPATION: RETIRED HEAD
                                MASTER, R/O VILLAGE JAMDHAR
                                (SHIVPURI) POST    KUMDESHWAR,
                                TIKAMGARH DISTRICT TIKAMGARH
                                (MADHYA PRADESH)

                           7.   SHRI VISHNU KHARE S/O SHRI
                                GIRDHARI LAL KHARE, AGED ABOUT
                                63 YEARS, OCCUPATION: RETIRED
                                HEAD MASTER R/O CHITRANSH
                                COLONY MAU ROAD TIKAMGARH
                                DISTRICT  TIKAMGARH    (MADHYA
                                PRADESH)

                           8.   DEVENDRA KUMAR JAIN S/O SHRI
                                PREM CHAND JAIN, AGED ABOUT 62
                                YEARS,   OCCUPATION:   RETIRED
                                TEACHER R/O NEAR KESHAV BAL
                                SANSKAR SCHOOL DHONGA ROAD,
                                TIKAMGARH, DISTRICT TIKAMGARH
                                (MADHYA PRADESH)

                                                                       .....PETITIONERS
                           (BY SHRI SHRIKANT SHRIVASTAVA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH         THE     PRINCIPAL
                                SECRETARY SCHOOL EDUCATION
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (M.P.) (MADHYA PRADESH)

                           2.   COMMISSIONER              PUBLIC
                                INSTRUCTIONS BHOPAL     (MADHYA
                                PRADESH)

                           3.   JOINT     DIRECTOR      PUBLIC
                                INSTRUCTIONS   SAGAR   DIVISION
                                SAGAR (MADHYA PRADESH)

                           4.   DISTRICT  EDUCATION   OFFICER
                                TIKAMGARH DISTRICT TIKAMGARH
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    495


                           5.   BLOCK EDUCATION OFFICER BLOCK
                                TIKAMGARH DISTRICT TIKAMGARH
                                (MADHYA PRADESH)

                           6.   PRINCIPAL GOVERNMENT HIGHER
                                SECONDARY     SCHOOL   ASTON
                                DISTRICT  TIKAMGARH  (MADHYA
                                PRADESH)

                           7.   PRINCIPAL GOVERNMENT HIGHER
                                SECONDARY SCHOOL KUNDESWAR
                                DISTRICT  TIKAMGARH (MADHYA
                                PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 23942 of 2022
                           BETWEEN:-
                           DEV RAO DHUNDE S/O SHRI RAGHOBA
                           DHUNDE,  AGED    ABOUT  75   YEARS,
                           OCCUPATION: FORESTER R/O VILLAGE
                           RAMAKONA,    TEHSIL  SAUSAR   DIST.
                           CHHINDWARA, (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                FINANCE DEPARTMENT VALLABH
                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           2.   THE CHIEF MANAGER, CENTRAL
                                BANK OF INDIA REGIONAL OFFICE
                                BHOPAL, OPERATION DEPARTMENT,
                                9, ARERA HILLS, JAIL ROAD, DISTRICT
                                BHOPAL 462016 (MADHYA PRADESH)

                           3.   THE BRANCH MANAGER, CENTRAL
                                BANK OF INDIA SAUSAR VILL AND
                                POST SAUSAR DIST. CHHINDWARA
                                (MADHYA PRADESH)

                           4.   THE   DISTRICT   PENSION   OFFICER,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     496


                                CHHINDWARA            DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                            RESPONDENT NOS.1 AND 4)

                                            WRIT PETITION No. 24145 of 2022
                           BETWEEN:-
                           BHAGWAN DAS RAI S/O SHRI L.P. RAI, AGED
                           ABOUT 62 YEARS, OCCUPATION: ASSISTANT
                           GRADE    III  RETIRED   R/O     VISTRIC
                           COMMERCIAL AND INDUSTRIAL CENTER,
                           DISTRICT SAGAR (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI D.K. KHARE - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                INDUSTRIAL           DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (M.P.) (MADHYA PRADESH)

                           2.   COMMISSIONER,       INDUSTRIAL
                                DEPARTMENT        VINDHYACHAL
                                BHAWAN    VITH   FLOOR,BHOPAL
                                (MADHYA PRADESH)

                           3.   MANAGING   DIRECTOR,   DISTRICT
                                COMMERCIAL    AND    INDUSTRIAL
                                CENTRE DISTRICT SAGAR (MADHYA
                                PRADESH)

                           4.   DISTRICT  TREASURY    OFFICER,
                                SAGAR DISTRICT SAGAR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 25125 of 2022
                           BETWEEN:-
                           MEENA MARKAM W/O LATE SHRI R.S.
                           MARKAM, AGED  ABOUT  65 YEARS,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   497


                           OCCUPATION: RETIRED ASSISTANT GRADE
                           II  W.R.D. BANJAR    RIVER  PROJECT
                           BALAGHAT, R/O VILLAGE PALEHRA TEHSIL
                           BIRSA DISTRICT BALAGHAT (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI PRANJAL TRIPATHI - ADVOCATE)
                                AND

                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE     PRINCIPAL
                                SECRETARY   WATER   RESOURCE
                                DEPARTMENT        MANTRALAYA
                                GOVERNMENT OF M.P. VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   ENGINEER   IN    CHIEF     WATER
                                RESOURCE DEPARTMENT       BHOPAL
                                (MADHYA PRADESH)

                           3.   EXECUTIVE ENGINEER BANJAR RIVER
                                PROJECT DIVISION BAIHAR DISTRICT
                                BALAGHAT (MADHYA PRADESH)

                           4.   DIVISIONAL   PENSION   OFFICER
                                DIVISION   JABALPUR   DISTRICT
                                JABALPUR (MADHYA PRADESH)

                           5.   DISTRICT    PENSION       OFFICER
                                BALAGHAT   DISTRICT     BALAGHAT
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 25147 of 2022
                           BETWEEN:-
                           KEDAR PRASAD RATHOUR S/O LATE SHRI
                           VISHNU PRASAD, AGED ABOUT 63 YEARS,
                           OCCUPATION:      POST     RETIREMENT
                           ASSISTANT    TEACHER     GOVERNMENT
                           MIDDLE SCHOOL BASADI, R/O VILLAGE
                           AND POST BASADI TAHSIL BADWARA
                           DISTRICT KATNI (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     498


                                                                      .....PETITIONER
                            (BY SHRI V.B. DUBEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           2.   DISTRICT  EDUCATION   OFFICER
                                KATNI DISTRICT KATNI (MADHYA
                                PRADESH)

                           3.   BLOCK    EDUCATION      OFFICER
                                BADWARA DISTRICT KATNI (MADHYA
                                PRADESH)

                           4.   DISTRICT PENSION OFFICER KATNI
                                DISTRICT KATNI (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 25611 of 2022
                           BETWEEN:-
                           LALJI SHUKLA S/O LATE SHRI SHIV MURTI
                           PRASAD SHUKLA, AGED ABOUT 74 YEARS,
                           OCCUPATION:      RETIRED     REVENUE
                           INSPECTOR DISTRICT UMARIYA VILLAGE
                           AND POST MOHARI KATRA POLICE
                           STATION    AND   TEHSIL   AMARPATAN
                           DISTRICT SATNA (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI VIDYA PRASAD - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY LAND
                                AND    REVENUE    DEPARTMENT
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   THE    COLLECTOR   LAND   AND
                                REVENUE DEPARTMENT, UMARIYA
                                DISTRICT   UMARIYA    (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    499


                                PRADESH)

                           3.   DISTRICT    PENSION        OFFICER
                                UMARIYA    DISTRICT       UMARIYA
                                (MADHYA PRADESH)

                           4.   BHU ABHILEKH ADHIKARI UMARIYA
                                DISTRICT   UMARIYA    (MADHYA
                                PRADESH)

                           5.   ACCOUNTANT     AND  GENERAL
                                ACCOUNTANT AND PENSION LAND
                                REVENUE 2ND HAKDARI GWALIOR
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 25680 of 2022
                           BETWEEN:-
                           LALJI SHUKLA S/O LATE SHRI SHIV MURTI
                           PRASAD SHUKLA, AGED ABOUT 74 YEARS,
                           OCCUPATION:      RETIRED     REVENUE
                           INSPECTOR VILLAGE AND POST MOHARI
                           KATRA POLICE STATION AND TEHSIL
                           AMARPATAN DISTRICT SATNA (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI VIDYA PRASAD - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY LAND
                                AND    REVENUE    DEPARTMENT
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   THE    COLLECTOR,  LAND   AND
                                REVENUE DEPARTMENT, UMARIA
                                DISTRICT    UMARIA    (MADHYA
                                PRADESH)

                           3.   DISTRICT PENSION OFFICER, UMARIA
                                DISTRICT     UMARIA     (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     500


                           4.   BHU ABHILEKH ADHIKARI, UMARIA
                                DISTRICT   UMARIA     (MADHYA
                                PRADESH)

                           5.   ACCOUNTANT     AND  GENERAL
                                ACCOUNTANT AND PENSION LAND
                                REVENUE 2ND HAKDARI GWALIOR
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 26583 of 2022
                           BETWEEN:-
                           BHAIYALAL VERMA S/O SHILARAM VERMA,
                           AGED ABOUT 63 YEARS, OCCUPATION: UDT
                           (RETIRED), R/O HANUMANGARH TEHSIL
                           AND P.S. RAMPUR NAIKIN, DISTRICT SIDHI
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI S.S. BAGHEL - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE    SECRETARY
                                EDUCATION DEPARTMENT VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   DISTRICT TREASURY / PENSION
                                OFFICER SIDHI DISTRICT SIDHI
                                (MADHYA PRADESH)

                           3.   THE DISTRICT EDUCATION OFFICER
                                SIDHI DISTRICT SIDHI (MADHYA
                                PRADESH)

                           4.   THE BLOCK EDUCATION OFFICER
                                SIDHI  TEHSIL    RAMPUR   NAIKIN
                                DISTRICT SIDHI (MADHYA PRADESH)

                           5.   THE    PRINCIPAL    GOVERNMENT
                                HIGHER     SECONDARY     SCHOOL
                                SEMARIYA TEHSIL RAMPUR NAIKIN
                                DISTRICT SIDHI (MADHYA PRADESH)

                                                                    .....RESPONDENTS


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     501


                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 26190 of 2022
                           BETWEEN:-
                           RAMJINATH     TRIPATHI   S/O   SHRI
                           DAYASHANKAR TRIPATHI, AGED ABOUT 51
                           YEARS, OCCUPATION: EX CONSTABLE SAF,
                           R/O VILLAGE JOAUDI POLICE STATION
                           BAIKUNTHPUR     TAHSIL   MANGAWAN
                           DISTRICT REWA (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI A.K. SHUKLA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE   PRINCIPAL
                                SECRETARY HOME DEPARTMENT
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMANDANT      9TH   BATTALION
                                SPECIAL   ARMED    FORCE  REWA
                                DISTRICT REWA (MADHYA PRADESH)

                           3.   DIVISIONAL PENSION OFFICER REWA
                                DIVISION REWA (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER REWA
                                DISTRICT REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 26375 of 2022
                           BETWEEN:-
                           SMT. VIMLA SHRIVAS W/O SHRI MOHAN
                           LAL SHRIVAS, AGED ABOUT 63 YEARS,
                           OCCUPATION: GOVT. RETIRED, R/O 2367 SAI
                           PRASAD G.C.F. COLONY SEC. II ADHARTAL
                           JABALPUR (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI MANMOHAN PANDEY - ADVOCATE)
                                AND



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     502


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   JOINT DIRECTOR LOCAL FUND AUDIT
                                J.N.K.V.V. JABALPUR    (MADHYA
                                PRADESH)

                           3.   THE REGISTRAR J.N.K.V.V. JABALPUR
                                (MADHYA PRADESH)

                           4.   THE     COMPTROLLER      JNKVV
                                JABALPUR (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NO.1 AND SHRI SANJAY KUMAR AGRAWAL -
                           ADVOCATE FOR RESPONDENT NOS.2 TO 4)

                                            WRIT PETITION No. 27297 of 2022
                           BETWEEN:-
                           JAGDISH PRASAD KAROSIYA S/O LATE SHRI
                           LALARAM KAROSIYA, AGED ABOUT 64
                           YEARS, OCCUPATION: RETIRED DRESSER,
                           DISTRICT HOSPITAL SATNA DISTRICT
                           SATNA (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI R.K. SHRIVASTAVA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                HEALTH   SERVICE    DEPARTMENT
                                VALLABH      BHAWAN      BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER HEALTH SERVICES
                                STATE OF M.P. SATPURA BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           3.   CIVIL SURGEON CUM CHIEF MEDICAL
                                SUPERINTENDENT SARDAR VALLABH
                                BHAI PATEL DISTRICT HOSPITAL
                                SATNA, DISTRICT SATNA (MADHYA
                                PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   503


