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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(3)(c) in Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005

(c)The provisions of section 100 of the code of criminal procedure, 1973 (no. 2 of 1974) relating to search and seizure shall, so far as may be, apply to search and seizures under this section.