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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(e) in Himachal Pradesh Armed Bands (Arrest and Detention) Act, 1969

(e)"Grievous hurt" has the meaning given to it in section 320 of the Indian Penal Code, 1860 (45 of 1860);