                           4.   ACCOUNTANT GENERAL OF M.P.
                                ACCOUNT   AND    AUDIT LEKHA
                                BHAWAN JHANSI ROAD GWALIOR
                                (MADHYA PRADESH)

                           5.   DISTRICT TREASURY OFFICER SATNA
                                DISTRICT SATNA (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 29209 of 2022
                           BETWEEN:-
                           VISHWAMBHAR SINGH S/O LATE SHRI RAM
                           KHELAWAN SINGH, AGED ABOUT 63 YEARS,
                           OCCUPATION:      RETIRED      RURAL
                           AGRICULTURE EXTENSION OFFICER FROM
                           SENIOR  AGRICULTURE    DEVELOPMENT
                           OFFICER KISHAN KALYAN TATHA KRISHI
                           VIKASH BLOCK TEONTHAR DISTRICT
                           REWA (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI AJEET KUMAR SINGH - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     SECRETARY   KISAN
                                KALYAN   TATHA   KRISHI VIKAS
                                MANTRALAYA VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR KISAN KALYAN TATHA
                                KRISHI   VIKAS    VINDHYACHAL
                                BHAWAN     BHOPAL     (MADHYA
                                PRADESH)

                           3.   DEPUTY DIRECTOR KISAN KALYAN
                                TATHA    KRISHI  VIKAS   BESIDE
                                CENTRAL ACADEMY SCHOOL REWA
                                DISTRICT REWA (MADHYA PRADESH)

                           4.   ASSISTANT  SOIL CONSERVATION
                                OFFICER KISAN KALYAN TATHA
                                KRISHI VIKAS KOTHI COMPOUND
                                REWA DISTRICT REWA (MADHYA
                                PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      504


                           5.   DIVISIONAL PENSION OFFICER REWA
                                DIVISION KOTHI COMPOUND REWA
                                DISTRICT REWA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                              WRIT PETITION No. 837 of 2023
                           BETWEEN:-
                           HIRA LAL AJIT S/O LATE SHRI RADHE LAL
                           AJIT, AGED ABOUT 64 YEARS, OCCUPATION:
                           RETIRED       ASSISTANT       TEACHER,
                           GOVERNMENT HIGH SCHOOL SHIKARPUR,
                           UNAHKHED, DISTRICT-CHHINDWARA, R/O
                           AKTA COLONY OM SAI ITI KE PASS WARD
                           NO. 36 CHANDANGAO DISTT. CHHINDWARA
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI S.K. SONI - ADVOCATE)
                                AND
                           1.   THE STATE OF M.P. THROUGH ITS
                                SECRETARY SCHOOL EDUCATION
                                DEPARTMENT        MANTRALAYA
                                VALLABH     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   JOINT    DIRECTOR    TREASURY
                                ACCOUNTS AND PENSION JABALPUR
                                DIVISION   JABALPUR   (MADHYA
                                PRADESH)

                           3.   DISTRICT   PENSION    OFFICER
                                CHHINDWARA            DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                           4.   DISTRICT  EDUCATION    OFFICER
                                CHHINDWARA DISTRICT CHHINDWRA
                                (MADHYA PRADESH)

                           5.   PRINCIPAL/SANKUL  HEAD  GOVT.
                                HIGHER SECONDARY SCHOOL LINGA
                                BLOCK MOHKHED CHHINDWARA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   505


                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 29128 of 2022
                           BETWEEN:-
                           MANOJ TEKAM S/O LATE SHRI RAMAJI
                           TEKAM,   AGED    ABOUT    52  YEARS,
                           OCCUPATION: RETIRED TEACHER JILA
                           JAIL  CHHINDWARA     TEHSIL  SAOSAR
                           RAMAKOR     DISTRICT    CHHINDWARA
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI R.K. VISHWAKARMA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE     PRINCIPAL
                                SECRETARY  JAIL  DEPARTMENT
                                VALLABH BAWAN BHOPAL (MADHYA
                                PRADESH)

                           2.   THE DIRECTOR GENERAL OF JAIL
                                AND    SUDHARATMAK    SEWAYE
                                BHOPAL MADHYA PRADESH BHOPAL
                                (MADHYA PRADESH)

                           3.   THE SUPERINTENDENT OF DISTRICT
                                JAIL   CHHINDWARA     DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                           4.   THE     TREASURY      OFFICER
                                CHHINDWARA            DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                           5.   DISTRICT   PENSION    OFFICER
                                CHHINDWARA OFFICE OF PENSION
                                CHHINDWARA            DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                           6.   IN CHARGE ACCOUNT BRANCH
                                DISTRICT   JAIL  CHHINDWARA
                                DISTRICT CHHINDWARA (MADHYA
                                PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 6502 of 2023


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    506


                           BETWEEN:-
                           RAM BAHORE CHARMKAR S/O LATE SHRI
                           RATI RAM CHARMKAR, AGED ABOUT 67
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           GARDE-2,   R/O  NEAR   ZOO  VILLAGE
                           MUKUNDPUR       TEHSIL    AMARPATAN
                           DISTRICT SATNA (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI A.K. CHATURVEDI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           2.   THE SUPERINTENDENT ENGINEER,
                                KEOTI      CANAL       DIVISION,
                                REWA(BANSAGAR CANAL CIRCLE
                                REWA),    WATER       RESOURCE
                                DEPARTMENT    DISTRICT    REWA
                                (MADHYA PRADESH)

                           3.   THE DIVISIONAL PENSION OFFICER,
                                REWA DIVISION DISTRICT REWA
                                (MADHYA PRADESH)

                           4.   THE REGIONAL GENERAL MANAGER,
                                UNION BANK OF INDIA REWA
                                SIRMOUR,   CHOURAHA,    REWA
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS.1 TO 3)

                                             WRIT PETITION No. 2797 of 2023
                           BETWEEN:-
                           1.   SMT. NEHA SONI W/O SHRI PRAVEEN
                                SONI D/O LATE SHRI HARLAL SONI,
                                AGED ABOUT 28 YEARS, OCCUPATION:
                                SERVICE, R/O WARD NO. 2 NEAR
                                GOVT. COLLEGE LANJI DISTRICT
                                BALAGHAT (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    507


                           2.   SMT. PRIYA BHARNE W/O SHRI
                                SWAPNIL BHARNE D/O LATE SHRI
                                HARLAL SONI, AGED ABOUT 25 YEARS,
                                OCCUPATION: HOUSEWIFE R/O WARD
                                NO. 2 NEAR GOVT. COLLEGE LANJI
                                DISTRICT   BALAGHAT     (MADHYA
                                PRADESH)

                           3.   PRACHI SONI S/O D/O LATE SHRI
                                HARLAL SONI, AGED ABOUT 23 YEARS,
                                OCCUPATION: STUDENT, R/O WARD
                                NO. 2 NEAR GOVT. COLLEGE LANJI
                                DISTRICT   BALAGHAT     (MADHYA
                                PRADESH)

                           4.   AACHAL SONI D/O LATE SHRI HARLAL
                                SONI, AGED ABOUT 21 YEARS,
                                OCCUPATION: STUDENT R/O WARD
                                NO. 2 NEAR GOVT. COLLEGE LANJI
                                DISTRICT   BALAGHAT     (MADHYA
                                PRADESH)

                                                                      .....PETITIONERS
                            (BY SHRI SANJAY SHARMA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPARTMENT     OFR  REVENUE
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   COLLECTOR, BALAGHAT DISTRICT
                                BALAGHAT (MADHYA PRADESH)

                           3.   TEHSILDAR,   LANJI    DISTRICT
                                BALAGHAT (MADHYA PRADESH)

                           4.   TEHSILDAR,  KHAIRLANJI  TEHSIL
                                KHAIRLANJI, DISTRICT BALAGHAT
                                (MADHYA PRADESH)

                           5.   DISTRICT   TREASURY       OFFICER,
                                BALAGHAT   DISTRICT      BALAGHAT
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     508


                                             WRIT PETITION No. 1600 of 2023
                           BETWEEN:-
                           SANJAY TIWARI S/O LATE SHRI R.P. TIWARI,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           RETIRED LECTURER, GOVERNMENT H.S.
                           SCHOOL KHUSHIPURA CHANDBAD NEAR
                           TEXTILE MILL OLD BHOPAL, R/O C-57
                           TRIBHUVAN COLONY NEAR AAKRITI
                           GREEN    GIRDHAR    MARKET       BHOPAL
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI K.K. GAUTAM - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY OF
                                MANTRALAYA             FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   PRINCIPAL  SECRETARY,   SCHOOL
                                EDUCATION          DEPARTMENT
                                MANTRALAYA, VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           3.   JOINT DIRECTOR, TREASURY AND
                                ACCOUNTS    BHOPAL    DIVISION
                                SATPUDA BHAWAN, NEAR SATPUDA
                                BUILDING      POST      OFFICE
                                MANTRALAYA     ROAD,   BHOPAL
                                (MADHYA PRADESH)

                           4.   DIVISION PENSION OFFICER(D.P.O.),
                                BHOPAL DIVISION BHOPAL DIVISION
                                SATPUDA BHAWAN, MANTRALAYA
                                ROAD, BHOPAL (MADHYA PRADESH)

                           5.   BLOCK EDUCATION OFFICER, GOVT.
                                NAVEEN H.S. SCHOOL CAMPUS NEAR
                                OLD CHAMPION CRICKET STADIUM 10
                                NUMBER MARKET ARERA COLONY,
                                BHOPAL (MADHYA PRADESH)

                           6.   PRINCIPAL, GOVT. NAVEEN H.S.
                                SCHOOL    KHUSHIPURA   CHADBAD
                                NEAR   TEXTILE   MILL,  BHOPAL
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    509


                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 2791 of 2023
                           BETWEEN:-
                           SUNIL BERA S/O LATE VISHNU PRASAD
                           BERA,    AGED   ABOUT    66   YEARS,
                           OCCUPATION: RETIRED ASSISTANT GRADE
                           III OFFICE OF LOKAYUKT BHOPAL, R/O
                           H.NO. 222 CHUNA BHATTI KOLAR ROAD
                           BHOPAL (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI DINESH UPADHYAY - ADVOCATE)
                                AND
                           1.   LOKAYUKT    MADHYA   PRADESH
                                THROUGH ITS SECRETARY BHOPAL
                                OFFICE OF LOKAYUKT BHOPAL
                                (MADHYA PRADESH)

                           2.   DISTRICT PENSION OFFICER, BHOPAL
                                SATPUDA      BHAWAN,      BHOPAL
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (SHRI ABHIJEET  AWASTHI    -  ADVOCATE   FOR
                           RESPONDENT NO.1 AND SHRI S.S. CHOUHAN -
                           GOVERNMENT ADVOCATE FOR RESPONDENT NO.2)

                                            WRIT PETITION No. 3759 of 2023
                           BETWEEN:-
                           LOKPAL SINGH BHADORIA S/O LATE SHRI
                           DEVENDRA SINGH BHADORIA, AGED ABOUT
                           63 YEARS, OCCUPATION: RETIRED SUB
                           INSPECTOR RADIO O/O SUPERINTENDENT
                           OF POLICE RADIO BHOPAL, R/O DUPLEX NO.
                           A/01 UB CITY BORDA HUZUR BHOPAL
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   510


                                HOME    DEPARTMENT      MINISTRY
                                VALLABH     BHAWAN       BHOPAL
                                (MADHYA PRADESH)

                           2.   THE STATE OF MADHYA PRADESH
                                FINANCE DEPARTMENT THROUGH ITS
                                SECRETARY   OF   THE   FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   DIRECTOR GENERAL OF POLICE
                                (RADIO) POLICE HEAD QUARTER
                                BHOPAL (MADHYA PRADESH)

                           4.   JOINT DIRECTOR TREASURY AND
                                ACCOUNT BHOPAL DISTRICT BHOPAL
                                (MADHYA PRADESH)

                           5.   SENIOR SUPERINTENDENT OF POLICE
                                (RADIO), BHOPAL DISTRICT BHOPAL
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 4069 of 2023
                           BETWEEN:-
                           BADRI LAL RATHORE S/O LATE SHRI
                           CHETRAM RATHORE, AGED ABOUT 64
                           YEARS,   OCCUPATION:  RETIRED   S.I.
                           EMPLOYEE, R/O PLOT NO. 38 TIRUPATI
                           NAGAR    NEELBAD  BHOPAL   (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI MAHENDRA KUMAR DONGRE - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPARTMENT      OF      POLICE
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   THE       ASSISTANT      POLICE
                                COMMISSIONER,    BHOPAL   HEAD
                                OFFICE BHOPAL (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   511


