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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(6) in The Haryana Apartment Ownership Act, 1983

(6)Except as provided in this Section, the provisions of the Indian Registration Act, 1908 shall, mutatis mutandis, apply to the registration of such declarations and deeds of apartments and the words and expressions, used in this Section but not defined in this Act shall have the meaning assigned to them in the Indian Registration Act, 1908.