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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Tripura - Subsection

Section 67(2)(e) in Tripura Contract Labour (Regulation and Abolition) Rules 1978

(e)A Register of Overtime shall be maintained by every contractor in Form XXIII to record therein number of hours and wages paid for overtime work, if any.