                           3.   THE SUPERINTENDANT OF POLICE,
                                BHOPAL HEAD OFFICE BHOPAL
                                (MADHYA PRADESH)

                           4.   THE DIVISIONAL/DISTRICT PENSION
                                OFFICER, BHOPAL DISTRICT BHOPAL
                                (MADHYA PRADESH)

                           5.   THE DISTRICT TREASURY OFFICER,
                                BHOPAL DISTRICT BHOPAL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 4590 of 2023
                           BETWEEN:-
                           DALCHAND MEHLE S/O SHRI KUNJILAL,
                           AGED ABOUT 63 YEARS, OCCUPATION-
                           RETIRED EMPLOYEE, R/O H- 154, NEAR
                           DURGA TEMPLE, HARDULI COLONY BARGI
                           NAGAR DISTRICT JABALPUR (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI VIJAY KUMAR SHUKLA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE   SECRETARY
                                DEPARTMENT OF NARMADA VELLEY
                                DEVELOPMENT       DEPARTMENT
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   THE ENGINEER IN CHIEF RANI
                                AVANTI    BAI   LODHI    SAGAR
                                PARIYOJNA BARGI HILLS JABALPUR
                                (MADHYA PRADESH)

                           3.   THE EXECUTIVE ENGINEER RANI
                                AVANTI BAI LODHI PARIYOJNA BARGI
                                HILLS JABALPUR (MADHYA PRADESH)

                           4.   THE DIVISIONAL PENSION OFFICER
                                DISTRICT   TREASURY   JABALPUR
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    512


                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 4841 of 2023
                           BETWEEN:-
                           BALBIR SINGH RANA S/O SHRI AMIN CHAND
                           RANA,    AGED    ABOUT      62   YEARS,
                           OCCUPATION: RETIRED SUB INSPECTOR
                           (RADIO) R/O HOUSE NO. 115/116 LAKE VIEW
                           COLONY     NEAR   BALBHARTI     SCHOOL
                           NEELBAD BHOPAL (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI A.K. CHATURVEDI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY HOME
                                DEPARTMENT       MANTRALAYA
                                VALLABH    BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                           2.   THE PRINCIPAL SECRETARY FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   THE     ADDITIONAL   DIRECTOR
                                GENERAL        OF       POLICE
                                (TELECOMMUNICATION)     POLICE
                                HEADQUARTERS BHOPAL DISTRICT
                                BHOPAL (MADHYA PRADESH)

                           4.   THE SENIOR SUPERINTENDENCE OF
                                POLICE (RADIO) BHOPAL DISTRICT
                                BHOPAL (MADHYA PRADESH)

                           5.   THE JOINT DIRECTOR TREASURY
                                ACCOUNTS AND PENSION BHOPAL
                                DIVISION  BHOPAL    (MADHYA
                                PRADESH)

                           6.   THE DIVISIONAL PENSION OFFICER
                                BHOPAL DISTRICT BHOPAL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     513



                                             WRIT PETITION No. 5160 of 2023
                           BETWEEN:-
                           SHAIKH USMAN S/O SHAIKH NATHOO, AGED
                           ABOUT 66 YEARS, OCCUPATION: RETIRED
                           WARD BOY FROM THE OFFICE OF CIVIL
                           SURGEON-   CUM-     CHIEF   HOSPITAL
                           SUPERINTENDENT DISTRICT HOSPITAL
                           CHHATARUR    DISTRICT    CHHATARPUR
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI D.K. TRIPATHI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY PUBLIC HEALTH AND
                                FAMILY   WELFARE   DEAPRTMENT
                                VALLABH BHAWAN MANTRALAYA
                                BHOPAL (MADHYA PRADESH)

                           2.   CHIEF   MEDICAL AND   HEALTH
                                OFFICER, CHHATARPUR DISTRICT
                                CHHATARPUR (MADHYA PRADESH)

                           3.   CIVIL   SURGEON    CUM    CHIEF
                                HOSPITAL        SUPERINTENDENT,
                                DISTRICT HOSPITAL, CHHATARPUR
                                DISTRICT CHHATARPUR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 7616 of 2023
                           BETWEEN:-
                           SHAMBHU PRASAD PATEL S/O LATE
                           CHETRAM PATEL, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED ASSISTANT GRADE
                           3  FROM    SALES   TAX  DEPARTMENT
                           NARSINGHPUR R/O VILLAGE UDNA, TAH.
                           PATAN,   DISTT.  JABALPUR   (MADHYA
                           PRADESH)

                                                                       .....PETITIONER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     514


                            (BY SHRI O.P. DWIVEDI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THR. PRINCIPAL SECRETARY SALES
                                TAX     DEPARTMENT    VALLABH
                                BHAWAN,     BHOPAL    (MADHYA
                                PRADESH)

                           2.   COMMISSIONER, SALES TAX INDORE
                                (MADHYA PRADESH)

                           3.   DIVISIONAL DEPUTY COMMISSIONER,
                                SALES TAX DIVISION 1 AND 2,
                                JABALPUR    DISTRICT  JABALPUR
                                (MADHYA PRADESH)

                           4.   SALES  TAX    OFFICER,   CIRCLE
                                NARSINGHPUR            DISTRICT
                                NARSINGHPUR (MADHYA PRADESH)

                           5.   DISTRICT    PENSION   OFFICER,
                                NARSINGHPUR           DISTRICT
                                NARSINGHPUR (MADHYA PRADESH)

                           6.   DISTRICT              TREASURY
                                OFFICER(TREASURY AND ACCOUNTS),
                                NARSINGHPUR            DISTRICT
                                NARSINGHPUR (MADHYA PRADESH)

                           7.   COLLECTOR,        NARSINGHPUR
                                DISTRICT NARSINGHPUR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 7876 of 2023
                           BETWEEN:-
                           SMT. KAMLA MERAVI W/O LATE SHRI
                           RADHELAL MERAVI, OCCUPATION: HOUSE
                           WIFE, R/O WARD NO. 10 MISSION
                           COMPOUND BAIHAR DISTRICT BALAGHAT
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY MS. P. RUTH - ADVOCATE)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     515


                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                RESHAM DEPARTMENT MINISTRY
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER, DIRECTORATE OF
                                RESHAM LOWER BASEMENT SATPUDA
                                BHAWAN,    BHOPAL    (MADHYA
                                PRADESH)

                           3.   DISTRICT RESHAM OFFICER, RESHAM
                                OFFICE     DISTRICT   BALAGHAT
                                (MADHYA PRADESH)

                           4.   DISTRICT RESHAM OFFICER, RESHAM
                                OFFICE DISTRICT MANDLA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 8579 of 2023
                           BETWEEN:-
                           BHAGWATI GOSWAMI W/O LATE BALA
                           PRASAD,  AGED    ABOUT    60   YEARS,
                           OCCUPATION: RETIRED PEON R/O VILLAGE
                           NARYAWALI NEAR KARTIK TAINI HOUSE
                           NEW BUS STAND DISTRICT SAGAR (M.P)
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI O.P. DWIVEDI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                SALES TAX DEPARTMENT VALLABH
                                BHAWAN BHOPAL (M.P) (MADHYA
                                PRADESH)

                           2.   COMMISSIONER SALES TAX INDORE
                                (MADHYA PRADESH)

                           3.   DIVISIONAL DEPUTY COMMISSIONER
                                SALES TAX DIVISION I JABALPUR



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     516


                                DISTRICT     JABALPUR      (MADHYA
                                PRADESH)

                           4.   DISTRICT   TREASURY   OFFICER
                                (TREASURY    AND    ACCOUNTS)
                                JABALPUR   DISTRICT  JABALPUR
                                (MADHYA PRADESH)

                           5.   DIVISIONAL MANAGER DIVISIONAL
                                OFFICE M.P. ROAD TRANSPORT
                                CORPORATION JABALPUR DISTRICT
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)


                                             WRIT PETITION No. 9921 of 2023
                           BETWEEN:-
                           MAHENDRA PRATAP SINGH S/O SHRI
                           HARIMANGAL SINGH, AGED ABOUT 61
                           YEARS,   OCCUPATION:   RETD.  GOVT.
                           EMPLOYEE R/O VILLAGE AND POST KHAIR
                           TEHSIL SIRMOUR DISTT. REWA (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI B.N. PANDEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPARTMENT OF HOME AFFAIRS
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL, (MADHYA PRADESH)

                           2.   COMMANDANT 9TH BN S.A.F. REWA
                                DISTRICT REWA (MADHYA PRADESH)

                           3.   DIVISIONAL PENSION OFFICER REWA
                                DIVISION REWA (MADHYA PRADESH)

                           4.   JOINT     DIRECTOR     TREASURY
                                (PENSION) DISTRICT REWA (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     517



                                            WRIT PETITION No. 10096 of 2023
                           BETWEEN:-
                           ALOK    KUMAR    SAXENA   S/O   SHRI
                           PARMANAND SHASTRI, AGED ABOUT 64
                           YEARS, OCCUPATION: RETIRED, R/O C -3
                           FLAT NO. 602 RIGAL TOWN AWADHPURI
                           BHOPAL ZILA BHOPAL (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI ASHOK SHRIVASTAVA RUMY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                DWARA      PRAMUKH      SACHIV
                                SWASTHYA SEWAYE MANTRALAYA
                                VALLABH BHAWAN ARERA HILLS
                                BHOPAL (MADHYA PRADESH)

                           2.   SANCHALAK SWASTHAY SEWAYE
                                SATPURA BHAWAN, BHOPAL JILA
                                BHOPAL (MADHYA PRADESH)

                           3.   PENSION ADHIKARI KOSH AVM
                                LEKHA SATPURA BHAWAN BHOPAL
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 10819 of 2023
                           BETWEEN:-
                           RAJENDRA PRASAD RAIKWAR S/O SHRI
                           MUNNI LAL RAIKWR, AGED ABOUT 63
                           YEARS, OCCUPATION: PENSIONER, R/O
                           WARD NO 77 COD COLONY SOHAGI
                           JABALUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                            (BY SHRI U.S. JAYASWAL - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                EDUCATION     DEPARTMENT     R/O
                                VALLABH      BHAWAN      BHOPAL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    518


                                (MADHYA PRADESH)

                           2.   THE     COMMISSIONER    PUBLIC
                                INSTRUCTIONS   GAUTAM   NAGAR
                                BHOPAL (MADHYA PRADESH)

                           3.   THE DISTRICT EDUCATION OFFICER
                                DISTRICT   JABALPUR   (MADHYA
                                PRADESH)

                           4.   DIVISIONAL   PENSION      OFFICER
                                JABALPUR   DISTRICT      JABALPUR
                                (MADHYA PRADESH)

                           5.   THE SANKUL PRINCIPAL GOVT.
                                HIGHER    SECONDARY   SCHOOL
                                BELBAG    DISTRICT  JABALPUR
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 10723 of 2023
                           BETWEEN:-
                           SMT. SUDHA KHARE W/O UTTAM KUMAR
                           KHARE,    AGED   ABOUT    68   YEARS,
                           OCCUPATION:     RETIRED     ASSISTANT
                           TEACHER R/O INDRAPURI COLONI PANNA
                           DISTRICT PANNA (MADHYA PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI SURESH PRASAD KHARE - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                EDUCATION DEPARTMENT DISTRICT
                                BHOPAL (MADHYA PRADESH)

                           2.   DISTRICT  EDUCATION   OFFICER
                                PANNA DISTRICT PANNA (MADHYA
                                PRADESH)

                           3.   DISTRICT PENSION OFFICER PANNA
                                DISTRICT PANNA (MADHYA PRADESH)

                           4.   PRINCIPAL GOVT. HIGH SCHOOL
                                RAKSEHA VIKAS KHAND PANNA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   519


                                DISTRICT PANNA (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 11167 of 2023
                           BETWEEN:-
                           RAM DARSHAN PRASAD MISHRA 'RAHI' S/O
                           LATE SHRI DURYODHAN PRASAD MISHRA,
                           AGED ABOUT 79 YEARS, OCCUPATION:
                           RETIRED DEPUTY REGISTRAR R/O. 14/771,
                           NEAR ALP AYA VARG SOCIETY OFFICE
                           NEHRU NAGAR, DISTRICT-REWA (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI ROHIT SOHGAURA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      ITS    SECRETARY
                                DEPARTMENT       OF     HIGHER
                                EDUCATION   VALLABH   BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   THE    COMMISSIONER,   HIGHER
                                EDUCATION DEPARTMENT SATPUDA
                                BHAWAN,    BHOPAL    (MADHYA
                                PRADESH)

                           3.   THE                  PRESRIBED
                                AUTHORITY(PENSION)         AND
                                ADDITIONAL   DIRECTOR(FINANCE),
                                DIRECTORATE      OF     HIGHER
                                EDUCATION   SATPUDA   BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           4.   THE REGISTRAR, AWADHESH PRATAP
                                SINGH UNIVERSITY, REWA DISTRICT
                                REWA (MADHYA PRADESH)

                           5.   THE MANAGER, ALLAHABAD BANK,
                                BHOPAL ARERA COLONY BRANCH,E-
                                1/74, DISTRICT BHOPAL (MADHYA
                                PRADESH)

                                                                    .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   520


                           RESPONDENT NOS.1 TO 3, SHRI ANVESH SHRIVASTAVA -
                           ADVOCATE FOR RESPONDENT NO.4)

                                           WRIT PETITION No. 12094 of 2023
                           BETWEEN:-
                           RAKESH SINGH S/O THAKUR DHOOM SINGH,
                           AGED ABOUT 62 YEARS, OCCUPATION:
                           REITRED ASSISTANT GENERAL MANAGER
                           (PLANT OPERATION) JABALPUR SAHKARI
                           DUGDH SANGH MARYADIT JABALPUR R/O
                           238 INDRAPURI COLONY INDORE (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI SAMDARSHI TIWARI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY ANIMAL HUSBANDRY
                                AND      DAIRY     DEPARTMENT
                                MANTRALYA    VALLABH   BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   M.P. STATE COOPERATIVE DAIRY
                                FEDERATION LIMITED THROUGH THE
                                MANAGING     DIRECTOR   DUGDH
                                BHAWAN DUGDH MARG HABIBGANJ
                                BHOPAL (MADHYA PRADESH)

                           3.   CHIEF EXECUTIVE OFFICER BHOPAL
                                SAHKARI DUGDH SANGH MARYADIT
                                DUGDH BHAWAN DUGDH MARG
                                HABIBGANJ    BHOPAL    (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NO.1 AND MR. PRANAY GUPTA -
                           ADVOCATE FOR RESPONDENT NOS.2 AND 3)

                                           WRIT PETITION No. 13116 of 2023
                           BETWEEN:-
                           RAJKISHORE CHOUBEY S/O LATE RAM
                           KUMAR CHOUBEY, AGED ABOUT 63 YEARS,
                           OCCUPATION:      RETIRED        DY.



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      521


                           COMMISSIONER PANCHAYAT AND RURAL
                           DEVELOPMENT     DEPARTMENT,    R/O
                           RAHATGARH, DISTRICT SAGAR (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI L.K. JAIN - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                PANCHAYAT      AND      RURAL
                                DEVELOPMENT        DEPARTMENT
                                VALLABH     BHAWAN     BHOPAL
                                (MADHYA PRADESH)

                           2.   COLLECTOR   DAMOH     DISTRICT
                                DAMOH (MADHYA PRADESH)

                           3.   CHIEF EXECUTIVE OFFICER JILA
                                PANCHAYAT   DAMOH     DISTRICT
                                DAMOH (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 15124 of 2023
                           BETWEEN:-
                           R.K. DWIVEDI S/O LATE SHRI JAGDISH
                           PRASAD DWIVEDI, AGED ABOUT 63 YEARS,
                           OCCUPATION:    DEPUTY    CONTROLLER
                           WEIGHTS      AND       MEASUREMENT
                           DEPARTMENT ( RETIRED) R/O B-121 AKRITI
                           GARDEN NEHRU NAGAR BHOPAL DISTRICT
                           BHOPAL (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI H.C. SINGH - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE    PRINCIPAL
                                SECRETARY     WEIGHTS     AND
                                MEASUREMENT       DEPARTMENT
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     522


                           2.   THE CONTROLLER WEIGHTS AND
                                MEASUREMENT        DEPARTMENT
                                BHOPAL (MADHYA PRADESH)

                           3.   THE DEPUTY CONTROLLER WEIGHTS
                                AND MEASUREMENT DEPARTMENT
                                GWALIOR (MADHYA PRADESH)

                           4.   THE JOINT DIRECTOR TREASURIES
                                AND ACCOUNT BHOPAL (MADHYA
                                PRADESH)

                           5.   THE DIVISIONAL PENSION OFFICER
                                DIVISIONAL   PENSION    OFFICER
                                BHOPAL (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 14916 of 2023
                           BETWEEN:-
                           KAILASH BAHADUR SHRIVASTAVA S/O SHRI
                           ASHARAM SHRIVASTAVA, AGED ABOUT 66
                           YEARS, OCCUPATION: RETIRED PRINCIPAL
                           GOVERNMENT        MODEL      HIGHER
                           SECONDARY     SCHOOL     PRATHVIPUR
                           DISTRICT NIWADI R/O NEAR ORCHA SHRI
                           RAMRAJA MANDIR DISTRICT NIWADI
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI D.K. KHARE - ADVOCATE)
                                AND
                           1.   STATE   OF   MADHYA      PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT       OF       SCHOOL
                                EDUCATION MANTRALAYA VALLABH
                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           2.   ACCOUNTANT GENERAL OFFICE OF
                                ACCOUNTANT GENERAL (A AND E) II
                                GWALIOR (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   523



                                           WRIT PETITION No. 16715 of 2023
                           BETWEEN:-
                           KOMINDRA PRASAD RINAYAT S/O SHRI
                           PREM LAL RINAYAT, AGED ABOUT 63
                           YEARS, OCCUPATION: RETIRED EMPLOYEE,
                           R/O WARD NO. 32 NARMADA NAGAR NEAR
                           SAI BAJAJ AGENCY DISTRICT BALAGHAT
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI ANIL KUMAR TIWARI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH SECRETARY DEPARTMENT
                                OF FOREST MANTRALAYA VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   PRINCIPAL CHIEF CONSERVATOR OF
                                FOREST DEPARTMENT OF FOREST
                                DISTRICT   BALAGHAT    (MADHYA
                                PRADESH)

                           3.   CHIEF CONSERVATOR OF FOREST
                                DEPARTMENT OF FOREST DISTRICT
                                BALAGHAT (MADHYA PRADESH)

                           4.   DIVISIONAL FOREST OFFICER NORTH
                                (GENERAL)     FOREST     DIVISION
                                DISTRICT    BALAGHAT    (MADHYA
                                PRADESH)

                           5.   JOINT DIRECTOR TREASURY AND
                                ACCOUNTS   JABALPUR   DIVISION
                                DISTRICT  JABALPUR   (MADHYA
                                PRADESH)

                           6.   DISTRICT    PENSION       OFFICER
                                BALAGHAT   DISTRICT     BALAGHAT
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 15569 of 2023



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   524


                           BETWEEN:-
                           ASHOK KUMAR DUBEY S/O LATE SHRI
                           KALKA PRASAD DUBEY, AGED ABOUT 63
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           TEACHER GOVT. MIDDLE SCHOOL NARA
                           SANKUL      KENDRA      GOVT.HIGHER
                           SECONDARY     MADHAVPUR     DISTRICT
                           MANDLA AT PRESENT R/O VILLAGE AND
                           POST HIRDEYNAGAR DISTRICT MANDLA
                           (MADHYA PRADESH)

                                                                         .....PETITIONER
                           (BY SHRI SHAKTI PRAKAS PANDEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE SECRETARY TRIBAL
                                AFFAIRS DEPARTMENT R/O SATPUDA
                                BHAVAN      BHOPAL    (MADHYA
                                PRADESH)

                           2.   THE     COMMISSIONER    TRIBAL
                                DEPARTMENT SATPURA BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   JOINT DIRECTOR TREASURY AND
                                ACCOUNT    JABALPUR    DIVISION
                                JABALPUR (MADHYA PRADESH)

                           4.   THE    ASISTANT  COMMISSIONER
                                TRIBAL AFFAIRS MANDLA DISTRICT
                                MANDLA (MADHYA PRADESH)

                           5.   THE DISTRICT PENSION      OFFICER
                                MANDLA     DISTRICT       MANDLA
                                (MADHYA PRADESH)

                           6.   BLOCK    EDUCATION        OFFICER
                                BICHHIYA   DISTRICT       MANDLA
                                (MADHYA PRADESH)

                                                                       .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 18000 of 2023
                           BETWEEN:-
                           JAMUNA     PRASAD   JHARIYA   S/O   SHRI



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   525


                           LAKHANLAL JHARIYA, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           DRAFTMAN, R/O H.NO. 11 P.W.D. COLONY
                           RADHA KRISHNA WARD MANDLA (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                            (BY MS. SUDHA GAUTAM - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                PUBLIC   WORKS      DEPARTMENT
                                VALLABH      BHAWAN      BHOPAL
                                (MADHYA PRADESH)

                           2.   THE STATE OF M.P. THROUGH ITS
                                PRINCIPAL  SECRETARY  FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                (MADHYA PRADESH)

                           3.   THE ENGINEER IN CHIEF PUBLIC
                                WORKS    DEPARTMENT   BHOPAL
                                (MADHYA PRADESH)

                           4.   THE CHIEF ENGINEER PUBLIC WORKS
                                DEPARTMENT JABALPUR DIVISION
                                JABALPUR (MADHYA PRADESH)

                           5.   THE EXECUTIVE ENGINEER PUBLIC
                                WORKS DEPARTMENT (B AND R)
                                DIVISION   MANDLA    (MADHYA
                                PRADESH)

                           6.   THE DISTRICT PENSION      OFFICER
                                MANDLA     DISTRICT       MANDLA
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 18770 of 2023
                           BETWEEN:-
                           1.   SMT. ANJALI GAJBHIYE W/O SHRI
                                NAVNEET GAJBHIYE, AGED ABOUT 46
                                YEARS, OCCUPATION: HOUSEWIFE
                                R/O D-140, PATEL NAGAR, RAISEN
                                ROAD, BHOPAL DISTRICT-BHOPAL



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    526


                                (MADHYA PRADESH)

                           2.   SMT.CHITRA SAHU, W/O SHRI HITESH
                                SAHU, AGED ABOUT 44 YEARS,
                                OCCUPATION:   HOUSEWIFE     B-104,
                                MANGESH HEIGHTS, KOLAR ROAD
                                BHOPAL DISTRICT-BHOPAL (MADHYA
                                PRADESH)

                           3.   SMT. ARTI SHILPI W/O SHRI RAJAT
                                SHILPI, AGED ABOUT 39 YEARS,
                                OCCUPATION:    WORKING     GOVT.
                                EXECUTIVE   ENGINEER,   R/O   61,
                                SHRIKANT     PALACE     COLONY,
                                KANADIYA ROAD, INDORE (MADHYA
                                PRADESH)

                                                                      .....PETITIONERS
                            (BY SHRI SACHIN PANDEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                HIGHER EDUCATION DEPARTMENT
                                R/O VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           2.   ACCOUNTANT GENERAL (TREASURY
                                AND ACCOUNT) MADHYA PRADESH
                                GWALIOR (MADHYA PRADESH)

                           3.   JOINT     DIRECTOR    TREASURY
                                ACCOUNTS AND PENSION BHOPAL
                                DIVISON (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER BHOPAL
                                DISTRICT    BHOPAL      (MADHYA
                                PRADESH)

                           5.   DISTRICT   TREASURY     OFFICER
                                BHOPAL DISTRICT-BHOPAL (MADHYA
                                PRADESH)

                           6.   PRINCIPAL          GOVERNMENT
                                GEETANJALI    GIRLS    COLLEGE
                                BHOPAL DISTRICT BHOPAL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   527


                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 19594 of 2023
                           BETWEEN:-
                           SMT. SAVITRI SHARMA W/O LATE SHRI
                           MOHANLAL SHARMA, AGED ABOUT 64
                           YEARS, OCCUPATION: RETIRED GOVT.
                           SERVANT PLUMBER, R/O GRAM DIGHOL
                           POST DHERA TAHSIL MAUGANJ DISTT.
                           REWA (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI DHARMENDRA PATEL - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                PUBLIC HEALTH AND ENGINEERING
                                DEPARTMENT VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   ENGINEER IN CHIEF, PUBLIC HEALTH
                                ENGINEERING          DEPARTMENT
                                SATPUDA BHAWAN BHOPAL (MADHYA
                                PRADESH)

                           3.   EXECUTIVE    ENGINEER,   PUBLIC
                                HEALTH ENGINEERING DEPARTMENT
                                DIVISION MAUGANJ, REWA (MADHYA
                                PRADESH)

                           4.   DIVISIONAL PENSION OFFICER, REWA
                                OFFICE OF DIVISIONAL PENSION
                                OFFICE REWA (MADHYA PRADESH)

                           5.   DISTRICT PENSION OFFICER, REWA
                                DISTRICT PENSION OFFICE REWA
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 19960 of 2023
                           BETWEEN:-
                           VEERENDRA KUMAR SHRIVASTAVA S/O
                           LATE SHRI RAMSWAROOP SHRIVASTAVA,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     528


