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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5A(1)(v) in Andhra Pradesh General Sales Tax Act, 1957

(v)sale or purchase of goods in the course of export out of the territory of India or sale or purchase in the course of import into the territory of India;