Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 48 in The National Housing Bank Act, 1987 48. Exemption from tax on income. - [ Repealed by the Finance Act, 2001 (14 of 2001), section 141 (w.e.f.1-4-2001).]
