Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 266(1)] [Section 266] [Entire Act] State of Gujarat - Subsection Section 266(1)(xii) in The Gujarat Municipalities Act, 1963 (xii)the removal of any difficulty which may arise on account of any change referred to in clauses (a) to (d).