Delhi High Court - Orders
Apmc Azadpur vs Cmc Ltd on 29 November, 2024
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~R-176
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 605/2010 & CM APPL. 14790/2010
APMC AZADPUR
.....Appellant
Through: None.
versus
CMC LTD
.....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 29.11.2024
1. None appears on behalf of the parties.
2. List on 06.12.2024 in 'Regular List'.
PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 29, 2024/MJ This is a digitally signed order.
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