                           AGED ABOUT 63 YEARS, OCCUPATION:
                           RETIRED FROM POST OF ASSISTANT GRADE
                           II, R/O 55/A, BEHIND PRATIMA GARDEN,
                           AYODHYA BYPASS ROAD, BASANT KUNJ
                           BHOPAL (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI PUSHPENDRA DUBEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                PUBLIC    WORK      DEPARTMENT
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   THE ENGINEER IN CHIEF PUBLIC
                                WORKS DEPARTMENT 2ND FLOOR
                                SATPURA BHAWAN BHOPAL (MADHYA
                                PRADESH)

                           3.   EXECUTIVE   ENGINEER    CAPITAL
                                DIVISION  NO.1   PUBLIC   WORKS
                                DEPARTMENT     BHOPAL   DISTRICT
                                BHOPAL (MADHYA PRADESH)

                           4.   DIVISIONAL    PENSION   OFFICER
                                BHOPAL    DIVISION  2ND  FLOOR
                                SATPURA BHAWAN BHOPAL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 20840 of 2023
                           BETWEEN:-
                           ASHOK KUMAR ASATI S/O LATE SHRI
                           PURUSOTTAM LAL ASATI, AGED ABOUT 62
                           YEARS,  OCCUPATION:   RETIRED  SUB
                           ENGINEER     WATER       RESOURCES
                           DEPARTMENT BHOPAL, R/O C/79 SAGAR
                           AVENUE MAIN AYODHYA BYPASS ROAD
                           BHOPAL (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI T.K. MODH - ADVOCATE )
                                AND


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     529


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY WATER
                                RESOURCES          DEPARTMENT
                                SECRETIATE  VALLABH    BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   ENGINEER   IN   CHIEF,  WATER
                                RESOURCE   DEPARTMENT    TULSI
                                NAGAR BHOPAL (MADHYA PRADESH)

                           3.   CHIEF ENGINEER, WATER RESOURCE
                                DEPARTMENT WATER RESOURCES
                                BHAWAN,SHIVAJI NAGAR (MADHYA
                                PRADESH)

                           4.   EXECUTIVE   ENGINEER,   WATER
                                RESOURCE DIVISION BHOPAL PRESS
                                COMPLEX, ARERA ZONE I (MADHYA
                                PRADESH)

                           5.   JOINT    DIRECTOR,   TREASURY
                                (ACCOUNTS AND PENSION) SATPUDA
                                BHAWAN      BHOPAL     (MADHYA
                                PRADESH)

                           6.   DIVISIONAL/DISTRICT    PENSION
                                OFFICER, SATPURA BHAWAN BHOPAL
                                SATPURA BHAWAN DISTRICT BHOPAL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 23349 of 2023
                           BETWEEN:-
                           SMT. DROPATI DEVI W/O LATE SHRI KAMAL
                           SINGH THAKUR, AGED ABOUT 59 YEARS,
                           OCCUPATION: HOUSEWIFE RESIDING AT
                           SIDDHI VINAYAK COLONY, V. F. J.
                           JABALPUR (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI D.K. TRIVEDI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    530


                                HOME     DEPARTMENT       VALLABH
                                BHAWAN,     BHOPAL        (MADHYA
                                PRADESH)

                           2.   SUPERINTENDENT OF POLICE (RAIL)
                                THROUGH OPP. CENTAL JAI, IN
                                FRONT OF DR. JETHI HOSPITAL
                                KANCHGHAR (MADHYA PRADESH)

                           3.   DISTRICT PENSION OFFICER 736
                                SOUTH   CIVIL  LINE JABALPUR
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 25348 of 2023
                           BETWEEN:-
                           SHRI BHAU DAS HIRKANE S/O LATE SHRI
                           SHARDAR HIRKANE, AGED ABOUT 63
                           YEARS, OCCUPATION: RETIRED MECHANIC
                           GRADE III OFFICE ENGINEER E/M HEAVY
                           EASTHMOVING      MACHINE    DIVISION
                           BALAGHAT DEPARTMENT OF WATER
                           RESOURCES BALAGHAT R/O VILLAGE AND
                           POST GARRA TEHSIL LALBARRA, DISTRICT
                           BALAGHAT (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI S.K. MESHRAM - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE     SECRETARY
                                DEPARTMENT OF WATER RESOURCES
                                VALLABH    BHAWAN,    DISTRICT
                                BHOPAL (MADHYA PRADESH)

                           2.   ENGINEER IN CHIEF DEPARTMENT OF
                                WATER      RESOURCES    BHOPAL
                                (MADHYA PRADESH)

                           3.   EXECUTIVE ENGINEER E/M HEAVY
                                EARTHMOVING MACHINE DIVISION
                                BALAGHAT DEPARTMENT OF WATER
                                RESOURCE  BALAGHAT   (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     531


                           4.   THE     COLLECTOR         BALAGHAT
                                DISTRICT   BALAGHAT        (MADHYA
                                PRADESH)

                           5.   DISTRICT    PENSION         OFFICER
                                BALAGHAT   DISTRICT       BALAGHAT
                                (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 27351 of 2023
                           BETWEEN:-
                           NARESH SHARMA S/O LATE SHRI N.P.
                           SHARMA,   AGED   ABOUT   62   YEARS,
                           OCCUPATION: ASSISTANT SUB INSPECTOR
                           (RETIRED) FROM THE OFFICE OF 7TH
                           BATTALION SPECIAL ARMED FORCES
                           BHOPAL (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI D.K. TRIPATHI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE    PRINCIPAL
                                SECRETARY HOME DEPARTMENT R/O
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE
                                HEAD    QUARTER   JAHAGIRABAD
                                BHOPAL (MADHYA PRADESH)

                           3.   COMMANDANT    7TH  BATTALION
                                SPECIAL ARMED FORCES BHOPAL
                                (MADHYA PRADESH)

                           4.   DIVISIONAL   /DISTRICT  PENSION
                                OFFICE BHOPAL (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 27580 of 2023
                           BETWEEN:-



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    532


                           RAJENDRA      NAIK  S/O   LATE  SHRI
                           VAMANRAO NAIK, AGED ABOUT 62 YEARS,
                           R/O E-214 SAGAR PREMIUM TOWER PHASE 1
                           KOLAR ROAD BHOPAL (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI SHEKHAR SHARMA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROGH   PRINCIPAL SECRETARY
                                DEPARTMENT OF HORTICULTURE
                                AND FOOD PROCESSING VALLABH
                                BHAWAN     BHOPAL    (MADHYA
                                PRADESH)

                           2.   THE DIRECTOR DIRECTORATE OF
                                HORTICULTURE      AND  FOOD
                                PROCESSING      6TH   FLOOR
                                VINDHYACHAL BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           3.   THE COMMISSIONER DEPARTMENT
                                OF  HORTICULTURE   AND   FOOD
                                PROCESSING  VALLABH    BHAWAN
                                BHOPAL (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 27696 of 2023
                           BETWEEN:-
                           SHRI CHANDRA GUPT NAMDEO S/O B
                           NAMDEO,   AGED  ABOUT  62  YEARS,
                           OCCUPATION: RETIRED HORTICULTURE
                           DEVELOPMENT OFFICER, R/O SHARDA
                           COLONY SARDAR PATEL WARD NO 15
                           NETAJI   MEMORIAL  SCHOOL   ROAD
                           MANDLA DISTRICT MANDLA (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI A.K. CHATURVEDI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     533


                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN,    BHOPAL     (MADHYA
                                PRADESH)

                           2.   THE DIRECTOR HORTICULTURE AND
                                FOOD PROCESSING VINDY ANCHAL
                                BHAWAN     BHOPAL     (MADHYA
                                PRADESH)

                           3.   THE        JOINT        DIRECTOR
                                HORTICULTURE         DEPARTMENT
                                JABALPUR    DIVISION    JABALPUR
                                DISTRICT (MADHYA PRADESH)

                           4.   THE     ASSISTANT      DIRECTOR
                                HORTICULTURE        DEPARTMENT
                                MANDLA     DISTRICT     MANDLA
                                (MADHYA PRADESH)

                           5.   THE DISTRICT PENSION OFFICER
                                MANDLA (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 29127 of 2023
                           BETWEEN:-
                           HARCHARAN LAL NAYAK S/O GOVIND
                           PRASAD NAYAK, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED PATWARI, R/O
                           VILLAGE AND POST RANIPURA DISTRICT
                           TIKAMGARH (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI A.K. PATHAK - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE    PRINCIPAL
                                SECRETARY REVENUE DEPARTMENT
                                VALLLABH    BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   COLLECTOR TIKAMGARH DISTRICT
                                TIKAMGARH (MADHYA PRADESH)

                           3.   S.D.O.   (REVENUE)  TIKAMGARH
                                DISTRICT   TIKAMGARH   (MADHYA



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                  534


                                PRADESH)

                           4.   TEHSILDAR TIKAMGARH TEHSIL AND
                                DISTRICT  TIKAMGARH   (MADHYA
                                PRADESH)

                           5.   DISTRICT   TREASURY   OFFICER
                                TIKAMGARH DISTRICT TIKAMGARH
                                (MADHYA PRADESH)

                           6.   BRANCH MANAGER BHARTIYA STATE
                                BANK   BALDEVGARH     DISTRICT
                                TIKAMGARH (MADHYA PRADESH)

                                                                   .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS.1 TO 5)

                                           WRIT PETITION No. 29636 of 2023
                           BETWEEN:-
                           SHIVANAND DWIVEDI S/O LATE SHRI RAM
                           DULARE DWIVEDI, AGED ABOUT 62 YEARS,
                           OCCUPATION: RETIRED SUB INSPECTOR
                           POLICE, RESIDENT OF-SAMAN 1/21/417
                           INDIRA NAGAR DISTRICT REWA (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI SANJAY KUMAR AGRAWAL - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY DEPARTMENT OF HOME
                                MANTRALAYA VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE,
                                POLICE           HEADQUARTERS
                                JAHANGIRABAD BHOPAL DISTRICT
                                BHOPAL (MADHYA PRADESH)

                           3.   INSPECTOR GENERAL OF POLICE,
                                REWA G8V2 J6P, CIVIL LINES,
                                DISTRICT REWA (MADHYA PRADESH)

                           4.   SUPERINTENDENT OF POLICE, REWA
                                G7QV   3PG, NARENDRA    NAGAR,



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    535


                                AMAIYA COLONY DISTRICT REWA
                                (MADHYA PRADESH)

                           5.   JOINT DIRECTOR, TREASURY AND
                                ACCOUNTS REWA DIVISION DISTRICT
                                REWA (MADHYA PRADESH)

                           6.   DIVISIONAL PENSION OFFICER, REWA
                                DISTRICT REWA (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 30134 of 2023
                           BETWEEN:-
                           BHAIRO PRASAD PRAJAPATI S/O RAM
                           KRISHNA PRAJAPATI, AGED ABOUT 62
                           YEARS,     OCCUPATION:     PENSIONER,
                           (RETIRED ASSISTANT SUB INSPECTOR), R/O
                           KULAMDI ROAD NARMADA TOWN SHIP
                           PHASE II, DISTRICT- RAISEN. (M.P.)
                           (MADHYA PRADESH)

                                                                        .....PETITIONER
                            (BY SHRI SACHIN PANDEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                HOME    DEPARTMENT  MINISTRY
                                VALLABY     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   ACCOUNTANT GENERAL, (TREASURY
                                AND ACCOUNT GWALIOR (MADHYA
                                PRADESH)

                           3.   JOINT   DIRECTOR,        TREASURY,
                                ACCOUNTS,     AND          PENSION
                                NARMADAPURAM              DIVISION,
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION     OFFICE
                                NARMADAPURAM      HOSHANGABAD
                                (MADHYA PRADESH)

                           5.   NARMADAPURAM,             DISTRICT
                                TREASURY  OFFICER         DISTRICT-



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    536


                                NARMADAPURAM              (MADHYA
                                PRADESH)

                           6.   NARMADAPURAM, SUPERINTENDENT
                                OF       POLICE      DISTRICT-
                                NARMADAPURAM         (MADHYA
                                PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 29848 of 2023
                           BETWEEN:-
                           RAMPAL PAWAR S/O LATE SHRI SITARAM
                           PAWAR,   AGED    ABOUT  63   YEARS,
                           OCCUPATION: RETIRED UPPER DIVISION
                           TEACHER GOVERNMENT MIDDLE SCHOOL
                           BABRBON BLOCK AMLA DISTRICT BETUL
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI JITENDRA ARYA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH      THE     PRINCIPAL
                                SECRETARY SCHOOL EDUCATION
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   THE DEPARTMENT OF FINANCE
                                THROUGH THE SECRETARY VALLABH
                                BHAWAN     BHOPAL     (MADHYA
                                PRADESH)

