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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(3)(c) in Bihar Cinemas (Regulation) Rules, 1974

(c)[ Any licensee aggrieved by the orders of the licensing authority,may appeal, within one month from the date of order before the Divisional Commissioner having local jurisdiction: [Inserted by S.O. 874 dated 11.2.1985.]