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State of West Bengal - Section

Section 122 in West Bengal Municipal (Building) Rules, 2007

122. Pipes and Fittings.

— All pipes including all bends, junctions, tees, and elbows and all fittings used in connection with, or forming part of, the sanitary installation of a building or for the supply and distribution of water to and in a building shall be made of such material and be of such manner as may be approved by the Authority.