Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Himachal Pradesh - Subsection Section 14(a) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019 (a)deliver to him all the authorized documents and other records surrendered or given to him under or for the purpose of this order; and