                           3.   THE      SCHOOL      EDUCATION
                                /DEPARTMENT THROUGH JOINT A
                                DIRECTOR    DIVISION    BHOPAL
                                (MADHYA PRADESH)

                           4.   THE   PENSION    OFFICER  BETUL
                                DISTRICT BETUL (MADHYA PRADESH)

                           5.   THE SCHOOL EDUCATION THROUGH
                                DISTRICT   EDUCATION   OFFICER
                                BETUL (MADHYA PRADESH)

                                                                    .....RESPONDENTS


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     537


                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 30122 of 2023
                           BETWEEN:-
                           SMT. RAJKUMARI MARSHKOLE W/O LATE
                           SHRI KUNJILAL MARSKOLE, AGED ABOUT
                           54 YEARS, OCCUPATION-HOUSEWIFE, R/O
                           INFRONT OF THE HIGH SCHOOL BARGHAT
                           ROAD   KANHIWADA    DISTRICT  SEONI
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI D.K. TRIPATHI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                PRINCIPAL           SECRETARY
                                MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   DIRECTOR, GENERAL OF POLICE
                                JAHANGIRABAD BHOPAL (MADHYA
                                PRADESH)

                           3.   ACCOUNTANT GENERAL ACCOUNT
                                AND AUDIT II M.P. JHANSI ROAD
                                GWALIOR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 31505 of 2023
                           BETWEEN:-
                           1.   UTTAM RAO AATNERE S/O LATE SHRI
                                GARIBIYA JI, AGED ABOUT 68 YEARS,
                                OCCUPATION: RETD. FOREST RANGER
                                (VAN KSHETRAPAL) FOREST DIVISION
                                NARMADAPURAM GENERAL DISTRICT
                                NARMADAPURAM, R/O R.MS. COLONY
                                MALVIYA GANJ ITARSI DISTRICT
                                NARMADAPURAM            (MADHYA
                                PRADESH)

                           2.   HARISHANKAR YADAV S/O SHRI RAM
                                SINGH YADAV, AGED ABOUT 69
                                YEARS, OCCUPATION: RETD. FOREST



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    538


                                RANGER (VAN KSHETRAPAL) NORTH
                                BETUL DIVISION GENERAL BETUL
                                DISTRICT  BETUL,  R/O   BESIDE
                                ASHADEEP   MEDICAL    RASOLIYA
                                NARMADAPURAM          (MADHYA
                                PRADESH)

                                                                     .....PETITIONERS
                            (BY SHRI JITENDRA ARYA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THORUGH ADDITIONAL PRINCIPAL
                                CONSERVATOR OF FORESTS (PRASHA-
                                II) FOREST DEPARTMENT SATPUDA
                                BHAWAN      BHOPAL    (MADHYA
                                PRADESH)

                           2.   THE DEPARTMENT OF FINANCE
                                THROUGH THE SECRETARY VALLABH
                                BHAWAN,    BHOPAL     (MADHYA
                                PRADESH)

                           3.   FOREST DIVISIONAL OFFICER FOREST
                                DIVISION               (GENERAL)
                                NARMADAPURAM             DISTRICT
                                NARMADAPURAM            (MADHYA
                                PRADESH)

                           4.   FOREST DIVISION OFFICER FOREST
                                DIVISION (GENERAL) BETUL DISTRICT
                                BETUL (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 32137 of 2023
                           BETWEEN:-
                           BHAVNA JOSHI W/O LATE SHRI SANJAY
                           JOSHI,  AGED    ABOUT    53   YEARS,
                           OCCUPATION: HOUSEWIFE, R/O WARD NO 2
                           JUNNARDEO    DISTRICT   CHHINDWARA
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI A.K. CHATURVEDI - ADVOCATE)
                                AND


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   539


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                TRIBAL    AFFAIRS    DEPATMENT
                                VALLABH      BHAWAN      BHOPAL
                                (MADHYA PRADESH)

                           2.   THE     PRINCIPAL   SECRETARY
                                DEPARTMENT       OF    FINANCE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   THE COMMISSIONER TRIBAL AFFAIRS
                                SATPURA BHAWAN BHOPAL DISTRICT
                                BHOPAL (MADHYA PRADESH)

                           4.   THE    ASSISTANT  COMMISSIONER
                                TRIBAL    AFFAIRS  CHHINDWARA
                                DISTRICT CHHINDWARA (MADHYA
                                PRADESH)

                           5.   THE DISTRICT PENSION OFFICER
                                CHHINDWARA            DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                           6.   THE PRINCIPAL GOVERNMENT HSS
                                GHODAWADI     KHURD     BLOCK
                                JUNNARDEO DISTRICT CHHINDWARA
                                DISTRICT CHHINDWARA (MADHYA
                                PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 780 of 2024
                           BETWEEN:-
                           BHAIYALAL SINGH S/O SHRI VINDHAWASNI
                           SINGH,   AGED    ABOUT    63   YEARS,
                           OCCUPATION: RETIRED CHIEF MUNICIPAL
                           OFFICER, MUNICIPAL COUNCIL DAMOH,
                           R/O 635/9B, SAKET NAGAR BHOPAL,
                           DISTRICT BHOPAL (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI AJEET KUMAR SINGH - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     540


                                THROUGH PRINCIPAL SECRETARY
                                URBAN    ADMINISTRATION    AND
                                DEVELOPMENT        DEPARTMENT
                                VALLABH    BHAWAN,      BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER            URBAN
                                ADMINISTRATION            AND
                                DEVELOPMENT        DEPARTMENT
                                PALIKA BHAWAN NEAR 6TH NUMBER
                                BUS STOP SHIVAJI NAGAR BHOPAL
                                DISTRICT    BHOPAL    (MADHYA
                                PRADESH)

                           3.   ADDITIONAL COMMISSIONER URBAN
                                ADMINISTRATION            AND
                                DEVELOPMENT        DEPARTMENT
                                PALIKA BHAWAN NEAR 6TH NUMBER
                                BUS STOP SHIVAJI NAGAR BHOPAL
                                DISTRICT    BHOPAL    (MADHYA
                                PRADESH)

                           4.   JOINT      DIRECTOR      URBAN
                                ADMINISTRATION             AND
                                DEVELOPMENT         DEPARTMENT
                                BHOPAL DIVISION SECOND FLOOR
                                HARSHVARDHAN SHOPING COMPLEX
                                AVANTI BAI CHOWK MATA MANDIR
                                BHOPAL DISTRICT BHOPAL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 1127 of 2024
                           BETWEEN:-
                           HAMEED KHAN S/O HABEEB KHAN, AGED
                           ABOUT 64 YEARS, OCCUPATION: PEON
                           (RETIRED) R/O WARD NO. 24, BENIGANJ
                           MOHALLA, GIRLS SCHOOL KE PICHHE,
                           CHHATARPUR (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI D.K. TRIPATHI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    541


                                HEALTH             DEPARTMENT
                                MANTRALAYA, VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   CHIEF  HEALTH   AND   MEDICAL
                                OFFICER CHHATARPUR DISTRICT
                                CHHATARPUR (MADHYA PRADESH)

                           3.   DISTRICT    PENSION   OFFICER
                                DISTRICT     PENSION    OFFICE
                                CHHATARPUR            DISTRICT
                                CHHATARPUR (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 4122 of 2024
                           BETWEEN:-
                           DEO DUTT VISHWAKARMA S/O LATE SHRI
                           LALLU PRASAD VISHWAKARMA, AGED
                           ABOUT 63 YEARS, OCCUPATION: RETIRED
                           DEPUTY DIRECTOR AGRICULTURE, R/O
                           2437, NEAR TELEGRAPH GATE NO 4,
                           WRIGHT   TOWN    DISTRICT JABALPUR
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI ANSHUL TIWARI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS ADDITIONAL CHIEF
                                SECRETARY     DEPARTMENT     OF
                                FINANCE DISTRICT BHOPAL (MADHYA
                                PRADESH)

                           2.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                FARMER       WELFARE        AND
                                AGRICULTURE        DEVELOPMENT
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           3.   DIRECTOR FARMER WELFARE AND
                                AGRICULTURE      DEPARTMENT
                                VINDHYACHAL BHAWAN, BHOPAL
                                (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     542


                           4.   JOINT DIRECTOR FARMER WELFARE
                                AND AGRICULTURE DEPARTMENT
                                JABALPUR    DIVISION JABALPUR
                                (MADHYA PRADESH)

                           5.   THE   PRINCIPAL    AGRICULTURE
                                ENTENSION AND TRAINING CENTRE
                                JABALPUR (MADHYA PRADESH)

                           6.   THE DIVISIONAL PENSION OFFICER
                                JABALPUR (MADHYA PRADESH)

                           7.   THE DISTRICT TREASURY OFFICER
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 1485 of 2024
                           BETWEEN:-
                           SUNIL KUMAR SEN S/O LATE RAJA RAM
                           SEN, AGED ABOUT 63 YEARS, OCCUPATION:
                           RETIRED ASSISTANT GRADE II R/O 680,
                           MAHATMA GANDHI WARD, VTC JABALPUR,
                           DISTRICT JABALPUR (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI P. SEN - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT OF FINANCE VALLABH
                                BHAWAN      BHOPAL      (MADHYA
                                PRADESH)

                           2.   THE ASSISTANT DIRECTOR, LOCAL
                                FUND AUDIT SAGAR DISTRICT SAGAR
                                (MADHYA PRADESH)

                           3.   THE    JOINT    DIRECTOR,  FUND
                                ACCOUNT AND PENSION SAGAR
                                DISTRICT SAGAR (MADHYA PRADESH)

                           4.   THE DISTRICT PENSION OFFICER,
                                SAGAR DISTRICT SAGAR (MADHYA
                                PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     543


                           5.   THE DISTRICT TREASURY OFFICER,
                                SAGAR DISTRICT SAGAR (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 2507 of 2024
                           BETWEEN:-
                           SOMNATH SINGH PATEL S/O LATE SHRI
                           THAKAD SINGH PATEL, AGED ABOUT 63
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           GRADE III, TEHSIL OFFICE KARELI
                           DISTRICT NARSINGHPUR MP RESIDENT OF
                           SADAR MADHIYA SAHU KA BAGEECHA
                           NARSINGHPUR (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI A.K. PATHAK - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                REVENUE DEPARTMENT VALLABH
                                BHAWAN    MANTRALAYA BHOPAL
                                (MADHYA PRADESH)

                           2.   COLLECTOR DISTRICT NARSINGHPUR
                                (MADHYA PRADESH)

                           3.   TEHSILDAR    KARELI   DISTRICT
                                NARSINGHPUR (MADHYA PRADESH)

                           4.   DISTRICT TREASURY AND PENSION
                                OFFICER NARSINGHPUR DISTRICT
                                NARSINGHPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 1948 of 2024
                           BETWEEN:-
                           NARENDRA PANDEY S/O LATE SHRI
                           JAGESHWAR PRASAD PANDEY, AGED
                           ABOUT 63 YEARS, OCCUPATION: RETIRED
                           SUB INSPECTOR (OFFICIATING) FROM THE



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     544


                           OFFICE OF POLICE STATION MANDIDEEP
                           DISTRICT RAISEN, R/O LIG 240, INDRA
                           NAGAR, MANDIDEEP, DISTRICT RAISEN
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI H.S. PATERIYA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                HOME DEPARTMENT MANTRALAYA,
                                VALLABH     BHAWAN,      BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE M.P.
                                OPPOSITE LAL PARED GROUND
                                JAHANGIRABAD BHOPAL (MADHYA
                                PRADESH)

                           3.   DEPUTY    INSPECTOR    GENERAL
                                (KARMIK) POLICE HEADQUARTERS
                                BHOPAL DISTRICT BHOPAL (MADHYA
                                PRADESH)

                           4.   SUPERINTENDENT OF POLICE RAISEN
                                SANCHI ROAD RAISEN DISTRICT
                                RAISEN (MADHYA PRADESH)

                           5.   DISTRICT PENSION OFFICER RAISEN
                                DISTRICT     RAISEN    (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 3255 of 2024
                           BETWEEN:-
                           JAI SINGH DHURVEY D/O LATE SHRI CHAIT
                           SINGH DHURVEY, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED ACCOUNTANT, R/O
                           COMPANY     GARDEN    TIKARI    BETUL
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI A.K. DEY - ADVOCATE)
                                AND


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   545


                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY MINISTRY
                                OF  COMMERCIAL    TAX   EXCISE
                                DEPARTMENT VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                           2.   THE EXCISE COMMISSIONER, EXCISE
                                DEPARTMENT     MOTI     MAHAL,
                                GWALIOR (MADHYA PRADESH)

