Supreme Court - Daily Orders
Shafhi Mohammad vs The State Of Himachal Pradesh ... on 23 March, 2018
Bench: Adarsh Kumar Goel, Rohinton Fali Nariman, Uday Umesh Lalit
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ITEM NO.55 COURT NO.11 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 2302/2017
(Arising out of impugned final judgment and order dated 26-06-2014
in CRLA No. 404/2009 26-06-2014 passed by the High Court of
Himachal Prades, Shimla)
SHAFHI MOHAMMAD Petitioner(s)
VERSUS
THE STATE OF HIMACHAL PRADESH Respondent(s)
(FOR CONDONATION OF DELAY IN FILING ON IA 4230/2017 FOR EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 4958/2017)
WITH
SLP(Crl) No. 9431/2011 (II-B)
(FOR GRANT OF BAIL ON IA 24253/2011
FOR [PERMISSION TO FILE ANNEXURES] ON IA 5326/2012
MS. MEENAKSHI ARORA, SENIOR ADVOCATE IS APPOINTED AS AMICUS TO
ASSIST THE HON'BLE COURT)
SLP(Crl) No. 9631-9634/2012 (II-B)
(FOR EXEMPTION FROM FILING O.T. ON IA 26736/2012)
Date : 23-03-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE UDAY UMESH LALIT
Mr. Jayant Bhushan, Sr. Adv. (A.C.)
Mr. Arun Mohan, Sr. Adv. (A.C.)
Mr. Rituj Chopra, Adv.
For Petitioner(s) Ms. E. R. Sumathy, AOR
Mr. Bharat Bhushan, AOR
Signature Not Verified
Digitally signed by
SWETA DHYANI
Date: 2018.03.24
Ms. Jaspreet Gogia, AOR
12:17:35 IST
Reason: Mrs. Mandakini Singh, Adv.
For Respondent(s) Mr. A.N.S. Nadkarni, ASG.
Mr. Y.P. Adhyaru, Sr. Adv.
Ms. Asha Gopalan Nair, Adv.
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Mr. Shirin Khajuria, Adv.
Mr. Zoheb Hussain, Adv.
Ms.Rukhmini Bobde, Adv.
Mr. Salvador S. Rebello, Adv.
Ms. Nivedita Nair, Adv.
Ms. Sneha Prabhu Tendulkar, Adv.
Mr. B.V. Balaram Das, Adv.
Ms. Jaspreet Gogia, AOR
Mr. Raj Kamal, DAG – Punjab, Adv.
Mrs. Mandakini Singh, Adv.
Mr. Vikas Mahajan, Adv.
Mr. Vinod Sharma, Adv.
Mr. Abhinav Mukerji, Adv.
Mrs. Bihu Sharma, Adv.
Ms. Purnima Krishna, Adv.
Mr. Ajay Marwah, Adv.
Mr. Mool Singh, Adv.
Mr. Bharat Bhushan, AOR
Ms. Anuradha Mutatkar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on Tuesday i.e. on 27th March, 2018.
(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER