Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(4)(b) in The M.P. Factories Rules, 1962

(b)a suitable pressure gauge with a dial range not less than 1.5 times the maximum permissible working pressure, easily visible and designed to show at all times correct internal pressure and marked with a prominent red mark at the maximum permissible working pressure of the pressure vessel;