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State of Haryana - Section

Section 32 in The Haryana Canal and Drainage Rules, 1976

32. Water rate on fields re-sown. [Section 31(1)].

- When the original crop sown in a canal irrigated field fails and is ploughed up without depriving any benefit thereform, and a fresh crop is sown in the same seasons, the water rate to be levied shall be on the crop which comes to maturity.