Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madras High Court

Western India Cashew Company vs The Chief Engineer on 20 August, 2025

Author: C.Saravanan

Bench: C.Saravanan

                                                                                     W.P.(MD) No. 22706 of 2025

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 20.08.2025

                                                         CORAM:

                                  THE HONOURABLE MR.JUSTICE C.SARAVANAN

                                           W.P.(MD) No. 22706 of 2025

                 Western India Cashew Company,
                 rep. by its Assistant General Manager (Human Resources)
                 Anesh D Nair.                                                                ... Petitioner

                                                            Vs

                 1. The Chief Engineer,
                 Tamil Nadu Electricity Board,
                 718/3B, Rettiyarpetti Road, Thirunagar,
                 Perumalpuram Post-627 007.
                 Tirunelveli District.

                 2. The Superintending Engineer,
                 TNEB, SE Office,
                 Parvathipuram,
                 Nagercoil 629 001
                 Kanyakumari District.

                 3. The Executive Engineer,
                 Tamil Nadu Electricity Board,
                 EB Campus, Moolachal Post,
                 Thuckalay 629 175,
                 Kanyakumari District.

                 4. The Junior Engineer,


                 1/7




https://www.mhc.tn.gov.in/judis            ( Uploaded on: 22/08/2025 05:24:11 pm )
                                                                                        W.P.(MD) No. 22706 of 2025

                 Tamil Nadu Electricity Board.
                 Veyanoor, Thiruvattar - 629 177.
                 Kanyakumari District.

                 5. S.V.Nithu.                                                               ... Respondents

                 PRAYER: Writ Petition filed under Article 226 of the Constitution of India for
                 issuance of Writ of Mandamus to direct the fourth respondent to disconnect the
                 Single Phase Electricity Supply Service bearing Number 07-163-008-626 in the
                 name of fifth respondent and dismantle the same by considering the petitioner`s
                 representations, dated 08.08.2022, 09.06.2023, 30.03.2023, 06.11.2024 and
                 01.03.2025.
                                      For petitioner           : Mr. S. Vashik Ali

                                      For respondents         : Mr.S.Deenadhayalan
                                                                Standing Counsel for R1 to R4
                                                              *****
                                                             ORDER

This Writ Petition is taken up for hearing at the time of admission with the consent of the learned counsel for the petitioner and learned Standing Counsel for the respondents 1 to 4 and after dispensing with the notice on the fifth respondent, as no adverse orders are proposed to be passed against the fifth respondent.

2. The petitioner claims to be a purchaser of the property from the fifth 2/7 https://www.mhc.tn.gov.in/judis ( Uploaded on: 22/08/2025 05:24:11 pm ) W.P.(MD) No. 22706 of 2025 respondent in Survey No.178/1A2, measuring an extent of 1674.37 sq.m, situated at Tiruvattar Village, Thiruvattar Taluk, Marthandam, Kanyakumari vide sale deed dated 01.04.2022. The land purchased by the petitioner is said to be a dilapidated building with EB connection. The petitioner has been requesting the respondents to disconnect the EB connection standing in the name of the fifth respondent.

3. It is informed by the petitioner that despite several representations, no steps have been taken by the respondents to disconnect the EB connection standing in the name of the fifth respondent.

4. The learned Standing Counsel for the respondents 1 to 4 submits that one Bai is residing in the said property and therefore, the EB connection cannot be disconnected, although the petitioner has purchased the property from the fifth respondent. The legal status of the said person, who is allegedly in occupation in the said property purchased by the petitioner from the fifth respondent, is not known.

5. Considering the same, the respondents 1 to 4 are directed to conduct spot 3/7 https://www.mhc.tn.gov.in/judis ( Uploaded on: 22/08/2025 05:24:11 pm ) W.P.(MD) No. 22706 of 2025 inspection in presence of the petitioner on 25.08.2025 and confirm as to whether any person is residing in the said property.

6. In case any person is residing, it is for the petitioner to vacate the said person and thereafter, takes steps to disconnect the EB connection standing in the name of the fifth respondent.

7. It is made clear that if the place is vacant and is not inhabited by any person, the respondents 1 to 4 will take steps to disconnect the EB connection standing in the name of the fifth respondent immediately after the spot inspection.

8. This Writ Petition is disposed of, with the above observations. No costs.

                 Index : Yes / No                                                           20.08.2025
                 Internet : Yes / No
                 apd

                 To
                 1. The Chief Engineer,
                 Tamil Nadu Electricity Board,

718/3B, Rettiyarpetti Road, Thirunagar, Perumalpuram Post-627 007.

4/7

https://www.mhc.tn.gov.in/judis ( Uploaded on: 22/08/2025 05:24:11 pm ) W.P.(MD) No. 22706 of 2025 Tirunelveli District.

2. The Superintending Engineer, TNEB, SE Office, Parvathipuram, Nagercoil 629 001 Kanyakumari District.

3. The Executive Engineer, Tamil Nadu Electricity Board, EB Campus, Moolachal Post, Thuckalay 629 175, Kanyakumari District.

4. The Junior Engineer, Tamil Nadu Electricity Board.

Veyanoor, Thiruvattar - 629 177.

Kanyakumari District.

5/7

https://www.mhc.tn.gov.in/judis ( Uploaded on: 22/08/2025 05:24:11 pm ) W.P.(MD) No. 22706 of 2025 C.SARAVANAN, J.

apd W.P.(MD) No. 22706 of 2025 6/7 https://www.mhc.tn.gov.in/judis ( Uploaded on: 22/08/2025 05:24:11 pm ) W.P.(MD) No. 22706 of 2025 20.08.2025 7/7 https://www.mhc.tn.gov.in/judis ( Uploaded on: 22/08/2025 05:24:11 pm )