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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 61(2)(c) in Jammu and Kashmir Arbitration and Conciliation Act, 1997

(c)any assistance provided pursuant to clause (b) of sub-section (2) of section 47 and section 51;