                           3.   THE DISTRICT EXCISE OFFICER
                                BETUL (MADHYA PRADESH)

                           4.   THE DISTRICT PENSION OFFICER ,
                                BETUL (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 3496 of 2024
                           BETWEEN:-
                           LEELA    GOVANSHI     W/O    SHRI
                           LAKHMICHAND GOWANSHI, AGED ABOUT
                           70 YEARS, OCCUPATION: SEVANIVRIT
                           KARMCHARI, R/O EKTA COLONY AKBAR
                           WARD SEONI ZILA SEONI (MADHYA
                           PRADESH)

                                                                      .....PETITIONER
                           (BY MS. SANDHYA CHOUHDARY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                DWARA UPPER MUKHYA SACHIV
                                VITTA VIBHAG MADHYA PRADESH
                                SHASAN VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           2.   UPPER   MUKHYA   SACHIV   LOK
                                SWASHTHYA EVAM PARIVAR KALYAN
                                VIBHAG MADHYA PRADESH SHASAN
                                VALLABH    BHOPAL     (MADHYA
                                PRADESH)

                           3.   JILA KOSHALAYA ADHIKARI SEONI
                                COLLECTORATE   PARISAR  SEONI
                                (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   546


                           4.   JILA PENSION    ADHIKARI SEONI
                                BEEJHAWADA     SEONI   (MADHYA
                                PRADESH)

                           5.   CIVIL  SURGEON   SAH   MUKHYA
                                ASTPATAL    ADHIKSHAK     JILA
                                CHIKITSALAY   SEONI   (MADHYA
                                PRADESH)

                           6.   MUKHYACHIKITSA EVAM SWASTHYA
                                ADHIKARI SEONI DISTRICT SEONI
                                (MADHYA PRADESH)

                           7.   SANYUKT SANCHALAK KOSH EVAM
                                LEKHA JABALPUR COLLECTORATE
                                PARISAR   JABALPUR  (MADHYA
                                PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 3725 of 2024
                           BETWEEN:-
                           1.   SAHDEV PRASAD GUPTA S/O SHRI
                                BHAGWAN DAS GUPTA, AGED ABOUT
                                86 YEARS, OCCUPATION: RETIRED,
                                R/O 12 MAIN ROAD KABEER MARG
                                WARD NO 5 GOVINDGARH BANSA
                                TEHSIL   HUZUR,  DISTRICT-REWA
                                (MADHYA PRADESH)

                           2.   YUGAL KISHORE YADAV S/O SHRI
                                TEERATH PRASAD YADAV, AGED
                                ABOUT 86 YEARS, OCCUPATION:
                                RETIRED, R/O 842 INFRONT OF POLO
                                GROUND BANSA TEHSIL HUZUR
                                DISTRICT REWA (MADHYA PRADESH)

                                                                     .....PETITIONERS
                           (BY SHRI BASANT RAJ PANDEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                DEPARTMENT       OF      SCHOOL
                                EDUCATION    VALLABH    BHAWAN
                                BHOPAL (MADHYA PRADESH)



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      547


                           2.   THE ASSISTANT DIRECTOR LOCAL
                                FUND AUDIT REWA DISTRICT REWA
                                (MADHYA PRADESH)

                           3.   THE    JOINT   DIRECTOR   FUND
                                ACCOUNT    AND   PENSION  REWA
                                DISTRICT REWA (MADHYA PRADESH)

                           4.   THE DISTRICT PENSION OFFICER
                                REWA DISTRICT REWA (MADHYA
                                PRADESH)

                           5.   THE DISTRICT TREASURY OFFICER
                                REWA DISTRICT REWA (MADHYA
                                PRADESH)

                           6.   BRANCH MANAGER INDIAN BANK
                                BRANCH GOVINDGARH G623 DISTRICT
                                SATNA (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NOS.1 TO5 )

                                             WRIT PETITION No. 3952 of 2024
                           BETWEEN:-
                           GAJRAJ SINGH LODHI S/O LATE SHRI
                           KALYAN SINGH, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED AS A ASSISTANT
                           GRADE-III FROM GOVT. EXCELLENCE H.S.
                           SCHOOL PAWAI R/O. VILL. BIJAWAR POST
                           VADHA HATTA DISTRICT PANNA (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI A.K. BAJPAI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                SCHOOL EDUCATION DEPARTMENT
                                VALLABH      BHAWAN      BHOPAL
                                (MADHYA PRADESH)

                           2.   COMMISSIONER,          PUBLIC
                                INSTRUCTIONS      DEPARTMENT
                                GAUTAM NAGAR, BHOPAL (MADHYA




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   548


                                PRADESH)

                           3.   JOINT    DIRECTOR,    TREASURIES
                                ACCOUNTS AND PENSION SAGAR
                                DIVISION DISTRICT SAGAR (MADHYA
                                PRADESH)

                           4.   DISTRICT  EDUCATION   OFFICER,
                                PANNA DISTRICT PANNA (MADHYA
                                PRADESH)

                           5.   DISTRICT PENSION OFFICER, PANNA
                                DISTRICT PANNA (MADHYA PRADESH)

                           6.   TREASURIES OFFICER, TREASURIES
                                ACCOUNTS AND PENSION PANNA
                                DISTRICT PANNA (MADHYA PRADESH)

                           7.   BLOCK EDUCATION OFFICER, PAWAI
                                DISTRICT PANNA (MADHYA PRADESH)

                           8.   PRINCIPAL GOVT. EXC. GOVT. BOYS H
                                S SCHOOL PAWAI DISTRICT PANNA
                                (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 4172 of 2024
                           BETWEEN:-
                           BRIJMOHAN KHARE S/O SHRI BACHHILAL
                           KHARE,   AGED   ABOUT   62   YEARS,
                           OCCUPATION:   RETIRED    ASSISSTANT
                           GRADE 3 CHETGIRI COLONY NEAR OM
                           SARASWATI SCHOOL, R/O H.NO. 312
                           DISTRICT    CHHATARPUR     (MADHYA
                           PRADESH)

                                                                        .....PETITIONER
                           (BY SHRI RAJENDRA KUMAR PANDEY - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH     THE     PRINCIPAL
                                SECRETARY  WATER   RESOURCES
                                DEPARTMENT       MANTRALAYA
                                VALLABH    BHAWAN,    BHOPAL




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    549


                                (MADHYA PRADESH)

                           2.   SUPERINTENDENT ENGINEER, WATER
                                RESOURCE           DEPARTMENT
                                CHHATARPUR (MADHYA PRADESH)

                           3.   SENIOR ACCOUNT OFFICER/ NIDHI
                                VIVIDH   OFFICE    ACCOUNTANT
                                GENERAL ( A AND E) SECOND 53
                                ARERA HILLS HOSHANGABAD ROAD
                                BHOPAL (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 4969 of 2024
                           BETWEEN:-
                           PRAMOD SHRIVASTAVA S/O LATE SHRI
                           RAMNIHORE SHRIVASTAVA, AGED ABOUT
                           64 YEARS, OCCUPATION: RETIRED R/O
                           RAJEEV NAGAR NEW BASTI SATNA
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI ADITYA AHIWASI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH CHIEF ENGINEER GANGA
                                KACHAR    WATER      IRRIGATION
                                DEPARTMENT    DIVISION    REWA
                                (MADHYA PRADESH)

                           2.   EXECUTIVE     ENGINEER   LIGHT
                                MACHINERY      DIVISION   (WRD)
                                DISTRICT REWA (MADHYA PRADESH)

                           3.   DISTRICT TREASURY OFFICER REWA
                                DISTRICT REWA (MADHYA PRADESH)

                           4.   DISTRICT PENSION OFFICER REWA
                                DISTRICT REWA (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 6247 of 2024


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     550


                           BETWEEN:-
                           SMT. SUMAN SINGH PARIHAR W/O LATE
                           SHRI   DEVENDRA    SINGH   PARIHAR
                           OCCUPATION: RETIRED CHIEF MUNICIPAL
                           OFFICER H.NO. D-04 PRIYA DARSHINI
                           PLEASURE COLONY NEAR STAR AVENUE
                           BUILDING  BABADIYA   KALA   BHOPAL
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI S.K. SINGH - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                URBAN DEVELOPMENT AND HOUSING
                                DEPARTMENT          MANTRALAYA
                                VALLABH     BHAWAN,      BHOPAL
                                (MADHYA PRADESH)

                           2.   THE COMMISSIONER, DEPARTMENT
                                OF URBAN ADMINISTRATION AND
                                DEVELOPMENT MADHYA PRADESH
                                PALIKA BHAWAN SHIVAJI NAGAR
                                BHOPAL (MADHYA PRADESH)

                           3.   JOINT DIRECTOR , DIRECTORATE,
                                URBAN    ADMINISTRATION      AND
                                DEVELOPMENT PALIKA BHAWAN
                                NEAR BUS STOP NO 6 SHIVAJI NAGAR
                                BHOPAL (MADHYA PRADESH)

                           4.   ADDITINAL DIRECTOR, DEPARTMENT
                                OF URBAN ADMINISTRATION AND
                                DEVELOPMENT PALIKA BHAWAN
                                NEAR BUS STOP NO 6 SHIVAJI NAGAR
                                BHOPAL` (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 4885 of 2024
                           BETWEEN:-
                           SHYAM SINGH MARAVI S/O LATE DAYAL
                           SINGH MARAVI, AGED ABOUT 55 YEARS,
                           OCCUPATION: RETIRED PEON(CLASS IV
                           EMPLOYEE), R/O 851, SUDAMA NAGAR, VEER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     551


                           SAVARKAR    WARD,   MADAN         MAHAL
                           JABALPUR (MADHYA PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI ANUJ SHRIVASTAVA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                TRIBAL   AFFAIRS  DEPARTMENT
                                VALLABH     BHAWAN    BHOPAL
                                (MADHYA PRADESH)

                           2.   THE COMMISSIONER TRIBAL AFFAIRS
                                DEPARTMENT ARERA HILLS SATPURA
                                BHAWAN     BHOPAL      (MADHYA
                                PRADESH)

                           3.   THE    ASSISTANT  COMMISSIONER
                                TRIBAL    AFFAIRS  DEPARTMENT
                                OFFICE OF COLECTOR (TRIBAL
                                AFFAIRS DEPARTMENT) JABALPUR
                                (MADHYA PRADESH)

                           4.   DIVISIONAL   PENSION   OFFICER
                                DIVISIONAL  JABALPUR   FINANCE
                                BUILDING         COLLECTORATE
                                JABALPUR (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 6117 of 2024
                           BETWEEN:-
                           KUNDAN SINGH NAMDEV @ K.S. NAMDEV
                           S/O LATE SHRI TEJ SINGH NAMDEV, AGED
                           ABOUT 64 YEARS, OCCUPATION: RETIRED
                           ACCOUNTS OFFICER R/O 65, SAHYOG
                           VIHAR,    BAWADIYA     KALAN,   NEAR
                           SHAHPURA POLICE STATION BHOPAL
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI A.B. SAHU - ADVOCATE)
                                AND
                           MADHYA PRADESH RAJYA SAHAKARI BANK



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     552


                           MARYADIT THROUGH ITS MANAGING
                           DIRECTOR T.T. NAGAR, 24-25 NEW MARKET
                           BHOPAL (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                                             WRIT PETITION No. 7368 of 2024
                           BETWEEN:-
                           BHAGWAT SINGH TOMAR S/O LATE SHRI
                           RAMSINGH TOMAR, AGED ABOUT 65 YEARS,
                           OCCUPATION:       RETIRED    ASSISTANT
                           SUPERINTENDENT D.E./APPEAL G.B. P.H.Q.
                           BHOPAL, R/O S-652, NEHRU NAGAR BHOPAL
                           (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI S.D. MISHRA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS SECRETARY HOME
                                DEPARTMENT       MANTRALAYA
                                VALLABH    BHAWAN,   BHOPAL
                                (MADHYA PRADESH)

                           2.   DIRECTOR GENERAL OF POLICE,
                                POLICE     HEAD    QUARTER
                                JAHAGIRABAD BHOPAL (MADHYA
                                PRADESH)

                           3.   ASSISTANT INSPECTOR GENERAL OF
                                POLICE (ACCOUNT) POLICE HEAD
                                QUARTER      BHOPAL    (MADHYA
                                PRADESH)

                           4.   ACCOUNTANT   GENERAL   (LEKHA
                                AVOM HAKDARI) II MOTI MAHAL
                                GWALIOR (MADHYA PRADESH)

                           5.   DIVISIONAL  JOINT    DIRECTOR
                                TREASURY ACCOUNT AND PENSION
                                SATPUDA BHAWAN BHOPAL (MADHYA
                                PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 8177 of 2024


Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                     553


                           BETWEEN:-
                           SAGAR SINGH SISODIYA S/O SHRI DHELA
                           SINGH SISODIYA, AGED ABOUT 63 YEARS,
                           OCCUPATION: RETIRED HEAD MASTER
                           TRIBAL AFFAIRS AND TRIBAL WELFARE
                           DEPARTMENT BHOPAL (MADHYA PRADESH)

