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State of Uttar Pradesh - Section

Section 305 in The U.P. Co-operative Societies Rules, 1968

305.

On receipt of the consolidation proposals under Rule 303 or Rule 304 the Assistant Collector shall issue a proclamation inviting objections to the consolidation proposals within thirty days of the issue of the proclamation. One copy of the proclamation alongwith a copy of the proposal shall be affixed to the notice board of the court-room of the Assistant Collector and another such copy shall be pasted at some conspicuous place in the village where the farm of the co-operative farming society is situated. A copy of the proclamation shall also be served upon the farming society.