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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Madhya Pradesh - Subsection

Section 40(1)(a) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(a)laying down the procedure to be observed at their meeting and the number of members required to form a quorum ;