                                                                       .....PETITIONER
                            (BY SHRI G.S. BAGHEL - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                TRIBAL   AFFAIRS  AND   TRIBAL
                                WELFARE DEPARTMENT VALLABH
                                BHAWAN      BHOPAL    (MADHYA
                                PRADESH)

                           2.   COMMISSIONER            TRIBAL
                                DEVELOPMENT    AND    WELFARE
                                BHOPAL (MADHYA PRADESH)

                           3.   ASSISTANT COMMISSIONER, TRIBAL
                                AFFAIRS AND TRIBAL WELFARE
                                DEPARTMENT   DISTRICT  BHOPAL
                                (MADHYA PRADESH)

                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 8298 of 2024
                           BETWEEN:-
                           SURESH KUMAR MISHRA S/O LATE SHRI
                           SUNDAR LAL MISHRA, AGED ABOUT 67
                           YEARS, OCCUPATION: RETIRED ASSISTANT
                           SUB INSPECTOR O/O S.P. SAGAR ABOVE
                           CHHATRASAL        AKHADA      BEHIND
                           CHATURBHUJ VAKEEL ITWARI TOURI
                           SAGAR    DISTRICT   SAGAR   (MADHYA
                           PRADESH)

                                                                       .....PETITIONER
                           (BY SHRI MOHAN LAL SHARMA - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   554


                                THROUGH PRINCIPAL SECRETARY
                                HOME    DEPARTMENT  MINISTRY
                                VALLABH     BHAWAN   BHOPAL
                                (MADHYA PRADESH)

                           2.   DIVISIONAL PENSIONER OFFICER
                                SAGAR DIVISION SAGAR (MADHYA
                                PRADESH)

                           3.   DISTRICT PENSION OFFICER, SAGAR
                                (MADHYA PRADESH)

                           4.   DISTRICT  TREASURY    OFFICER,
                                SAGAR DISTRICT SAGAR (MADHYA
                                PRADESH)

                           5.   SUPERINTENDENT OF POLICE SAGAR
                                DISTRICT SAGAR (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                           WRIT PETITION No. 8627 of 2024
                           BETWEEN:-
                           J.P. SHARMA S/O LATE SHRI A. PRASAD
                           SHARMA,   AGED   ABOUT    73  YEARS,
                           OCCUPATION: RETIRED EMPLOYEE R/O 586,
                           SHAKTI NAGAR, SHAHEED GULAB SINGH
                           WARD, GUPTESHWAR JABALPUR DISTRICT
                           JABALPUR (MADHYA PRADESH)

                                                                      .....PETITIONER
                           (BY SHRI BALAJI AKHILLWAR - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH PRINCIPAL SECRETARY
                                DEPARTMENT      OF    HOUSING
                                MANTRALAYA VALLABH BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   ASSISTANT REGIONAL PROVIDENT
                                FUND COMMISSIONER REGIONAL
                                OFFICE BHAVISHYA NIDHI BHAWAN
                                VIJAY NAGAR (MADHYA PRADESH)

                           3.   CHIEF    EXECUTIVE    OFFICER
                                JABALPUR         DEVELOPMENT



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                      555


                                AUTHORITY         CIVIC        CENTRE
                                MARHATAL       JABALPUR       (MADHYA
                                PRADESH)

                                                                        .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                             WRIT PETITION No. 8858 of 2024
                           BETWEEN:-
                           VINOD KUMAR SHARMA S/O SHRI LATE
                           KISHORILAL SHARMA, AGED ABOUT 65
                           YEARS, OCCUPATION: RETIRED HEAD
                           CONSTABLE, R/O. MOHAN NAGAR NEW
                           ABADI NEAR S.A.F. CHINDWARA (MADHYA
                           PRADESH)

                                                                          .....PETITIONER
                            (BY SHRI P.C. BATRI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH THE CHIEF SECRETARY OF
                                FINANCE    VALLABH     BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                           2.   THE    COLLECTOR CHHINDWARA
                                DISTRICT CHHINDWARA (MADHYA
                                PRADESH)

                           3.   COMMANDANT     8TH    B.N.S.A.F.
                                CHHINDWARA            DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                           4.   DIRECTOR    PENSION   OFFICER
                                CHHINDWARA (MADHYA PRADESH)

                           5.   THE DIVISIONAL PENSION OFFICER,
                                JABALPUR    DIVISION   DISTRICT
                                JABALPUR (MADHYA PRADESH)

                           6.   JOINT DIRECTOR FINANCE AND
                                ACCOUNT JABALPUR S.A.F JABALPUR
                                (MADHYA PRADESH)

                           7.   INSPECTOR GENERAL S.A.F. RANJHI
                                IN FRONT OF ENGINEERING COLLEGE
                                JABALPUR (MADHYA PRADESH)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                    556


                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                            WRIT PETITION No. 11560 of 2024
                           BETWEEN:-
                           PRAKASH KUMAR MAKHIJA S/O LATE SHRI
                           CHETRAM MAKHIJA, AGED ABOUT 62
                           YEARS, OCCUPATION: RETIRED DEPUTY
                           DIRECTOR (AGRICULTURE ) R/O H NO 34/1
                           SOUMITRA NAGAR DISTRICT KHANDWA
                           (MADHYA PRADESH)

                                                                      .....PETITIONER
                            (BY SHRI ANSHUL TIWARI - ADVOCATE)
                                AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS ADDITIONAL CHIEF
                                SECRETARY    DEPARTMENT   OF
                                FINANCE M.P. BHOPAL (MADHYA
                                PRADESH)

                           2.   THE STATE OF MADHYA PRADESH
                                THROUGH ITS PRINCIPAL SECRETARY
                                FARMER       WELFARE        AND
                                AGRICULTURE         DEPARTMENT
                                VALLABH     BHAWAN,      BHOPAL
                                (MADHYA PRADESH)

                           3.   THE DIRECTOR FARMER WELFARE
                                AND AGRICULTURE DEPARTMENT
                                VINDHYANCHAL BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           4.   THE COMMISSIONER DIRECTORATE
                                FARMER      WELFARE      AND
                                AGRICULTURE      DEPARTMENT
                                VINDHYANCHAL BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           5.   ASSISTANT DIRECTOR DIRECTORATE
                                FARMER        WELFARE      AND
                                AGRICULTURE        DEPARTMENT
                                VINDHYANCHAL BHAWAN BHOPAL
                                (MADHYA PRADESH)

                           6.   THE DIVISIONAL PENSION OFFICER



Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                   557


                                 BHOPAL (MADHYA PRADESH)

                           7.    THE DISTRICT TREASURY OFFICER
                                 BHOPAL (MADHYA PRADESH)

                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                          WRIT PETITION No. 4750 of 2018
                           BETWEEN:-
                           SHIVANAND VERMA S/O LATE MANOHARLAL
                           SHRIVASTAVA, AGED ABOUT 60 YEARS, 01,
                           CIVIL LINE WARD ,AMARWADA (MADHYA
                           PRADESH)

                                                                            .....PETITIONER
                           (BY SHRI SHREYAS PANDIT - ADVOCATE)
                           AND
                           1.   THE STATE OF MADHYA PRADESH
                                THROUGH   PRINCIPAL  SECRETARY
                                PANCHAYAT       AND      RURAL
                                DEVELOPMENT         DEPARTMENT
                                VALLABH BHAWAN, BHOPAL (MADHYA
                                PRADESH)

                           2.   ADDITIONAL            ASSISTANT
                                DEVELOPMENT       COMMISSIOENR
                                JANPAD PANCHAYAT HARRAI DISTT.
                                CHHINDWARA (MADHYA PRADESH)

                           3.   DISTRICT    TREASURY  OFFICER
                                CHHINDWARA DISTT. CHHINDWARA
                                (MADHYA PRADESH)

                           4.   DISTRICT    PENSION   OFFICER
                                CHHINDWARA DISTT. CHHINDWARA
                                (MADHYA PRADESH)

                           5.   COLLECTOR   CHHINDWARA   DISTT.
                                CHHINDWARA (MADHYA PRADESH)

                                                                          .....RESPONDENTS
                           (BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19
                                                         558


                                 These petitions coming on for orders this day, Hon'ble Shri
                           Justice Ravi Malimath, Chief Justice passed the following:
                                                          ORDER

Since the issue involved in these petitions are identical, they are taken up for analogous hearing and being disposed off by this common order.

2. The question involved herein is with respect to recovery from a Government employee in view of the benefits which have been extended by the State authorities.

3. The similar question came up for consideration before a Full Bench of this Court in a reference in Writ Appeal No.815 of 2017 (State of M.P. and others vs Jagdish Prasad Dubey) and the reference has been answered by order dated 06.03.2024 as under:-

"35.(a) Question No.1 is answered by holding that recovery can be effected from the pensionary benefits or from the salary based on the undertaking or the indemnity bond given by the employee before the grant of benefit of pay refixation. The question of hardship of a Government servant has to be taken note of in pursuance to the judgment passed by the Larger Bench of the Hon'ble Supreme Court in the case of Syed Abdul Qadir (supra). The time period as fixed in the case of Rafiq Masih (supra) reported in (2015)

4 SCC 334 requires to be followed. Conversely an undertaking given at the stage of payment of retiral dues with reference to the refixation of pay or increments done decades ago cannot be enforced.

(b) Question No.2 is answered by holding that recovery can be made towards the excess payment made in terms of Rules 65 and 66 of the Rules of 1976 provided that the entire procedures as contemplated in Chapter VIII of the Rules of 1976 are followed by the employer. However, no recovery can be made in pursuance to Rule 65 of the Rules of 1976 towards revision of pay which has been extended to a Signature Not Verified Signed by: SANTOSH MASSEY Signing time: 17-05-2024 18:13:19 559 Government servant much earlier. In such cases, recovery can be made in terms of the answer to Question No.1.

(c) Question No.3 is answered by holding that the undertaking given by the employee at the time of grant of financial benefits on account of refixation of pay is a forced undertaking and is therefore not enforceable in the light of the judgment of the Hon'ble Supreme Court in the case of Central Inland Water Transport Corporation Limited (supra) unless the undertaking is given voluntarily."

4. The counsels appearing for the petitioners as well as for the State fairly submit that all these cases can be disposed off in terms of the judgment passed by the Full Bench of this Court in the case of Jagdish Prasad Dubey (supra).

5. The counsels appearing for the petitioners in some of the matters have pointed out that in some cases, the recovery has already been effected, therefore, their cases be taken up for consideration on priority basis. The State counsel submits that they will examine the cases of all the employees and pray for some time to be granted to them.

6. Under these circumstances, all these petitions are disposed off with a direction to the respondents:

(i) to consider the petitions as the representations filed on behalf of the petitioners, examine their cases in the light of the Full Bench judgment of this Court in the case of Jagdish Prasad Dubey (supra) and take a final decision as to whether any recovery can be made from them in view of the law laid down by the Full Bench decision of this Court;
Signature Not Verified Signed by: SANTOSH MASSEY Signing time: 17-05-2024 18:13:19 560
(ii) The cases in which the recovery has already been effected by the respondents/State, be taken up on priority basis. The respondents-authorities to consider those cases in the light of the Full Bench judgment in the case of Jagdish Prasad Dubey (supra) and pass a final order with respect to the fact that whether any recovery can be effected looking to the facts and circumstances of the respective cases and if the respondents-authorities arrive at a conclusion that no recovery can be made from them, the amount recovered from them be refunded along with interest at the rate of 6% per annum from the date of recovery till the date of realization. The aforesaid exercise be completed within a period of three months from the date of receipt of a certified copy of this order.
(iii) For the remaining cases wherein there is an interim protection granted by this Court, the respondents-

authorities are directed to complete the exercise of consideration of such cases by 31.12.2024 in the light of the Full Bench judgment of this Court in the case of Jagdish Prasad Dubey (supra) and pass a reasoned order accordingly. If they arrive at the conclusion that no recovery can be made, then fresh order be passed.

(iv) As the maximum cases are pertaining to the retired Government employees, therefore, the respondents- authorities are directed to revise their pensions in accordance with law and issue fresh PPO within the Signature Not Verified Signed by: SANTOSH MASSEY Signing time: 17-05-2024 18:13:19 561 aforesaid period. Till the entire exercise is completed, the interim relief granted by this Court is extended till 31.12.2024 or till passing of the fresh order by the respondents, whichever is earlier.

7. Accordingly, all these petitions are disposed off in above terms.

                                         (RAVI MALIMATH)                          (VISHAL MISHRA)
                                           CHIEF JUSTICE                               JUDGE




                           skm/vv/psm/msp




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 17-05-2024
18:13:19